LAW (LEGISLATIVE DRAFTING) DEPARTMENT
(GROUP-II)
NOTIFICATION
Jaipur, March 20, 2018 No. F. 2 (46) Vidhi/2/2017.- In pursuance of Clause (3) of Article 348 of the Constitution of India, the Governor is pleased to authorise the publication in the Rajasthan Gazette of the following translation in the English language of Rajasthan Bhoomi Vidhiyan Nirsan Adhiniyam, 2018 (2018 ka Adhiniyam Shankhyank 8):-
(Authorised English Translation)
THE RAJASTHAN LAND LAWS REPEALING ACT, 2018
(Act No. 8 of 2018)
[Received the assent of the Governor on the 19thday of March, 2018] An
| S. No. | Year | Act No. | Short title of Acts |
| 1 | 2 | 3 | 4 |
| 1. | 1958 | 2 | The Rajasthan Revenue Laws (Extension) Act, 1957 |
| 2. | 1960 | 30 | The Rajasthan Holdings Consolidation Operation Validating Act, 1960 |
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| 1 | 2 | 3 | 4 |
| 3. | 1966 | 21 | The Rajasthan Land Revenue (Amendment and Validation) Act, 1966 |
| 4. | 1979 | 6 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979 |
Manoj kumar vyas
Principal Secretary to the Government
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