Rajasthan act 018 of 1978 : The Rajasthan Urban Property (Restriction of Transfer) Repeal Act, 1978 Department Urban Development and Housing Department TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title and commencement1. (1) This Act may be called the Rajasthan Urban Property (Restriction of Transfer) Repeal Act 1978. (2) it shall come into force at once. Section 2.Repeal of Rajasthan Act 6 of 1973Repeal of Rajasthan Act 6 of 1973. The Rajasthan Urban Property (Restriction of Transfer) Act, 1973 (Rajasthan Act 6 of 1973) is hereby repealed.