Kerala act 035 of 1979 : Kerala Industrial Establishments (National and Festival Holidays) Amendment Act, 1979

Preamble

[Kerala Act No. 35 of 1979]

An Act further to amend the Kerala Industrial Establishments (National and Festival Holidays) Act, 1958

Preamble.- Whereas it is expedient further to amend the Kerala Industrial Establishments (National and Festival Holidays) Act, 1958, for the purpose hereinafter appearing;

Be it enacted in the Thirtieth Year of the Republic of India as follows:-

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may be called the Kerala Industrial Establishments (National and Festival Holidays) Amendment Act, 1979.

Section 2. Amendment of section 5

2. Amendment of section 5.- In sub-section (3) of section 5 of the Kerala Industrial Establishments (National and Festival Holidays) Act, 1958 (47 of 1958), in clause (i) for the words "the Month", the words "the thirty working days" shall be substituted.

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