Haryana act 35 of 2017 : The Haryana Vishwakarma Skill University (Amendment) BILL, 2017

Department
  • Department of SKILL DEVELOPMENT INDUSTRIAL TRAINING
Ministry
  • Ministry of Revenue
Enforcement Date

31 Mar 1955

(4217)

Reg. No. CHD/0093/2015–2017

Haryana Government Gazette EXTRAORDINARY

Published by Authority © Govt. of Haryana

No. 184-2017/Ext.] CHANDIGARH, SATURDAY, OCTOBER 21, 2017 (ASVINA 28, 1939 SAKA)

HARYANA VIDHAN SABHA SECRETARIAT

Notification

The 21st October, 2017

No. 35-HLA of 2017/90/20823.— The Haryana Vishwakarma Skill University

(Amendment) Bill, 2017, is hereby published for general information under proviso to Rule 128 of

the Rules of Procedure and Conduct of Business in the Haryana Legislative Assembly :-

Bill No. 35- HLA of 2017

THE HARYANA VISHWAKARMA SKILL UNIVERSITY (AMENDMENT) BILL, 2017

A

Bill

further to amend the Haryana Vishwakarma Skill University Act, 2016. Be it enacted by the Legislature of the State of Haryana in Sixty-eighth Year of the Republic

of India as follows:-

1. This Act may be called the Haryana Vishwakarma Skill University (Amendment) Act, 2017.

Short Title.

2. In section 7 of the Haryana Vishwakarma Skill University Act, 2016 (hereinafter called the

principal Act), for clause (v), the following clauses shall be substituted, namely:-

“(v) to create posts and prescribe the terms and conditions of appointment of Director,

Principal, University teacher, non-vacation academic staff, non-teaching skilled,

administrative and ministerial staff and such other posts, as required by the

University, subject to the provisions of section 35;

(w) to establish, maintain and manage, whenever necessary,-

(a) Knowledge Resource Centre;

(b) University extension boards;

(c) Information bureaus;

(d) Employment guidance bureaus;

(e) Autonomous Evaluation Boards;

(x) to do all such things as may be necessary, incidental or conducive to the attainment

of all or any of the objects of the University.”.

Amendment of

section 7 of

Haryana Act 25 of 2016.

image0.png

4218 HARYANA GOVT. GAZ. (EXTRA.), OCT. 21, 2017 (ASVN. 28, 1939 SAKA)

Amendment of

section 12 of Haryana Act 25

of 2016.

3. For sub-section (3) of section 12 of the principal Act, the following sub-section shall be

substituted, namely:-

“(3) The State Government shall constitute a Selection Committee consisting of one

nominee of the Chancellor and two nominees of the Executive Council, three months prior

to the expiry of term of the Vice-Chancellor, which shall prepare a panel of atleast three

names, in alphabetical order, from which the Chancellor shall appoint the Vice-Chancellor,

on the advice of the State Government. The terms and conditions of service of the Vice-

Chancellor shall be determined by the Chancellor, on the advice of the State Government.”.

Substitution of

section 18 of Haryana Act 25

of 2016.

4. For section 18 of the principal Act, the followings section shall be substituted, namely:-

“18. Skill Council.- (1) The Skill Council shall be the principal academic body of

the University and shall, subject to the provisions of this Act, the Statutes and Ordinances,

co-ordinate and exercise general supervision over all academic and skill training policies of

the University.

(2) The constitution of the Skill Council, the term of office of its members and

its powers and functions shall be such, as may be prescribed.”.

Amendment of

section 24 of

Haryana Act 25 of 2016.

5. For clause (h) of section 24 of the principal Act, the following clauses shall be substituted,

namely:-

“(h) to keep the courses subsidized for first three years from the start of the course;

(i) to start an apprenticeship program which has fund to promote work study

programmes and provide stipend to the students;

(j) to define accountabilities of all councils towards the overall performance of the

University so as to accelerate the University in the direction of growth and

development;

(k) mechanism for prevention of ragging of students of the University and affiliated

colleges;

(l) mechanism for prevention, redressal of grievances and penalty for sexual

harassment of University teachers, employees, student of the University and

affiliated colleges in accordance with the provisions of the Sexual Harassment of

Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 (Central

Act 14 of 2013);

(m) all other matters which by this Act or the Statutes are to be made or may be

provided for by the Ordinances.”.

Repeal and

savings. 6. (1) The Haryana Vishwakarma Skill University (Amendment) Ordinance, 2017

(Haryana Ordinance No. 3 of 2017), is hereby repealed.

(2) Notwithstanding such repeal, anything done or any action taken under the said

Ordinance, shall be deemed to have been done or taken under this Act.

HARYANA GOVT. GAZ. (EXTRA.), OCT. 21, 2017 (ASVN. 28, 1939 SAKA) 4219

STATEMENT OF OBJECTS AND REASONS

India has a huge target of skilling 400 million youth by 2020 with speed, scale and standards whereas at present

India has only 2% skilled population. The country presently faces a dual challenge of severe paucity of well-trained,

quality labour, as well as non-employability of large sections of the educated workforce that possess little or no job

skills. Central Government has also launched various flagship Programmes such as Swachh Bharat Abhiyan, Make in

India, Digital India, National Solar Mission etc. which has further created the demand of skilled man power. To promote

skill development in the country, National Skill Qualification Framework has been notified by Government of India.

Realizing the need of skilled man power and to give impetus to the industry, State Government has established

Haryana Skill Development Mission. Skill Development & Industrial Training Department, Haryana has been

designated as Nodal Department for Skill Development in the State.

In order to effectively roll out National Skill Qualification Framework, to implement it in true letter & sprit, to

place an institutional mechanism and create an institution of higher skill learning, need to set up a Skill University was

felt by Government of Haryana. Accordingly, the Haryana Vishwakarma Skill University was established and

incorporated by Act No. 25 of 2016 to facilitate and promote skill, entrepreneurship development, skill based education

and research in the emerging areas of manufacturing, textile, design, logistics and transportation, automation,

maintenance, etc. and to raise skill level in various fields related to these areas and for matter connected therewith or

incidental thereto. The University is on the way ahead to offer skill courses from certificate level to Doctorate level.

The University has started its work from 1st February, 2017 by making its transit office at Gurugram. The

University will be set up at its permanent site in Village Dudhola, District Palwal over more than 82 acres of land for

which IRCON Infrastructure and Services Ltd. has been appointed as Project Management Consultant. The University

has also released its Vision Document defining its future roadmap on 25th August, 2017 at Faridabad.

Some of the administrative staff has been recruited by the University. Required Administrative, Technical,

Non Teaching and Teaching staff needs to be recruited by the University to meet its intended functions. This University

being different from other general Universities/ Technical Universities of the State, therefore, its requirements for

administrative staff, teaching staff and non-teaching and technical staff are different from other State Universities.

Curriculum of the University at various levels needs to be designed in regular/ modular format with collaborative

partnership of the industry and needs to be aligned to NSQF levels.

To effectively discharge various functions of the University as enumerated in the Act and as per National and

International requirement of skill courses, the existing Act of the University needs to be amended.

VIPUL GOEL,

Industrial Training Minister, Haryana.

___________

Chandigarh: R. K. NANDAL,

The 21st October, 2017. Secretary.

4220 HARYANA GOVT. GAZ. (EXTRA.), OCT. 21, 2017 (ASVN. 28, 1939 SAKA)

¼izkf/kd̀r vuqokn½

2017 dk fo/ks;d la[;k&35 ,p-,y-,-

gfj;k.kk fo’odekZ dkS’ky fo’ofo|ky; ¼la'kks/ku½ fo/ks;d] 2017

gfj;k.kk fo’odekZ dkS’ky fo’ofo|ky; vf/kfu;e] 2016]

dks vkxs la'kksf/kr djus ds fy,

fo/ks;d

Hkkjr x.kjkT; ds vM+lBosa o"kZ esa gfj;k.kk jkT; fo/kkue.My }kjk fuEufyf[kr :i esa ;g

vf/kfu;fer gks %&

laf{kIr ukeA 1- ;g vf/kfu;e gfj;k.kk fo’odekZ dkS’ky fo’ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017] dgk tk

ldrk gSA

2016 ds gfj;k.kk

vf/kfu;e 25 dh

/kkjk 7 dk

la'kks/kuA

2- gfj;k.kk fo’odekZ dkS’ky fo’ofo|ky; vf/kfu;e] 2016 ¼ftls] blesa] blds ckn] ewy vf/kfu;e

dgk x;k gS½] dh /kkjk 7 esa] [k.M ¼Q½ ds LFkku ij] fuEufyf[kr [k.M izfrLFkkfir fd, tk,axs] vFkkZr~%&

**¼Q½ /kkjk 35 ds mica/kksa ds v/khu jgrs gq,] funs'kd] iz/kkukpk;Z] fo'ofo|ky; ds v/;kid]

xSj&vodk'k 'kS{kf.kd deZpkfjo`Un] v/;kiusRrj dkS'ky] iz'kkldh; rFkk fyfidh;

deZpkfjo`Un ds in vkSj ,sls vU; in] tks fo'ofo|ky; }kjk visf{kr gksa] dks l`ftr

djuk rFkk fu;qfDr ds fucU/ku rFkk 'krsZa fofgr djuk (

¼c½ LFkkiuk djuk] cuk, j[kuk rFkk izcU/k djuk] tc&tc vko';d gks]&

¼d½ Kku lalk/ku dsUnz (

¼[k½ fo'ofo|ky; foLrkj cksMZ (

¼x½ lwpuk C;wjks (

¼?k½ jkstxkj ekxZn'kZu C;wjks (

¼³½ Lok;Rr ewY;kadu cksMZ (

¼e½ lHkh ,sls dk;Z djuk] tks fo'ofo|ky; ds lHkh ;k fdUgha mn~ns';ksa dh izkfIr ds fy,

vko';d] vkuq"kkafxd ;k lgk;d gksaA**A

2016 ds gfj;k.kk

vf/kfu;e 25 dh

/kkjk 12 dk

la'kks/kuA

3- ewy vf/kfu;e dh /kkjk 12 dh mi/kkjk ¼3½ ds LFkku ij] fuEufyf[kr mi/kkjk izfrLFkkfir dh

tk,xh] vFkkZr~ %&

**¼3½ jkT; ljdkj] dqyifr dh vof/k dh lekfIr ls rhu ekl iwoZ] dqykf/kifr dk ,d

ukefunsZf'krh rFkk dk;Z ifj"kn~ ds nks ukefunsZf'kfr;ksa dks feykdj p;u lfefr xfBr djsxh]

tks o.kkZuqØe esa] de ls de rhu ukeksa dk dksbZ iSuy rS;kj djsxh] ftlesa ls dqykf/kifr] jkT;

ljdkj dh lykg ij] dqyifr fu;qDr djsxkA dqyifr dh lsok ds fucU/ku rFkk 'krsZa] jkT;

ljdkj dh lykg ij] dqykf/kifr }kjk fu/kkZfjr dh tk,axhA**A

2016 ds gfj;k.kk

vf/kfu;e 25 dh

/kkjk 18 dk

izfrLFkkiuA

4- ewy vf/kfu;e dh /kkjk 18 ds LFkku ij] fuEufyf[kr /kkjk izfrLFkkfir dh tk,xh] vFkkZr~ %&

**18- dkS'ky ifj"kn~-& ¼1½ dkS'ky ifj"kn~ fo'ofo|ky; dk iz/kku 'kS{kf.kd fudk; gksxk

vkSj bl vf/kfu;e] ifjfu;eksa rFkk v/;kns'kksa ds micU/kksa ds v/khu jgrs gq,] fo'ofo|ky; dh

lHkh 'kS{kf.kd rFkk dkS'ky izf'k{k.k uhfr;ksa dk leUo; djsxh rFkk mu ij lkekU; i;Zos{k.k

djsxhA

¼2½ dkS'ky ifj"kn~ dk xBu] blds lnL;ksa dh inkof/k rFkk bldh 'kfDr;ka rFkk

d`R; ,sls gksaxs] tks fofgr fd, tk,aA**A

2016 ds gfj;k.kk

vf/kfu;e 25 dh

/kkjk 24 dk

la'kks/kuA

5- ewy vf/kfu;e dh /kkjk 24 ds [k.M ¼t½ ds LFkku ij] fuEufyf[kr [k.M izfrLFkkfir fd, tk,axs]

vFkkZr~%&

**¼t½ ikB~;Øe ds izkjEHk ls izFke rhu o"kksZa ds fy, vkfFkZd lgk;rk izkIr ikB~;Øeksa dks cuk,

j[kuk (

¼>½ f'k{kqrk dk;ZØe ftlesa dk;Z v/;;u dk;ZØeksa dks c<+kok nsus ds fy, fuf/k gS] izkjEHk

djuk rFkk Nk=ksa dks Nk=o`fRr iznku djuk (

HARYANA GOVT. GAZ. (EXTRA.), OCT. 21, 2017 (ASVN. 28, 1939 SAKA) 4221

¼¥½ fo'ofo|ky; ds leLr fu"iknu ds izfr lHkh ifj"knksa dh ftEesokfj;ksa dks ifjHkkf"kr

djuk rkfd fo'ofo|ky; dh mUufr rFkk fodkl dh fn'kk esa rhozrk yk lds (

¼V½ fo'ofo|ky; rFkk lac) egkfo|ky;ksa ds Nk=ksa dh jSfxax dh jksdFkke ds fy,

fØ;kfof/k (

¼B½ efgykvksa dk dk;ZLFky ij ySafxd mRihM+u ¼fuokj.k] izfr"ks/k vkSj izfrrks"k½ vf/kfu;e]

2013 ¼2013 dk dsUnzh; vf/kfu;e 14½ ds micU/kksa ds vuqlkj fo'ofo|ky; ds v/;kidksa]

deZpkfj;ksa] fo'ofo|ky; rFkk lac) egkfo|ky;ksa ds Nk=ksa ds ;kSu 'kks"k.k ds fy,

jksdFkke] f'kdk;rksa dks nwj djus rFkk 'kkfLr yxkus ds fy, fØ;kfof/k (

¼M½ lHkh vU; ekeys tks bl vf/kfu;e vFkok ifjfu;eksa }kjk fd, tkus gSa vFkok v/;kns'kksa

}kjk micfU/kr fd, tk ldrs gSaA**A

6- ¼1½ gfj;k.kk fo’odekZ dkS’ky fo’ofo|ky; ¼la'kks/ku½ v/;kns'k] 2017 ¼2017 dk gfj;k.kk

v/;kns'k la[;k 3½] blds }kjk] fujflr fd;k tkrk gSA

¼2½ ,sls fujlu ds gksrs gq, Hkh] mDr v/;kns’k ds v/khu dh xbZ dksbZ ckr ;k dh xbZ dksbZ

dkjZokbZ] bl vf/kfu;e ds v/khu dh xbZ ckr ;k dh xbZ dkjZokbZ le>h tk,xhA

fujlu rFkk

O;ko`fRrA

4222 HARYANA GOVT. GAZ. (EXTRA.), OCT. 21, 2017 (ASVN. 28, 1939 SAKA)

mn~ns’;ksa rFkk dkj.kksa dk fooj.k

Hkkjr dk o"kZ 2020 rd xfr] iSekus vkSj ekudksa ds lkFk 2020 rd 400 fefy;u ;qokvksa dks dq'ky cukus dk cM+k

y{; gS] tcfd orZeku esa Hkkjr esa dsoy 2 izfr'kr dq'ky vkcknh gSA orZeku esa ns'k vPNk dkS'ky ,oa xq.koku Jfedksa dh

dfe;ksa dh nksgjh pqukSrh dk lkeuk djus ds lkFk&lkFk f'kf{kr ekuo 'kfDr dk cM+k fgLlk] tks ukeek= vFkok 'kwU; dkS'ky

j[krk gS] dh csjkstxkjh dh leL;k dk lkeuk Hkh dj jgk gSA dsUnz ljdkj us LoPN Hkkjr vfHk;ku] esd bu bafM;k]

fMftVy bafM;k] us'kuy lkSj fe'ku vkfn tSls fofHkUu izeq[k dk;ZØeksa dh 'kq:vkr dh gS ftuds rgr dq'ky Je 'kfDr dh

ekax vkSj l`ftr gqbZ gSA Hkkjr ljdkj }kjk ns'k esa dkS'ky fodkl dks c<+kok nsus ds fy, jk"Vªh; dkS'ky ;ksX;rk <kaps dks

vf/klwfpr fd;k x;k gSA

dkS'ky ekuo 'kfDr dh vko';drk dks eglwl djrs gq, vkSj m|ksxksa dks izksRlkgu nsus ds fy, jkT; ljdkj us

gfj;k.kk dkS'ky fodkl fe'ku dh LFkkiuk dh gSA dkS'ky fodkl ,oa vkS|ksfxd izf'k{k.k foHkkx] gfj;k.kk dks jkT; esa dkS'ky

fodkl ds fy, uksMy foHkkx ds :Ik esa ukfer fd;k x;k gSA

jk"Vªh; dkS'ky ;ksX;rk <kaps dks izHkkoh <ax ls pykus ds fy,] bls okLro esa LFkkfir djus rFkk mPp dkS'ky fl[kkus

dh laLFkk LFkkfir djus ds fy, gfj;k.kk ljdkj }kjk ,d dkS'ky fo'ofo|ky; cukus dh vko';drk eglwl dh xbZA

rnkuqlkj o"kZ 2016 ds vf/kfu;e la[;k 25 }kjk gfj;k.kk fo'odekZ dkS'ky fo'ofo|ky; dh LFkkiuk dh xbZ ftldk mn~ns';

dkS'ky] m|e'khyrk fodkl] dkS'ky vk/kkfjr f'k{kk ,oa fuekZ.k] oL=] fMt+kbZu] jln vkSj ifjogu vkfn ds {ks=ksa dh lqfo/kk

nsus ,oa c<+kok nsus dk mn~ns'; gS vkSj bu {ks=ksa ls lacaf/kr fofHkUu {ks=ksa esa dkS'ky Lrj dks c<+kok nsuk gSA fo'ofo|ky;

izek.k i= Lrj ls MkWDVjsV Lrj rd ds dkS'ky ikB~;Øeksa dks miyC/k djokus dh vksj vxzlj gSA

bl fo'ofo|ky; us 1 Qjojh] 2017 ls xq:xzke esa vLFkkbZ dk;kZy; cukdj dk;Z vkjaHk dj fn;k gSA ;g fo'ofo|ky;

ftyk iyoy ds xzke nq/kksyk esa 82 ,dM+ ls vf/kd Hkwfe esa LFkkbZ :Ik ls LFkkfir fd;k tk,xk] ftlds fy, IRCON

baQzkLVªDpj ,.M lfoZlst+ fyfeVsM dks ifj;kstuk izca/ku lykgdkj fu;qDr fd;k x;k gSA fo'ofo|ky; us vius ifjdYiuk

nLrkost fnukad 25-8-2017 dks ftyk Qjhnkckn esa vius Hkfo"; ds dk;ZØeksa gsrw tkjh fd;k gSA

fo'ofo|ky; }kjk dqN iz'kklfud veys dks HkrhZ dj fy;k x;k gSA vius y{; dks iwjk djus ds fy, fo'ofo|ky;

}kjk iz'kklfud] rduhdh] xSj&f'k{k.k] f'k{k.k LVkQ dh HkrhZ dh vko';drk gSA ;g fo'ofo|ky; jkT; ds vU; lkekU;

fo'ofo|ky;ksa@rduhdh fo'ofo|ky;ksa ls vyx gksus ds dkj.k bl fo'ofo|ky; ds iz'kklfud deZpkjh] f'k{k.k] xSj&f'k{k.k

rFkk rduhdh deZpkjh dh t:jrsa vU; fo'ofo|ky;ksa ls vyx gSaA fo'ofo|ky; ds fofHkUu Lrjksa ds ikB~;Øeksa dks m|ksxksa

dh lgHkkfxrk ds lkFk fu;fer@ekWM~;wyj izk:Ik esa fMtkbZu fd, tkus dh ,oa ,u,lD;w,Q Lrjksa ds lkFk lacaf/kr gksus dh

t:jr gSA

fo'ofo|ky; ds vf/kfu;e esa of.kZr fofHkUu dk;ksZa dks izHkkoh <ax ls ykxw djus ds fy, rFkk jk"Vªh; ,oa varjkZ"Vªh;

dkS'ky ikB~;ØeksZa dh vko';drk ds n`f"Vxr] fo'ofo|ky; ds ekStwnk vf/kfu;e esa la'kks/ku dh vko';drk gSA

foiqy xks;y]

vkS|ksfxd izf'k{k.k ea=h] gfj;k.kkA

_____________

p.Mhx<+ : vkj- ds- ukany]

fnukad 21 vDrwcj] 2017- lfpoA

55700—H.V.S.—H.G.P., Chd.

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