jktLFkku jkt&i=jktLFkku jkt&i=jktLFkku jkt&i=jktLFkku jkt&i= fo’ks"kkadfo’ks"kkadfo’ks"kkadfo’ks"kkad
RAJASTHAN GAZETTE ExtraordinaryExtraordinaryExtraordinaryExtraordinary
lkf/kdk j izdk f’kr Published by Authority
pS = 4] l kseo kj ] 'kkd s 1935& ekpZ 25] 2013 Chaitra 4, Monday, Saka 1935–March 25, 2013
Hkkx 4 ¼d ½ j kt LFkku fo/kku eaM y d s vf/kfu ;eA
fo f/k ¼ fo/kk;hfo f/k ¼ fo/kk;hfo f/k ¼ fo/kk;hfo f/k ¼ fo/kk;h iz k: i.k½ f oHkkxiz k: i.k½ f oHkkxiz k: i.k½ f oHkkxiz k: i.k½ f oHkkx ¼xq z i& 2 ½¼xq z i& 2 ½¼xq z i& 2 ½¼xq z i& 2 ½
vf/kl wpu k t ;iq j ] t ;iq j ] t ;iq j ] t ;iq j ] ekpZ 2 5ekpZ 2 5ekpZ 2 5ekpZ 2 5 ] 20 13] 20 13] 20 13] 20 13
l a[;k il a[;k il a[;k il a[;k i ---- 2 ¼2 ¼2 ¼2 ¼ 1111 ½ fo f/k@2@2 0 1½ fo f/k@2@2 0 1½ fo f/k@2@2 0 1½ fo f/k@2@2 0 1 3 %3 %3 %3 % &&&& jkt LFkku j kT ; fo/kku & e.M y d k fu Eu kafd r vf/kfu ;e] ft ls j kT ;iky egksn ;k d h vu q efr fnu kad 2 3 ekpZ ] 20 13 d ks iz kIr gqbZ ] ,rn ~} kj k l oZl k/kkj .k dh l wpu kFkZ izd kf’kr fd ;k t kr k gS A
राज� थान �नजी व� व व यालय� क� व�धयां (सशंोधन) अ�ध�नयम,
(2013 का अ�ध�नयम स"ं यांक 3)
[रा� यपाल महोदया क� अनमु�त �दनाकं 23 माच�, 2013 को �ा� त हुई]
�नजी #व% व#व&यालय' क� #व(धय' को और सशंो(धत करने के
.लए अ(ध�नयम।
भारत गणरा�य के च4सठव6 वष� म6 राज8थान रा�य #वधान-
म;डल �न=न.ल>खत अ(ध�नयम बनाता हैः-
1. स$ं%&त नाम और )ारंभ.- (1) इस अ(ध�नयम का नाम
राज8 थान �नजी #व% व#व&यालय' क� #व(धया ं (सशंोधन) #वधेयक, 2013
है।
(2) यह 12 नव= बर, 2012 को और से �वGृत हुआ समझा
जायेगा।
2. प-रभाषाएं.- इस अ(ध�नयम म6, जब तक सदंभ� से अJ यथा
अपेKLत न हो,-
6 5 ¼2 ½ j kt LFkku jkt & i=] ekpZ 25 ] 201 3 Hk kx 4 ¼d ½
(क) ''�नजी #व% व#व&यालय क� #व(ध'' से अनसुचूी म6 #व�न�द�O ट
�नजी #व% व#व&यालय अ(ध�नयम अ.भ�ेत है; और
(ख) ''अनसुचूी'' से इस अ(ध�नयम क� अनसुचूी अ.भ�ेत है।
3. �नजी व� व व यालय� क� व�धय� का सशंोधन.- �नजी
#व% व#व&यालय' क� #व(धय' म6 से �G येक क� धारा 12 क� उप-धारा (1)
म6 #व&यमान अ.भS यिU त ''और वह पनु�न�यिुU त का पाV नहWं होगा''
हटायी जायेगी।
4. �नरसन और 1याविृ4तयां.- (1) राज8 थान �नजी
#व% व#व&यालय' क� #व(धयां (सशंोधन) अX यादेश, 2012 (2012 का
अXयादेश स.ं12) इसके &वारा �नर.सत Zकया जाता है।
(2) ऐसे �नरसन के होत े हुए भी, उUत अXयादेश &वारा यथा
सशंो(धत मलू अ(ध�नयम के अधीन क� गयी सम8त बात6, कार�वाइयां या
Zकये गये आदेश इस अ(ध�नयम &वारा यथा सशंो(धत मलू अ(ध�नयम
के अधीन Zकये गये समझे जाय6गे।
अनसुचूी
(धारा 3 दे:खए)
<.स.ं नाम अ�ध�नयम स.ं
1 2 3
1. सर पदमपत .सघंा�नया #व% व#व&यालय,
उदयपरु अ(ध�नयम, 2008
2008 का 4
2. जयपरु नेशनल #व% व#व&यालय, जयपरु
अ(ध�नयम, 2008
2008 का 5
3. .सघंा�नया #व% व#व&यालय, पचेरW बड़ी
झुंझुन ूअ(ध�नयम, 2008
2008 का 6
4. �न= स #व% व#व&यालय राज8 थान, जयपरु
अ(ध�नयम, 2008
2008 का 7
5. ए.मटW #व% व#व&यालय राज8 थान, जयपरु
अ(ध�नयम, 2008
2008 का 8
6. सरेुश cान #वहार #व% व#व&यालय, जयपरु
अ(ध�नयम, 2008
2008 का 16
Hkkx 4 ¼d ½ j kt LFkku j kt& i=] ekpZ 25 ] 20 13 6 5 ¼3 ½
7. � यो�त #व&यापीठ म�हला #व% व#व&यालय,
जयपरु अ(ध�नयम, 2008
2008 का 17
1 2 3
8. भगवJ त #व% व#व&यालय, अजमेर
अ(ध�नयम, 2008
2008 का 18
9. जगJ नाथ #व% व#व&यालय, जयपरु
अ(ध�नयम, 2008
2008 का 19
10. महाG मा � यो�तराव फुले #व% व#व&यालय,
जयपरु अ(ध�नयम, 2009
2009 का 3
11. मेवाड़ #व% व#व&यालय, (चG तौड़गढ़
अ(ध�नयम, 2009
2009 का 4
12. hी जगदWश �साद झाबरमल �टबरेवाल
#व% व#व&यालय, चुडलेा (झJु झुन)ू
अ(ध�नयम, 2009
2009 का 5
13. जोधपरु नेशनल #व% व#व&यालय, जोधपरु
अ(ध�नयम, 2009
2009 का 6
14. hीधर #व% व#व&यालय, iबगोदना (झुJ झुन)ू
अ(ध�नयम, 2010
2010 का 4
15. एन.आई.आई.टW. #व% व#व&यालय, नीमराना
(अलवर) अ(ध�नयम, 2010
2010 का 5
16. हो= योपथैी #व% व#व&यालय, जयपरु
अ(ध�नयम, 2010
2010 का 6
17. डा. के.एन. मोदW #व% व#व&यालय, �नवाई
(ट'क) अ(ध�नयम, 2010
2010 का 8
18. पे.सZफक उj चतर .शLा और अनसुधंान
अकादमी #व% व#व&यालय, उदयपरु
अ(ध�नयम, 2010
2010 का 10
19. रेफk स #व% व#व&यालय, नीमराना (अलवर)
अ(ध�नयम, 2011
2011 का 3
20. जे.के. लl मीपत #व% व#व&यालय, जयपरु 2011 का 19
6 5 ¼4 ½ j kt LFkku jkt & i=] ekpZ 25 ] 201 3 Hk kx 4 ¼d ½
अ(ध�नयम, 2011
21. �ताप #व% व#व&यालय, जयपरु अ(ध�नयम,
2011 का 20
1 2 3
22. म>णपाल #व% व#व&यालय, जयपरु
अ(ध�नयम, 2011
2011 का 21
23. महाG मा गांधी आय#ुव�cान और �ौ&यो(गक�
#व% व#व&यालय, जयपरु अ(ध�नयम, 2011
2011 का 22
24. सनराइज #व% व#व&यालय, बगड़ राजपतू
(अलवर) अ(ध�नयम, 2011
2011 का 25
25. आई.सी.एफ.ए.आई. #व% व#व&यालय, जयपरु
अ(ध�नयम, 2011
2011 का 26
26. गीतांजलW #व% व#व&यालय, उदयपरु
अ(ध�नयम, 2012
2012 का 4
27. अ.भयांiVक� और �बधंन #व% व#व&यालय,
जयपरु अ(ध�नयम, 2012
2012 का 5
28. महाराज #वनायक m लोबल #व% व#व&यालय,
जयपरु अ(ध�नयम, 2012
2012 का 6
29. वी.आई.टW. #व% व#व&यालय, जयपरु
अ(ध�नयम, 2012
2012 का 11
30. कैnरयर पाइJ ट #व% व#व&यालय, कोटा
अ(ध�नयम, 2012
2012 का 13
31. सगंम #व% व#व&यालय, भीलवाड़ा
अ(ध�नयम, 2012
2012 का 14
32. जे.ई.सी.आर.सी. #व% व#व&यालय, जयपरु
अ(ध�नयम, 2012
2012 का 15
33. प>ूण�मा #व% व#व&यालय, जयपरु
अ(ध�नयम, 2012
2012 का 16
Hkkx 4 ¼d ½ j kt LFkku j kt& i=] ekpZ 25 ] 20 13 6 5 ¼5 ½
�काश ग�ु ता,
)मखु शासन स�चव।
6 5 ¼6 ½ j kt LFkku jkt & i=] ekpZ 25 ] 201 3 Hk kx 4 ¼d ½
LAW (LEGISLATIVE DRAFTING) DEPARTMENT
(GROUP-II)
NOTIFICATION
Jaipur, March 25, 2013
No. F. 2 (1) Vidhi/2/2013.–In pursuance of Clause (3) of Article 348 of the Constitution of India, the Governor is pleased to
authorise the publication in the Rajasthan Gazette of the
following translation in the English language of the Rajasthan
Vishwavidhyalayon Ki Vidhiyan (Sanshodhan) Adhiniyam, 2013
(2013 Ka Adhiniyam Sankhyank 3):–
(Authorised English Translation)
THE RAJASTHAN PRIVATE UNIVERSITIES’ LAWS
(AMENDMENT) ACT, 2013
(Act No. 3 of 2013)
[Received the assent of the Governor on the 23 rd
day of
March, 2013]
An
Act
further to amend the Private Universities’ Laws.
Be it enacted by the Rajasthan State Legislature in the
Sixty-fourth Year of the Republic of India, as follows:-
1. Short title and commencement.- (1) This Act may be
called the Rajasthan Private Universities’ Laws (Amendment)
Act, 2013.
(2) It shall be deemed to have come into force on and from
12 th
November, 2012.
2. Definitions.- In this Act, unless the context otherwise
requires,-
(a) “Private University Law” means a Private University
Act specified in the Schedule; and
(b) “Schedule” means the Schedule to this Act.
Hkkx 4 ¼d ½ j kt LFkku j kt& i=] ekpZ 25 ] 20 13 6 5 ¼7 ½
3. Amendment of Private Universities’ Laws.- In sub-
section (1) of section 12 of each of the Private Universities’ Laws,
the existing expression “and shall not be eligible for re-
appointment” shall be deleted.
4. Repeal and savings.- (1) The Rajasthan Private
Universities’ Laws (Amendment) Ordinance, 2012 (Ordinance
No. 12 of 2012) is hereby repealed.
(2) Notwithstanding such repeal, all things done, actions
taken or orders made under the principal Act as amended by the
said Ordinance shall be deemed to have been done, taken or made
under the principal Act as amended by this Act.
SCHEDULE
(See section 3)
S.No. Title Act No.
1 2 3
1. The Sir Padampat Singhania University,
Udaipur Act, 2008
4 of 2008
2. The Jaipur National University, Jaipur
Act, 2008
5 of 2008
3. The Singhania University, Pacheri Bari
(Jhunjhunu) Act, 2008
6 of 2008
4. The Nims University Rajasthan, Jaipur
Act, 2008
7 of 2008
5. The Amity University Rajasthan, Jaipur
Act, 2008
8 of 2008
6. The Suresh Gyan Vihar University, Jaipur
Act, 2008
16 of 2008
7. The Jayoti Vidyapeeth Women’s University,
Jaipur Act, 2008
17 of 2008
8. The Bhagwant University, Ajmer Act, 2008 18 of 2008
9. The Jagan Nath University, Jaipur Act, 2008 19 of 2008
10. The Mahatma Jyoti Rao Phoole University,
Jaipur Act, 2009
3 of 2009
6 5 ¼8 ½ j kt LFkku jkt & i=] ekpZ 25 ] 201 3 Hk kx 4 ¼d ½
1 2 3
11. The Mewar University, Chittorgarh Act, 2009 4 of 2009
12. Shri Jagdish Prasad Jhabarmal Tibrewala
University, Chudela (Jhunjhunu) Act, 2009
5 of 2009
13. The Jodhpur National University, Jodhpur
Act, 2009
6 of 2009
14. The Shridhar University Bigodna,
(Jhunjhunu) Act, 2010
4 of 2010
15. The NIIT University, Neemrana (Alwar)
Act, 2010
5 of 2010
16. The Homoeopathy University, Jaipur
Act, 2010
6 of 2010
17. The Dr.K.N.Modi University, Newai (Tonk)
Act, 2010
8 of 2010
18. The Pacific Academy of Higher Education
and Research University, Udaipur Act, 2010
10 of 2010
19. The Raffles University, Neemrana (Alwar)
Act, 2011
3 of 2011
20. The J.K.Lakshmipat University, Jaipur
Act, 2011
19 of 2011
21. The Pratap University, Jaipur Act, 2011 20 of 2011
22. The Manipal University, Jaipur Act, 2011 21 of 2011
23. The Mahatma Gandhi University of Medical
Sciences and Technology, Jaipur Act, 2011
22 of 2011
24. The Sunrise University, Bagad Rajput
(Alwar) Act, 2011
25 of 2011
25. The ICFAI University, Jaipur Act, 2011 26 of 2011
26. The Geetanjali University, Udaipur Act, 2012 4 of 2012
27. The University of Engineering and
Management, Jaipur Act, 2012
5 of 2012
28. The Maharaj Vinayak Global University,
Jaipur Act, 2012
6 of 2012
29. The VIT University, Jaipur Act, 2012 11 of 2012
30. The Career Point University, Kota Act, 2012 13 of 2012
Hkkx 4 ¼d ½ j kt LFkku j kt& i=] ekpZ 25 ] 20 13 6 5 ¼9 ½
1 2 3
31. The Sangam University, Bhilwara Act, 2012 14 of 2012
32. The JECRC University, Jaipur Act, 2012 15 of 2012
33. The Poornima University, Jaipur Act, 2012 16 of 2012
�काश गु� ता, Principal Secretary to the Government.
________
Government Central Press, Jaipur.