Rajasthan act 015 of 1956 : The RAJASTHAN LAND REVENUE ACT, 1956

Department
  • Revenue Department
Section 1.Short title, extent and commencement

(1) This Act may be called "The Rajasthan Land Revenue Act, 1956." (2) It extends to the whole of the State of Rajasthan. (3) It shall come into force on such date as the State Government may be notification in the official Gazette1 appoint.