Rajasthan act 16 of 1908 : The Registration Act, 1908
State: Rajasthan
Date: 17 Dec 1908
Department:
Department of Finance Department
Rajasthan act 008 of 1918 : The rajasthan land laws repealing act, 2018
State: Rajasthan
Date: 19 Mar 1918
Department:
Revenue Department
Rajasthan act 16 of 1939 : The Registration of Foreigners Act, 1939
State: Rajasthan
Date: 7 Apr 1939
Department:
Department of Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 029 of 1949 : The Rajasthan Dramatic Performances and Entertainments Ordinance, 1949
State: Rajasthan
Date: 15 Sep 1949
Department:
Home Department
Rajasthan act 012 of 1950 : The Rajasthan Armed Constabulary Act, 1950
State: Rajasthan
Date: 7 Aug 1950
Department:
Home Department
Rajasthan act 002 of 1950 : The rajasthan excise act, 1950
State: Rajasthan
Date: 20 Mar 1950
Department:
Finance Department
Rajasthan act 007 of 1950 : The rajasthan opium smoking prohibition act, 1950
State: Rajasthan
Date: 1 Jul 1950
Department:
Finance Department
Rajasthan act 028 of 1951 : The RAJASTHAN COURT OF WARDS ACT, 1951
State: Rajasthan
Date: 17 Oct 1951
Department:
Law and Legal Affairs Department
Rajasthan act 001 of 1951 : The Rajasthan Refuse (Conversion into Manure) Act, 1951
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 029 of 1951 : The Rajasthan Requisitioning of Land (Improvement of Agriculture) Act, 1951
State: Rajasthan
Date: 8 Dec 1951
Department:
Revenue Department
Rajasthan act 011 of 1951 : The RAJASTHAN MOTOR VEHICLES TAXATION ACT, 1951
State: Rajasthan
Date: 1 Apr 1951
Department:
Transport Department
Rajasthan act 021 of 1951 : The RAJASTHAN AGRICULTURAL PESTS AND DISEASES ACT, 1951
State: Rajasthan
Department:
Agriculture Department
Rajasthan act 013 of 1952 : The Rajasthan Medical Act 1952
State: Rajasthan
Date: 18 Mar 1952
Department:
Medical and Health Department
Rajasthan act 030 of 1952 : The Rajasthan Cinemas (Regulation) Act, 1952
State: Rajasthan
Date: 27 Dec 1952
Department:
Home Department
Rajasthan act 005 of 1952 : Rajasthan Public Demands Recovery Act, 1952
State: Rajasthan
Department:
Finance Department
Rajasthan act 021 of 1952 : The Rajasthan Affected Areas (Suspension of Proceedings) Act, 1952
State: Rajasthan
Date: 10 Jun 1952
Department:
Disaster Management, Relief and Civil Defense Department
Rajasthan act 006 of 1952 : The rajasthan land reforms and resumption of jagirs act, 1952
State: Rajasthan
Date: 13 Feb 1952
Department:
Revenue Department
Rajasthan act 12 of 1953 : The Rajasthan Minor Irrigation Work Act 1953
State: Rajasthan
Date: 30 Mar 1953
Department:
Department of Water Resources Department
Rajasthan act 25 of 1953 : The RAJASTHAN LANDS SPECIAL IRRIGATION CHARGES RULES, 1953
State: Rajasthan
Date: 17 Dec 1953
Department:
Department of Water Resources Department
Rajasthan act 016 of 1953 : The Rajasthan Fisheries Act,1953
State: Rajasthan
Date: 19 Aug 1953
Department:
Animal Husbandry Department
Rajasthan act 013 of 1953 : Rajasthan Forest Act, 1953
State: Rajasthan
Department:
Forest department
Rajasthan act 003 of 1953 : The RAJASTHAN LAWS (APPLICATION TO SIROHI) ACT, 1953
State: Rajasthan
Date: 29 Jan 1953
Department:
Law and Legal Affairs Department
Rajasthan act 009 of 1953 : The Rajasthan Habitual Offenders Act, 1953
State: Rajasthan
Date: 23 Mar 1953
Department:
Home Department
Rajasthan act 005 of 1953 : The rajasthan indian medicine act, 1953
State: Rajasthan
Date: 4 Mar 1953
Department:
Ayurved and Indian Medicine Department
Rajasthan act 27 of 1954 : The RAJASTHAN COLONISATION ACT,1954
State: Rajasthan
Date: 16 Dec 1954
Department:
Department of Colonization Department
Ministry:
Ministry of TRANSPORT
Rajasthan act 21 of 1954 : The rajasthan irrigation and drainage act
State: Rajasthan
Date: 5 Nov 1954
Department:
Department of Water Resources Department
Rajasthan act 018 of 1954 : The Rajasthan Religious Buildings and Places Act, 1954
State: Rajasthan
Date: 15 Aug 1954
Department:
Devasthan Department
Ministry:
Ministry of Andaman and Nicobar Administration
Rajasthan act 001 of 1954 : The RAJASTHAN LAWS REPEALING ACT, 1954
State: Rajasthan
Date: 27 Feb 1954
Department:
Law and Legal Affairs Department
Rajasthan act 016 of 1954 : The RAJASTHAN BHOODAN YAGNA ACT. 1954
State: Rajasthan
Department:
Revenue Department
Rajasthan act 028 of 1954 : The Rajasthan Local Fund Audit Act, 1954
State: Rajasthan
Department:
Finance Department
Rajasthan act 022 of 1954 : The Rajasthan Agricultural Lands Utilisation Act, 1954
State: Rajasthan
Date: 6 Nov 1954
Department:
Revenue Department
Rajasthan act 021 of 1954 : The rajasthan irrigation and drainage act, 1954
State: Rajasthan
Date: 1 Apr 1956
Department:
Water Resources Department
Rajasthan act 024 of 1954 : The rajasthan holdings (consolidation and prevention of fragmentation) act, 1954
State: Rajasthan
Date: 25 Nov 1954
Department:
Revenue Department
Rajasthan act 002 of 1954 : The rajasthan district boards act, 1954
State: Rajasthan
Date: 13 Feb 1954
Department:
Department of Local Self Government
Rajasthan act 005 of 1955 : The Rajasthan Khadi and Village Industries Board Act, 1955
State: Rajasthan
Date: 9 Apr 1955
Department:
Department of Micro, Small and Medium Enterprises (MSME)
Rajasthan act 018 of 1955 : The RAJASTHAN JAGIR DECISIONS AND PROCEEDINGS (VALIDATION) ACT, 1955
State: Rajasthan
Department:
Revenue Department
Rajasthan act 008 of 1955 : The RAJASTHAN GENERAL CLAUSES ACT, 1955
State: Rajasthan
Date: 3 Sep 1955
Department:
Law and Legal Affairs Department
Rajasthan act 003 of 1955 : The Rajasthan Tenancy Act, 1955
State: Rajasthan
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 026 of 1956 : The Rajasthan Regulation of Boating Act, 1956
State: Rajasthan
Date: 10 Sep 1956
Department:
Transport Department
Rajasthan act 047 of 1956 : The RAJASTHAN OFFICIAL LANGUAGE ACT, 1956
State: Rajasthan
Date: 29 Dec 1956
Department:
Language and Library Department
Rajasthan act 045 of 1956 : The Rajasthan Gazette (Rajpatra) Act, 1956
State: Rajasthan
Date: 28 Dec 1956
Department:
Printing and Stationery Department
Ministry:
Ministry of Andaman and Nicobar Administration
Rajasthan act 012 of 1956 : The Rajasthan Identification of Prisoners Act, 1956
State: Rajasthan
Date: 2 May 1956
Department:
Home Department
Rajasthan act 040 of 1956 : The Rajasthan Contingency Fund Act, 1956
State: Rajasthan
Date: 14 Dec 1956
Department:
Finance Department
Rajasthan act 037 of 1956 : The Rajasthan Municipal Boards Validating Act, 1956
State: Rajasthan
Department:
Urban Development and Housing Department
Rajasthan act 001 of 1956 : The Rajasthan Public Parks Act, 1956
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 032 of 1956 : The rajasthan public debt act, 1956
State: Rajasthan
Date: 30 Oct 1956
Department:
Finance Department
Rajasthan act 015 of 1956 : The RAJASTHAN LAND REVENUE ACT, 1956
State: Rajasthan
Department:
Revenue Department
Rajasthan act 023 of 1956 : The RAJASTHAN ESCHEATS REGULATION ACT, 1956
State: Rajasthan
Department:
Revenue Department
Rajasthan act 043 of 1956 : The RAJASTHAN MINISTERS' SALARIES ACT, 1956
State: Rajasthan
Department:
General Administration Department
Ministry:
Ministry of Andaman and Nicobar Administration
Rajasthan act 31 of 1957 : The Rajasthan Epidemic Diseases Act 1957
State: Rajasthan
Date: 16 Nov 1957
Department:
Department of Home Department
Ministry:
Ministry of LAW AND JUSTICE
Rajasthan act 002 of 1957 : The RAJASTHAN CIVIL COURTS LAWS (EXTENSION) ACT, 1956
State: Rajasthan
Date: 2 Jan 1957
Department:
Law and Legal Affairs Department
Rajasthan act 042 of 1957 : The Rajasthan Secondary Education Act 1957
State: Rajasthan
Department:
Department of Secondary Education
Rajasthan act 040 of 1957 : The RAJASTHAN STATUTORY RULES AND ORDERS (EXTENSION) ACT, 1957
State: Rajasthan
Date: 3 Dec 1957
Department:
Law and Legal Affairs Department
Rajasthan act 027 of 1957 : The RAJASTHAN LAWS (EXTENSION) ACT, 1957
State: Rajasthan
Date: 1 Sep 1957
Department:
Law and Legal Affairs Department
Rajasthan act 009 of 1957 : The RAJASTHAN JAGIRDARS DEBT REDUCTION ACT, 1956
State: Rajasthan
Department:
Revenue Department
Rajasthan act 028 of 1957 : The Rajasthan Relief of Agricultural Indebtedness Act, 1957
State: Rajasthan
Date: 21 Sep 1957
Department:
Revenue Department
Rajasthan act 001 of 1957 : The rajasthan agricultural loans act, 1956
State: Rajasthan
Date: 2 Jan 1957
Department:
Revenue Department
Rajasthan act 006 of 1957 : The rajasthan legislative assembly (officers and members emoluments and pension) act, 1956
State: Rajasthan
Date: 11 Jan 1957
Department:
Parliamentary Affairs Department
Rajasthan act 036 of 1957 : The RAJASTHAN JAGIR LANDS RESUMPTION (VALIDATING) ACT, 1957
State: Rajasthan
Department:
Revenue Department
Rajasthan act 1 of 1958 : The Rajasthan Canal Board Act
State: Rajasthan
Department:
Department of Water Resources Department
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 028 of 1958 : The RAJASTHAN SOCIETIES REGISTRATION ACT, 1958
State: Rajasthan
Date: 10 Apr 2011
Department:
Cooperative Department
Rajasthan act 023 of 1958 : The rajasthan provisional collection of taxes act, 1958
State: Rajasthan
Date: 22 May 1958
Department:
Finance Department
Rajasthan act 011 of 1958 : The Rajasthan Court Fee And Stamp Duty Laws (Extension) Act, 1958
State: Rajasthan
Department:
Finance Department
Rajasthan act 031 of 1958 : The Rajasthan Shops and Commercial Establishments Act, 1958
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 027 of 1958 : The Rajasthan Pensions Act, 1958
State: Rajasthan
Department:
Finance Department
Rajasthan act 029 of 1958 : The RAJASTHAN CASH JAGIRS ABOLITION ACT, 1958
State: Rajasthan
Department:
Revenue Department
Rajasthan act 031 of 1958 : The Rajasthan Shops And Commercial Establishment Act,1958
State: Rajasthan
Date: 1 Jun 1959
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 35 of 1959 : The Rajasthan Urban Improvement Act, 1959
State: Rajasthan
Date: 23 Jul 1959
Department:
Department of Urban Development and Housing Department
Rajasthan act 042 of 1959 : The Rajasthan Public Trust Act 1959
State: Rajasthan
Date: 22 Oct 1959
Department:
Devasthan Department
Rajasthan act 028 of 1959 : The Rajasthan Disciplinary Proceedings (Summoning of Witnesses and Productions of Documents) Act, 1959
State: Rajasthan
Date: 24 May 1959
Department:
Law and Legal Affairs Department
Rajasthan act 041 of 1959 : The rajasthan sub-grants resumption validation act, 1959
State: Rajasthan
Date: 9 Oct 1959
Department:
Revenue Department
Rajasthan act 021 of 1959 : The rajasthan discontinuance of cesses act, 1959
State: Rajasthan
Date: 16 May 1959
Department:
Revenue Department
Rajasthan act 031 of 1959 : The rajasthan industrial tribunal (constitution and proceedings) validating act, 1959
State: Rajasthan
Date: 13 Jun 1959
Department:
Department of Industries
Rajasthan act 024 of 1959 : The rajasthan jagirdars compensation and rehabilitation grants (final orders validation) act, 1959
State: Rajasthan
Date: 26 May 1959
Department:
Revenue Department
Rajasthan act 008 of 1959 : The rajasthan zamindari and biswedari abolition act, 1959
State: Rajasthan
Date: 27 Feb 1959
Department:
Revenue Department
Rajasthan act 024 of 1960 : Rajasthan Gaushala Act, 1960
State: Rajasthan
Rajasthan act 013 of 1960 : Rajasthan Non-Trading Companies Act, 1960
State: Rajasthan
Department:
Department of Micro, Small and Medium Enterprises (MSME)
Rajasthan act 024 of 1960 : The Rajasthan Goshala Act 1960
State: Rajasthan
Date: 21 Jul 1960
Department:
Gopalan Department
Rajasthan act 039 of 1960 : The Rajasthan Prisoners Act, 1960
State: Rajasthan
Date: 5 Nov 1960
Department:
Home Department
Rajasthan act 001 of 1960 : The Rajasthan Prevention of Mrityu Bhoj Act, 1960
State: Rajasthan
Date: 3 Feb 1960
Department:
Revenue Department
Rajasthan act 034 of 1960 : The rajasthan government electrical undertaking (dues recovery) act, 1960
State: Rajasthan
Date: 24 Sep 1960
Department:
Energy Department
Rajasthan act 040 of 1960 : The Rajasthan Housing Schemes (Land Acquisition) Act, 1960
State: Rajasthan
Department:
Urban Development and Housing Department
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 016 of 1960 : The rajasthan land revenue (surcharge) act, 1960
State: Rajasthan
Date: 26 Apr 1960
Department:
Revenue Department
Rajasthan act 20 of 1961 : The Rajasthan government grant act, 1961
State: Rajasthan
Date: 7 Jul 1961
Department:
Department of Urban Development and Housing Department
Rajasthan act 01 of 1961 : The Rajasthan Municipal Elections (Validating) Act, 1961
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 023 of 1961 : The RAJASTHAN COURT FEES AND SUITS VALUATION ACT, 1961
State: Rajasthan
Date: 26 Aug 1961
Department:
Law and Legal Affairs Department
Rajasthan act 025 of 1961 : The Rajasthan State Aid to Industries Act, 1961
State: Rajasthan
Date: 16 Oct 1961
Department:
Department of Micro, Small and Medium Enterprises (MSME)
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 038 of 1961 : The RAJASTHAN AGRICULTURAL PRODUCE MARKETS ACT, 1961
State: Rajasthan
Date: 3 Nov 1961
Department:
Agriculture Department
Rajasthan act 009 of 1961 : The Rajasthan Relief Undertakings (Special Provisions) Act, 1961
State: Rajasthan
Date: 31 Mar 1961
Department:
Department of Micro, Small and Medium Enterprises (MSME)
Rajasthan act 017 of 1961 : The rajasthan bhoodan yagna (amending and extending) act, 1961
State: Rajasthan
Date: 21 May 1961
Department:
Revenue Department
Rajasthan act 019 of 1961 : The rajasthan monuments, archaeological sites and antiquities act, 1961
State: Rajasthan
Date: 22 Jun 1961
Department:
Art, Culture and Archaeology Department
Rajasthan act 001 of 1961 : The Rajasthan Municipal Taxes (Validating) Act, 1961
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 18 of 1962 : The RAJASTHAN AGRICULTURAL UNIVERSITY ACT, 1962
State: Rajasthan
Date: 5 Jun 1962
Department:
Department of Higher Education
Rajasthan act 012 of 1962 : Rajasthan Electricity (Duty) Act, 1962
State: Rajasthan
Department:
Finance Department
Rajasthan act 021 of 1962 : The RAJASTHAN LAWS REPEALING AND AMENDING ACT, 1962
State: Rajasthan
Date: 8 Dec 1962
Department:
Law and Legal Affairs Department
Rajasthan act 015 of 1962 : The Rajasthan Superimposed Stamps Validating Act, 1962
State: Rajasthan
Department:
Finance Department
Rajasthan act 21 of 1963 : The RAJASTHAN AGRICULTURAL UNIVERSITY (AMENDMENT) ACT, 1963
State: Rajasthan
Date: 25 Oct 1963
Department:
Department of Higher Education
Rajasthan act 14 of 1963 : The Rajasthan Cattle Fairs Act,1963
State: Rajasthan
Date: 14 Jun 1963
Department:
Department of Directorate of Animal Husbandry
Rajasthan act 009 of 1963 : The Rajastahan Home Guards Act, 1963
State: Rajasthan
Date: 5 Apr 1963
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 012 of 1963 : The Rajasthan Noises Control Act 1993
State: Rajasthan
Date: 29 Apr 1963
Department:
Home Department
Rajasthan act 01 of 1964 : The Rajasthan Lands and Buildings Tax Act, 1964
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 002 of 1965 : The Rajasthan Public Premises (Eviction of Unauthorised Occupants) Act, 1964
State: Rajasthan
Date: 11 Jan 1965
Department:
General Administration Department
Rajasthan act 009 of 1964 : The Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964
State: Rajasthan
Date: 28 Mar 1964
Department:
Medical and Health Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 011 of 1964 : The RAJASTHAN LAND REFORMS AND ACQUISITION OF LAND-OWNERS ESTATES ACT, 1963
State: Rajasthan
Department:
Revenue Department
Rajasthan act 021 of 1964 : The rajasthan famine relief works employees (exemption from labour laws) act, 1964
State: Rajasthan
Date: 1 Jul 1963
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 030 of 1964 : The rajasthan excise and taxation officers (change in designations) act, 1964
State: Rajasthan
Date: 21 Nov 1964
Department:
Finance Department
Rajasthan act 001 of 1964 : The RAJASTHAN MONEY-LENDERS ACT, 1963
State: Rajasthan
Department:
Revenue Department
Rajasthan act 001 of 1965 : The Rajasthan Certain Municipalities (Continued Existence and Constitution and Proceedings of Boards) Validating Act, 1965
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 016 of 1965 : The rajasthan agricultural produce markets (amending and validating provisions) act, 1965
State: Rajasthan
Date: 28 Oct 1965
Department:
Agriculture Department
Rajasthan act 01 of 1966 : The Rajasthan pre-emption Act-1966
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 001 of 1966 : The RAJASTHAN PRE-EMPTION ACT, 1966
State: Rajasthan
Date: 1 Feb 1966
Department:
Department of Local Self Government
Rajasthan act 017 of 1966 : The rajasthan agricultural produce markets (validating provisions) act, 1966
State: Rajasthan
Date: 24 Jun 1966
Department:
Agriculture Department
Rajasthan act 018 of 1969 : The Registration of Births and Deaths Act, 1969
State: Rajasthan
Date: 31 May 1969
Department:
Statistics Department
Rajasthan act 018 of 1969 : The Rajasthan Requisitioning of Goods Vehicles Act, 1969
State: Rajasthan
Date: 18 Sep 1969
Department:
Transport Department
Rajasthan act 004 of 1970 : The Rajasthan Housing Board Act, 1970
State: Rajasthan
Date: 18 Apr 1970
Department:
Urban Development and Housing Department
Rajasthan act 022 of 1970 : The Rajasthan Essential Services Maintenance Act, 1970
State: Rajasthan
Date: 5 Sep 1970
Department:
Home Department
Rajasthan act 019 of 1970 : The RAJASTHAN OFFICIAL LANGUAGE (SUPPLEMENTARY PROVISIONS) ACT, 1970.
State: Rajasthan
Date: 3 Dec 1970
Department:
Language and Library Department
Rajasthan act 001 of 1970 : The rajasthan homoeopathic medicine act, 1969
State: Rajasthan
Date: 8 May 1970
Department:
Ayurved and Indian Medicine Department
Rajasthan act 012 of 1971 : The rajasthan gram dan act, 1971
State: Rajasthan
Date: 3 Aug 1971
Department:
Revenue Department
Rajasthan act 008 of 1972 : The rajasthan commercial crops cess (repeal) act, 1972
State: Rajasthan
Date: 18 Apr 1972
Department:
Revenue Department
Rajasthan act 009 of 1973 : Rajasthan Lokayukta and Up-Lokayuktas Act, 1973
State: Rajasthan
Department:
Department of personnel
Rajasthan act 011 of 1973 : The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973
State: Rajasthan
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 010 of 1973 : The Rajasthan Urban Improvement (Amendment and Validation) Act, 1973
State: Rajasthan
Department:
Urban Development and Housing Department
Rajasthan act 005 of 1974 : The rajasthan tendu leaves (regulation of trade) act, 1974
State: Rajasthan
Date: 11 Apr 1974
Department:
Forest department
Rajasthan act 018 of 1974 : The rajasthan universities’ teachers and officers (selection for appointment) act no. 18 of 1974.
State: Rajasthan
Date: 11 Sep 1974
Department:
Higher Education Department
Rajasthan act 022 of 1974 : The rajasthan agricultural credit operation (removal of difficulties) act, 1974
State: Rajasthan
Date: 21 Sep 1974
Department:
Revenue Department
Rajasthan act 14 of 1975 : The Rajasthan Control of Goondas Act, 1975
State: Rajasthan
Date: 25 Mar 1975
Department:
Department of Home Department
Rajasthan act 23 of 1995 : The Rajasthan Animals Birds Sacrifice ( Prohibition ) Act,1975
State: Rajasthan
Department:
Department of Animal Husbandry Department
Rajasthan act 010 of 1975 : The rajasthan agricultural produce markets (amending and validating provisions) act, 1975
State: Rajasthan
Date: 19 Mar 1975
Department:
Agriculture Department
Rajasthan act 017 of 1975 : The rajasthan land development corporation act, 1975
State: Rajasthan
Date: 29 Mar 1975
Department:
Revenue Department
Rajasthan act 005 of 1976 : The RAJASTHAN PUBLIC SERVICE COMMISSION (REGULATION AND VALIDATION OF PROCEDURE) ACT, 1976
State: Rajasthan
Department:
Department of personnel
Rajasthan act 034 of 1976 : The RAJASTHAN CIVIL SERVICES (SERVICE MATTERS APPELLATE TRIBUNALS) ACT, 1976
State: Rajasthan
Department:
Department of personnel
Rajasthan act 015 of 1976 : The rajasthan water supply and sewerage corporation act, 1979
State: Rajasthan
Date: 12 Oct 1979
Department:
Department of Public Health Engineering Department(PHED)
Rajasthan act 001 of 1976 : The rajasthan sagri system abolition (repeal) act, 1976.
State: Rajasthan
Date: 23 Jan 1976
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 027 of 1976 : The rajasthan lands (restrictions on transfer) act, 1976
State: Rajasthan
Date: 15 Apr 1976
Department:
Revenue Department
Rajasthan act 023 of 1976 : The RAJASTHAN SCHEDULED DEBTORS (LIQUIDATION OF INDEBTEDNESS) ACT, 1976
State: Rajasthan
Department:
Revenue Department
Rajasthan act 015 of 1976 : The RAJASTHAN SCHEDULED DEBTORS (MORATORIUM ON DEBTS) ACT, 1976
State: Rajasthan
Department:
Revenue Department
Rajasthan act 018 of 1978 : The Rajasthan Urban Property (Restriction of Transfer) Repeal Act, 1978
State: Rajasthan
Department:
Urban Development and Housing Department
Rajasthan act 005 of 1978 : The rajasthan commercial crops cess (repeal) act, 1978
State: Rajasthan
Date: 7 Apr 1978
Department:
Revenue Department
Rajasthan act 015 of 1978 : The rajasthan excise (amending and extending) act, 1978
State: Rajasthan
Date: 1 Sep 1978
Department:
Finance Department
Rajasthan act 011 of 1979 : The Rajasthan Police Incitement to Disaffection Act, 1979
State: Rajasthan
Date: 2 Nov 1979
Department:
Home Department
Rajasthan act 007 of 1979 : The rajasthan universities teachers (absorption of temporary lecturers) act, 1979
State: Rajasthan
Date: 20 Apr 1979
Department:
Higher Education Department
Rajasthan act 013 of 1981 : The rajasthan prohibition act repealing act, 1981
State: Rajasthan
Date: 11 Aug 1981
Department:
Finance Department
Rajasthan act 012 of 1982 : The rajasthan social education board (repeal) act, 1982
State: Rajasthan
Date: 21 Sep 1982
Department:
Department of Secondary Education
Rajasthan act 021 of 1982 : The rajasthan passengers and goods taxation (repealing) act, 1982
State: Rajasthan
Date: 30 Sep 1982
Department:
Transport Department
Rajasthan act 006 of 1983 : The rajasthan shops and commercial establishments (amendment and validation) act, 1982
State: Rajasthan
Date: 23 Mar 1983
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 014 of 1983 : The RAJASTHAN PASS BOOK (AGRICULTURAL HOLDINGS) ACT 1983
State: Rajasthan
Department:
Revenue Department
Rajasthan act 004 of 1984 : The Rajasthan Housing Board (Amending and Validating) Act, 1984
State: Rajasthan
Department:
Urban Development and Housing Department
Rajasthan act 001 of 1984 : The RAJASTHAN CORNEAL GRAFTING ACT, 1982
State: Rajasthan
Date: 8 Mar 1984
Department:
Medical Education Department
Rajasthan act 006 of 1984 : The rajasthan bhoodan yagna (amendment and validation) act, 1984
State: Rajasthan
Date: 12 Apr 1984
Department:
Revenue Department
Rajasthan act 001 of 1984 : The Rajasthan Municipalities (Validation of Constitution of Vidya Vihar Municipality and Amendment) Act, 1984
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 004 of 1985 : The rajasthan canal (substitution of name) act, 1985
State: Rajasthan
Date: 11 Apr 1985
Department:
Water Resources Department
Rajasthan act 011 of 1986 : The Rajasthan Dacoity Affected Areas Act, 1986
State: Rajasthan
Date: 23 Sep 1985
Department:
Home Department
Rajasthan act 012 of 1986 : The RAJASTHAN ANATOMY ACT, 1986
State: Rajasthan
Date: 27 Mar 1986
Department:
Medical Education Department
Rajasthan act 011 of 1986 : The Rajasthan Dacoity Affected Areas Act 1986
State: Rajasthan
Date: 26 Feb 1983
Department:
Home Department
Rajasthan act 022 of 1987 : The Rajasthan Requisition of Public Service Vehicles Act, 1987
State: Rajasthan
Date: 23 May 1987
Department:
Transport Department
Rajasthan act 039 of 1987 : The RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER ACT, 1987
State: Rajasthan
Date: 8 Nov 1987
Department:
Agriculture Department
Ministry:
Ministry of FINANCE
Rajasthan act 018 of 1987 : The rajasthan state road transport service (prevention of ticketless travel) (amendment), act,1987
State: Rajasthan
Date: 20 Apr 1987
Department:
Transport Department
Rajasthan act 019 of 1987 : The rajasthan municipalities (amendment and validation) act, 1986
State: Rajasthan
Date: 20 Apr 1987
Department:
Department of Local Self Government
Rajasthan act 015 of 1987 : The rajasthan advocates welfare fund act, 1987
State: Rajasthan
Date: 14 Nov 1989
Department:
Law and Legal Affairs Department
Rajasthan act 027 of 1987 : The RAJASTHAN MUNICIPALITIES (AMENDMENT AND VALIDATION) ACT, 1987 CONTENTS
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 012 of 1991 : The rajasthan motor transport vehicles toll act, 1991
State: Rajasthan
Date: 24 Sep 1991
Department:
Transport Department
Rajasthan act 027 of 1992 : The Rajasthan Public Examination (Prevention of Unfairmeans) Act, 1992
State: Rajasthan
Date: 8 Nov 1992
Department:
Higher Education Department
Rajasthan act 019 of 1992 : The rajasthan non-government educational institutions act, 1989
State: Rajasthan
Date: 4 Jun 1993
Department:
Department of Secondary Education
Rajasthan act 034 of 1992 : The rehabilitation council of india act, 1992
State: Rajasthan
Date: 1 Sep 1992
Department:
Social Justice Empowerment Department
Rajasthan act 012 of 1992 : The rajasthan electricity (duty) (amendment and validation) act, 1992
State: Rajasthan
Date: 25 Apr 1992
Department:
Energy Department
Rajasthan act 191992 of 1993 : The RAJASTHAN NON-GOVERNMENT EDUCATION INSTITUTIONS ACT 1989
State: Rajasthan
Date: 3 Jun 1993
Department:
Department of Sanskrit Education
Rajasthan act 013 of 1994 : The Rajasthan Panchayati Raj Act, 1994
State: Rajasthan
Date: 23 Apr 1994
Department:
Panchayati Raj Department
Ministry:
Ministry of HOME
Rajasthan act 021 of 1995 : Rajasthan Go-Seva Ayog Act, 1995
State: Rajasthan
Rajasthan act 23 of 1995 : The Rajasthan Bovine Animal ( Prohibition of Slaughter Regulation of Temprorary Migration or Export ) Act, 1995
State: Rajasthan
Department:
Department of Animal Husbandry Department
Rajasthan act 005 of 1995 : The Rajasthan Urban Improvement (Amendment and Validation) Act, 1990
State: Rajasthan
Department:
Urban Development and Housing Department
Rajasthan act 006 of 1996 : The rajasthan preventive detention (repealing) act, 1996
State: Rajasthan
Date: 7 Aug 1996
Department:
Home Department
Rajasthan act 004 of 1996 : The RAJASTHAN MUNICIPALITIES (AMENDMENT AND VALIDATION) ACT, 1996 CONTENTS
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 007 of 1997 : The RAJASTHAN LAWS REPEALING ACT, 1997
State: Rajasthan
Date: 22 Mar 1997
Department:
Law and Legal Affairs Department
Rajasthan act 018 of 1997 : The Rajasthan Ropeway - Act 1996
State: Rajasthan
Date: 15 Oct 1997
Department:
Tourism Department
Rajasthan act 015 of 1997 : The rajasthan flood plain zoning act, 1990
State: Rajasthan
Date: 22 Sep 1997
Department:
Water Resources Department
Rajasthan act 004 of 1999 : The Rajasthan State Commission for Women Act
State: Rajasthan
Date: 28 Apr 1999
Department:
Woman and Child Development Department
Rajasthan act 014 of 1999 : Rajasthan Stamp Act, 1998
State: Rajasthan
Department:
Finance Department
Rajasthan act 006 of 1999 : The Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999
State: Rajasthan
Department:
Finance Department
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 023 of 1999 : The rajasthan power sector reforms act, 1999
State: Rajasthan
Date: 28 Dec 1999
Department:
Energy Department
Rajasthan act 016 of 1999 : The rajasthan panchayati raj (modification of provisions in their application to the scheduled areas) act, 1999
State: Rajasthan
Date: 30 Sep 1999
Department:
Panchayati Raj Department
Rajasthan act 005 of 1999 : The rajasthan taxation tribunal (repeal) act, 1999
State: Rajasthan
Date: 27 Feb 1999
Department:
Finance Department
Rajasthan act 048 of 1999 : The Rajasthan Warehouses Act, 1958
State: Rajasthan
Department:
Agriculture Department
Rajasthan act 021 of 2000 : Rajasthan Farmers' Participation in Management of Irrigation Systems Act, 2000
State: Rajasthan
Department:
Water Resources Department
Ministry:
Ministry of VidhaiMinistry of FINANCE
Rajasthan act 017 of 2000 : The RAJASTHAN MUNICIPALITIES (AMENDMENT AND VALIDATION) ACT, 2000 CONTENTS
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 012 of 2000 : The rajasthan tax on professions, trades, callings and employments act, 2000
State: Rajasthan
Date: 9 May 2000
Department:
Finance Department
Rajasthan act 014 of 2000 : The rajasthan prohibition of smoking and non-smoker's health protection act, 1999
State: Rajasthan
Date: 11 May 2000
Department:
Medical and Health Department
Rajasthan act 14 of 2001 : The Rajasthan tribal area development state and subordinate service rules 2001
State: Rajasthan
Date: 5 Sep 2001
Department:
Department of Tribal Area Department
Rajasthan act 15 of 1962 : The Rajasthan Rent Control Act-2001
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 008 of 2001 : The Rajasthan State Commission for Minorities Act, 2001
State: Rajasthan
Department:
Minority Affairs Department
Rajasthan act 15 of 2002 : The RAJASTHAN AYURVED UNIVERSITY ACT, 2002
State: Rajasthan
Date: 24 Sep 2009
Department:
Department of Higher Education
Rajasthan act 5 of 2002 : The RAJASTHAN ROAD DEVELOPMENT ACT, 2002
State: Rajasthan
Date: 27 Apr 2002
Department:
Department of Public Works Department(PWD)
Rajasthan act 016 of 2002 : The Rajasthan Co-operative Societies Act, 2001
State: Rajasthan
Date: 11 Nov 2002
Department:
Cooperative Department
Rajasthan act 009 of 2002 : The RIICO INDUSTRIAL AREAS (PREVENTION OF UNAUTHORISED DEVELOPMENT AND ENCROACHMENT) ACT, 1999
State: Rajasthan
Date: 6 Aug 2002
Department:
Department of Industries
Rajasthan act 016 of 2002 : The RAJASTHAN STATE COOPERTIVE SOCIETIES ACT 2001
State: Rajasthan
Date: 1 Apr 2015
Department:
Gopalan Department
rajasthan act 001 of 2003 : Rent Control Act, 2001
State: Rajasthan
Rajasthan act 004 of 2003 : The Rajasthan Value Added Tax Act, 2003
State: Rajasthan
Department:
Finance Department
Rajasthan act 049 of 2003 : The Repatriation of Prisoners Act, 2003
State: Rajasthan
Date: 28 Sep 2003
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 001 of 2003 : The rajasthan rent control act, 2001
State: Rajasthan
Date: 11 Mar 2003
Department:
Department of Local Self Government
Rajasthan act 006 of 2004 : The Rajasthan State Road Development Fund ACT, 2004
State: Rajasthan
Department:
Department of Public Works Department(PWD)
Rajasthan act 4 of 2005 : The RAJASTHAN SPORTS (REGISTRATION, RECOGNITION AND REGULATION OF ASSOCIATIONS) ACT, 2005
State: Rajasthan
Date: 12 Mar 2005
Department:
Department of Cooperative Department
Rajasthan act 22 of 2005 : The RIGHT TO INFORMATION ACT, 2005
State: Rajasthan
Date: 14 Jun 2005
Department:
Department of Administrative Reforms and Co-ordination Department
Rajasthan act 001 of 2005 : The RAJASTHAN UNIVERSITY OF HEALTH SCIENCES ACT, 2005
State: Rajasthan
Date: 25 Feb 2005
Department:
Medical Education Department
Rajasthan act 007 of 2005 : The rajasthan fiscal responsibilities and budget management act, 2005
State: Rajasthan
Date: 3 May 2005
Department:
Finance Department
Rajasthan act 004 of 2005 : The RAJASTHAN SPORTS (REGISTRATION, RECOGNITION AND REGULATION OF ASSOCIATIONS) ACT, 2005
State: Rajasthan
Date: 18 Aug 2004
Department:
Department of Youth Affairs And Sports
Rajasthan act 002 of 1950 : Rajasthan Excise Act, 1950
State: Rajasthan
Rajasthan act 010 of 2006 : The rajasthan right to information (repeal) act, 2006
State: Rajasthan
Date: 20 Apr 2006
Department:
Administrative Reforms and Co-ordination Department
Rajasthan act 008 of 2006 : The RAJASTHAN TECHNICAL UNIVERSITY ACT 2006
State: Rajasthan
Date: 31 Dec 2005
Department:
Technical Education Department
Rajasthan act 011 of 2006 : The RAJASTHAN PUBLlC LIBRARIES ACT, 2006
State: Rajasthan
Date: 22 Apr 2006
Department:
Language and Library Department
Rajasthan act 006 of 2007 : Rajasthan Excise (Amendment) Act, 2007
State: Rajasthan
Rajasthan act 014 of 2007 : The Rajasthan Police act, 2007
State: Rajasthan
Date: 1 Nov 2007
Department:
Home Department
Ministry:
Ministry of Labour and Employment
Rajasthan act 010 of 2007 : The rajasthan private universities (repeal) act, 2007
State: Rajasthan
Date: 5 Oct 2007
Department:
Higher Education Department
Rajasthan act 24 of 2008 : The Rajasthan medicare service persons and medicare service institutions act 2008
State: Rajasthan
Date: 4 Aug 2008
Department:
Department of Medical and Health Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 025 of 2008 : The RAJASTHAN PARA.MEDICAL COUNCIL
State: Rajasthan
Date: 28 Aug 2015
Department:
Medical and Health Department
Rajasthan act 001 of 2008 : The Rajasthan Prevention of Anti-Social Activities Act, 2006
State: Rajasthan
Date: 5 Mar 2008
Department:
Home Department
Rajasthan act 022 of 2008 : The Rajasthan Universities' Teachers (Absorption of Temporary Teachers) Act, 2008
State: Rajasthan
Date: 3 Aug 2008
Department:
Higher Education Department
Rajasthan act 024 of 2008 : The rajasthan medicare service persons and medicare service institutions (prevention of violence and damage to property) act, 2008
State: Rajasthan
Date: 4 Jun 2008
Department:
Medical Education Department
Rajasthan act 001 of 2008 : The RAJASTHAN PARA-MEDICAL COUNCIL ACT, 2008
State: Rajasthan
Date: 5 Aug 2008
Department:
Medical and Health Department
Rajasthan act 016 of 2009 : The Rajastahan Compulsory Registration of Marriage Act, 2009
State: Rajasthan
Date: 10 Sep 2009
Department:
Home Department
Rajasthan act 012 of 2009 : The RAJASTHAN SCHEDULED CASTES, SCHEDULED TRIBES, BACKWARD CLASSESS, SPECIAL BACKWARD CLASSES AND ECONOMICALLY BACKWARD CLASSES (RESERVATION OF SEATS IN EDUCATIONL INSTITUTIONS IN THE STATE AND OF APPOINTMENTS AND POSTS IN SERVICES UNDER THE STATE) ACT, 2008
State: Rajasthan
Department:
Department of personnel
Rajasthan act 010 of 2009 : The RAJASTHAN MUNICIPALITIES LAWS (REPEAL AND REVIVAL) ACT, 2009
State: Rajasthan
Date: 17 Mar 2009
Department:
Department of Local Self Government
Rajasthan act 035 of 2009 : The right of children to free and compulsory education act, 2009
State: Rajasthan
Date: 26 Aug 2009
Department:
Elementary Education Department
Rajasthan act 018 of 2009 : The RAJASTHAN MUNICIPALITIES ACT,2009
State: Rajasthan
Department:
Department of Local Self Government
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 15 of 2010 : The RAJASTHAN PRIVATE UNIVERSITIES' LAWS (AMENDMENT) ACT, 2010
State: Rajasthan
Date: 11 Jun 2010
Department:
Department of Higher Education
Rajasthan act 009 of 2010 : Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010
State: Rajasthan
Department:
Tourism Department
Rajasthan act 013 of 2010 : The RAJASTHAN UNIVERSITY OF VETERINARY AND ANIMAL SCIENCES ACT, 2010
State: Rajasthan
Date: 28 Apr 2010
Department:
Animal Husbandry Department
Ministry:
Ministry of Parliamentary Affairs
Rajasthan act 007 of 2011 : Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011
State: Rajasthan
Department:
Department of Industries
Rajasthan act 023 of 2011 : Rajasthan Guaranteed Delivery of Public Services Act, 2011
State: Rajasthan
Department:
Department of Redressal of Public Grievance Department
Rajasthan act 003 of 2011 : The raffles university, neemrana (alwar) act, 2011
State: Rajasthan
Date: 25 Mar 2011
Department:
Higher Education Department
Rajasthan act 38 of 2012 : The Rajasthan Jal Sansadhan Viniyamak Act, 2012
State: Rajasthan
Date: 24 Sep 2013
Department:
Department of Water Resources Department
Rajasthan act 038 of 2012 : Rajasthan Special Courts Act, 2012
State: Rajasthan
Department:
Department of Home Department
Rajasthan act 031 of 2012 : Rajiv Gandhi Tribal University, Udaipur Act, 2012
State: Rajasthan
Department:
Department of Higher Education
Ministry:
Ministry of Home
Rajasthan act 15 of 2012 : The Rajasthan River Basin and Water Resources Planning Act, 2012
State: Rajasthan
Date: 24 Sep 2013
Department:
Department of Water Resources Department
Ministry:
Ministry of Vidhai
Rajasthan act 10 of 2012 : The RAJASTHAN PRIVATE UNIVERSITIES LAWS (AMENDMENT) ACT, 2012
State: Rajasthan
Date: 29 Apr 2012
Department:
Department of Higher Education
Rajasthan act 021 of 2012 : The Rajasthan Transparency in Public Procurement Act, 2012
State: Rajasthan
Date: 21 May 2012
Department:
Finance Department
Rajasthan act 036 of 2012 : The Rajasthan Rehabilitation of beggars or indigents Act, 2012
State: Rajasthan
Date: 16 Nov 2012
Department:
Social Justice Empowerment Department
Rajasthan act 027 of 2012 : The raj rishi bhartrihari matsya university, alwar act, 2012
State: Rajasthan
Date: 14 Oct 2012
Department:
Higher Education Department
Rajasthan act 022 of 2012 : The Rajasthan Right to Hearing Act, 2012
State: Rajasthan
Date: 22 May 2012
Department:
Department of Redressal of Public Grievance Department (RPG)
Rajasthan act 017 of 2012 : The rajasthan ayurved nursing council act, 2012
State: Rajasthan
Date: 15 May 2012
Department:
Ayurved and Indian Medicine Department
Rajasthan act 3 of 2013 : The RAJASTHAN PRIVATE UNIVERSITIES LAWS (AMENDMENT) ACT, 2013
State: Rajasthan
Date: 22 Mar 2013
Department:
Department of Higher Education
Rajasthan act 30 of 2013 : The RAJASTHAN UNIVERSITY OF VETERINARY AND ANIMAL SCIENCES (AMENDMENT) ACT, 2010
State: Rajasthan
Date: 14 Sep 2013
Department:
Department of Higher Education
Rajasthan act 031 of 2013 : Rajasthan Sports University, Jhunjhunu Act, 2013
State: Rajasthan
Department:
Higher Education Department
Ministry:
Ministry of Vidhai
Rajasthan act 030 of 2013 : The right to fair compensation and transparency in land acquisition, rehabilitation and resettlement act, 2013
State: Rajasthan
Date: 26 Sep 2013
Department:
Home Department
Rajasthan act 038 of 2013 : The rajasthan water resources regulatory act,2012
State: Rajasthan
Date: 25 Sep 2013
Department:
Water Resources Department
Rajasthan act 22 of 2014 : The RAJASTHAN STATE HIGHWAY ACT 2014
State: Rajasthan
Date: 7 May 2015
Department:
Department of Public Works Department(PWD)
Rajasthan act 001 of 2014 : Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014
State: Rajasthan
Department:
Food and Civil Supply Department
Rajasthan act 32 of 2015 : The Rajasthan Special Backward Classes Reservation ACT, 2015
State: Rajasthan
Date: 6 Sep 2015
Department:
Department of Personnel
Rajasthan act 035 of 2015 : The RAJASTHAN LAWS REPEALING ACT, 2015
State: Rajasthan
Date: 15 Oct 2015
Department:
Law and Legal Affairs Department
Rajasthan act 014 of 2015 : The RAJASTHAN PREVENTION OF WITCH-HUNTING Act 2015
State: Rajasthan
Date: 17 Aug 2015
Department:
Woman and Child Development Department
Rajasthan act 036 of 2015 : The rajasthan vexatious litigation (prevention) act, 2015
State: Rajasthan
Date: 15 Oct 2015
Department:
Law and Legal Affairs Department
Rajasthan act 019 of 2015 : The rajasthan state bus terminal development authority act, 2015
State: Rajasthan
Date: 1 Jul 2015
Department:
Transport Department
Rajasthan act 015 of 2015 : The rajasthan river basin and water resources planning act,2015
State: Rajasthan
Date: 24 Apr 2015
Department:
Water Resources Department
Rajasthan act 020 of 2015 : The rnb global university, bikaner act, 2015
State: Rajasthan
Date: 24 Apr 2015
Department:
Higher Education Department
Rajasthan act 001 of 2015 : The Rajasthan Lakes (Protection and Development Authority Act, 2015
State: Rajasthan
Department:
Department of Local Self Government
Rajasthan act 14 of 2016 : The RAJASTHAN RULES (Regulation Fee) ACT-2016
State: Rajasthan
Date: 6 Oct 2016
Department:
Department of Directorate Elementry Education
Ministry:
Ministry of Andaman and Nicobar Administration
Rajasthan act 23 of 1995 : The Rajasthan Camel (Prohibition of Slaughter Regulation of Temporary Migration or Export) Act, 2015
State: Rajasthan
Department:
Department of Animal Husbandry Department
Rajasthan act 1 of 2016 : The Rajasthan Special Economic Zones Act, 2015
State: Rajasthan
Date: 30 Dec 2016
Department:
Department of Industries
Rajasthan act 016 of 2016 : The Real Estate (Regulation and Development) Act, 2016
State: Rajasthan
Date: 25 Mar 2016
Department:
Urban Development and Housing Department
Ministry:
Ministry of Vidhai
Rajasthan act 013 of 2016 : The Rajasthan Special Investment Region Act, 2016
State: Rajasthan
Date: 25 Apr 2016
Department:
Department of Industries
Rajasthan act 012 of 2016 : The rajasthan urban land (certification of titles) act, 2016
State: Rajasthan
Date: 26 Apr 2016
Department:
Urban Development and Housing Department
Rajasthan act 049 of 2016 : The RIGHTS OF PERSONS WITH DISABILITIES ACT, 2016
State: Rajasthan
Date: 27 Dec 2016
Department:
Social Justice Empowerment Department
Ministry:
Ministry of Andaman and Nicobar Administration
Rajasthan act 014 of 2016 : The rajasthan schools (regulation of fee) act, 2016
State: Rajasthan
Date: 5 Nov 2016
Department:
Sanskrit Education Department
Rajasthan act 007 of 2016 : The Rajasthan State Electricity Distribution Management Responsibility Act, 2016
State: Rajasthan
Date: 8 Apr 2016
Department:
Energy Department
Rajasthan act 14 of 2017 : The RAJASTHAN RULES (Regulation Fee) ACT-2017
State: Rajasthan
Date: 13 Feb 2017
Department:
Department of Directorate Elementry Education
Ministry:
Ministry of Andaman and Nicobar Administration
Rajasthan act 4 of 2017 : The RAJASTHAN STATE COMMISSION FOR BACKWARD CLASSES ACT, 2017
State: Rajasthan
Date: 29 Mar 2017
Department:
Department of Personnel
Rajasthan act 6 of 2017 : The RAJASTHAN ILD SKILLS UNIVERSITY, JAIPUR ACT, 2017
State: Rajasthan
Date: 29 Mar 2017
Department:
Department of Higher Education
Rajasthan act 24 of 2017 : The RAJASTHAN BHAMASHAH (DIRECT TRANSFER OF PUBLIC WELFARE BENEFITS AND DELIVERY OF SERVICES) ACT, 2017
State: Rajasthan
Date: 16 May 2017
Department:
Department of Planning Department
Ministry:
Ministry of FINANCE
Rajasthan act 004 of 2017 : The RAJASTHAN STATE BACK WORD COMMISSION ACT 2017
State: Rajasthan
Date: 28 Mar 2017
Department:
Department of personnel
Rajasthan act 009 of 2017 : The Rajasthan Goods and Services Tax Act, 2017
State: Rajasthan
Date: 28 Apr 2017
Department:
Finance Department
Rajasthan act 037 of 2017 : The RAJASTHAN LEGISLATIVE ASSEMBLY MEMBERS (PREVENTION OF DISQUALIFICATION) ACT, 2017
State: Rajasthan
Date: 9 Nov 2017
Department:
Parliamentary Affairs Department
Rajasthan act 038 of 2017 : The RAJASTHAN BACKWARD CLASSES (RESERVATION OF SEATS IN EDUCATIONAL INSTITUTIONS IN THE STATE AND OF APPOINTMENTS AND POSTS IN SERVICES UNDER THE STATE) ACT, 2017
State: Rajasthan
Department:
Department of personnel
Rajasthan act 005 of 2017 : The rajasthan appropriation acts (repeal) act, 2017
State: Rajasthan
Date: 28 Mar 2017
Department:
Finance Department
Rajasthan act 012 of 2017 : The Rajasthan State Commission for Backward Classes Act, 2017
State: Rajasthan
Date: 30 Nov 2017
Department:
Social Justice Empowerment Department
Rajasthan act 26 of 2018 : The RAJASTHAN PRIVATE UNIVERSITIES LAWS (AMENDMENT) ACT, 2018
State: Rajasthan
Date: 4 Oct 2018
Department:
Department of Higher Education
Rajasthan act 14 of 2018 : The Rajasthan Land Pooling Scheme Act, 2016
State: Rajasthan
Date: 13 Jun 2018
Department:
Department of Urban Development and Housing Department
Rajasthan act 013 of 2018 : The Rajasthan Electropathy System of Medicine Act, 2018
State: Rajasthan
Date: 10 Apr 2018
Department:
Ayurved and Indian Medicine Department
Rajasthan act 2 of 2019 : The Rajasthan Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in services under the State) (Amendment) Act, 2019
State: Rajasthan
Date: 12 Feb 2019
Department:
Department of Personnel
Rajasthan act 14 of 2019 : The Rajasthan Micro, Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2019
State: Rajasthan
Date: 16 Jul 2019
Department:
Department of Industries
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 23 of 2019 : The Rajasthan Seed and Seedling (Repeal) Act 1960
State: Rajasthan
Department:
Department of Agriculture Department
Rajasthan act 019 of 2019 : The rajasthan seeds and seedlings (repeal) act, 2019
State: Rajasthan
Date: 14 Aug 2019
Department:
Agriculture Department
Rajasthan act 012 of 2019 : The Rajasthan Apartment Ownership Act 2015
State: Rajasthan
Department:
Urban Development and Housing Department
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 16 of 2020 : The Rajasthan Madarsa Board Act 2020
State: Rajasthan
Department:
Department of Minority Affairs Department
Rajasthan act 13 of 2020 : The Rajasthan Rehabilitation of Beggars or Indigents (Amendment) ACT, 2020
State: Rajasthan
Department:
Department of Social Justice Empowerment Department
Rajasthan act 3 of 2020 : The RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020
State: Rajasthan
Department:
Department of Planning Department
Rajasthan act 012 of 2020 : The Rajasthan Housing Board (Amendment) Act 2020
State: Rajasthan
Department:
Urban Development and Housing Department
Rajasthan act 014 of 2020 : The rajasthan special courts (repeal) act, 2020
State: Rajasthan
Date: 11 Sep 2020
Department:
Home Department
Rajasthan act 021 of 2020 : The rajasthan epidemic diseases act 2020
State: Rajasthan
Date: 16 Sep 2020
Department:
Home Department
Rajasthan act 2021 of 2021 : The Rajasthan Educational ( State and Subordinate) Service rule-2021
State: Rajasthan
Department:
Department of Secondary Education
Rajasthan act 008 of 2022 : The rajasthan state scheduled castes and scheduled tribes development fund (planning, allocation and utilization of financial resources) act, 2022
State: Rajasthan
Date: 5 Apr 2022
Department:
Finance Department
Rajasthan act 006 of 2022 : The rajasthan public examination (measures for prevention of unfair means in recruitment) act, 2022
State: Rajasthan
Date: 5 Apr 2022
Department:
Higher Education Department
Rajasthan act 020 of 2023 : The RAJASTHAN UNIVERSITIES’ TEACHERS (ABSORPTION OF TEMPORARY TEACHERS) (AMENDMENT) ACT, 2023
State: Rajasthan
Date: 18 Aug 2023
Department:
Higher Education Department
Rajasthan act 01973 of 2023 : The Rajasthan Ground Water Service Rules,1973
State: Rajasthan
Date: 26 Dec 1973
Department:
Ground Water Department
Rajasthan act 014 of 2023 : The RAJASTHAN LAWS REPEALING ACT, 2023
State: Rajasthan
Date: 4 Aug 2023
Department:
Law and Legal Affairs Department
Rajasthan act 01969 of 2023 : The Rajasthan Ground Water Service Rules,1969
State: Rajasthan
Date: 24 Apr 1969
Department:
Ground Water Department
Rajasthan act 012 of 2025 : The RAJASTHAN LAWS REPEALING ACT, 2025
State: Rajasthan
Date: 9 Apr 2025
Department:
Law and Legal Affairs Department