Section 1.Short title and commencement.-
(2) It shall come into force at once.
(1) This Act may be called the Rajasthan Preventive Detention (Repealing) Act, 1996.
(2) It shall come into force at once.
Section 2.Repeal of Rajasthan Act No. 23 of 1970.-
The Rajasthan Preventive Detention Act,1970 (Act No. 23 of 1970) is hereby repealed.