Preamble
| [Kerala Act No. 18 of 2003] | |
An Act further to amend the Kerala Agricultural Workers' Act, 1974
Whereas it is expedient further to amend the Kerala Agricultural Workers' Act, 1974, for the purpose hereinafter appearing;
Be it enacted in the Fifty-fourth Year of the Republic of India as follows:-
Section 1. Short title and commencement
1. Short title and commencement.- (1) This Act may be called the Kerala Agricultural Workers' (Amendment) Act, 2003.
(2) It shall come into force at once.
Section 2. Amendment of section 9
2. Amendment of section 9.- In section 9 of the Kerala Agricultural Workers' Act, 1974 (Act 18 of 1974), in sub-section (2), for the words "two rupees", the words "five rupees" shall be substituted.