Haryana act 030 of 1970 : The Haryana Cattle Fair Act, 1970

1

3

4.

5.

6

7

8

9.

10.

11.

12.

13.

14.

15.

16

17.

18.

19.

20.

21.

22.

23.

(1970 #T gruu fefy T 30)

1

1970

1

2

3.

4

5

6

30

(1970 h gruot afyH HÊT 30)

3

3ff, 1970 a, 1969, 3Uvit yo Hl 45. 3T, 1971, 3U yg UT 1040. 1971 grury fefy

1976

HT 41 NI HEr 2001 # fRUUT^3fH

2008

4

HRUI 5 GIRI HEIàa fRu fafAu

2013

HII 24 GNI HTter (hva 2001, 34i yg HI 306 7T y8

HI 308.

Ruru fefH 2008, 3v yg iAI 1362 GT y8^HGI

1364.

HeT 25 GRI Hterr qrae, 1976, 3ut y8 HeT 1794 FT f- y8 HeI 1796.

RyI fafy

Rr-aR, 2013, 3uÎ y8 HI 4016, 12T fa y8

HI 4018.

1

2

3

2

(2)

(3)

()

2

(1970 gruru 3fefy4 HeI 30)

3 (1)

G:

4.

3

-t

4

btfa|

1

8.

7

5.

6

(v) 43T i-344R 1976 gfRru faf HI 41 GIRI TRT 9 GH gY-ITRI 2 tas 4o: Helo

5

10.

11. (1) o f afàrt

5

12.

13.

14.

15.

(3)

6

E) GYTRT (1) ug (a) Gygrt

(3

7

1

[156.

(3)

1976 à sfr

2008 BRU

7

afAH NI41 GINI RÉ zef eI 5 GTNI IÍtrenft|

12

19.

20.

9

22. (1) / HROTR, eHT GRI, $H 3fef à yui frUH^qÀ

10

23.

10

EINT, RI 10

(i) , fH TNI 15 G4RT (2) 37eT qe3t 3era 54009-LR,HGP, Chd.

11

1

2

3

HARYANA GOVT GAZ

NIRA), JUNE S 2017

(UYsT 14. 1939 5AKA) HI . 9/2017-

sRuui oc tUR

(3ghe) tac, 2017,¹ -tffuct

(i)

ih 5 vËl, 2017 (i1)

2017 H gfrurut 3rfafH ÍGI 9

Bfu qg (He)

fafAyH, 2017

55372--L.R-H.G.P., Chd.

1970

3rfaf

169

afry

30