Kerala act 022 of 1990 : The Kerala Finance Act, 1990 (Act 22 of 1990)

,r

THE

KERéLA

FINANCE

ACT,

1990

(Act ²²^of

1990)

CONTENTS

Preamble Section:

1/

Short 'itle and commencement

2.

Amendment

of Act 15

of 1963

...—-—k..

2

THE KERALA FINANCE

ACT,

1999' (Acl ²²

01'1990) An Act ⁽⁰

gzre cficl ^Io

mlaznfinannd [impamls of ^[/106005171711011

qf

Kemla

for ^the financmlym

1990-91. '

Preamble.— WHEREAS

it is

expedient

to

give

effect to certain financial proposals ^of^theGovernment^ofKerala^for^thefinancial^year1990-91 BE ^it

enacted in ^the

Forty-first

Year^of

the

Republic ^of

India ^as

follows:

1. Short ml: and

camnmimnenl.—(1)

This

Act

may be called

the

Kcrala Finance Act,

1990.

.

o.

(2)

Itshall^be

deemed ^to^have^come ^into

force^on ^the^lst ^day ^of

April

1990.

2. Amendment

of

Act 15

af

1963,——In the

Kcrala General Sales ^Tax

Act,

1963

(15 ^of

1963),

in section

5,——

(a) ⁱⁿcluase

(i) ^of

sub-sectiorl (2A) ⁱⁿ ^the

opening paragraph, ^for the words "one

perccmum",

the words "one and ^ahalf

percentum"

shall be

substituted; '

(b) ⁱⁿsub-section

(3), ^for^the

words

"component parts ^or

packing materials"

occurring

in ^two

places, ^the

words '

component parts,

containers '

or

packin'g

materials" shall be Subsututcd. *

Received the

assent of

the Governor on the

25th

day ofJuly,

1990 and published ^In^theKerala Gazette

Extraordmay ^N0. ⁷³⁶dated^the

25th"

July

1990.

34)1513[91|MC.

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