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Home
Acts
Kerala
K
Kerala Acts Starting With K
Kerala act 6 of 1957 : The Kerala Contingency Fund Act, 1957 (Act 6 of 1957)
State:
Kerala
Department:
Department of Finance
Kerala act 007 of 1957 : Kerala Road Transport Services (Validation) Act, 1957
State:
Kerala
Department:
Department of Law
Kerala act 008 of 1958 : Kerala Land Conservancy Act, 1957
State:
Kerala
Department:
Department of Law
Kerala act 018 of 1958 : Kerala Lime Shells (Control) Act, 1957
State:
Kerala
Kerala act 011 of 1957 : Kerala Surcharge on Taxes Act, 1957
State:
Kerala
Kerala act 008 of 1957 : Kerala Small Cause Courts Act, 1957
State:
Kerala
Kerala act 017 of 1957 : Kerala Anatomy Act, 1957
State:
Kerala
Kerala act 001 of 1957 : Kerala Civil Courts Act, 1957
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Health and Family Welfare
Kerala act 009 of 1957 : Kerala Kahadi and Village Industries Board Act, 1957
State:
Kerala
Kerala act 001 of 1957 : The Kerala Stay of Eviction Proceedings Act, 1957 (No. 1 of 1957)
State:
Kerala
Date:
31 Mar 1957
Department:
Department of Law
Kerala act 011 of 1957 : The Kerala Surcharge on Taxes Act, 1957 (No.11 of 1957)
State:
Kerala
Date:
7 Aug 1957
Department:
Department of Law
Kerala act 001 of 1957 : The Kerala Civil Courts Act, 1957 (President's Act No.1 of 1957)
State:
Kerala
Date:
12 Jan 1957
Department:
Department of Law
Kerala act 008 of 1957 : The Kerala Small Cause Courts Act, 1957 (President's Act No.8 of 1957)
State:
Kerala
Date:
27 Mar 1957
Department:
Department of Law
Kerala act 009 of 1957 : The Kerala Khadi and Village Industries Board Act, 1957 (President's Act, No.9 of 1957)
State:
Kerala
Date:
27 Mar 1957
Department:
Department of Industries and Commerce
Ministry:
Ministry of Govt of Maharashtra
Kerala act 007 of 1957 : The Kerala Board of Revenue Act, 1957 (President's Act No.7 of 1957)
State:
Kerala
Date:
27 Mar 1957
Department:
Department of Law
Kerala act 006 of 1957 : Kerala Contingency Fund Act, 1957
State:
Kerala
Department:
Department of Finance
Kerala act 006 of 1957 : The Kerala Road Transport Services (Validation) Act, 1957 (President's Act No.6 of 1957)
State:
Kerala
Date:
27 Mar 1957
Department:
Department of Law
Kerala act 035 of 1958 : Kerala Money-Lenders Act, 1958
State:
Kerala
Kerala act 029 of 1958 : Kerala Compensation for Tenants Improvements Act, 1958
State:
Kerala
Kerala act 006 of 1959 : Kerala Education Act, 1958
State:
Kerala
Kerala act 005 of 1959 : Kerala High Court Act, 1958
State:
Kerala
Kerala act 032 of 1958 : Kerala Cinemas (Regulation) Act, 1958
State:
Kerala
Kerala act 012 of 1959 : Kerala Civil Courts (Amendment) Act, 1958
State:
Kerala
Kerala act 047 of 1958 : Kerala Industrial Estabkishments (National and Festival Holidays) Act, 1958
State:
Kerala
Kerala act 038 of 1958 : Kerala Land Relinquishment Act, 1958
State:
Kerala
Kerala act 023 of 1958 : Kerela Re-Enacting Act, 1958
State:
Kerala
Kerala act 047 of 1958 : The Kerala Industrial Establishments (National and Festival Holidays) Act, 1958.
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 008 of 1958 : The Kerala Land Conservancy Act, 1957 (No.8 of 1958)
State:
Kerala
Department:
Department of Revenue
Kerala act 01958 of 1958 : The KERALA CONTROL OF POISON CONTAMINATED ARTICLES (VALIDATION) ACT 1958
State:
Kerala
Department:
Department of Health & Family Welfare
Kerala act 013 of 1958 : The Kerala Private Forests (Assumption of Management) Act, 1957 (No.13 of 1958)
State:
Kerala
Date:
28 Jan 1958
Department:
Department of Law
Kerala act 032 of 1958 : The KERALA CINEMA (REGULATIONS) ACT 1958
State:
Kerala
Department:
Department of Cultural Affairs
Kerala act 018 of 1958 : The Kerala Lime-Shells (Control) Act, 1957 (No.18 of 1958)
State:
Kerala
Date:
26 Mar 1958
Department:
Department of Law
Kerala act 017 of 1958 : The Kerala Agricultural Pests and Diseases Act, 1958 (No. 17 of 1958)
State:
Kerala
Date:
26 Mar 1958
Department:
Department of Law
Kerala act 011 of 1958 : The Kerala Re-Enacting Act, 1957 (No.11 of 1958)
State:
Kerala
Date:
23 Jan 1958
Department:
Department of Law
Kerala act 010 of 1960 : Kerala Court Fees and Suits Valuation Act, 1959
State:
Kerala
Department:
Department of Law
Kerala act 016 of 1959 : The Kerala Buildings (Lease and Rent Control) Act, 1959 (No.16 of 1959)
State:
Kerala
Date:
8 Jun 1959
Department:
Department of Law
Kerala act 005 of 1959 : The Kerala High Court Act, 1958 (No.5 of 1959)
State:
Kerala
Date:
14 Feb 1959
Department:
Department of Law
Kerala act 017 of 1959 : The Kerala Stamp Act, 1959 (No.17 of 1959)
State:
Kerala
Date:
29 Jun 1959
Department:
Department of Law
Kerala act 006 of 1959 : The Kerala Education Act, 1958 (No.6 of 1959)
State:
Kerala
Date:
24 Feb 1959
Department:
Department of Law
Kerala act 034 of 1960 : Kerala Shops and Commercial Establishments Act, 1960
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 022 of 1960 : Kerala Cinemas (Regulation) Amendment Act, 1960
State:
Kerala
Kerala act 017 of 1960 : Kerala Plantations (Additional Tax) Act, 1960
State:
Kerala
Kerala act 002 of 1960 : Kerala Warehouses Act, 1960
State:
Kerala
Department:
Department of Law
Kerala act 016 of 1960 : Kerala Home Guards Act, 1960
State:
Kerala
Department:
Department of Law
Kerala act 024 of 1960 : Kerala Enquiries and Summonses Act, 1960
State:
Kerala
Kerala act 033 of 1960 : Kerala Re-Enacting Act, 1960
State:
Kerala
Kerala act 035 of 1960 : Kerala Education (Second Amendment) Act, 1960
State:
Kerala
Kerala act 030 of 1960 : Kerala Government Land Assignment Act, 1960
State:
Kerala
Kerala act 005 of 1961 : Kerala Police Act, 1960
State:
Kerala
Department:
Department of Law
Kerala act 012 of 1960 : Kerala Surcharge on Taxes (Amendment) Act, 1960
State:
Kerala
Kerala act 007 of 1960 : Kerala Weights and Measures (Enforcement) Amendment Act, 1960
State:
Kerala
Kerala act 006 of 1960 : Kerala State Handloom Weavers' Co-operative Society (Special Provisions) Act, 1960
State:
Kerala
Kerala act 015 of 1960 : Kerala Khadi and Village Industries Board (Amendment) Act, 1960
State:
Kerala
Kerala act 010 of 1960 : The Kerala Court Fees and Suits Valuation Act, 1959 (No.10 of 1960)
State:
Kerala
Date:
30 Jul 1960
Department:
Department of Law
Kerala act 028 of 1960 : The Kerala Habitual Offenders Act, 1960
State:
Kerala
Date:
10 Jun 1960
Department:
Department of Home
Kerala act 006 of 1960 : The Kerala State Handloom Weavers' Co-operative Society(Special Provisions)Act,1960-6of1960
State:
Kerala
Department:
Department of Industries and Commerce
Kerala act 001 of 1960 : The Kerala Co-operative Land Mortgage Banks Act, 1960 (President's Act No.1 of 1960)
State:
Kerala
Date:
29 Jan 1960
Department:
Department of Law
Kerala act 034 of 1960 : The KERALA SHOPS AND COMMERCIAL ESTABLISHMENTS ACT
State:
Kerala
Date:
23 Dec 1960
Department:
Department of Labour and Skills
Kerala act 002 of 1960 : The Kerala Warehouses Act, 1960 (President's Act No.2 of 1960)
State:
Kerala
Date:
29 Jan 1960
Department:
Department of Law
Kerala act 017 of 1960 : The Kerala Plantation (Additional Tax) Act, 1960 (No.17 of 1960)
State:
Kerala
Date:
24 Aug 1960
Department:
Department of Revenue
Kerala act 016 of 1960 : The Kerala Home Guards Act, 1960
State:
Kerala
Date:
20 Aug 1960
Department:
Department of Home
Kerala act 028 of 1960 : Kerala Habitual Offenders Act, 1960
State:
Kerala
Department:
Department of Home
Kerala act 25 of 1961 : The Kerala Additional Tax on Lands Act, 1961 (No.25 of 1961)
State:
Kerala
Date:
14 Jul 1961
Department:
Department of Law
Ministry:
Ministry of Law Department
Kerala act 027 of 1961 : Kerala Agriculturists' Loans Act, 1961
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Law Department
Kerala act 033 of 1961 : Kerala Hereditary Village Offices (Abolition) Act, 1961
State:
Kerala
Kerala act 013 of 1961 : Kerala Land Tax Act, 1961
State:
Kerala
Department:
Department of Law
Kerala act 042 of 1961 : Kerala Non-Trading Companies Act, 1961
State:
Kerala
Kerala act 041 of 1961 : Kerala Dramatic Performances Act, 1961
State:
Kerala
Kerala act 037 of 1961 : Kerala Survey and Boundaries Act, 1961
State:
Kerala
Department:
Department of Law
Kerala act 026 of 1961 : Kerala Cattle Trespass Act, 1961
State:
Kerala
Department:
Department of Law
Kerala act 020 of 1961 : Kerala Local Authorities Entertainments Tax Act, 1961
State:
Kerala
Department:
Department of Law
Kerala act 014 of 1961 : The Kerala Municipalities Act, 1960 (No.14 of 1961)
State:
Kerala
Date:
22 Apr 1961
Department:
Department of Law
Kerala act 031 of 1961 : Kerala Borstal Schools Act, 1961
State:
Kerala
Date:
3 Oct 1961
Department:
Department of Law
Kerala act 005 of 1961 : The Kerala Police Act, 1960 (No.5 of 1961)
State:
Kerala
Date:
15 Feb 1961
Department:
Department of Law
Kerala act 004 of 1961 : The Kerala Agrarian Relations At, 1960
State:
Kerala
Date:
3 Feb 1961
Department:
Department of Law
Kerala act 019 of 1961 : The Kerala Buildings Tax Act, 1961 (No.19 of 1961)
State:
Kerala
Date:
30 Jun 1961
Department:
Department of Law
Kerala act 027 of 1961 : The Kerala Agriculturists' Loans Act, 1961 (No.27 of 1961)
State:
Kerala
Date:
15 Jul 1961
Department:
Department of Law
Kerala act 013 of 1961 : The Kerala Land Tax Act, 1961 (No.13 of 1961)
State:
Kerala
Department:
Department of Law
Kerala act 037 of 1961 : The Kerala Survey and Boundaries Act, 1961 (No.37 of 1961)
State:
Kerala
Department:
Department of Revenue
Kerala act 033 of 1961 : The Kerala Heriditary Village Offices (Abolition) Act, 1961 (No.33 of 1961)
State:
Kerala
Date:
24 Nov 1961
Department:
Department of Law
Kerala act 026 of 1961 : The Kerala Cattle Trespass Act, 1961 (No.26 of 1961)
State:
Kerala
Date:
15 Jul 1961
Department:
Department of Local Self Government
Kerala act 020 of 1961 : The Kerala Local Authorities Entertainments Tax Act, 1961 (No.20 of 1961)
State:
Kerala
Date:
3 Jul 1961
Department:
Department of Law
Kerala act 035 of 1961 : Kerala Prevention of Disturbances of Public Meetings Act, 1961
State:
Kerala
Date:
6 Dec 1961
Department:
Department of Law
Kerala act 017 of 1961 : The KERALA LIVE-STOCK IMPROVEMENT ACT, 1961
State:
Kerala
Department:
Department of Animal Husbandry
Kerala act 017 of 1961 : Kerala Live-Stock Improvement Act, 1961
State:
Kerala
Department:
Department of Law
Kerala act 010 of 1962 : Kerala Enquiries and Summonses (Amendment) Act, 1962
State:
Kerala
Kerala act 018 of 1962 : The Kerala Ryotwari Tenants and Kudikidappukars Protection Act, 1962 (No.18 of 1962)
State:
Kerala
Date:
25 Apr 1962
Department:
Department of Law
Kerala act 003 of 1962 : The Kerala Essential Articles Control (Temporary Powers) Act, 1961 (No.3 of 1962)
State:
Kerala
Date:
17 Jan 1962
Department:
Department of Law
Kerala act 020 of 1962 : The Kerala Fire Force Act, 1962
State:
Kerala
Date:
21 Jun 1962
Department:
Department of Home
Kerala act 008 of 1962 : The Kerala Beedi and Cigar Industrial Premises (Regulation of Conditions of Work) Act , 1961( 8 of 1962)
State:
Kerala
Department:
Department of Industries and Commerce
Kerala act 006 of 1962 : The Kerala Relief Undertakings (Special Provisions) Act, 1961 (No.6 of 1962)
State:
Kerala
Date:
26 Feb 1962
Department:
Department of Revenue
Kerala act 021 of 1962 : The Kerala Land Acquisition Act, 1961 (No.21 of 1962)
State:
Kerala
Date:
6 Sep 1962
Department:
Department of Revenue
Ministry:
Ministry of FINANCE
Kerala act 002 of 1962 : The Kerala Destruction of Records Act, 1961 (No.2 of 1962)
State:
Kerala
Date:
9 Jan 1962
Department:
Department of Law
Kerala act 004 of 1961 : The Kerala Forest Act, 1961 (No.4 of 1962)
State:
Kerala
Date:
18 Jan 1962
Department:
Department of Forest & Wildlife
Kerala act 001 of 1963 : Kerala Contingency Fund of (Amendment) Act, 1963
State:
Kerala
Kerala act 001 of 1963 : Kerala Contingency Fund (Amendment) Act, 1963
State:
Kerala
Kerala act 023 of 1963 : Kerala Electricity Duty Act, 1963
State:
Kerala
Kerala act 014 of 1963 : Kerala Warehouses (Amendment) Act, 1963
State:
Kerala
Kerala act 017 of 1963 : Kerala Corneal Grafting Act, 1963
State:
Kerala
Department:
Department of Law
Kerala act 034 of 1963 : Kerala State Aid to Industries Act, 1963
State:
Kerala
Kerala act 039 of 1963 : Kerala Identification of Prisoners Act, 1963
State:
Kerala
Kerala act 033 of 1963 : Kerala Money Lenders (Amendment) Act, 1963
State:
Kerala
Kerala act 004 of 1963 : Kerala Judicial Officers Protection Act, 1963
State:
Kerala
Department:
Department of Law
Kerala act 030 of 1963 : Kerala Local Authorities Loans Act, 1963
State:
Kerala
Kerala act 031 of 1963 : Kerala Public Servants (Inquiries) Act, 1963
State:
Kerala
Kerala act 37 of 1963 : The Kerala Public Accountants Act, 1963 (No.37 of 1963)
State:
Kerala
Date:
18 Nov 1963
Department:
Department of Law
Kerala act 005 of 1963 : The Kerala University (Validation of Proceedings of Vice-Chancellor) Act, 1963 (No.5 of 1963)
State:
Kerala
Date:
24 Jan 1963
Department:
Department of Law
Kerala act 025 of 1963 : The Kerala Motor Vehicles (Taxation of Passengers and Goods) Act, 1963 (No.25 of 1963)
State:
Kerala
Date:
15 Apr 1963
Department:
Department of Law
Kerala act 007 of 1963 : The Kerala Tenants and Kudikidappukars Protection Act, 1963 (No.7 of 1963)
State:
Kerala
Date:
13 Feb 1963
Department:
Department of Law
Kerala act 030 of 1963 : The Kerala Local Authorities Loans Act 1963
State:
Kerala
Date:
11 Oct 1963
Department:
Department of Law
Kerala act 004 of 1963 : The Kerala Judicial Officers Protection Act, 1963 (No.4 of 1963)
State:
Kerala
Date:
24 Jan 1963
Department:
Department of Home
Kerala act 023 of 1963 : The Kerala Electricity Duty Act, 1963 (No.23 of 1963)
State:
Kerala
Date:
1 Apr 1963
Department:
Department of Law
Kerala act 040 of 1963 : The Kerala Places of Public Resort Act, 1963 (No.40 of 1963)
State:
Kerala
Date:
21 Nov 1963
Department:
Department of Local Self Government
Kerala act 015 of 1963 : The Kerala General Sales Tax Act, 1963 (No.15 of 1963)
State:
Kerala
Date:
6 Mar 1963
Department:
Department of Law
Kerala act 016 of 1963 : The Kerala Public Service Commission (Additional Functions) Act, 1963 (No.16 of 1963)
State:
Kerala
Date:
4 May 1964
Department:
Department of Law
Kerala act 018 of 1963 : The Kerala Hackney Carriage Act, 1963 (No.18 of 1963)
State:
Kerala
Date:
16 Mar 1963
Department:
Department of Law
Kerala act 006 of 1963 : The Kerala Gift Goods (Unlawful Possession) Act, 1963 (No.6 of 1963)
State:
Kerala
Date:
31 Jan 1963
Department:
Department of Law
Kerala act 034 of 1963 : The Kerala State Aid to Industries Act, 1963(No.34 of 1963)
State:
Kerala
Date:
4 Nov 1963
Department:
Department of Industries And Commerce
Kerala act 017 of 1963 : The Kerala Corneal Grafting Act, 1963 (No.17 of 1963)
State:
Kerala
Date:
16 Mar 1963
Department:
Department of Law
Kerala act 030 of 1963 : The Kerala Local Authoritie Loans Act
State:
Kerala
Date:
20 Jul 1965
Department:
Department of Local Self Government
Kerala act 039 of 1963 : The Kerala Identification of Prisoners Act, 1963 (No.39 of 1963)
State:
Kerala
Date:
19 Nov 1963
Department:
Department of Home
Kerala act 037 of 1963 : The Kerala Public Accountants Acts, 1963 (Act 37 of 1963)
State:
Kerala
Department:
Department of Finance
Ministry:
Ministry of Govt of Maharashtra
Kerala act 022 of 1963 : The Kerala Additional Tax on Entertainments and Surcharge on Show Tax Act,1963 (No.22 of 1963)
State:
Kerala
Date:
1 Apr 1963
Department:
Department of Law
Ministry:
Ministry of Law Department
Kerala act 024 of 1963 : The Kerala Motor Vehicles Taxation Act, 1963 (No.24 of 1963)
State:
Kerala
Date:
15 Apr 1963
Department:
Department of Law
Ministry:
Ministry of HOME
Kerala act 003 of 1964 : Kerala Anatomy (Amendment) Act, 1964
State:
Kerala
Kerala act 004 of 1964 : Kerala Escheats and Forfeitures Act, 1964
State:
Kerala
Kerala act 001 of 1964 : The Kerala Land Reforms Act, 1963 (No.1 of 1964)
State:
Kerala
Department:
Department of Revenue
Kerala act 004 of 1964 : The Kerala Escheats and Forfeitures Act, 1964 (No.4 of 1964)
State:
Kerala
Date:
24 Feb 1964
Department:
Department of Revenue
Ministry:
Ministry of Law Department
Kerala act 005 of 1965 : Kerala Khadi and Village Industries Board (Amendment) Act, 1965
State:
Kerala
Kerala act 001 of 1965 : The Kerala State Legislature (Continuance of the use of English Language) Act, 1965 (President's Act 1 of 1965)
State:
Kerala
Date:
25 Jan 1965
Department:
Department of Law
Kerala act 002 of 1965 : The Kerala Buildings (Lease and Rent Control)Act, 1965 (President's Act 2 of 1965)
State:
Kerala
Date:
7 Jul 1965
Department:
Department of Law
Kerala act 004 of 1965 : The Kerala Sales Tax (Levy and Validation) Act, 1965 (President's Act No.4 of 1965)
State:
Kerala
Date:
27 Sep 1965
Department:
Department of Law
Kerala act 002 of 1965 : The Kerala Buildings (Lease and Rent Control) Act, 1965
State:
Kerala
Date:
1 Mar 1984
Department:
Department of Housing
Kerala act 007 of 1965 : The Kerala Hindu Places of Public Worship (Authorisation of Entry) Act, 1965 (President's Act No.7 of 1965)
State:
Kerala
Date:
31 Dec 1966
Department:
Department of Revenue
Kerala act 003 of 1965 : The Kerala Elctricity (Validation) Act, 1965 (President's Act 3 of 1965)
State:
Kerala
Date:
14 Jul 1965
Department:
Department of Law
Kerala act 012 of 1966 : Kerala Prevention of Eviction Act, 1966
State:
Kerala
Kerala act 004 of 1966 : Kerala Land Acquisition (Amendment) Act, 1966
State:
Kerala
Kerala act 013 of 1966 : Kerala Land Relinquishment (Amendment) Act, 1966
State:
Kerala
Kerala act 007 of 1966 : Kerala Buildings (Lease and Rent Control) Amendment Act, 1966
State:
Kerala
Kerala act 006 of 1966 : Kerala High Court (Amendment) Act, 1966
State:
Kerala
Kerala act 008 of 1966 : Kerala Court-Fees and Suits Valuation (Amendment) Act, 1966
State:
Kerala
Kerala act 002 of 1966 : Kerala Surcharge on Taxes (Amendment and Validation) Act, 1966
State:
Kerala
Kerala act 012 of 1966 : The Kerala Prevention of Eviction Act, 1966 (President's Act No.12 of 1966)
State:
Kerala
Department:
Department of Revenue
Kerala act 001 of 1966 : The Kerala Re-enacting Act, 1966 (President's Act No.1 of 1966)
State:
Kerala
Date:
23 Mar 1966
Department:
Department of Law
Kerala act 004 of 1967 : Kerala Prevention and Control of Animal Diseases Act, 1967
State:
Kerala
Department:
Department of Law
Kerala act 003 of 1967 : Kerala Court of Wards Act, 1967
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Parliamentary Affairs
Kerala act 021 of 1967 : Kerala Khadi and Village Industries Board (Amendment) Act, 1967
State:
Kerala
Kerala act 006 of 1967 : The Kerala Additional Tax on Lands (Repeal) Act, 1967 (No.6 of 1967)
State:
Kerala
Department:
Department of Law
Kerala act 009 of 1967 : The Kerala Stay of Eviction Proceedings Act, 1967 (No.9 of 1967)
State:
Kerala
Date:
30 Jul 1967
Department:
Department of Law
Kerala act 023 of 1967 : Kerala Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1967
State:
Kerala
Date:
5 Sep 1967
Department:
Department of Law
Kerala act 001 of 1967 : The Kerala Essential Articles Control (Temporary Powrs) Continuance Act, 1967 (President's Act No.1 of 1967)
State:
Kerala
Date:
16 Jan 1967
Department:
Department of Law
Kerala act 020 of 1967 : The Kerala Irrigation Works (Execution by Joint Labour) Act, 1967 (No.20 of 1967)
State:
Kerala
Date:
4 Sep 1967
Department:
Department of Law
Ministry:
Ministry of LAW AND JUSTICE
Kerala act 004 of 1967 : The KERALA PREVENTlON AND CONTROL OF ANIMAL DISEASES ACT, 1967
State:
Kerala
Department:
Department of Animal Husbandry
Ministry:
Ministry of Govt of Maharashtra
Kerala act 003 of 1967 : The Kerala Court of Wards Act, 1967 (President's Act No.3 of 1967)
State:
Kerala
Department:
Department of Revenue
Kerala act 028 of 1968 : Kerala Live-Stock Improvement (Amendment) Act, 1968
State:
Kerala
Kerala act 002 of 1969 : Kerala Parks, Play-Fields and Open Spaces (Preservation and Regulation) Act, 1968
State:
Kerala
Kerala act 008 of 1968 : Kerala Re-Enacting Act, 1968
State:
Kerala
Department:
Department of Law
Kerala act 010 of 1968 : Kerala Surcharge on Taxes (Amendment) Act, 1968
State:
Kerala
Kerala act 026 of 1969 : Kerala Ancient Monuments and Archaeological Sites and Remains Act, 1968
State:
Kerala
Kerala act 022 of 1968 : Kerala Land Tax (Amendment) Act, 1968
State:
Kerala
Kerala act 019 of 1968 : Kerala Public Services Act, 1968
State:
Kerala
Kerala act 030 of 1968 : Kerala Treasure Trove Act, 1968
State:
Kerala
Department:
Department of Law
Kerala act 008 of 1968 : The Kerala Re-enacting Act, 1968 (No.8 of 1968)
State:
Kerala
Date:
6 Mar 1968
Department:
Department of Law
Kerala act 019 of 1968 : The Kerala Public Services Act, 1968 (No.19 of 1968)
State:
Kerala
Date:
17 Sep 1968
Department:
Department of Law
Kerala act 025 of 1968 : Kerala Public Buildings (Evictions of Unauthorised Occupants) Act, 1968
State:
Kerala
Date:
24 Sep 1968
Department:
Department of Law
Kerala act 026 of 1968 : Kerala Record of Rights Act, 1968
State:
Kerala
Date:
4 Oct 1968
Department:
Department of Law
Kerala act 002 of 1968 : The kerala Parks, Play field and Open Spaces (Preservation and Regulation )Act, 1968
State:
Kerala
Date:
20 Jan 1970
Department:
Department of Local Self Government
Kerala act 020 of 1968 : The KERALA ANIMALS AND BIRDS SACRIFICES PROHIBITION ACT, 1968
State:
Kerala
Department:
Department of Animal Husbandry
Kerala act 030 of 1968 : The Kerala Treasure Trove Act, 1968 (No.30 of 1968)
State:
Kerala
Department:
Department of Revenue
Kerala act 033 of 1969 : Kerala Local Authorities Entertainments Tax (Amendment) Act, 1969
State:
Kerala
Kerala act 017 of 1969 : Kerala Land Tax (Amendment) Act, 1969
State:
Kerala
Kerala act 003 of 1969 : Kerala Land Development (Amendment) Act, 1969
State:
Kerala
Kerala act 007 of 1969 : Kerala Official Language (Legislation) Act, 1969
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Vidhai
Kerala act 030 of 1969 : Kerala Electricity Duty (Amendment) Act, 1969
State:
Kerala
Kerala act 015 of 1969 : Kerala General Sales Tax (Amendment) Act, 1969
State:
Kerala
Kerala act 022 of 1969 : Kerala Toddy Workers' Welfare Fund Act, 1969
State:
Kerala
Kerala act 012 of 1969 : Kerala Court Fees and Suits Valuation (Amendment) Act, 1969
State:
Kerala
Kerala act 018 of 1969 : Kerala Sales Tax (Levy and Validation) Amendment Act, 1969
State:
Kerala
Kerala act 032 of 1969 : Kerala Shops and Commercial Establishments (Amendment) Act, 1969
State:
Kerala
Kerala act 005 of 1969 : Kerala Stay of Eviction Proceedings (Amendment) Act, 1969
State:
Kerala
Kerala act 031 of 1969 : Kerala Education (Amendment) Act, 1969
State:
Kerala
Kerala act 021 of 1969 : Kerala Co-operative Societies Act, 1969
State:
Kerala
Kerala act 008 of 1969 : Kerala Industrial Establishments (National and Festival Holidays) Amendment Act, 1969
State:
Kerala
Kerala act 009 of 1969 : The Kerala University Act, 1969 (No.9 of 1969)
State:
Kerala
Date:
28 Feb 1969
Department:
Department of Law
Kerala act 001 of 1969 : The Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1969 (No.1 of 1969)
State:
Kerala
Date:
16 Jan 1969
Department:
Department of Law
Kerala act 022 of 1969 : The Kerala Toddy Workers Welfare Fund Act, 1969 (No.22 of 1969)
State:
Kerala
Date:
17 Apr 1969
Department:
Department of Labour and Skills
Kerala act 021 of 1969 : The Kerala Co-operative Societies Act 1969
State:
Kerala
Date:
15 May 1969
Department:
Department of Co-operation
Kerala act 026 of 1969 : The Kerala Ancient Monuments and Archaeological Sites and Remain Act, 1969 (No.26 of 1969)
State:
Kerala
Date:
27 Jun 1969
Department:
Department of Cultural Affairs
Kerala act 002 of 1969 : The Kerala Parks, Play Fields and Open Spaces (Preservation and Regulation) Act, 1969 (No. 2 of 1969)
State:
Kerala
Date:
20 Jan 1969
Department:
Department of Law
Kerala act 007 of 1969 : The Kerala Official Language (Legislation) Act, 1969 (No.7 of 1969)
State:
Kerala
Date:
19 Feb 1969
Department:
Department of Law
Kerala act 011 of 1970 : Kerala Agriculturists' Debt relief Act, 1970
State:
Kerala
Kerala act 020 of 1970 : Kerala Cultivators and Tenants (Temporary Protection) Act, 1970
State:
Kerala
Kerala act 019 of 1970 : Kerala Public Service Commission (Additional Functions as Respects Certain Corporations and Companies) Act, 1970
State:
Kerala
Department:
Department of Law
Kerala act 003 of 1970 : Kerala Public Service Commission (Additional Functions as Respects the Kerala State Road Transport Corporation) Act, 1970
State:
Kerala
Kerala act 001 of 1971 : Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1970
State:
Kerala
Kerala act 016 of 1970 : Kerala Surcharge on Taxes (Amendment) Act, 1970
State:
Kerala
Kerala act 006 of 1970 : Kerala Industrial Employees' Payment of Gratuity Act, 1970
State:
Kerala
Department:
Department of Law
Kerala act 005 of 1970 : Kerala Public Services (Amendment) Act, 1970
State:
Kerala
Kerala act 020 of 1970 : The Kerala Cultivators and Tenants (Temporary Protection) Act, 1970
State:
Kerala
Department:
Department of Revenue
Kerala act 006 of 1970 : The Kerala Industrial Employees' Payment of Gratuity Act, 1970 (No.6 of 1970)
State:
Kerala
Date:
18 Feb 1970
Department:
Department of Law
Kerala act 003 of 1970 : The Kerala Public Service Commission (Additional Functions as Respects the Kerala State Road Transport Corporations, Act, 1970 (No.3 (970)
State:
Kerala
Date:
9 Feb 1970
Department:
Department of Law
Kerala act 005 of 1971 : Kannan Devan Hills (Resumption of Lands) Act, 1971
State:
Kerala
Department:
Department of Law
Kerala act 011 of 1971 : Kerala Land Conservancy (Amendment) Act, 1971
State:
Kerala
Kerala act 023 of 1971 : Kerala Motor Transport Workers' Payment of Fair Wages Act, 1971
State:
Kerala
Kerala act 029 of 1971 : Kerala General Sales Tax (Amendment) Act, 1971
State:
Kerala
Kerala act 038 of 1971 : Kerala Co-operative Scoeities (Amendment) Act, 1971
State:
Kerala
Kerala act 025 of 1971 : Kerala Land Reforms (Amendment) Act, 1971
State:
Kerala
Kerala act 028 of 1971 : Kerala Plantation Tax (Amendment) Act, 1971
State:
Kerala
Kerala act 027 of 1971 : Kerala Places of Public Resort (Validation of Levy and Collection of Licence Fee) Act, 1971
State:
Kerala
Kerala act 007 of 1971 : Koodalmanickam Devaswom Act, 1971
State:
Kerala
Department:
Department of Law
Kerala act 23 of 1971 : The Kerala Motor Transport Workers' Payment of Fair Wages Act, 1971 (No.23 of 1971)
State:
Kerala
Date:
2 Aug 1971
Department:
Department of Law
Kerala act 033 of 1971 : The Kerala Agricultural University Act, 1971 (No.33 of 1971)
State:
Kerala
Date:
13 Sep 1971
Department:
Department of Law
Kerala act 001 of 1971 : The Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1970 (No.1 of 1971)
State:
Kerala
Date:
16 Jan 1971
Department:
Department of Law
Ministry:
Ministry of Law Department
Kerala act 017 of 1971 : Kerala Drugs and other Stores (Unlawful Possession) Act, 1971
State:
Kerala
Department:
Department of Health Family Welfare
Kerala act 019 of 1971 : The Kerala State Housing Board Act, 1971 (No.19 of 1971)
State:
Kerala
Date:
16 Jun 1971
Department:
Department of Housing
Kerala act 023 of 1971 : The KERALA MOTOR TRANSPORT WORKERS' PAYMENT OF FAIR WAGES ACT 1971
State:
Kerala
Date:
1 Apr 1969
Department:
Department of Labour and Skills
Kerala act 005 of 1971 : The Kannan Devan Hills (Resumption of Lands) Act, 1971 (No.5 of 1971)
State:
Kerala
Department:
Department of Law
Kerala act 026 of 1971 : The Kerala Private Forests (Vesting and Assignment) Act, 1971 (No.26 of 1971)
State:
Kerala
Date:
23 Aug 1971
Department:
Department of Law
Kerala act 027 of 1971 : The Kerala Places of Public Resort (Validation of Levy and Collection of Licence fee) Act, 1971 (No.27 of 1971)
State:
Kerala
Date:
24 Aug 1971
Department:
Department of Law
Kerala act 007 of 1971 : The Koodalmanickam Devaswom Act, 1971 (No.7 of 1971)
State:
Kerala
Department:
Department of Law
Kerala act 015 of 1971 : The Kerala State Rural Development Board Act, 15 of 1971
State:
Kerala
Department:
Department of Local Self Government
Kerala act 027 of 1973 : Kerala Payment of Subsistence Allowance Act, 1972
State:
Kerala
Kerala act 015 of 1972 : Kerala Contingency Fund (Amendment) Act, 1972
State:
Kerala
Kerala act 024 of 1972 : Kerala Electricity Duty (Amendment) Act, 1972
State:
Kerala
Kerala act 023 of 1972 : Kerala Survey and Boundaries (Amendment) Act, 1972
State:
Kerala
Kerala act 001 of 1973 : Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1972
State:
Kerala
Department:
Department of Law
Kerala act 004 of 1972 : Kerala Court-Fees and Suits Valuation (Amendment) Act, 1972
State:
Kerala
Kerala act 002 of 1973 : Kerala Buildings (Lease and Rent Control) Amendment Act, 1972
State:
Kerala
Kerala act 003 of 1973 : Kerala Children Act, 1972
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Health and Family Welfare
Kerala act 009 of 1972 : Kerala Land Tax (Amendment) Act, 1972
State:
Kerala
Kerala act 025 of 1972 : Kerala Plant Diseases and Pests Act, 1972
State:
Kerala
Date:
11 Dec 1972
Department:
Department of Law
Kerala act 016 of 1972 : The Kerala Preservation of Private Forests Act, 1972 (No.16 of 1972)
State:
Kerala
Date:
2 Nov 1972
Department:
Department of Law
Kerala act 013 of 1973 : Kerala Agriculturists' Debt Relief (Amendment) Act, 1973
State:
Kerala
Kerala act 016 of 1973 : Kerala Land Development (Amendment) Act, 1973
State:
Kerala
Kerala act 010 of 1973 : Kerala Preservation of Private Forests (Amendment) Act, 1973
State:
Kerala
Kerala act 015 of 1973 : Kerala Official Language (Legislation) Amendment Act, 1973
State:
Kerala
Kerala act 007 of 1973 : Kerala Stamp (Amendment) Act, 1973
State:
Kerala
Kerala act 016 of 1974 : Kerala Buildings (Lease and Rent Control) Amendment Act, 1973
State:
Kerala
Kerala act 022 of 1973 : Kerala Civil Courts (Amendment) Act, 1973
State:
Kerala
Kerala act 012 of 1973 : Kerala Land Reforms (Amendment) Amending Act, 1973
State:
Kerala
Kerala act 011 of 1973 : Kerala Land Reforms (Amendment) Act, 1973
State:
Kerala
Kerala act 001 of 1973 : The Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1972 (No.1 of 1973)
State:
Kerala
Date:
15 Jan 1973
Department:
Department of Law
Kerala act 030 of 1973 : The Kerala Municipal Councils (Extension of Term of Office of Councillors) Act, 1973 (No.30 of 1973)
State:
Kerala
Date:
19 Nov 1973
Department:
Department of Law
Kerala act 023 of 1973 : The Kerala Public Service Commission (Additional Functions as Respects the services under Local Authorities) Act, 1973 (No.23 of 1973)
State:
Kerala
Date:
4 Aug 1973
Department:
Department of Law
Kerala act 023 of 1973 : The Kerala Public Service Commission (Additional Functions as respects services under Local Authorities )Act 1973
State:
Kerala
Department:
Department of Local Self Government
Ministry:
Ministry of Govt of Maharashtra
Kerala act 003 of 1973 : The Kerala Children Act, 1972 (No.3 of 1973)
State:
Kerala
Date:
9 Mar 1973
Department:
Department of Law
Kerala act 027 of 1973 : The Kerala Payment of Subsistence Allowance Act, 1972 (Act 27 of 1973).
State:
Kerala
Department:
Department of Finance
Ministry:
Ministry of Govt of Maharashtra
Kerala act 008 of 1974 : Kerala Co-operative Socieities (Amendment) Act, 1974
State:
Kerala
Kerala act 029 of 1974 : Kerala Cashew Factories (Acquisition) Act, 1974
State:
Kerala
Kerala act 011 of 1974 : Kerala Money-Lenders (Amendment) Act, 1974
State:
Kerala
Kerala act 005 of 1974 : Kerala Land Development Corporation Limited (Special Powers) Act, 1974
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Govt of Maharashtra
Kerala act 025 of 1974 : The Kerala Municipal Councils (Extension of Term of Office of Councillors) Act, 1974 (No.25 of 1974)
State:
Kerala
Date:
14 Nov 1974
Department:
Department of Law
Kerala act 017 of 1974 : Kerala University Act, 1974
State:
Kerala
Date:
27 Jul 1974
Department:
Department of Law
Kerala act 029 of 1974 : The Kerala Cashew Factories (Acquisition) Act, 1974 (No.29 of 1974)
State:
Kerala
Date:
19 Nov 1974
Department:
Department of Law
Ministry:
Ministry of Urban Development
Kerala act 007 of 1974 : The Kerala Restriction on Cutting and Destruction of Valuable Trees Act, 1974 (No.7 of 1974)
State:
Kerala
Date:
12 Mar 1974
Department:
Department of Law
Kerala act 018 of 1974 : The Kerala Agricultural Workers Act 1974
State:
Kerala
Date:
6 Aug 1974
Department:
Department of Labour and Skills
Kerala act 005 of 1974 : The Kerala Land Development Corporation Limited (Special Powers) Act, 1974 (No.5 of 1974)
State:
Kerala
Department:
Department of Revenue
Kerala act 018 of 1974 : Kerala Agricultural Workers Act, 1974
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 030 of 1975 : Kerala Debtors (Temporary Relief) Act, 1975
State:
Kerala
Department:
Department of Law
Kerala act 013 of 1975 : Kerala Electricity Duty (Amendment) Act, 1975
State:
Kerala
Kerala act 023 of 1975 : Kerala Chitties Act, 1975
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Home
Kerala act 022 of 1975 : Kerala Cinemas (Regulation) Amendment Act, 1975
State:
Kerala
Kerala act 017 of 1975 : Kerala Khadi and Village Industries Board (Amendment) Act, 1975
State:
Kerala
Kerala act 012 of 1975 : Kerala Plantation Tax (Amendment) Act, 1975
State:
Kerala
Kerala act 019 of 1975 : Kerala Local Authorities Entertainments Tax (Amendment) Act, 1975
State:
Kerala
Kerala act 002 of 1977 : Kerala Labour Welfare Fund Act, 1975
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of FINANCE
Kerala act 016 of 1975 : Kerala Public Buildings (Eviction of Unauthorised Occupants) Amendment Act, 1975
State:
Kerala
Kerala act 031 of 1975 : Kerala Scheduled Tribes (Restriction on Transfer of Lands and Restoration of Alienated Lands) Act, 1975
State:
Kerala
Kerala act 011 of 1975 : Kerala University (Amendment) Act, 1975
State:
Kerala
Kerala act 030 of 1975 : The Kerala Debtors (Temporary Relief) Act, 1975 (No.30 of 1975)
State:
Kerala
Date:
14 Oct 1975
Department:
Department of Law
Kerala act 003 of 1975 : The Kerala Municipal Councils (Extension of Term of Office of Councillors) Act, 1975 (No.3 of 1975)
State:
Kerala
Date:
27 Mar 1975
Department:
Department of Law
Kerala act 023 of 1975 : The Kerala Chitties Act, 1975 (No. 23 of 1975)
State:
Kerala
Date:
25 Jul 1975
Department:
Department of Law
Kerala act 031 of 1975 : The Kerala Scheduled Tribes (Restriction on Transfer of Lands and Restoration of Alienated Lands) Act, 1975 (No. 31 of 1975)
State:
Kerala
Date:
14 Nov 1975
Department:
Scheduled Tribes Dept
Kerala act 007 of 1975 : The Kerala Building Tax Act, 1975 (No.7 of 1975)
State:
Kerala
Date:
2 Apr 1975
Department:
Department of Law
Ministry:
Ministry of Finance
Kerala act 016 of 1976 : Kanam Tenancy Abolition Act, 1976
State:
Kerala
Department:
Department of Law
Kerala act 038 of 1976 : Kerala Court-Fees and Suits Valuation (Amendment) Act, 1976
State:
Kerala
Kerala act 039 of 1976 : Kerala Court-Fees and Suits Valuation (Second Amendment) Act, 1976
State:
Kerala
Kerala act 040 of 1976 : Kerala Surcharge on Taxes (Amendment) Act, 1976
State:
Kerala
Kerala act 014 of 1976 : Kerala Tax on Employment Act, 1976
State:
Kerala
Kerala act 048 of 1976 : The Kerala Municipal Councils (Extension of Term of Office of Councillors) Act, 1976 (No.48 of 1976)
State:
Kerala
Date:
31 Dec 1977
Department:
Department of Law
Kerala act 017 of 1976 : The Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1976 (No.17 of 1976)
State:
Kerala
Date:
25 Mar 1976
Department:
Department of Law
Ministry:
Ministry of PUBLIC WORKS DEPARTMENT
Kerala act 046 of 1976 : The Kerala Payment of Pension to Members of Legislature Act, 1976 (No.46 of 1976)
State:
Kerala
Date:
1 Dec 1976
Department:
Department of Law
Kerala act 016 of 1976 : The Kanam Tenancy Abolition Act, 1976 (No.16 of 1976)
State:
Kerala
Department:
Department of Revenue
Kerala act 014 of 1976 : The Kerala Tax on Employment Act, 1967 (No.14 of 1976)
State:
Kerala
Date:
22 Mar 1976
Department:
Department of Law
Kerala act 046 of 1976 : The Kerala Payment of Pension to Members of Legislature Act, 1976
State:
Kerala
Date:
15 Mar 1977
Department:
Department of Parliamentary Affairs
Kerala act 030 of 1976 : The Kerala Joint Hindu Family System (Abolition) Act, 1975 (No.30 of 1976)
State:
Kerala
Date:
17 Aug 1976
Department:
Department of Law
Kerala act 032 of 1976 : The Kerala Tax on Luxuries in Hotels and Lodging Houses Act,1976 (No.32 of 1976)
State:
Kerala
Date:
13 Nov 1976
Department:
Department of Law
Kerala act 019 of 1976 : The Kerala Motor Vehicles Taxation Act, 1976 (No.19 of 1976)
State:
Kerala
Date:
25 Mar 1976
Department:
Department of Law
Kerala act 021 of 1977 : Kerala Eletricity Duty (Amendment) Act, 1977
State:
Kerala
Kerala act 015 of 1977 : Kerala Land Development Corporation Limited (Special Powers) Amendment Act, 1977
State:
Kerala
Kerala act 017 of 1977 : Kerala Debt Relief Act, 1977
State:
Kerala
Department:
Department of Law
Kerala act 011 of 1977 : The Kerala Labour Welfare Fund Act, 1975 (No. 11 of 1977)
State:
Kerala
Date:
11 Apr 1977
Department:
Department of Law
Kerala act 011 of 1977 : The Kerala Labour Welfare Fund Act
State:
Kerala
Date:
1 May 1977
Department:
Department of Labour and Skills
Kerala act 006 of 1977 : The Kerala Tolls Act, 1976 (No.6 of 1977)
State:
Kerala
Date:
25 Jan 1977
Department:
Department of Law
Kerala act 019 of 1977 : The Kerala Grandhasala Sangham (Taking Over of Management) Act, 1977 (No.19 of 1977)
State:
Kerala
Date:
12 Aug 1977
Department:
Department of Law
Kerala act 008 of 1977 : The Kerala Torts (Miscellaneous Provisions) Act, 1976 (No.8 of 1977)
State:
Kerala
Date:
1 Mar 1977
Department:
Department of Revenue
Kerala act 019 of 1978 : Kerala Chitties (Amendment) Act, 1978
State:
Kerala
Kerala act 020 of 1980 : Kerala Headload Workers Act, 1978
State:
Kerala
Department:
Department of Law
Kerala act 001 of 1979 : Kerala Payment of Subsistence Allowance (Amendment) Act, 1978
State:
Kerala
Kerala act 002 of 1978 : Kerala Contingency Fund (Amendment) Act, 1978
State:
Kerala
Kerala act 029 of 1978 : Kerala Forest Produce (Fixation of Selling Price) Act, 1978
State:
Kerala
Kerala act 021 of 1978 : Kerala General Sales Tax (Amendment) Act, 1978
State:
Kerala
Kerala act 013 of 1978 : Kerala Land Reforms (Amendment) Act, 1978
State:
Kerala
Kerala act 009 of 1978 : The Kerala Municipal Councils (Extension of Term of Office of Councillors) Act, 1978 (Act 9 of 1978)
State:
Kerala
Date:
18 Mar 1978
Department:
Department of Law
Kerala act 033 of 1979 : Kerala Police (Amendment) Act, 1979
State:
Kerala
Kerala act 036 of 1979 : Kerala Police (Second Amendment) Act, 1979
State:
Kerala
Kerala act 029 of 1979 : Kerala Payment of Arrears of Rent in Instalments Act, 1979
State:
Kerala
Kerala act 026 of 1979 : Kanam Tenancy Abolition (Second Amendment) Act, 1979
State:
Kerala
Kerala act 003 of 1979 : Kerala Contingency Fund (Amendment) Act, 1979
State:
Kerala
Kerala act 028 of 1979 : Kerala Debt Relief (Amendment) Act, 1979
State:
Kerala
Kerala act 034 of 1979 : Kerala Shops and Commercial Establishments (Amendment) Act, 1979
State:
Kerala
Kerala act 005 of 1979 : Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1979
State:
Kerala
Kerala act 025 of 1979 : Kanam Tenancy Abolition (Amendment) Act, 1979
State:
Kerala
Kerala act 006 of 1979 : Kerala Cashew Factories (Requisitioning) Act, 1979
State:
Kerala
Kerala act 019 of 1984 : Kerala Cashew Workers Relief and Welfare Fund Act, 1979
State:
Kerala
Kerala act 035 of 1979 : Kerala Industrial Establishments (National and Festival Holidays) Amendment Act, 1979
State:
Kerala
Kerala act 027 of 1979 : Kerala Land Reforms (Amendment) Act, 1979
State:
Kerala
Kerala act 020 of 1979 : Kerala Public Services (Amendment) Act, 1979
State:
Kerala
Kerala act 007 of 1979 : The Kerala Municipal Councils (Extension of Terms of office of Councillors) Act, 1979 (Act 7 of 1979)
State:
Kerala
Date:
29 Mar 1979
Department:
Department of Law
Kerala act 005 of 1979 : The Kerala Essential Articles Control (Temporary Powers) Continuance Act, 1979 (Act 5 of 1979)
State:
Kerala
Date:
29 Mar 1979
Department:
Department of Law
Kerala act 006 of 1979 : The Kerala Cashew Factories (Requisitioning) Act, 1979 (Act 6 of 1979)
State:
Kerala
Date:
29 Mar 1979
Department:
Department of Law
Ministry:
Ministry of Education
Kerala act 003 of 1980 : Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980
State:
Kerala
Kerala act 007 of 1981 : Kerala Fishermen Welfare Societies Act, 1980
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Law Department
Kerala act 008 of 1981 : Kanam Tenancy Abolition (Amendment) Act, 1980
State:
Kerala
Kerala act 021 of 1980 : Kerala Advocates' Welfare Fund Act, 1980
State:
Kerala
Kerala act 010 of 1981 : Kerala Marine Fishing Regulation Act, 1980
State:
Kerala
Department:
Department of Fisheries
Kerala act 019 of 1980 : Kerala General Sales Tax (Amendment) Act, 1980
State:
Kerala
Kerala act 018 of 1980 : Kerala Plantation Tax (Amendment) Act, 1980
State:
Kerala
Kerala act 003 of 1981 : Kerala Land Acquisition (Amendment) Act, 1980
State:
Kerala
Kerala act 002 of 1980 : Kerala University (Amendment) Act, 1980
State:
Kerala
Kerala act 007 of 1980 : The Kerala District Administration Act, 1979 (Act 7 of 1980)
State:
Kerala
Date:
27 May 1980
Department:
Department of Law
Ministry:
Ministry of Vidhai
Kerala act 020 of 1980 : The Kerala Headload Workers Act, 1978 (Act 20 of 1980)
State:
Kerala
Date:
3 Oct 1980
Department:
Department of Law
Kerala act 016 of 1980 : The Kerala Grants and Leases (Modification of Rights) Act, 1980 (Act 16 of 1980)
State:
Kerala
Date:
7 Aug 1980
Department:
Department of Law
Kerala act 021 of 1980 : The Kerala Advocates' Welfare Fund Act, 1980 (Act 21 of 1980)
State:
Kerala
Date:
10 Dec 1980
Department:
Department of Law
Kerala act 024 of 1981 : Kerala Slum Areas (Improvement and Clearance) Act, 1981
State:
Kerala
Kerala act 023 of 1981 : Kerala General Sales Tax (Amendment) Act, 1981
State:
Kerala
Kerala act 017 of 1981 : Kerala Service Inam Lands (Vesting and Enfranchisement) Act, 1981
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Town and Country Planning
Kerala act 027 of 1981 : Kerala Requisitioning and Acquisition of Property Act, 1981
State:
Kerala
Department:
Department of Law
Kerala act 019 of 1981 : Kerala Land Reforms (Amendment) Act, 1981
State:
Kerala
Kerala act 025 of 1981 : Kerala Plantation Tax (Amendment) Act, 1981
State:
Kerala
Kerala act 007 of 1981 : The Kerala Fishermen Welfare Socieities Act ,1980
State:
Kerala
Date:
16 Jan 1981
Department:
Department of Fisheries
Kerala act 014 of 1981 : Kerala Raw Cashewnuts (Procurement and Distribution) Act, 1981
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Education
Kerala act 003 of 1983 : Kerala General Sales Tax (Amendment) Act, 1983
State:
Kerala
Kerala act 005 of 1983 : Kerala Raw Cashewnuts (Procurement and Distribution) Amendment Act, 1983
State:
Kerala
Kerala act 018 of 1983 : Kerala Contingency Fund (Amendment) Act, 1983
State:
Kerala
Kerala act 005 of 1984 : Kerala Apartment Ownership Act, 1983
State:
Kerala
Department:
Department of Law
Kerala act 004 of 1984 : Kerala Public Services (Amendment) Act, 1983
State:
Kerala
Kerala act 019 of 1983 : The Kerala Finance Act, 1983 (Act 19 of 1983)
State:
Kerala
Date:
11 Nov 1983
Department:
Department of Law
Kerala act 19 of 1984 : The Kerala Cashew Workers Relief and Welfare Fund (Amendment) Act
State:
Kerala
Department:
Department of Labour and Skills
Ministry:
Ministry of Govt of Maharashtra
Kerala act 020 of 1984 : Kerala State Co-operative Agricultural and Rural Development Banks Act, 1984
State:
Kerala
Kerala act 017 of 1984 : The Kerala Finance Act, 1984 (Act 17 of 1984)
State:
Kerala
Date:
28 Jul 1984
Department:
Department of Law
Kerala act 005 of 1984 : The Kerala Apartment Ownership Act. 1983
State:
Kerala
Department:
Department of Housing
Kerala act 006 of 1984 : The Kerala Public Men (Prevention of Corruption) Act, 1983(Act 6 of 1984)
State:
Kerala
Date:
1 Mar 1984
Department:
Department of Law
Kerala act 019 of 1984 : The Kerala Cashew Workers Relief and Welfare Fund Act, 1979 (Act 19 of 1984)
State:
Kerala
Date:
22 Aug 1984
Department:
Department of Law
Kerala act 002 of 1984 : The Kerala Moor Vehicles (Taxation of Passengers and goods) Revival and Special Provisions Act, 1983 (Act 2 of 1984)
State:
Kerala
Date:
6 Jan 1984
Department:
Department of Law
Ministry:
Ministry of FINANCE
Kerala act 020 of 1984 : The Kerala State Co-operative Agricultural Development Banks Act, 1984 (Act 20 of 1984)
State:
Kerala
Date:
29 Aug 1984
Department:
Department of Law
Kerala act 14 of 1985 : The Kerala Finance Act, 1985 (Act 14 of 1985)
State:
Kerala
Date:
26 Jul 1985
Department:
Department of Law
Kerala act 009 of 1985 : Kerala Education (Amendment) Act, 1985
State:
Kerala
Kerala act 022 of 1985 : Kerala State Co-operative Agricultural Development Banks (Amendment) Act, 1985
State:
Kerala
Kerala act 010 of 1985 : Kerala Provisional Collection of Revenues Act, 1985
State:
Kerala
Department:
Department of Law
Kerala act 030 of 1985 : The Kerala Fishermen's Welfare Fund Act, 1985
State:
Kerala
Date:
13 Dec 1985
Department:
Department of Fisheries
Ministry:
Ministry of TRANSPORT
Kerala act 021 of 1985 : The Kerala Motor Transport Workers' Welfare Fund Act, 1985 (Act 21 of 1985)
State:
Kerala
Date:
16 Aug 1986
Department:
Department of Law
Kerala act 021 of 1985 : The Kerala Motor Transport workers Welfare fund Board 1985 act 21 Act 23 ,2005
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 027 of 1985 : The Kerala Sick Textile Undertakings(Acquisition and Transfer of Undertakings) Act, 1985(27 of 1985)
State:
Kerala
Department:
Department of Industries and Commerce
Kerala act 010 of 1985 : The Kerala Provisional Collection of Revenues Act, 1985
State:
Kerala
Date:
16 Apr 1985
Department:
Department of Revenue
Kerala act 001 of 1987 : Kerala Labour Welfare Fund (Amendment) Act, 1986
State:
Kerala
Kerala act 030 of 1986 : Kerala Money-Lenders (Amendment) Act, 1986
State:
Kerala
Kerala act 035 of 1986 : Kerala Preservation of Trees Act, 1986
State:
Kerala
Department:
Department of Law
Kerala act 013 of 1986 : Kerala Essential Articles Control Act, 1986
State:
Kerala
Kerala act 026 of 1986 : Kerala Fishermen Welfare Societies (Amendment) Act, 1986
State:
Kerala
Kerala act 034 of 1986 : Kerala Tolls (Amendment) Act, 1986
State:
Kerala
Kerala act 032 of 1986 : Kerala Advocates' Welfare Fund (Amendment) Act, 1986
State:
Kerala
Kerala act 029 of 1986 : Kerala Co-operative Societies (Amendment) Act, 1986
State:
Kerala
Kerala act 033 of 1986 : Kerala Civil Courts (Amendment) Act, 1986
State:
Kerala
Kerala act 008 of 1986 : Kerala Marine Fishing Regulation (Amendment) Act, 1986
State:
Kerala
Kerala act 037 of 1986 : Kerala Command Areas Development Act, 1986
State:
Kerala
Kerala act 007 of 1986 : The Kerala Finace Act, 1986 (Act 7 of 1986)
State:
Kerala
Date:
30 Jun 1986
Department:
Department of Law
Kerala act 019 of 1986 : The Kerala Public Buildings (Eviction of Unauthorised Occupants) Amendment Act, 1986
State:
Kerala
Date:
28 Nov 1986
Department:
Department of Law
Kerala act 014 of 1986 : The Kerala Water Supply and Sewerage Act, 1986
State:
Kerala
Date:
4 Aug 1986
Department:
Department of Law
Kerala act 035 of 1986 : The Kerala Preservation of Trees Act, 1986 (Act 35 of 1986)
State:
Kerala
Date:
1 Dec 1986
Department:
Department of Law
Kerala act 1 of 1987 : The Kerala Labour Welfare Fund Act Amendment
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 002 of 1988 : Kerala Cashew Workers' Relief of and Welfare Fund (Amendment) Act, 1987
State:
Kerala
Kerala act 020 of 1987 : Kerala High Court (Amendment) Act, 1987
State:
Kerala
Kerala act 016 of 1987 : Kerala Money-Lenders (Amendment) Act, 1987
State:
Kerala
Kerala act 015 of 1987 : Kerala Fishermen's Welfare Fund (Amendment) Act, 1987
State:
Kerala
Kerala act 019 of 1987 : Kerala Co-operative Societies (Amendment) Act, 1987
State:
Kerala
Kerala act 018 of 1987 : The Kerala Finance Act, 1987 (Act 18 of 1987)
State:
Kerala
Date:
20 Aug 1987
Department:
Department of Law
Kerala act 034 of 1987 : The Kerala Coir Workers Welfare Fund Act,1987 (Act 34 of 1987)
State:
Kerala
Date:
31 Dec 1988
Department:
Department of Law
Ministry:
Ministry of Public Works
Kerala act 007 of 1988 : Kerala Co-operative Societies (Amendment) Act, 1988
State:
Kerala
Kerala act 021 of 1988 : Kerala Corneal Grafting (Amendment) Act, 1988
State:
Kerala
Kerala act 023 of 1988 : Kerala Anatomy (Amendment) Act, 1988
State:
Kerala
Kerala act 019 of 1988 : Kerala Motor Transport Workers' Payment of Fair Wages (Amendment) Act, 1988
State:
Kerala
Kerala act 006 of 1968 : Kerala General Sales Tax (Amendment) Act, 1988
State:
Kerala
Kerala act 015 of 1988 : The Kerala Public Service Commission (Additional Functions as Respect the Services Under Local Authorities) Amendment Act, 1988 (Act 15 of 1988)
State:
Kerala
Date:
16 May 1988
Department:
Department of Law
Kerala act 017 of 1988 : The Kerala Finance Act, 1988 (Act 17 of 1988)
State:
Kerala
Date:
28 Jul 1988
Department:
Department of Law
Kerala act 016 of 1988 : The Kerala Public Service Commission (Additional Functions as Respects Certain Corporations and Companies) Act , 1988 (Act 16 of 1988)
State:
Kerala
Date:
17 May 1988
Department:
Department of Law
Kerala act 016 of 1988 : Kerala Public Service Commission (Additional Functions as Respects Certain Corporations and Companies) Amendment Act, 1988
State:
Kerala
Department:
Department of Law
Kerala act 010 of 1989 : Kerala Electricity Duty (Amendment) Act, 1989
State:
Kerala
Kerala act 022 of 1989 : Kerala State Electricity Surcharge (Levey and Collection) Act, 1989
State:
Kerala
Kerala act 021 of 1989 : Kerala Advocates' Welfare Fund (Amendment) Act, 1989
State:
Kerala
Kerala act 019 of 1989 : Kerala Abkari Workers' Welfare Fund Act, 1989
State:
Kerala
Kerala act 036 of 1989 : Kerala High Court (Amendment) Act, 1989
State:
Kerala
Kerala act 001 of 1990 : Kerala Casual, Temporary and Badli Workers (Wages) Act, 1989
State:
Kerala
Kerala act 016 of 1989 : Kerala Land Reforms (Amendment) Act, 1989
State:
Kerala
Kerala act 011 of 1989 : Kerala General Sales Tax (Amendment) Act, 1989
State:
Kerala
Kerala act 001 of 1989 : Kerala Khadi Workers' Welfare Fund Act, 1989
State:
Kerala
Kerala act 002 of 1990 : Kerala Land Reforms (Second Amendment) Act, 1989
State:
Kerala
Kerala act 023 of 1989 : The Kerala Finance Act, 1989 (Act 23 of 1989)
State:
Kerala
Date:
29 Jul 1989
Department:
Department of Law
Kerala act 019 of 1989 : The Kerala Abkari Workers Welfare Fund Act, 1989
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 002 of 1989 : The Kerala Handloom Workers Welfare Fund Act 1989
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 001 of 1989 : The Kerala Khadi Workers' Welfare Fund Act,1989( 1 of 1989)
State:
Kerala
Department:
Department of Industries and Commerce
Kerala act 015 of 1989 : The KERALA PUBLIC LIBRARIES (KERALA GRANTHASALA SANGHOM) ACT, 19891
State:
Kerala
Date:
18 May 1989
Department:
Department of Higher Education
Kerala act 9 of 1990 : The Kerala Cashew Workers Relief and Welfare Fund (Amendment) Act
State:
Kerala
Department:
Department of Labour and Skills
Ministry:
Ministry of Govt of Maharashtra
Kerala act 009 of 1990 : Kerala Cashew Workers Relief and Welfare Fund (Amendment) Act, 1990
State:
Kerala
Department:
Department of Labour and Skills
Ministry:
Ministry of Govt of Maharashtra
Kerala act 024 of 1990 : Kerala Industrial Establishments (National and Festival Holidays) Amendment Act, 1990
State:
Kerala
Kerala act 003 of 1990 : Kerala General Sales Tax (Amendment) Act, 1990
State:
Kerala
Kerala act 017 of 1995 : Kerala Women's Commission Act, 1990
State:
Kerala
Kerala act 005 of 1990 : Kerala Tolls (Amendment) Act, 1990
State:
Kerala
Kerala act 019 of 1990 : Kerala State Co-operative Agricultural Development Banks (Amendment) Act, 1990
State:
Kerala
Kerala act 013 of 1990 : Kerala Public Service Commission (Additional Functions as Respects the Kerala State Road Transport Corporation) Amendment Act, 1990
State:
Kerala
Kerala act 018 of 1990 : Kerala District Administration (Amendment) Act, 1990
State:
Kerala
Kerala act 008 of 1990 : Kerala Small Cause Courts (Amendment) Act, 1990
State:
Kerala
Kerala act 022 of 1990 : The Kerala Finance Act, 1990 (Act 22 of 1990)
State:
Kerala
Date:
25 Jul 1990
Department:
Department of Law
Kerala act 001 of 1990 : The Kerala Casual, Temporary and Badli Workers (Wages) Act, 1990
State:
Kerala
Date:
14 Jan 1990
Department:
Department of Labour and Skills
Ministry:
Ministry of Revenue
Kerala act 006 of 1991 : Kerala Court-Fees and Suits Valuation (Amendment) Act, 1991
State:
Kerala
Kerala act 016 of 1991 : Kerala Stamp (Amendment) Act, 1991
State:
Kerala
Kerala act 019 of 1991 : Kerala Provisional Collection of Revenues (Amendment) Act, 1991
State:
Kerala
Kerala act 017 of 1991 : The Kerala Registration of Tourist Trade Act, 1991
State:
Kerala
Date:
9 Mar 1991
Department:
Department of Tourism
Kerala act 005 of 1992 : Kerala Co-operative Societies (Amendment) Act, 1992
State:
Kerala
Kerala act 016 of 1993 : Kerala Co-operative Societies (Amendment) Act, 1993
State:
Kerala
Kerala act 003 of 1993 : Kerala Industrial Infrastructure Development Act, 1993
State:
Kerala
Department:
Department of Law
Kerala act 008 of 1993 : Kerala Advocates' Welfare Fund (Amendment) Act, 1993
State:
Kerala
Kerala act 013 of 1993 : The Kerala Finance Act,1993
State:
Kerala
Date:
29 Jul 1993
Department:
Department of Law
Kerala act 003 of 1993 : The Kerala Industrial Infrastructure Development Act,1993(3 of 1993)
State:
Kerala
Department:
Department of Industries and Commerce
Kerala act 011 of 1993 : The Kerala State Commission for Backward Classes Act, 1993
State:
Kerala
Date:
17 Apr 1993
Department:
Department of Law
Kerala act 7 of 1994 : The Kerala Labour Welfare Fund Act Amendment
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 008 of 1994 : Kerala Headload Workers' (Amendment) Act, 1994
State:
Kerala
Kerala act 007 of 1994 : Kerala Labour Welfare Fund (Amendment) Act, 1994
State:
Kerala
Kerala act 006 of 1994 : Kerala Essential Services Maintenance Act, 1994
State:
Kerala
Kerala act 022 of 1994 : Kerala Survey and Boundaries (Amendment) Act, 1994
State:
Kerala
Kerala act 017 of 1994 : Kerala Contingency Fund (Amendment) Act, 1994
State:
Kerala
Kerala act 016 of 1994 : Kerala Tailoring Workers' Welfare Fund Act, 1994
State:
Kerala
Kerala act 014 of 1994 : Kerala Local Fund Audit Act, 1994
State:
Kerala
Kerala act 014 of 1994 : The Kerala Local Fund Audit Act, 1994 (Act 14 of 1994)
State:
Kerala
Department:
Department of Finance
Kerala act 013 of 1994 : The Kerala Panchayat Raj Act
State:
Kerala
Date:
23 Apr 1994
Department:
Department of Local Self Government
Kerala act 020 of 1994 : The kerala Muncipality Act
State:
Kerala
Date:
20 Apr 1993
Department:
Department of Local Self Government
Kerala act 011 of 1995 : Kerala General Sales Tax (Amendment) Act, 1995
State:
Kerala
Kerala act 015 of 1995 : Kerala Advocates' Welfare Fund (Amendment) Act, 1995
State:
Kerala
Kerala act 018 of 1995 : Kerala Beedi and Cigar Workers' Welfare Fund Act, 1995
State:
Kerala
Kerala act 014 of 1995 : Kerala Cashew Factories (Acquisition) Amendment Act, 1995
State:
Kerala
Kerala act 006 of 1995 : Kerala Co-operative Societies (Amendment) Act, 1995
State:
Kerala
Kerala act 016 of 1995 : Kerala State Backward Classes (Reservation of Appointments or Posts in the Services Under the State) Act, 1995
State:
Kerala
Kerala act 018 of 1995 : The kerala beedi cigar welfare fund act
State:
Kerala
Date:
16 Dec 1995
Department:
Department of Labour and Skills
Kerala act 011 of 1996 : Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996
State:
Kerala
Kerala act 003 of 1996 : Kerala Toddy Workers' Welfare Fund (Amendment) Act, 1996
State:
Kerala
Kerala act 22 of 1996 : The KANNUR UNIVERSITY ACT ,1996
State:
Kerala
Date:
8 Nov 1995
Department:
Department of Higher Education
Kerala act 014 of 1997 : Kerala Board of Revenue Abolition Act, 1996
State:
Kerala
Kerala act 006 of 1996 : Kerala Civil Courts (Amendment) Act, 1996
State:
Kerala
Kerala act 005 of 1996 : Kerala Public Service Commission (Additional Functions as Respects Certain Societies) Act, 1996
State:
Kerala
Department:
Department of Law
Kerala act 011 of 1996 : The Kerala (Schedulde Castes and Scheduled Tribes) Regulation of issue of Community Certificates Act, 1996
State:
Kerala
Date:
20 Apr 2002
Department:
Scheduled Castes Dept
Kerala act 005 of 1996 : The Kerala Public Service Commission (Additional Functions as Respects Certain Societics)Act,1996
State:
Kerala
Date:
26 Mar 1996
Department:
Department of Law
Kerala act 011 of 1996 : The Kerala (Scheduled Castes and Scheduled Tribes )Regulation of Issue Of Community Certificates Act,1996
State:
Kerala
Date:
24 Sep 1996
Department:
Department of Law
Kerala act 006 of 1997 : Kerala Co-operative Hospital Complex and the Academy of Medical Sciences (Taking over the Management) Act, 1997
State:
Kerala
Kerala act 009 of 1997 : Kerala Co-operative Societies (Amendment) Act, 1997
State:
Kerala
Kerala act 005 of 1997 : Kerala Motor Transport Workers' Payment of Fair Wages (Amendment) Act, 1997
State:
Kerala
Kerala act 014 of 1997 : The Kerala Board of Revenue Abolition Act, 1996
State:
Kerala
Date:
17 Mar 1998
Department:
Department of Law
Kerala act 013 of 1997 : The Kerala Cutchi Memons Act, 1996
State:
Kerala
Date:
8 Jan 1998
Department:
Department of Law
Kerala act 011 of 1998 : Kannur University (Amendment) Act, 1998
State:
Kerala
Kerala act 016 of 1998 : Kerala Ration Dealers' Welfare Fund Act, 1998
State:
Kerala
Kerala act 017 of 1998 : The Kerala Bamboo, Kattuvalli and Pandanus Leaf Workers' Welfare Fund Act, 1998
State:
Kerala
Date:
12 Nov 1998
Department:
Department of Law
Kerala act 016 of 1998 : The Kerala Ration Dealers' Welfare Fund Act, 1998
State:
Kerala
Date:
17 Nov 1998
Department:
Department of Law
Kerala act 010 of 1998 : The Kerala Prohibition of Ragging Act, 1998
State:
Kerala
Date:
24 Jun 1998
Department:
Department of Law
Kerala act 017 of 1998 : The kerala bamboo kattuvally pandanus leaf welfare fund act
State:
Kerala
Date:
10 Aug 1998
Department:
Department of Labour and Skills
Kerala act 016 of 1998 : The KERALA RATION DEALERS WELFARE FUND ACT
State:
Kerala
Department:
Department of Food Civil Supplies & Consumer Affairs
Kerala act 019 of 1999 : Kerala Industrial Revitalisation Fund Act, 1999
State:
Kerala
Kerala act 010 of 1999 : Kerala General Sales Tax (Amendment) Act, 1999
State:
Kerala
Kerala act 017 of 1999 : Kerala Fishermen's Welfare Fund (Amendment) Act, 1999
State:
Kerala
Kerala act 018 of 1999 : Kerala State Co-operative Agricultural and Rural Development Banks (Amendment) Act, 1999
State:
Kerala
Kerala act 012 of 1999 : Kerala Restriction on Transfer by and Restoration of Lands to Scheduled Tribes Act, 1999
State:
Kerala
Department:
Department of Law
Kerala act 020 of 1999 : Kerala Revenue Card Act, 1999
State:
Kerala
Kerala act 001 of 2000 : Kerala Co-operative Societies (Amendment) Act, 1999
State:
Kerala
Kerala act 011 of 1999 : Kerala Local Authorities (Prohibition of Defection) Act, 1999
State:
Kerala
Department:
Department of Law
Kerala act 020 of 1999 : The Kerala Revenue Card Act, 1999
State:
Kerala
Date:
2 Nov 1999
Department:
Department of Law
Kerala act 019 of 1999 : The Kerala Industrial Revitalisation Fund Act, 1999
State:
Kerala
Date:
30 Nov 1999
Department:
Department of Law
Kerala act 012 of 1999 : The Kerala Restriction on Transfer by and Restoration of Lands to Scheduled Tribes Act, 1999
State:
Kerala
Date:
9 Mar 1999
Department:
Department of Law
Kerala act 019 of 1999 : The Kerala Industrial Revitalisation Fund Act, 1999(19 of 1999)
State:
Kerala
Department:
Department of Industries and Commerce
Ministry:
Ministry of Govt of Maharashtra
Kerala act 008 of 1999 : The Kerala Lok Ayukta Act, 1999
State:
Kerala
Date:
4 Mar 1999
Department:
Department of Law
Kerala act 006 of 2000 : Kerala Highway Protection Act, 1999
State:
Kerala
Date:
20 Jan 2000
Department:
Department of Law
Kerala act 011 of 1999 : The Kerala Local Authorities (Prohibition of Defection) Act 1999
State:
Kerala
Date:
5 Mar 1999
Department:
Department of Law
Kerala act 009 of 2000 : Kerala Surcharge on Taxes (Amendment) Act, 2000
State:
Kerala
Kerala act 010 of 2000 : Kerala State Commission for Backward Classes (Amendment) Act, 2000
State:
Kerala
Kerala act 016 of 2000 : The Kerala Decentralisation of Powers Act, 2000
State:
Kerala
Date:
9 May 2000
Department:
Department of Law
Kerala act 005 of 2000 : The Kerala Industrial Single Window Clearance Boards and Industrial Township Area Development Act, 1999
State:
Kerala
Date:
18 Jan 2000
Department:
Department of Law
Kerala act 004 of 2000 : The Kerala Infrastructure Investment Fund Act,1999 (Act 4 of 2000).
State:
Kerala
Department:
Department of Finance
Kerala act 018 of 2001 : Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001
State:
Kerala
Kerala act 014 of 2001 : Kannur University (Amendment) Act, 2001
State:
Kerala
Kerala act 008 of 2001 : Kerala Advocates' Welfare Fund (Amendment) Act, 2001
State:
Kerala
Kerala act 007 of 2001 : The Kerala Finance Act, 2001
State:
Kerala
Date:
19 Nov 2001
Department:
Department of Law
Kerala act 011 of 2001 : Kerala Stay of Eviction Proceedings Act, 2001
State:
Kerala
Department:
Department of Law
Kerala act 018 of 2001 : The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001
State:
Kerala
Date:
20 Mar 2002
Department:
Department of Law
Kerala act 010 of 2001 : Kerala Road Fund Act, 2001
State:
Kerala
Department:
Department of Law
Kerala act 019 of 2002 : Kerala Ground Water (Control and Regulation) Act, 2002
State:
Kerala
Kerala act 005 of 2002 : Kerala Infrastructure Investment Fund (Amendment) Act, 2002
State:
Kerala
Kerala act 004 of 2002 : Kerala General Sales Tax (Amendment) Act, 2002
State:
Kerala
Kerala act 006 of 2002 : Kerala Women's Commission (Amendment) Act, 2002
State:
Kerala
Kerala act 19 of 2002 : The Kerala Ground Water Control and Regulation Act, 2002
State:
Kerala
Department:
Department of Water Resources
Ministry:
Ministry of Home
Kerala act 003 of 2002 : Kerala Co-operative Societies (Amendment) Act, 2002
State:
Kerala
Kerala act 010 of 2002 : Kerala Loading and Unloading (Regulation of Wages and Restriction of Unlawful Practices) Act, 2002
State:
Kerala
Kerala act 010 of 2002 : The Kerala Loading and Unloading (Regulation of Wages And Restriction of Unlawful Practice) Act, 2002
State:
Kerala
Date:
29 Aug 2002
Department:
Department of Law
Kerala act 007 of 2002 : The Kerala Finance Act, 2002
State:
Kerala
Date:
29 Jul 2002
Department:
Department of Law
Kerala act 019 of 2002 : The Kerala Ground Water (Control and Regulation) Act 2002
State:
Kerala
Date:
24 Sep 2002
Department:
Department of Law
Kerala act 16 of 2003 : The Kerala Cashew Workers Relief and Welfare Fund (Amendment) Act
State:
Kerala
Department:
Department of Labour and Skills
Ministry:
Ministry of Govt of Maharashtra
Kerala act 011 of 2003 : Kerala General Sales Tax (Second Amendment) Act, 2003
State:
Kerala
Kerala act 007 of 2003 : Kerala General Sales Tax (Third Amendment) Act, 2003
State:
Kerala
Kerala act 003 of 2003 : Kerala General Sales Tax (Amendment) Act, 2003
State:
Kerala
Kerala act 028 of 2003 : Kerala Preservation of Trees (Amendment) Act, 2003
State:
Kerala
Kerala act 029 of 2003 : Kerala Fiscal Responsibility Act, 2003
State:
Kerala
Kerala act 021 of 2005 : Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003
State:
Kerala
Kerala act 002 of 2003 : Kerala Court Fees and Suits Valuation (Amendment) Act, 2003
State:
Kerala
Kerala act 008 of 2003 : Kerala Stay of Eviction Proceedings (Amendment) Act, 2003
State:
Kerala
Kerala act 018 of 2003 : Kerala Agricultural Workers' (Amendment) Act, 2003
State:
Kerala
Kerala act 016 of 2003 : Kerala Cashew Workers' Relief and Welfare Fund (Amendment) Act, 2003
State:
Kerala
Kerala act 030 of 2003 : Kerala Ceiling on Government Guarantees Act, 2003
State:
Kerala
Kerala act 016 of 2004 : Kerala Co-operative Laws (Amendment) Act, 2003
State:
Kerala
Kerala act 012 of 2003 : The Kerala Finance Act, 2003
State:
Kerala
Date:
28 Jul 2003
Department:
Department of Law
Kerala act 031 of 2003 : The Kerala Irrigation and Water Conservation Act, 2003
State:
Kerala
Department:
Department of Water Resources
Kerala act 027 of 2003 : The KERALA ADVOCATES CLERKS WELFARE FUND ACT, 2003 (ACT 27 OF 2003)
State:
Kerala
Department:
Department of Law
Kerala act 029 of 2003 : The Kerala Fiscal Responsibility Act, 2003 (Act 29 of 2003).
State:
Kerala
Department:
Department of Law
Kerala act 030 of 2003 : The Kerala Ceiling on Government Guarantees Act, 2003 (Act 30 of 2003)
State:
Kerala
Department:
Department of Law
Kerala act 017 of 2004 : Kerala Self Financing Professional Colleges (Prohibition of Capitation Fees and Procedure for Admission and Fixation of Fees) Act, 2004
State:
Kerala
Kerala act 001 of 2004 : Kerala Stamp (Amendment) Act, 2004
State:
Kerala
Kerala act 004 of 2004 : Kerala Tolls (Amendment) Act, 2004
State:
Kerala
Kerala act 003 of 2004 : The Kerala Automobiles Limited (Validation) of Appointment of Personnel) Act, 2004
State:
Kerala
Date:
25 Feb 2004
Department:
Department of Law
Kerala act 8 of 2005 : The Kerala Tourism (Conservation and Preservation of Areas Act, 2005
State:
Kerala
Date:
14 Sep 2005
Department:
Department of Tourism
Kerala act 046 of 2005 : Kerala Promotion of Tree Growth in Non-Forest Areas Act, 2005
State:
Kerala
Kerala act 025 of 2005 : Kovalam Palace (Taking Over by Resumption) Act, 2005
State:
Kerala
Kerala act 020 of 2005 : Kerala Tax on Paper Lotteries Act, 2005
State:
Kerala
Kerala act 043 of 2005 : Kerala Agricultural Income Tax (Amendment) Act, 2005
State:
Kerala
Kerala act 022 of 2005 : Kerala Ground Water (Control and Regulation) Amendment Act, 2005
State:
Kerala
Kerala act 021 of 2006 : Kerala Land Reforms (Amendment) Act, 2005
State:
Kerala
Kerala act 047 of 2005 : Kerala Kisan Pass Book Act, 2005
State:
Kerala
Kerala act 002 of 2007 : Koodalmanickam Devaswam Act, 2005
State:
Kerala
Kerala act 008 of 2005 : Kerala Tourism (Conservation and Preservation of Areas) Act, 2005
State:
Kerala
Kerala act 010 of 2005 : The Kerala Finance Act, 2005
State:
Kerala
Date:
17 Mar 2005
Department:
Department of Law
Kerala act 008 of 2005 : The Kerala Tourism (Conservation and Preservation of Areas Act, 2005
State:
Kerala
Date:
9 Mar 2005
Department:
Department of Tourism
Kerala act 021 of 2005 : The Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act 2003
State:
Kerala
Date:
8 Jun 2005
Department:
Department of Law
Kerala act 025 of 2005 : The Kovalam Palace (Taking over by Resumption) Act 2005
State:
Kerala
Date:
12 Aug 2005
Department:
Department of Law
Kerala act 047 of 2005 : The Kerala Kisan Pass Book Act 2025
State:
Kerala
Date:
26 Dec 2005
Department:
Department of Law
Kerala act 001 of 2007 : Kerala Farmers' Debt Relief Commission Act, 2006
State:
Kerala
Department:
Department of Law
Kerala act 019 of 2006 : The KERALA PROFESSIONAL COLLEGES OR INSTITUTIONS (PROHIBITION OF CAPITATION FEE, REGULATION OF ADMISSION, FIXATION OF NON-EXPLOITATIVE FEE AND OTHER MEASURES TO ENSURE EQUITY AND EXCELLENCE IN PROFESSIONAL EDUCATION) ACT, 2006
State:
Kerala
Department:
Department of Higher Education
Kerala act 024 of 2006 : The Kerala Shops Commercial Establishments Workers Welfare Fund Act, 2006
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 021 of 2007 : Kerala Police (Amendment) Act, 2007
State:
Kerala
Kerala act 019 of 2007 : Kerala Promotion of Tree Growth in Non-Forest Areas (Amendment) Act, 2007
State:
Kerala
Kerala act 013 of 2007 : Kerala Monsoon Fishery (Pelagic) Protection Act, 2007
State:
Kerala
Department:
Department of Law
Kerala act 027 of 2007 : Kerala Women's Commission (Amendment) Act, 2007
State:
Kerala
Kerala act 007 of 2007 : Kerala Dairy Farmers' Welfare Fund Act, 2007
State:
Kerala
Kerala act 020 of 2007 : Kerala State Commission for the Scheduled Castes and the Scheduled Tribes Act, 2007
State:
Kerala
Kerala act 022 of 2007 : Kerala State Higher Education Council Act, 2007
State:
Kerala
Department:
Department of Higher Education
Kerala act 029 of 2007 : Kerala Survey and Boundaries (Amendment) Act, 2007
State:
Kerala
Kerala act 031 of 2007 : Kerala Revenue Recovery (Amendment) Act, 2007
State:
Kerala
Kerala act 026 of 2007 : Kerala Sports (Amendment) Act, 2007
State:
Kerala
Kerala act 034 of 2007 : Kerala Anti-Social Activities (Prevention) Act, 2007
State:
Kerala
Kerala act 028 of 2007 : Kerala Ayurveda Health Centres (Issue of Licence and Control) Act, 2007
State:
Kerala
Kerala act 015 of 2007 : The Kerala Finance Act, 2007
State:
Kerala
Date:
28 Jul 2007
Department:
Department of Law
Kerala act 014 of 2007 : The Kerala Temprorary Stay of Eviction Proceedings Act, 2007
State:
Kerala
Date:
7 Jul 2007
Department:
Department of Law
Kerala act 016 of 2007 : The Kerala Finance (No.2) Act, 2007
State:
Kerala
Date:
28 Jul 2007
Department:
Department of Law
Kerala act 010 of 2007 : The Kerala Handloom Workers Welfare Cess Act 2007
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 007 of 2007 : The KERALA DAIRY FARMERS WELFARE FUND ACT 2007
State:
Kerala
Date:
13 Apr 2007
Department:
Department of Law
Kerala act 020 of 2007 : The Kerala State Commission for the Scheduled Castes and the Scheduled Tribes Act 2007
State:
Kerala
Date:
6 Oct 2007
Department:
Department of Law
Kerala act 022 of 2007 : The Kerala State Higher Education Council Act 2007
State:
Kerala
Date:
15 Oct 2007
Department:
Department of Law
Kerala act 002 of 2007 : The Koodalmanickam Devaswom Act 2005
State:
Kerala
Date:
23 Aug 2007
Department:
Department of Law
Kerala act 028 of 2007 : The Kerala Ayurveda Health Centres (Issue of Licence and Control) Act 2007
State:
Kerala
Date:
15 Oct 2007
Department:
Department of Law
Kerala act 002 of 2007 : The Koodamanickam Devaswom Act, 2005
State:
Kerala
Date:
10 Jan 2007
Department:
Department of Law
Kerala act 001 of 2007 : The Kerala Farmers' Debt Relief Commission Act, 2006
State:
Kerala
Date:
18 Jan 2007
Department:
Department of Law
Kerala act 008 of 2007 : The Kerala Road Safety Authority Act, 2007
State:
Kerala
Date:
13 Apr 2007
Department:
Department of Law
Kerala act 009 of 2007 : The Kerala fishermens And Allied Workers Welfare Cess Act, 2007
State:
Kerala
Date:
13 Apr 2007
Department:
Department of Law
Kerala act 014 of 2007 : The Kerala Temporary Stay of Eviction Proceedings Act 2007
State:
Kerala
Date:
23 Aug 2007
Department:
Department of Law
Kerala act 018 of 2008 : Kerala Fishermen Debt Relief Commission Act, 2008
State:
Kerala
Kerala act 002 of 2009 : Kerala State Lottery Agents' and Sellers' Welfare Fund Act, 2008
State:
Kerala
Department:
Department of Law
Kerala act 005 of 2009 : Kerala Shops and Commercial Establishments Workers' Welfare Fund (Amendment) Act, 2008
State:
Kerala
Kerala act 017 of 2008 : Kerala Small Plantation Workers' Welfare Fund Act, 2008
State:
Kerala
Kerala act 034 of 2008 : The KERALA HIGH COURT SERVICES (DETERMINATION OF RETIREMENT AGE) ACT 2008
State:
Kerala
Date:
7 Jan 2023
Department:
Department of Law
Kerala act 018 of 2008 : The KERALA SMALL PLANTATION WORKERS WELFARE FUND ACT 2008
State:
Kerala
Department:
Department of Law
Kerala act 029 of 2008 : The KERALA MEDICAL OFFICERS ADMISSION TO POST-GRADUATE COURSES UNDER SERVICE QUOTA ACT, 2008*
State:
Kerala
Department:
Department of Law
Kerala act 020 of 2008 : The Kerala Coir workers' Welfare Cess Act, 2008(20 of 2008)
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Govt of Maharashtra
Kerala act 018 of 2008 : The Kerala Fishermen Debt Relief Commission Act 2008
State:
Kerala
Date:
10 Apr 2008
Department:
Department of Fisheries
Kerala act 027 of 2009 : Kerala Temporary Stay of Eviction Proceedings (Amendment) Act, 2009
State:
Kerala
Kerala act 026 of 2009 : Kerala Jewellery Workers' Welfare Fund Act, 2009
State:
Kerala
Kerala act 002 of 2009 : The Kerala State Lottery Agents' and Sellers' Welfare Fund Act, 2008
State:
Kerala
Date:
3 Jan 2009
Department:
Department of Law
Kerala act 013 of 2009 : The Kerala Finance Act, 2009
State:
Kerala
Date:
27 Mar 2009
Department:
Department of Law
Kerala act 026 of 2009 : The Kerala Jewellery Workers Welfare Fund Act
State:
Kerala
Department:
Department of Law
Kerala act 002 of 2009 : The Kerala State Lottery Agents' and Sellers' Welfare Fund Act 2008
State:
Kerala
Date:
31 Jan 2009
Department:
Department of Law
Kerala act 016 of 2010 : Kerala Recognition of Trade Unions Act, 2010
State:
Kerala
Kerala act 015 of 2010 : Kerala Inland Fisheries and Aquaculture Act, 2010
State:
Kerala
Kerala act 010 of 2010 : The Kerala Finance Act, 2010
State:
Kerala
Date:
28 Jul 2010
Department:
Department of Law
Kerala act 004 of 2010 : The Kerala Spinners, Alappuzha(Acquisition and Transfer of Undertaking)Act 2010(4 of 2010)
State:
Kerala
Department:
Department of Industries and Commerce
Kerala act 016 of 2010 : The Kerala Recognition of Trade Union Act
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 016 of 2010 : The KERALA RECOGNITION OF TRADE UNIONS ACT2010
State:
Kerala
Date:
29 Oct 2010
Department:
Department of Law
Kerala act 009 of 2010 : The Kerala Prisons and Correctional Services (Management) Act, 2010
State:
Kerala
Date:
12 May 2010
Department:
Department of Law
Kerala act 015 of 2010 : The Kerala Inaland Fisheries and Aquaculture Act 15 of 2010
State:
Kerala
Date:
5 Sep 2010
Department:
Department of Fisheries
Kerala act 005 of 2011 : The Kerala University of Fisheries and Ocean Studies Act, 2010
State:
Kerala
Date:
28 Jan 2011
Department:
Department of Law
Kerala act 009 of 2011 : The Kerala Public Ways (Restriction of Assemblies And Procession) Act, 2011
State:
Kerala
Date:
18 Feb 2011
Department:
Department of Law
Kerala act 004 of 2011 : The Kerala University of Health Sciences Act, 2010
State:
Kerala
Date:
24 Jan 2011
Department:
Department of Law
Kerala act 008 of 2011 : The Kerala Police Act, 2011
State:
Kerala
Date:
20 Apr 2011
Department:
Department of Law
Kerala act 006 of 2011 : The Kerala Cultural Activists' Welfare Fund Act, 2010
State:
Kerala
Date:
30 Apr 2011
Department:
Department of Law
Kerala act 003 of 2011 : The KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY ACT, 2010
State:
Kerala
Date:
24 Jan 2011
Department:
Department of Animal Husbandry
Kerala act 002 of 2013 : Kerala Prohibition of Charging Exorbitant Interest Act, 2012
State:
Kerala
Kerala act 018 of 2012 : Kerala State Right to Service Act, 2012
State:
Kerala
Department:
Department of Law
Kerala act 007 of 2013 : Kerala Document Writers', Scribes' and Stamp Vendors' Welfare Fund Act, 2012
State:
Kerala
Kerala act 016 of 2012 : The Kerala Finance Act, 2012
State:
Kerala
Date:
28 Jul 2012
Department:
Department of Law
Kerala act 018 of 2012 : The Kerala State Right to Service Act, 2012
State:
Kerala
Date:
12 Aug 2012
Department:
Department of Law
Kerala act 018 of 2012 : The KERALA STATE RIGHT TO SERVICE ACT 2012
State:
Kerala
Date:
6 Aug 2012
Department:
Department of Law
Kerala act 014 of 2012 : The Kerala Healthcare Service Persons and Healthcare Service Institutions (Prevention of Violence and Damage to Property) Act, 2012
State:
Kerala
Date:
23 Jul 2012
Department:
Department of Law
Kerala act 002 of 2013 : The Kerala Prohibition of Charging Exorbitant Interest Interest Act,2012
State:
Kerala
Date:
7 Jan 2013
Department:
Department of Law
Kerala act 018 of 2013 : The Kerala Lifts and Escalators Act, 2013
State:
Kerala
Date:
24 Apr 2013
Department:
Department of Law
Ministry:
Ministry of LABOUR & EMPLOYMENT
Kerala act 007 of 2013 : The Kerala Document Writers' Scribes' and Stamp Venders Welfare Fund Act, 2012
State:
Kerala
Date:
10 Jan 2013
Department:
Department of Law
Kerala act 027 of 2014 : The Kerala Public Service Commission (Additional Functions as respects the Lok Ayukta) Act 2014
State:
Kerala
Date:
20 Jul 2014
Department:
Department of Law
Kerala act 0495 of 2014 : The KERALA STATE COMMISSION FOR MINORITIES ACT, 2014 (5 of 2014)
State:
Kerala
Department:
Department of Minority Welfare
Kerala act 033 of 2014 : The Kerala Public service Commission (Additional functions as respects the LIBRARY COUNSILS ) act, 2014
State:
Kerala
Date:
20 Jul 2014
Department:
Department of Higher Education
Kerala act 006 of 2014 : The Kerala State Youth Commission Act, 2014
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Govt of Maharashtra
Kerala act 3 of 2015 : The KERALA SHOPS AND COMMERCIAL ESTABLISHMENTS(AMENDMENT) ACT, 2014
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 011 of 2015 : The Kerala Finance Act, 2015
State:
Kerala
Date:
7 Aug 2015
Department:
Department of Law
Ministry:
Ministry of Law Department
Kerala act 012 of 2015 : The Kerala Finance (No.2) Act, 2015
State:
Kerala
Date:
29 Jul 2015
Department:
Department of Law
Ministry:
Ministry of Law Department
Kerala act 004 of 2015 : The Kerala Fish Seed Act, 2014
State:
Kerala
Date:
1 Jan 2015
Department:
Department of Law
Kerala act 018 of 2015 : The Kerala Public service Commission (Additional functions as respects the services under the universities) act, 2015
State:
Kerala
Date:
29 Sep 2015
Department:
Department of Higher Education
Kerala act 005 of 2015 : The KERALA STATE ROAD TRANSPORT CORPORATION(PASSENGER GROUP PERSONAL ACCIDENT INSURANCE, IMPROVED PASSENGER AMENITIES, EMPLOYEES' SOCIAL SECURITY AND CESS ON PASSENGER TICKET ) ACT 2014
State:
Kerala
Date:
1 Jan 2015
Department:
Department of Law
Kerala act 007 of 2015 : The Kerala Protection of Interests of Depositors in Financial Establishments Act, 2013
State:
Kerala
Date:
14 Dec 2015
Department:
Department of Law
Kerala act 016 of 2015 : The Kerala Devaswom Recruitment Board Act, 2015
State:
Kerala
Date:
1 Mar 2014
Department:
Department of Revenue
Kerala act 022 of 2015 : The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS THE SERVICES UNDER THE KERALA STATE POLLUTION CONTROL BOARD) ACT, 2015)
State:
Kerala
Date:
6 Aug 2008
Department:
Department of Environment
Kerala act 005 of 2016 : Kerala Real Estate (Regulation and Development) Act, 2015
State:
Kerala
Department:
Department of Law
Kerala act 009 of 2016 : The Kerala Town and Country Planning Act, 2016 (9 of 2016)
State:
Kerala
Department:
Department of Law
Ministry:
Ministry of Govt of Maharashtra
Kerala act 010 of 2016 : The Kerala Town and Country Planning Act,2016
State:
Kerala
Date:
22 Mar 2016
Department:
Department of Law
Kerala act 011 of 2017 : The Kerala Finance Act,2017
State:
Kerala
Date:
19 Jun 2017
Department:
Department of Law
Kerala act 08332 of 2017 : The KERALA MARITIME BOARD ACT
State:
Kerala
Department:
Department of Ports
Kerala act 015 of 2017 : The Kerala Medical Education (Regulation and control of Admission to Private Medical Educational Institutions) Act 2017
State:
Kerala
Date:
16 Sep 2017
Department:
Department of Law
Kerala act 017 of 2017 : The Kerala Public Service Commission (Additional Functions as respects the services under the Kerala Administrative Tribunal) Act,2017
State:
Kerala
Date:
16 Sep 2017
Department:
Department of Personnel & Administrative Reforms
Kerala act 002 of 2017 : The KERALA MOTOR VEHICLES TAXATION (VALIDATION) ACT, 2017
State:
Kerala
Date:
23 Mar 2017
Department:
Department of Law
Kerala act 34 of 2018 : The KERALA SHOPS AND COMMERCIAL ESTABLISHMENTS(AMENDMENT) ACT, 2018
State:
Kerala
Department:
Department of Labour and Skills
Kerala act 14 of 2018 : The KERALA INVESTMENT PROMOTION AND FACILITATION (No. 2) ACT 2018
State:
Kerala
Date:
6 Apr 2018
Department:
Department of Law
Kerala act 006 of 2018 : The KERALA FINANCE (No. 2) ACT, 2018
State:
Kerala
Date:
31 Mar 2018
Department:
Department of Law
Kerala act 013 of 2018 : The Kerala Investment Promotion and Facilitation Act 2018(13 of 2018)
State:
Kerala
Department:
Department of Industries and Commerce
Kerala act 002 of 2018 : The KERALA CLINICAL ESTABLISHMENTS (REGISTRATION AND REGULATlON) ACT, 2018
State:
Kerala
Date:
22 Feb 2018
Department:
Department of Law
Kerala act 014 of 2018 : The Kerala Investment promotion and facilitation(No.2) Act 2018(14 of 2018)
State:
Kerala
Department:
Department of Industries and Commerce
Kerala act 018 of 2018 : The Kerala University (Alternate arragement temporily of the senet and syndicate Act, 2018
State:
Kerala
Date:
17 May 2018
Department:
Department of Higher Education
Kerala act 8 of 2019 : The Kerala Police (Amendment) Act, 2019
State:
Kerala
Department:
Department of Home
Kerala act 009 of 2019 : The Kerala Prevention of Damage to Private Property and Payment of Compensation Act 2019
State:
Kerala
Date:
2 Dec 2019
Department:
Department of Law
Kerala act 026 of 2019 : The KERALA FARMERS' WELFARE FUND ACT, 2019
State:
Kerala
Date:
20 Dec 2019
Department:
Department of Law
Kerala act 021 of 2019 : The Kerala Banning of Unregulated Deposit Schemes Rules
State:
Kerala
Date:
25 Nov 2021
Department:
Department of Home
Kerala act 013 of 2019 : The KERALA CO-OPERATIVE HOSPITAL COMPLEX, THE ACADEMY OF MEDICAL SCIENCES AND ALLIED INSTITUTIONS (TAKING OVER AND ADMINISTRATION) ACT, 2019
State:
Kerala
Department:
Department of Health & Family Welfare
Kerala act 025 of 2019 : The Kerala Metropolitan Transport Authority Act, 2019 (25 of 2019)
State:
Kerala
Department:
Department of Law
Kerala act 016 of 2019 : The Kerala Micro Small and Medium Enterprises Facilitation Act 2019(16 of 2019)
State:
Kerala
Department:
Department of Law
Kerala act 03017 of 2019 : The KERALA MADRASA TEACHERS' WELFARE FUND ACT, 2019 (18 of 2019)
State:
Kerala
Department:
Department of Minority Welfare
Kerala act 001 of 2020 : The KERALA RIGHT TO BURIAL OF CORPSE IN CHRISTIAN (MALANKARA ORTHODOX-JACOBITE) CEMETERIES ACT, 2020.
State:
Kerala
Date:
18 Feb 2020
Department:
Department of Law
Kerala act 004 of 2021 : The KERALA EPIDEMIC DISEASES ACT, 2021
State:
Kerala
Date:
17 Jun 2021
Department:
Department of Law
Kerala act 016 of 2021 : The KERALA FISH PROCUREMENT, MARKETING AND MAINTENANCE OF QUALITY ACT, 2021
State:
Kerala
Date:
15 Nov 2021
Department:
Department of Law
Kerala act 024 of 2021 : The KERALA MINERALS (VESTING OF RIGHTS) ACT, 2021
State:
Kerala
Date:
14 Nov 2021
Department:
Department of Law
Kerala act 032 of 2021 : The Kerala MSME facilitation Act 2019(Amendment Act 32 of 2021)
State:
Kerala
Date:
13 Nov 2021
Department:
Department of Industries and Commerce
Kerala act 029 of 2021 : The Kerala Employment Guarantee Workers Welfare Fund Act, 2021
State:
Kerala
Date:
15 Nov 2021
Department:
Department of Local Self Government
Kerala act 012 of 2022 : The KERALA REPEALING AND SAVING ACT 2022
State:
Kerala
Date:
15 Sep 2022
Department:
Department of Law
Kerala act 015 of 2022 : The KERALA LOCAL SELF GOVERNMENT COMMON SERVICE ACT, 2022
State:
Kerala
Date:
23 Sep 2022
Department:
Department of Law
Kerala act 018 of 2022 : The Kerala Public Enterprises (Selection and Recruitment) Board Act 2022
State:
Kerala
Date:
6 Oct 2022
Department:
Department of Law
Kerala act 027 of 2023 : The KERALA LIVESTOCK AND POULTRY FEED AND MINERAL MIXTURE (REGULATION OF MANUFACTURE AND SALE) ACT, 2023
State:
Kerala
Date:
14 Nov 2023
Department:
Department of Law
Kerala act 015 of 2023 : The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS THE SERVICES UNDER THE WAQF BOARD) REPEALING ACT, 2022
State:
Kerala
Date:
22 Mar 2023
Department:
Department of Law
Kerala act 028 of 2023 : The KERALA PUBLIC HEALTH ACT, 2023
State:
Kerala
Date:
1 Dec 2023
Department:
Department of Law
Kerala act 027 of 2024 : The Kerala Repealing and Saving Act 2024
State:
Kerala
Date:
2 Nov 2024
Department:
Department of Law
Kerala act 032 of 2024 : The Kerala Bovine Breeding Act 2024
State:
Kerala
Date:
20 Nov 2024
Department:
Department of Law
Kerala act 005 of 2025 : The Kerala State Elderly Commission Act, 2025
State:
Kerala
Date:
25 Apr 2025
Department:
Department of Law
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