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LAW (LE(;ISLATIVE DRAFTING) DEPARTMENT
(GROUP-II)
NOTIFICA TION
Jaipur, June 16,2010
No. F. 2 (2) Vidhil2I2010.-In pursuance of Clause (3) of
Article 348 of the Constitution of India, the Governor is pleased
to authorize the publication in the Rajasthan Gazette of the
following translation in the English language of Rajasthan Nijee
Vishwavidhyalaya Vidhiyan (Sanshodhan) 2010 (2010 Ka
Adhiniyam Sankhyank 15) :-
(Authorised English Translation)
THE RAJASTHAN PRIVATE UNIVERSITIES' LAWS
(AMENDMENT) ACT, 2010
(Act No. 15 of2010)
(Receivedthe assent of the Governor on the 12thday of June, 2010]
An
Act
to amend the Private Universities' Laws.
Be it enacted by the Rajasthan State Legislature in the
Sixty-first Year of the Republic of india, as follows:-
1. Short title and commencement.-{ 1) This Act may
he called the Rajasthan Private Universities' Laws (Amendment)
Act, 2010.
(2) It shall come into force at once.
2. Definitions.-In this Act, unless the context otherwise
. requires,-
(a) "Private Universities' Laws" means the Private
Universities' Acts specified in the Schedule; and
(b) "Schedule" means the Schedule appended to this Act.
3. Amendment of Private Universities' Laws.-In the
Private Universities' Laws, for the existing expressions
"Chancellor", "Vice-chancellor" and "Pro-Vice-chancellor"
whenever occurring, the expressions "Chairperson", "President"
and "Pro-President" respectively shall be substituted.
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LAW (LEGISLATIVE DRAFTING) DEPARTMENT
(GROUP-ll)
NOTIFICATION
Jaipur, June 16, 2010
No. F. 2 (2) Vidhi/2/2010.-—ln pursuance of Clause (3) of
Article 348 of the Constitution of India; the Governor is pleased
to authorize the publication in the Rajasthan Gazette of the
following translation in the English language of Rajasthan Nijee
Vishwavidhyalaya Vidhiyan (Sanshodhan) 2010 (2010 Ka
Adhiniyam Sankhyank IS) :—
(Authoriscd English Translation)
THE RAJASTHAN PRIVATE UNIVERSITIES’ LAWS
(AMENDMENT) ACT, 2010
(Act No. 15 of 2010)
[Received the assent of the Governor on the 12'll day of June, 2010]
An
Acl ‘
to amend the Private Universities" Laws. ,
Be it enacted by the Rajasthan State Legislature in the
Sixty-first Year of the Republic of India, as follows:—
1. Short title and commencement —(I) This Act may
be called the Raiasthan Private Universities Laws (Amendment)
Act, 2010.
(2) It shall come into force at once.
2. Definitions—In this Act, unless the context otherwise
requires,—
(a) “Private Universities’ Laws” means the Private
Universities’ Acts specified in the Schedule; and
(b) “Schedule” means the Schedule appended to this Act.
3. Amendment of Private Universities’ Laws.—In the
Private Universities’ Laws, for the . existing expressions
9’
“Chancellor”, “Vice-chancellor” and “Pro-Vice-chancellor
whenever occurring, the expressions “Chairperson”, “President”!
and “Pro—President” respectively shall be substituted.
3
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SCHEDULE
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S.No. Title Act No.
1 2 3
1 The Sir Padampat Singhania 4 of 2008
University, Udaipur Act, 2008
2 The Jaipur National University, Jaipur 50f2008
Act. 2008
3 The Singhania University. Pacheri Bari 60[2008
(Jhunjhunu) Act. 2008
4 The Nims University Rajasthan, Jaipur 70[2008
Act. 2008
5 The Amity University Rajasthan. 8 of 2008
Jaipur Act. 2008
6 The Suresh Gyan Vihar University, 160f2008
Jaipur Act. 2008
7 The Jayoti Vidyapeeth Women's 170f2008
University, Jaipur Act, 2008
8 The Bhagwant University, Ajmer Act, I80f2008
2008
9 The Jagan Nath University, Jaipur Act, I90f2008
2008
10 The Mahatma JyotiRao Phoole 30f2009
University, Jaipur Act, 2009
I I The Mewar University, Chittorgarh 40f2009
Act, 2009
12 Shri Jagdish Prasad Jhabarmal 5 of 2009
Tibrewala University, Chudela
(Jhunjhunu) Act, 2009
13 The Jodhpur National University, 6 of 2009
Jodhpur Act. 2099
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Principal Secretary to the Government.
4
Government. Central Press, Jaipur.
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SCHEDULE
(See section 3)
S.No. Title Act No.
l r 2 3
l The ' Sir Padampat Singhania- 4 of 2008
University, Udaipur Act, 2008
2 The Jaipur National University, Jaipur 5 of 2008
Act. 2008 -
3 The Singhania University. Pacheri Bari 6 of 2008
- (Jhunjhunu) Actt 2008
4 The Nims University Rajasthan. Jaipur 7 of 2008
Act. 2008
5 The Amity University Rajasthan, 8 of 2008
Jaipur Act. 2008 '
6 The Suresh Gyan Vihar University, 16 of 2008
Jaipur Act. 2008
7 y The Jayoti Vidyapeeth Women’s 17‘ of 2008
University, Jaipur Act, 2008
8 The Bhagwant University, Ajmer Act. 18 of 2008
2008 _ '
9 The Jagan Nath vUniversity,‘Jaipur Act, 19 of 2008
2008 '
10 The Mahatma JyotiRao Phoole 3 of 2009
University. Jaipur Act, 2009
l l The Mewar University. Chittorgarh 4 of 2009
‘ . Act, 2009 ‘ .
‘ 12 - Shri Jagdish Prasad Jhabarmal 5 of 2009
f ' Tibrewala University, Chudela
(Jhunjhunu) Act. 2009
13 The Jodhpur National University, 6 of 2009
. Jodhpur Act. 2009
Principal Secretary to the Government.
V GovernmentCentral Press, Jaipur.