Manipur Acts Starting With M

Manipur act 009 of 185 : The Manipur Professions, Trades, Callings and Employments Taxation (Third Amendment) Act, 1985
State: Manipur Date: 4 Apr 1985 Department: Finance Department
Manipur act 004 of 1966 : Manipur Khadi and Village Industries Board Act, 1966
State: Manipur
Manipur act 011 of 1972 : The Manipur Taxation Laws (Amendment) Act, 1972
State: Manipur Date: 15 Dec 1972 Department: Finance Department
Manipur act 007 of 1972 : The Manipur Secondary Education Act, 1972
State: Manipur Date: 2 Aug 1972 Department: Education Department
Manipur act 006 of 1972 : The Manipur Contingency Fund of the State (Determination of Amount) Act, 1972
State: Manipur Date: 24 Jun 1972 Department: Finance Department
Manipur act 004 of 1973 : The Manipur Shops and Establishment Act, 1972
State: Manipur Date: 20 Mar 1973 Department: Labour Department
Manipur act 002 of 1973 : The Manipur Legislature (Removal of Disqualifications) Act, 1972
State: Manipur Date: 6 Feb 1973 Department: Law and Legislative Affairs Department
Manipur act 008 of 1973 : The Manipur Secondary Education (Amendment) Act, 1973
State: Manipur Date: 20 Mar 1973 Department: Education Department
Manipur act 004 of 1974 : The Manipur Anatomy Act, 1974
State: Manipur Date: 27 Dec 1974 Department: Medical, Health and Family Welfare Department
Manipur act 011 of 1975 : The Manipur Town and Country Planning Act, 1975
State: Manipur Date: 20 May 1975 Department: Department of MAHUD
Manipur act 012 of 1975 : The Manipur (Hill Areas) District Councils (First Amendment) Act, 1975
State: Manipur Date: 2 Jun 1975 Department: Tribal Affairs and Hills Department
Manipur act 001 of 1975 : The Manipur Legislature (Removal of Disqualification) Amendment Acts
State: Manipur Date: 22 Apr 1975 Department: Law and Legislative Affairs Department
Manipur act 010 of 1975 : Manipur Hill Areas (House Tax) Amendment Act, 1975
State: Manipur Department: Tribal Affairs and Hills Department
Manipur act 008 of 1985 : Manipur Land Revenue and Land Reforms (Fourth Amendment) Act, 1985
State: Manipur
Manipur act 024 of 1976 : The Manipur State Road Transport Service (Prevention of Ticketless Passengers) (First Amendment) Act, 1976
State: Manipur Date: 20 Oct 1976 Department: Transport Department
Manipur act 009 of 1976 : The Manipur State Road Transport (Prevention of Ticketless Passengers) Act, 1976
State: Manipur Date: 12 Apr 1976 Department: Transport Department
Manipur act 014 of 1976 : The Manipur Co-Operative Societies Act, 1976
State: Manipur Date: 20 Oct 1976 Department: Co-operation Department
Manipur act 023 of 1976 : The Manipur Land Laws (Amendment and Validation of Proceedings) Act, 1976
State: Manipur Date: 20 Oct 1979 Department: Revenue Department
Manipur act 011 of 1976 : The Manipur Ministers, Speakers and Chairman Hill Areas Committee of the Legislative Assembly (Grant of Motor Car Advance) Act, 1976
State: Manipur Date: 10 May 1976 Department: Law and Legislative Affairs Department
Manipur act 013 of 1976 : The Manipur Land Revenue and Land Reforms (Amendment) Act, 1975
State: Manipur Date: 11 May 1976 Department: Revenue Department
Manipur act 016 of 1976 : The Manipur Legislative Assembly Proceedings (Protection of Publication) Act, 1976
State: Manipur Date: 20 Oct 1976 Department: Law and Legislative Affairs Department
Manipur act 025 of 1976 : The Manipur Town and Country Planning (Second Amendment) Act, 1976
State: Manipur Date: 20 Oct 1976 Department: Department of MAHUD
Manipur act 007 of 1976 : The Manipur Local Funds (Accounts & Audit) Act, 1976
State: Manipur Date: 12 Apr 1976 Department: Finance Department
Manipur act 015 of 1976 : The Manipur Agricultural Credit Operations and Miscellaneous Provision (Banks) Act, 1976
State: Manipur Date: 20 Oct 1976 Department: Agriculture Department
Manipur act 006 of 1976 : The Manipur Agricultural Indebtedness (Relief) Act, 1976
State: Manipur Date: 12 Apr 1976 Department: Agriculture Department
Manipur act 027 of 1976 : Manipur Control of the Use and Play of Loud-Speakers Act, 1976
State: Manipur Department: Forest and Environment Department
Manipur act 021 of 1976 : Manipur Land Revenue and Land Reforms (Third Amendment) Act, 1976
State: Manipur Department: Revenue Department
Manipur act 004 of 1976 : The Manipur Town and Country Planning (Amendment)Act, 1976
State: Manipur Date: 6 Apr 1976 Department: Department of MAHUD
Manipur act 010 of 1976 : The Manipur Land Revenue and Land Reforms (Second Amendment) Act, 1976
State: Manipur Date: 19 Apr 1976 Department: Revenue Department
Manipur act 006 of 1977 : The Manipur Ministers, Speakers and Chairman Hill Areas Committee of the Legislative Assembly (Grant of Motor Car Advance) (First Amendment) Act, 1977
State: Manipur Date: 28 Sep 1977 Department: Law and Legislative Affairs Department
Manipur act 015 of 1977 : The Manipur Ancient and Historical Monuments and Archeological sites and Remains Act, 1976
State: Manipur Date: 28 Dec 1977 Department: Arts and Culture Department
Manipur act 001 of 1977 : The Manipur Reservation of Vacancies in Posts and Services (For Scheduled Castes and Scheduled Tribes) Act, 1976
State: Manipur Date: 1 Jul 1977 Department: Personnel and Administrative Reforms Department
Manipur act 001 of 1978 : The Manipur Passengers and Goods Taxation Act, 1977
State: Manipur Date: 25 Feb 1978 Department: Finance Department
Manipur act 010 of 1978 : The Manipur Flood Plain Zoning Act, 1978
State: Manipur Date: 26 Aug 1978 Department: Revenue Department
Manipur act 003 of 1978 : The Manipur Irrigation Act, 1978
State: Manipur Date: 15 Mar 1978 Department: Irrigation and Flood Control (IFCD) Department
Manipur act 007 of 1978 : The Manipur Ancient and Historical Monuments and Archaeological Sites and Remains (Amendment) Act, 1978
State: Manipur Date: 7 May 1978 Department: Arts and Culture Department
Manipur act 003 of 1979 : The Manipur Parliamentary Secretary (Salaries & Allowances) (First Amendment) Act, 1978
State: Manipur Date: 1 Oct 1979 Department: Cabinet Department
Manipur act 015 of 1979 : The Manipur Highways Act, 1979
State: Manipur Date: 15 Oct 1979 Department: Transport Department
Manipur act 016 of 1979 : The Manipur School Education Act, 1979
State: Manipur Date: 26 Nov 1979 Department: Education Department
Manipur act 004 of 1979 : The Manipur Public Premises (Eviction of Unauthorised Occupants) Act, 1978
State: Manipur Date: 9 Mar 1979 Department: Revenue Department
Manipur act 014 of 1979 : The Manipur Official Language Act, 1979
State: Manipur Date: 24 Oct 1979 Department: Education Department
Manipur act 011 of 1979 : The Manipur Secondary Education (Second Amendment) Act, 1979
State: Manipur Date: 9 Jun 1979 Department: Education Department
Manipur act 001 of 1979 : The Manipur Children Act, 1978
State: Manipur Date: 2 Jan 1979 Department: Department of Social Welfare
Manipur act 009 of 1980 : The Manipur Highways (Amendment) Act, 1980
State: Manipur Date: 13 Oct 1980 Department: Transport Department Ministry: Ministry of Revenue
Manipur act 005 of 1981 : The Manipur Professions, Trades, Callings and Employments Taxation Act, 1981
State: Manipur Date: 17 Oct 1981 Department: Finance Department
Manipur act 006 of 1981 : The Manipur State Housing Board Act, 1981
State: Manipur Date: 10 Dec 1981 Department: Department of MAHUD
Manipur act 003 of 1982 : The Manipur Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1982
State: Manipur Date: 24 Apr 1982 Department: Finance Department
Manipur act 009 of 1983 : The Manipur Secondary Education (Third Amendment) Act, 1983
State: Manipur Date: 3 Nov 1983 Department: Education Department
Manipur act 001 of 1983 : The Manipur Electrict Supply-Line (Unlawful Possession) Act, 1982
State: Manipur Date: 19 Feb 1983 Department: Power Department
Manipur act 007 of 1983 : The Manipur Professions, Trades, Callings And Employments Taxation (Second Amendment) Act, 1983
State: Manipur Date: 3 Nov 1983 Department: Finance Department Ministry: Ministry of Law Department
Manipur act 013 of 1984 : The Manipur Tax on Sale of Electricity Act, 1984
State: Manipur Date: 25 Oct 1984 Department: Finance Department
Manipur act 012 of 1984 : The Manipur Co-Operative Societies (Amendment) Act, 1984
State: Manipur Date: 15 Sep 1984 Department: Co-operation Department
Manipur act 008 of 1984 : The Manipur (Village Authorities in Hill Areas) (Amendment) Act, 1984
State: Manipur Date: 12 Sep 1984 Department: Tribal Affairs and Hills Department
Manipur act 014 of 1984 : The Manipur Essential Services Maintenance Act, 1984
State: Manipur Date: 8 Nov 1984 Department: HOME Department
Manipur act 001 of 1985 : The Manipur Local Funds (Accounts & Audit) (Amendment) Act, 1985
State: Manipur Date: 14 Jan 1985 Department: Finance Department
Manipur act 007 of 1985 : The Manipur Co-Operative Societies (Second Amendment) Act, 1985
State: Manipur Date: 4 Apr 1985 Department: Co-operation Department
Manipur act 005 of 1985 : The Manipur Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 1985
State: Manipur Date: 27 Mar 1985 Department: Revenue Department
Manipur act 008 of 1985 : The Manipur Land Revenue and Land Reforms ( Fourth Amendment) Act, 1985
State: Manipur Date: 4 Apr 1985 Department: Revenue Department
Manipur act 006 of 1985 : The Manipur (Sales of Motor Spirit and Lubricants) Taxation (Amendment) Act, 1985
State: Manipur Date: 4 Apr 1985 Department: Finance Department
Manipur act 007 of 1986 : The Manipur Land Revenue and Land Reforms (Fifth Amendment) Act, 1986
State: Manipur Date: 25 Jul 1986 Department: Revenue Department
Manipur act 003 of 1987 : The Manipur Co-Operative Societies (Third Amendment) Act, 1987
State: Manipur Date: 31 Mar 1987 Department: Co-operation Department
Manipur act 005 of 1987 : The Manipur (Sales of Motor Spirit and Lubricants) Taxation (Second Amendment) Act, 1987
State: Manipur Date: 28 Jul 1987 Department: Finance Department
Manipur act 005 of 1988 : The Manipur Town and Country Planning (Third Amendment) Act, 1988
State: Manipur Date: 6 Aug 1988 Department: Department of MAHUD
Manipur act 005 of 1989 : The Manipur Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1989
State: Manipur Date: 21 Jun 1989 Department: Personnel and Administrative Reforms Department
Manipur act 007 of 1989 : The Manipur Town and Country Planning (Fourth Amendment) Act, 1989
State: Manipur Date: 21 Jun 1989 Department: Department of MAHUD
Manipur act 001 of 1990 : Manipur Societies Registration Act, 1989
State: Manipur Department: Co-operation Department
Manipur act 004 of 1991 : The Manipur Liquor Prohibition Act, 1991
State: Manipur Date: 1 Apr 1991 Department: Finance Department
Manipur act 003 of 1991 : The Manipur Professions, Trades, Callings and Employments Taxation (Fifth Amendment) Act, 1991
State: Manipur Date: 30 Mar 1991 Department: Finance Department Ministry: Ministry of Law Department
Manipur act 004 of 1992 : The Manipur Higher Secondary Education Act, 1992
State: Manipur Date: 17 Oct 1992 Department: Education Department
Manipur act 005 of 1992 : The Manipur (Courts) Amendment Act, 1992
State: Manipur Date: 6 Nov 1992 Department: Law and Legislative Affairs Department
Manipur act 002 of 1992 : The Manipur Lotteries Control Act, 1988
State: Manipur Date: 23 Jul 1992 Department: Finance Department
Manipur act 007 of 1992 : The Manipur Shops and Establishment (Amendment) Act, 1992
State: Manipur Date: 16 Nov 1992 Department: Labour Department
Manipur act 001 of 1992 : The Manipur Fisheries Act, 1988
State: Manipur Date: 1 Feb 1992 Department: Fisheries Department
Manipur act 007 of 1993 : The Manipur Public Libraries Act, 1988
State: Manipur Date: 9 Jun 1993 Department: Arts and Culture Department
Manipur act 002 of 1993 : The Manipur Fire Service Act, 1992
State: Manipur Date: 11 Mar 1993 Department: Fire Service Department
Manipur act 001 of 1993 : The Manipur Water Supply Act, 1992
State: Manipur Date: 3 Feb 1993 Department: Department of Public Health Engineering Departmen
Manipur act 005 of 1993 : Minimum Wages (Manipur Amendment) Act, 1992
State: Manipur Department: Labour Department
Manipur act 026 of 1994 : Manipur Panchayati Raj Act, 1994
State: Manipur Department: Department of Rural Development and Panchayati Raj
Manipur act 001 of 1995 : The Manipur Exhibition of Video Films (Regulation) Act, 1989
State: Manipur Date: 23 Jan 1995 Department: Arts and Culture Department
Manipur act 004 of 1995 : The Manipur (Courts) Second Amendment Act, 1995
State: Manipur Date: 7 Nov 1995 Department: Law and Legislative Affairs Department
Manipur act 4 of 1996 : The Manipur State Finance Commission Act, 1996
State: Manipur Date: 10 May 1996 Department: Department of Finance Department
Manipur act 003 of 1996 : The Manipur Higher Secondary Education (Amendment) Act, 1995
State: Manipur Date: 3 May 1996 Department: Education Department
Manipur act 005 of 1996 : Manipur Panchayati Raj (Amendment) Act, 1996
State: Manipur Department: Department of Rural Development and Panchayati Raj
Manipur act 008 of 1996 : The Manipur Municipalities (Amendment) Act, 1996
State: Manipur Date: 9 Nov 1996 Department: Department of MAHUD
Manipur act 007 of 1996 : The Manipur Ancient and Historical Monuments and Archaeological sites and Remains (Second Amendment) Act, 1996
State: Manipur Date: 9 Nov 1996 Department: Arts and Culture Department
Manipur act 010 of 1996 : The Manipur Public Libraries (Amendment) Act, 1996
State: Manipur Date: 9 Nov 1996 Department: Arts and Culture Department
Manipur act 011 of 1997 : The Manipur Home Guards Act, 1989
State: Manipur Date: 17 Nov 1997 Department: HOME Department
Manipur act 004 of 1997 : Manipur Panchayati Raj (Second Amendment) Act, 1997
State: Manipur Department: Department of Rural Development and Panchayati Raj
Manipur act 004 of 1998 : The Manipur Secondary Education (Fourth Amendment) Act, 1998
State: Manipur Date: 11 Aug 1998 Department: Education Department
Manipur act 005 of 1998 : Manipur Panchayati Raj (Third Amendment) Act, 1998
State: Manipur Department: Department of Rural Development and Panchayati Raj
Manipur act 003 of 1999 : The Manipur Motor Vehicles Taxation Act, 1998
State: Manipur Date: 15 Apr 1999 Department: Transport Department
Manipur act 008 of 2000 : The Manipur tax on Luxuries (Hotels and Lodging Houses) Act, 2000
State: Manipur Date: 28 Aug 2000 Department: Finance Department
Manipur act 005 of 2000 : The Manipur Professions, Trades, Callings and Employments Taxation (Seventh Amendment) Act, 2000
State: Manipur Date: 8 Aug 2000 Department: Finance Department
Manipur act 009 of 2000 : The Manipur Public Records Act, 2000
State: Manipur Date: 31 Aug 2000 Department: Arts and Culture Department
Manipur act 005 of 2002 : The Manipur Liquor Prohibition (Amendment) Act, 2002
State: Manipur Date: 20 Aug 2002 Department: Finance Department
Manipur act 003 of 2003 : Manipur Hill Areas (House Tax) Second Amendment Act, 2003
State: Manipur Department: Department of Tribal Affairs and Hills Department
Manipur act 004 of 2003 : The Manipur Public Demand Recovery Act, 2003
State: Manipur Date: 7 May 2003 Department: Finance Department
Manipur act 003 of 2003 : The Manipur Hill Areas (House Tax) Second Amendment Act, 2003
State: Manipur Date: 1 Jan 2003 Department: Law and Legislative Affairs Department
Manipur act 001 of 2004 : The Manipur Secondary Education (Fifth Amendment) Act, 2004
State: Manipur Date: 28 Jul 2004 Department: Education Department
Manipur act 006 of 2004 : The Manipur Value Added Tax Act, 2004
State: Manipur Date: 26 Aug 2004 Department: Finance Department
Manipur act 013 of 2005 : The Manipur Nursing Council Act, 2005
State: Manipur Date: 23 Aug 2005 Department: Medical, Health and Family Welfare Department
Manipur act 014 of 2005 : The Manipur Municipalities (Second Amendment) Act, 2004
State: Manipur Date: 26 Jan 2005 Department: Department of MAHUD
Manipur act 015 of 2005 : The Manipur Municipalities (Third Amendment) Act, 2005
State: Manipur Date: 26 Aug 2005 Department: Department of MAHUD
Manipur act 002 of 2005 : Manipur Ceiling on Government Guarantees Act, 2004
State: Manipur Department: Finance Department
Manipur act 016 of 2005 : Manipur Panchayati Raj (Fourth Amendment) Act, 2005
State: Manipur Department: Department of Rural Development and Panchayati Raj
Manipur act 011 of 2005 : Manipur Fiscal Responsibility and Budget Management Act, 2005
State: Manipur Department: Finance Department
Manipur act 009 of 2006 : The Manipur Municipalities (Fourth Amendment) Act, 2006
State: Manipur Date: 10 Apr 2006 Department: Department of MAHUD
Manipur act 010 of 2006 : The Manipur (Hill Areas) District Councils (Second Amendment) Act, 2006
State: Manipur Date: 10 Apr 2006 Department: Tribal Affairs and Hills Department
Manipur act 012 of 2006 : The Manipur State Commission for Other Backward Classes Act, 2006
State: Manipur Date: 29 May 2006 Department: Department of Minorities and Other Backward Classes
Manipur act 013 of 2006 : The Manipur State Commission for Women Act, 2006
State: Manipur Date: 23 Jun 2006 Department: Department of Social Welfare
Manipur act 014 of 2006 : The Manipur State Commission for Other Backward Classes(Amendment) Act, 2006
State: Manipur Date: 9 Oct 2006 Department: Department of Minorities and Other Backward Classes
Manipur act 003 of 2006 : Manipur Loktak Lake (Protection) Act, 2006
State: Manipur Department: Forest and Environment Department
Manipur act 008 of 2006 : Manipur Public Servants' Personal Liability Act, 2006
State: Manipur Department: Arts and Culture Department
Manipur act 006 of 2007 : The Manipur Reservation of Vacancies in Posts and Services (For Scheduled Castes and Scheduled Tribes) Second Amendment Act, 2007
State: Manipur Date: 10 Jul 2007 Department: Personnel and Administrative Reforms Department
Manipur act 005 of 2007 : Manipur Loktak Lake (Protection) Amendment Act, 2007
State: Manipur Department: Forest and Environment Department
Manipur act 007 of 2008 : The Manipur (Hill Areas) District Councils (Third Amendment) Act, 2008
State: Manipur Date: 27 Oct 2008 Department: Tribal Affairs and Hills Department
Manipur act 003 of 2008 : Manipur Ceiling on Government Guarantees (Amendment) Act, 2008
State: Manipur Department: Finance Department
Manipur act 006 of 2008 : Manipur Municipality Disclosure Act, 2008
State: Manipur Department: Department of MAHUD
Manipur act 005 of 2008 : Manipur Panchayati Raj (Fifth Amendment) Act, 2008
State: Manipur Department: Department of Rural Development and Panchayati Raj
Manipur act 004 of 2009 : The Manipur Medical Council Act, 2009
State: Manipur Date: 28 May 2009 Department: Medical, Health and Family Welfare Department
Manipur act 003 of 2010 : The Manipur Higher Secondary Education (Second Amendment) Act, 2010
State: Manipur Date: 15 Mar 2010 Department: Education Department
Manipur act 010 of 2010 : The Manipur Co-Operative Societies (Fourth Amendment) Act, 2010
State: Manipur Date: 19 Oct 2010 Department: Co-operation Department
Manipur act 008 of 2010 : Manipur Essential Services Maintenance (Amendment) Act, 2010
State: Manipur Department: HOME Department
Manipur act 007 of 2010 : Manipur Municipality Community Participation Act, 2010
State: Manipur Department: Department of MAHUD
Manipur act 009 of 2010 : Manipur State Minorities Commission Act, 2010
State: Manipur Department: Law and Legislative Affairs Department
Manipur act 003 of 2011 : The Manipur Municipalities (Fifth Amendment) Act, 2015
State: Manipur Date: 30 Mar 2011 Department: Department of MAHUD
Manipur act 005 of 2011 : The Motor Vehicles Taxation (Amendment) Act, 2011
State: Manipur Date: 30 Mar 2011 Department: Transport Department
Manipur act 009 of 2012 : The Manipur Municipalities (Sixth Amendment) Act, 2012
State: Manipur Date: 21 Jul 2012 Department: Department of MAHUD
Manipur act 001 of 2012 : The Manipur Loktak Lake (Protection) (2nd Amendment) Act, 2011
State: Manipur Date: 17 Jan 2012 Department: Forest and Environment Department
Manipur act 006 of 2012 : The Manipur Value Added Tax (1st Amendment) Act, 2012
State: Manipur Date: 21 Jul 2012 Department: Finance Department
Manipur act 007 of 2012 : The Manipur Panchayati Raj (Seventh Amendment) Act, 2012
State: Manipur Date: 23 Jul 2012 Department: Department of Rural Development and Panchayati Raj
Manipur act 008 of 2012 : The Manipur Professions, Trades, Callings and Employments Taxation (Eight Amendment) Act, 2012
State: Manipur Date: 21 Jul 2012 Department: Finance Department
Manipur act 010 of 2012 : The Manipur Parliamentary Secretary (Appointment, Salary and Allowances and Miscellaneous Provisions) Act, 2012
State: Manipur Date: 3 Aug 2012 Department: Cabinet Department
Manipur act 003 of 2013 : The Manipur Municipality Ombudsman Act, 2013
State: Manipur Date: 26 Apr 2013 Department: Department of MAHUD
Manipur act 004 of 2013 : The Manipur Rural Local Bodies Ombudsman Act, 2013
State: Manipur Date: 26 Apr 2013 Department: Department of Rural Development and Panchayati Raj
Manipur act 010 of 2013 : The Manipur Public Servants' Personal Liability (Amendment) Act, 2013
State: Manipur Date: 22 Jul 2013 Department: Arts and Culture Department
Manipur act 009 of 2013 : The Manipur Co-Operative Societies (Fifth Amendment) Act, 2013
State: Manipur Date: 22 Jul 2013 Department: Co-operation Department
Manipur act 011 of 2013 : The Manipur Complusory Registration Marriage Act, 2008
State: Manipur Date: 18 Oct 2013 Department: Revenue Department
Manipur act 010 of 2014 : The Manipur Conservation of Paddy Land and Wetland Act, 2014
State: Manipur Date: 29 Aug 2014 Department: Agriculture Department
Manipur act 004 of 2014 : The Manipur Municipalities (Seventh Amendment) Act, 2014
State: Manipur Date: 25 Mar 2014 Department: Department of MAHUD
Manipur act 006 of 2014 : The Manipur Public Service Commission (Additional Functions) Act, 2014
State: Manipur Date: 6 Apr 2014 Department: Personnel and Administrative Reforms Department
Manipur act 003 of 2014 : The Manipur Land Revenue and Land Reforms (Sixth Amendment) Act, 2014
State: Manipur Date: 6 Feb 2014 Department: Revenue Department
Manipur act 011 of 2014 : The Manipur Lokayukta Act, 2014
State: Manipur Date: 23 Sep 2014 Department: Personnel and Administrative Reforms Department
Manipur act 005 of 2014 : The Manipur State Commission for the Scheduled Tribes Act, 2014
State: Manipur Date: 25 Mar 2014 Department: Law and Legislative Affairs Department
Manipur act 013 of 2015 : The Manipur Public Library (Taking Over of Management) Act, 2015
State: Manipur Date: 17 Sep 2015 Department: Law and Legislative Affairs Department
Manipur act 007 of 2015 : The Manipur University of Culture Act, 2015
State: Manipur Date: 10 Apr 2015 Department: Arts and Culture Department
Manipur act 012 of 2015 : The Manipur Anatomy Act, 2015
State: Manipur Date: 7 Sep 2015 Department: Medical, Health and Family Welfare Department
Manipur act 011 of 2015 : The Manipur Municipalities (Eight Amendment) Act, 2015
State: Manipur Date: 10 Aug 2015 Department: Department of MAHUD
Manipur act 010 of 2015 : The Manipur Public Service Commission (Additional Functions) Amendment Act, 2015
State: Manipur Date: 3 Aug 2015 Department: Personnel and Administrative Reforms Department
Manipur act 005 of 2015 : The Manipur Ropeways Act, 2015
State: Manipur Date: 10 Apr 2015 Department: Law and Legislative Affairs Department
Manipur act 009 of 2015 : The Manipur University of Culture (Amendment) Act, 2015
State: Manipur Date: 3 Aug 2015 Department: Arts and Culture Department
Manipur act 008 of 2016 : The Manipur Technical University Act, 2016
State: Manipur Date: 21 Oct 2016 Department: Education Department
Manipur act 003 of 2016 : The Manipur Medicare Service Personnel and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2015
State: Manipur Date: 10 Feb 2016 Department: Law and Legislative Affairs Department
Manipur act 002 of 2016 : The Manipur Municipalities (Ninth Amendment) Act, 2015
State: Manipur Date: 18 Feb 2016 Department: Department of MAHUD
Manipur act 001 of 2016 : The Manipur Motor Vehicles Taxation (Second Amendment) Act, 2015
State: Manipur Date: 10 Feb 2016 Department: Transport Department
Manipur act 009 of 2016 : The Manipur State Higher Education Council Act, 2016
State: Manipur Date: 21 Oct 2016 Department: Education Department
Manipur act 006 of 2016 : The Manipur Municipalities (Tenth Amendment) Act, 2016
State: Manipur Date: 11 Mar 2016 Department: Department of MAHUD
Manipur act 003 of 2017 : The Manipur Goods and Services Tax Act, 2017
State: Manipur Date: 14 Jun 2017 Department: Finance Department
Manipur act 007 of 2017 : The Manipur Private School (Registration and Regulation) Act, 2017
State: Manipur Date: 31 Aug 2017 Department: Education Department
Manipur act 008 of 2017 : The Manipur Coaching Institute (Control and Regulation) Act, 2017
State: Manipur Date: 31 Aug 2017 Department: Education Department
Manipur act 005 of 2017 : The Manipur Fiscal Responsibility and Budget Management (Amendment) Act, 2017
State: Manipur Date: 14 Aug 2017 Department: Finance Department
Manipur act 006 of 2018 : The Manipur Parliamentary Secretary (Appointment, Salary and Allowances and Miscellaneous Provisions) Repealing Act, 2018
State: Manipur Date: 4 Apr 2018 Department: Law and Legislative Affairs Department
Manipur act 001 of 2018 : The Manipur (Hill Areas) District Councils(Fourth Amendment) Act, 2017
State: Manipur Date: 12 Jan 2018 Department: Tribal Affairs and Hills Department Ministry: Ministry of Law Department
Manipur act 004 of 2018 : The Manipur Public Service Commission (Additional Functions) Second Amendment Act, 2018
State: Manipur Department: Law and Legislative Affairs Department
Manipur act 002 of 2019 : The Manipur International University Act, 2018
State: Manipur Date: 23 Jan 2019 Department: Law and Legislative Affairs Department
Manipur act 009 of 2019 : The Manipur Goods and Services Tax (Second Amendment) Act, 2019 (Manipur Act No. 9 of 2019)
State: Manipur Department: Law and Legislative Affairs Department
Manipur act 011 of 2021 : The manipur liquor prohibition (third amendment) act, 2021
State: Manipur Date: 4 Mar 2021 Department: Law and Legislative Affairs Department
Manipur act 012 of 2021 : The manipur conservation of paddy land and wetland (amendment) act, 2021
State: Manipur Date: 4 Mar 2021 Department: Law and Legislative Affairs Department
Manipur act 004 of 2021 : The manipur fiscal responsibility and budget management (second amendment) act, 2021
State: Manipur Date: 23 Feb 2021 Department: Law and Legislative Affairs Department
Manipur act 003 of 2021 : The manipur goods and services tax (third amendment) act, 2021
State: Manipur Date: 23 Feb 2021 Department: Law and Legislative Affairs Department
Manipur act 018 of 2021 : The manipur legislature (removal of disqualifications)(sixth amendment) act, 2021
State: Manipur Date: 13 Sep 2021 Department: Law and Legislative Affairs Department
Manipur act 006 of 2021 : The Manipur Private Universities Act, 2021
State: Manipur Department: Law and Legislative Affairs Department
Manipur act 015 of 2021 : The Manipur Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2021
State: Manipur Department: Law and Legislative Affairs Department Ministry: Ministry of Govt of Maharashtra
Manipur act 014 of 2021 : The Manipur Oil Palm (Regulation of Production and Processing) Act, 2021
State: Manipur Department: Law and Legislative Affairs Department Ministry: Ministry of Govt of Maharashtra
Manipur act 017 of 2021 : The Manipur State Planning Authority Act, 2021
State: Manipur Department: Law and Legislative Affairs Department