Rajasthan act 014 of 2020 : The rajasthan special courts (repeal) act, 2020 Date: 11 Sep 2020 Department Home Department TEXT ORIGINAL PDF PDF To access the original judgment, please Sign In or Subscribe. Section 1.Short title and commencement.-(1)This Act may be called the Rajasthan Special Courts (Repeal) Act, 2020. (2) It shall come into force at once. Section 2. Repeal of Rajasthan Act No. 38 of 2012.The Rajasthan Special Courts Act, 2012 (Act No. 38 of 2012) is hereby repealed.