Rajasthan act 10 of 2012 : The RAJASTHAN PRIVATE UNIVERSITIES LAWS (AMENDMENT) ACT, 2012

Department
  • Department of Higher Education
Enforcement Date

2012-05-01T18:30:00.000Z

jktLFkku jkt&i=jktLFkku jkt&i=jktLFkku jkt&i=jktLFkku jkt&i= fo’ks"kkadfo’ks"kkadfo’ks"kkadfo’ks"kkad

RAJASTHAN GAZETTE

ExtraordinaryExtraordinaryExtraordinaryExtraordinary lkf/kdkj izdkf’kr Published by Authority

oS'kk[k 12] cq/kokj] 'kkds 1934&ebZ 2] 2012 Vaisakha 12, Wednesday, Saka 1934–May 2, 2012

Hkkx 4 ¼d½

jktLFkku fo/kku eaMy ds vf/kfu;eA

fof/k ¼fofof/k ¼fofof/k ¼fofof/k ¼fo/kk;h izk:i.k½ foHkkx/kk;h izk:i.k½ foHkkx/kk;h izk:i.k½ foHkkx/kk;h izk:i.k½ foHkkx ¼xqzi&2½¼xqzi&2½¼xqzi&2½¼xqzi&2½ vf/klwpuk

t;iqj] ebZ 2]t;iqj] ebZ 2]t;iqj] ebZ 2]t;iqj] ebZ 2] 2012201220122012 la[;k ila[;k ila[;k ila[;k i---- 2 ¼2 ¼2 ¼2 ¼4444½ fof/k@2@2012½ fof/k@2@2012½ fof/k@2@2012½ fof/k@2@2012----&&&&jktLFkku jkT; fo/kku&e.My

dk fuEukafdr vf/kfu;e] ftls jkT;iky egksn; dh vuqefr fnukad 30 vizsy] 2012 dks izkIr gqbZ] ,rn~}kjk loZlk/kkj.k dh lwpukFkZ izdkf’kr fd;k tkrk gSA

राज� थान �नजी व� व व यालय� क� व�धयां (सशंोधन) अ�ध�नयम, 2012 (2012 का अ�ध�नयम सं! यांक 10)

[रा� यपाल महोदय क� अनमु�त �दनाकं 30 अ�ेल, 2012 को �ा� त हुई]

�नजी "व$ व"व%यालय& क� "व'धय& को सशंो'धत करने के +लए

अ'ध�नयम।

भारत गणरा�य के �तरसठव2 वष4 म2 राज5थान रा�य "वधान-

म8डल �न:न+ल;खत अ'ध�नयम बनाता हैः-

1. स#ं$%त नाम और (ारंभ.- (1) इस अ'ध�नयम का नाम

राज5 थान �नजी "व$ व"व%यालय& क� "व'धयां (सशंोधन) अ'ध�नयम,

2012 है।

(2) यह तरुC त �वEृत होगा।

2. प,रभाषाएं.- इस अ'ध�नयम म2, जब तक Fक सदंभ4 से

अC यथा अपेGHत न हो,-

(क) ''�नजी "व$ व"व%यालय& क� "व'धयां'' से अनसुचूी म2

"व�न4�दL ट �नजी "व$ व"व%यालय& के अ'ध�नयम अ+भ�ेत

हN; और

15¼2½ jktLFkku jkt&i= ebZ 2] 2012 Hkkx 4 ¼d½

(ख) ''अनसुचूी'' से इस अ'ध�नयम से सलंQ न अनसुचूी

अ+भ�ेत है।

3. �नजी वश ्व व यालय� क� व�धय� का सशंोधन.- �नजी

"व$ व"व%यालय& क� "व'धय& क� धारा 5 के ख8 ड (म) म2 "व%यमान

अ+भS यिUत ''या बाहर'' हटायी जायेगी।

अनसुचूी

(धारा 3 दे;खये)

4.स.ं शीष5क अ�ध�नयम स.ं

1 2 3

1. सर पदमपत +सघंा�नया "व$ व"व%यालय, उदयपरु

अ'ध�नयम, 2008

2008 का 4

2. जयपरु नेशनल "व$ व"व%यालय, जयपरु

अ'ध�नयम, 2008

2008 का 5

3. +सघंा�नया "व$ व"व%यालय, पचेर[ बड़ी (झुC झुन)ू

अ'ध�नयम, 2008

2008 का 6

4. �न: स "व$ व"व%यालय राज5 थान, जयपरु

अ'ध�नयम, 2008

2008 का 7

5. ए+मट[ "व$ व"व%यालय राज5 थान, जयपरु

अ'ध�नयम, 2008

2008 का 8

6. सरेुश `ान "वहार "व$ व"व%यालय, जयपरु

अ'ध�नयम, 2008

2008 का 16

7. � यो�त "व%यापीठ म�हला "व$ व"व%यालय, जयपरु

अ'ध�नयम, 2008

2008 का 17

8. भगवतं "व$ व"व%यालय, अजमेर अ'ध�नयम,

2008 का 18

9. जगC नाथ "व$ व"व%यालय, जयपरु अ'ध�नयम,

2008 का 19

10. महाE मा � यो�त राव फुले "व$ व"व%यालय, जयपरु

अ'ध�नयम, 2009

2009 का 3

11. मेवाड़ "व$ व"व%यालय, 'चEतौड़गढ़ अ'ध�नयम, 2009 का 4

Hkkx 4 ¼d½ jktLFkku jkt&i= ebZ 2] 2012 15¼3½

12. eी जगद[श �साद झाबरमल �टबरेवाल

"व$ व"व%यालय, चुडलेा (झुC झुन)ू अ'ध�नयम,

2009 का 5

1 2 3

13. जोधपरु नेशनल "व$ व"व%यालय, जोधपरु

अ'ध�नयम, 2009

2009 का 6

14. eीधर "व$ व"व%यालय, fबगोदना, झुC झुन ू

अ'ध�नयम, 2010

2010 का 4

15. एन.आई.आई.ट[. "व$ व"व%यालय, नीमराना

(अलवर) अ'ध�नयम, 2010

2010 का 5

16. हो: यापथैी "व$ व"व%यालय, जयपरु अ'ध�नयम,

2010 का 6

17. डा.के.एन. मोद[ "व$ व"व%यालय, �नवाई (ट&क)

अ'ध�नयम, 2010

2010 का 8

18. पे+सFफक उh चतर +शHा और अनसुधंान अकादमी

"व$ व"व%यालय, उदयपरु अ'ध�नयम, 2010

2010 का 10

19. रेफi स "व$ व"व%यालय, नीमराना (अलवर)

अ'ध�नयम, 2011

2011 का 3

20. जे.के. लj मीपत "व$ व"व%यालय, जयपरु

अ'ध�नयम, 2011

2011 का 19

21. �ताप "व$ व"व%यालय, जयपरु अ'ध�नयम, 2011 2011 का 20

22. म;णपाल "व$ व"व%यालय, जयपरु अ'ध�नयम,

2011 का 21

23. महाE मा गांधी आय"ुव4̀ ान और �ौ%यो'गक�

"व$ व"व%यालय, जयपरु अ'ध�नयम, 2011

2011 का 22

24. सनराइज "व$ व"व%यालय, बगड़ राजपतू (अलवर)

अ'ध�नयम, 2011

2011 का 25

25. आई.सी.एफ.ए.आई. "व$ व"व%यालय, जयपरु 2011 का 26

15¼4½ jktLFkku jkt&i= ebZ 2] 2012 Hkkx 4 ¼d½

अ'ध�नयम, 2011

�काश ग�ु ता,

(मखु शासन स�चव।

LAW (LEGISLATIVE DRAFTING) DEPARTMENT

(GROUP-II)

NOTIFICATION

Jaipur, May 2, 2012

No. F. 2 (4) Vidhi/2/2012.–In pursuance of Clause (3) of

Article 348 of the Constitution of India, the Governor is pleased

to authorize the publication in the Rajasthan Gazette of

the following translation in the English language of the

Rajasthan Nije Vishwavidhyalaya, ki Vidhiyan (Sanshodhan),

Adhiniyam, 2012 (2012 Ka Adhiniyam Sankhyank 10):–

(Authorized English Translation)

THE RAJASTHAN PRIVATE UNIVERSITIES’ LAWS

(AMENDMENT) ACT, 2012

(Act No. 10 of 2012)

[Received the assent of the Governor on the 30 th day of

April, 2012]

An

Act

to amend the Private Universities’ Laws.

Be it enacted by the Rajasthan State Legislature in the

Sixty-third Year of the Republic of India, as follows:-

1. Short title and commencement.- (1) This Act may be

called the Rajasthan Private Universities’ Laws (Amendment) Act, 2012.

Hkkx 4 ¼d½ jktLFkku jkt&i= ebZ 2] 2012 15¼5½

(2) It shall come into force at once.

2. Definitions.- In this Act, unless the context otherwise

requires,-

(a) “Private Universities’ Laws” means the Private

Universities’ Acts specified in the Schedule; and

(b) “Schedule” means the Schedule appended to this Act.

3. Amendment of Private Universities’ Laws.- In clause

(y) of section 5 of the Private Universities’ Laws, the existing

expression “or without” shall be deleted.

SCHEDULE

(See section 3)

S.No. Title Act No.

1 2 3

1. Sir Padampat Singhania University,

Udaipur Act, 2008

4 of 2008

2. The Jaipur National University,

Jaipur Act, 2008

5 of 2008

3. The Singhania University, Pacheri

Bari (Jhunjhunu) Act, 2008

6 of 2008

4. The Nims University Rajasthan,

Jaipur Act, 2008

7 of 2008

5. The Amity University Rajasthan,

Jaipur Act, 2008

8 of 2008

6. The Suresh Gyan Vihar University,

Jaipur Act, 2008

16 of 2008

7. The Jayoti Vidyapeeth Women’s

University, Jaipur Act, 2008

17 of 2008

8. The Bhagwant University, Ajmer

Act, 2008

18 of 2008

9. The Jagan Nath University, Jaipur

Act, 2008

19 of 2008

10. The Mahatma Jyoti Rao Phoole

University, Jaipur Act, 2009

3 of 2009

15¼6½ jktLFkku jkt&i= ebZ 2] 2012 Hkkx 4 ¼d½

11. The Mewar University, Chittorgarh

Act, 2009

4 of 2009

12. Shri Jagdish Prasad Jhabarmal

Tibrewala University, Chudela

(Jhunjhunu) Act, 2009

5 of 2009

13. The Jodhpur National University,

Jodhpur Act, 2009

6 of 2009

1 2 3

14. The Shridhar University, Bigodna

Jhunjhunu Act, 2010

4 of 2010

15. The NIIT University, Neemrana

(Alwar) Act, 2010

5 of 2010

16. The Homoeopathy University, Jaipur

Act, 2010

6 of 2010

17. The Dr.K.N.Modi University, Newai

(Tonk) Act, 2010

8 of 2010

18. The Pacific Academy of Higher

Education and Research University,

Udaipur Act, 2010

10 of 2010

19. The Raffles University, Neemrana

(Alwar) Act, 2011

3 of 2011

20. The J.K.Lakshmipat University,

Jaipur Act, 2011

19 of 2011

21. The Pratap University, Jaipur Act, 2011 20 of 2011

22. The Manipal University, Jaipur

Act, 2011

21 of 2011

23. The Mahatma Gandhi University of

Medical Sciences and Technology,

Jaipur Act, 2011

22 of 2011

24. The Sunrise University, Bagad

Rajput (Alwar) Act, 2011

25 of 2011

25. The ICFAI University, Jaipur Act, 2011 26 of 2011

izdk'k xqIrk]

Hkkx 4 ¼d½ jktLFkku jkt&i= ebZ 2] 2012 15¼7½

Principal Secretary to the Government.

_________

Government Central Press, Jaipur.