Haryana act 021 of 1974 : The Haryana Public Service Commission (Additional Functions) Act, 1974 (21 of 1974)

  • Date:
Department
  • Department of CHIEF SCRETARY OFFICE, HARYANA
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HARYANA GOVT GAZ. (13XTRA.), OCTOBER 14, 1974 819

(ASVINA 22, 1896 SAKA)

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