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Home
Acts
Odisha
O
Odisha Acts Starting With O
Odisha act 007 of 196 : The ODISHA LOCAL BODIES (SUSPENSION OF ELECTIONS) (REPEAL) ACT, 1963
State:
Odisha
Date:
20 Apr 1963
Department:
Department of Law
Odisha act 006 of 1798 : The Odisha Land Revenue (Abolition) Act, 1978
State:
Odisha
Date:
22 Mar 1978
Department:
Department of Law
Odisha act 001 of 1937 : The ORISSA GENERAL CLAUSES ACT, 1937
State:
Odisha
Date:
29 Oct 1937
Department:
Department of Law
Odisha act 007 of 1938 : The ODISHA NURSES & MIDWIVES REGISTRATION ACT, 1938
State:
Odisha
Date:
23 Jan 1938
Department:
Department of Law
Odisha act 003 of 1939 : The ORISSA MONEY-LENDERS' ACT, 1939
State:
Odisha
Date:
21 Dec 1975
Department:
Department of Law
Odisha act 003 of 1942 : The ODISHA LOCAL AUTHORITIES EXTENSION OF OFFICE ACT, 1942
State:
Odisha
Date:
29 Dec 1943
Department:
Department of Law
Odisha act 007 of 1946 : The ORISSA SPECIAL ARMED POLICE ACT, 1946
State:
Odisha
Date:
20 Dec 1975
Department:
Department of Law
Odisha act 026 of 1947 : The ODISHA COURT OF WARDS ACT, 1947
State:
Odisha
Date:
6 Aug 1947
Department:
Department of Law
Odisha act 016 of 1947 : The ODISHA OPIUM SMOKING ACT, 1947
State:
Odisha
Date:
13 May 1947
Department:
Department of Law
Odisha act 001 of 1948 : The Odisha Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948
State:
Odisha
Date:
5 Feb 1948
Department:
Department of Law
Odisha act 010 of 1948 : The ODISHA COMPULSORY LABOUR ACT, 1948
State:
Odisha
Date:
20 Mar 1948
Department:
Department of Law
Odisha act 009 of 1948 : The ODISHA REPEALING ACT, 1948
State:
Odisha
Date:
5 May 1948
Department:
Department of Law
Odisha act 005 of 1948 : The ODISHA LOCAL FUND AUDIT ACT,1948
State:
Odisha
Date:
13 May 1952
Department:
Department of Law
Odisha act 07 of 1949 : The ODISHA MUHAMMEDAN MARRIAGES AND DIVORCES REGISTRATION ACT, 1949
State:
Odisha
Date:
7 Jun 1949
Department:
Department of Law
Odisha act 004 of 1949 : The ORISSA LOCAL AUTHORITIES CENSUS EXPENSES CONTRIBUTION ACT, 1949
State:
Odisha
Date:
6 May 1949
Department:
Department of Law
Odisha act 008 of 1949 : The ODISHA ANIMAL CONTAGIOUS DISEASES ACT, 1949
State:
Odisha
Date:
3 May 1978
Department:
Department of Law
Orissa act 003 of 1959 : Orissa Survey and Settlement Act, 1958
State:
Odisha
Odisha act 023 of 1950 : The ODISHA MUNICIPAL ACT, 1950
State:
Odisha
Date:
11 Nov 1950
Department:
Department of Law
Odisha act 004 of 1950 : The Odisha Merged States (Laws) Act, 1950.
State:
Odisha
Date:
26 Feb 1950
Department:
Department of Law
Odisha act 005 of 1950 : The Odisha Drugs (Control) Act, 1950
State:
Odisha
Date:
10 Mar 1950
Department:
Department of Law
Odisha act 021 of 1951 : The ODISHA MAINTENANCE OF PUBLIC ORDER (AMENDMENT) ACT, 1951
State:
Odisha
Date:
25 May 1951
Department:
Department of Law
Ministry:
Ministry of Health and Family Welfare
Odisha act 026 of 1951 : The ODISHA ( SUBORDINATE JUDGES AND MUNSIFS PROCEEDINGS IN MERGED TERRITORIES ) VALIDATION ACT, 1951
State:
Odisha
Date:
12 Jul 1951
Department:
Department of Law
Ministry:
Ministry of Law Department
Odisha act 025 of 1951 : The ORISSA MERGED TERRITORIES PETITIONWRITERS'CONTINUANCE OF LICENCES ACT, 1951
State:
Odisha
Date:
9 Aug 1951
Department:
Department of Law
Odisha act 033 of 1951 : The ODISHA EXPIRING LAWS CONTINUANCE ACT, 1951
State:
Odisha
Date:
15 Oct 1951
Department:
Department of Law
Odisha act 013 of 1951 : The ODISHA PUBLIC EMBANKMENT CONSTRUCTION AND IMPROVEMENT ACT, 1960
State:
Odisha
Date:
2 Mar 1951
Department:
Department of Law
Odisha act 018 of 1951 : The ODISHA BASIC EDUCATION ACT, 1951
State:
Odisha
Date:
10 May 1951
Department:
Department of Law
Odisha act 023 of 1951 : The Odisha Board of Revenue Act, 1951
State:
Odisha
Date:
31 Jul 1951
Department:
Department of Law
Odisha act 010 of 1951 : The Odisha Government Lands Bar to Acquisition of the Right of Occupancy Act, 1950
State:
Odisha
Date:
19 Jan 1951
Department:
Department of Law
Orissa act 001 of 1962 : Orissa Goshala Act, 1961
State:
Odisha
Department:
Department of Law
Odisha act 011 of 1952 : The ODISHA HINDU RELIGIOUS ENDOWMENTS ACT, 1951
State:
Odisha
Date:
1 Jan 1955
Department:
Department of Law
Odisha act 020 of 1952 : The ORISSA MINISTERS' SALARIES AND ALLOWANCES ACT, 1952
State:
Odisha
Date:
27 Aug 2010
Department:
Department of Law
Odisha act 024 of 1952 : The ODISHA RESTRICTION OF HABITUAL OFFENDERS ACT, 1952
State:
Odisha
Date:
11 Dec 1952
Department:
Department of Law
Odisha act 001 of 1952 : The Odisha Estates Abolition Act, 1951
State:
Odisha
Date:
23 Jan 1952
Department:
Department of Law
Odisha act 010 of 1953 : The ODISHA SECONDARY EDUCATION ACT, 1952
State:
Odisha
Date:
23 May 1953
Department:
Department of Law
Odisha act 011 of 1953 : The ORISSA EVACUEE INTEREST (SEPARATION) SUPPLEMENTARY ACT, 1953
State:
Odisha
Date:
5 Jun 1953
Department:
Department of Law
Ministry:
Ministry of LABOUR & EMPLOYMENT
Odisha act 005 of 1954 : The ODISHA DISTRICT BOARDS AND LOCAL BOARDS (CONTROL AND MANAGEMENT) ACT, 1954
State:
Odisha
Date:
24 Mar 1954
Department:
Department of Law
Odisha act 014 of 1954 : The ODISHA OFFICIAL LANGUAGE ACT, 1954
State:
Odisha
Date:
24 Mar 1954
Department:
Department of Law
Odisha act 019 of 1954 : The Odisha Legislative Assembly Members' Salary, Allowances and Pension Act, 1954
State:
Odisha
Date:
3 Dec 1954
Department:
Department of Law
Odisha act 002 of 1954 : The Odisha Cinemas (Regulation) Act, 1954
State:
Odisha
Date:
26 Mar 1954
Department:
Department of Law
Odisha act 017 of 1955 : The Odisha Prevention of Gambling Act, 1955
State:
Odisha
Date:
2 Dec 1955
Department:
Department of Law
Odisha act 007 of 1955 : The ODISHA ESSENTIAL ARTICLES CONTROL AND REQUISITIONING (TEMPORARY POWERS) ACT,1955
State:
Odisha
Date:
5 Jun 1955
Department:
Department of Law
Odisha act 002 of 1956 : The ODISHA BETTERMENT CHARGES ACT, 1955
State:
Odisha
Date:
15 Feb 1956
Department:
Department of Law
Odisha act 004 of 1956 : The ORISSA ANCHAL SASAN ACT, 1955
State:
Odisha
Date:
3 Mar 1956
Department:
Department of Law
Odisha act 019 of 1956 : The ODISHA MERGED TERRITORIES' PETITION WRITERS' CONTINUANCE OF LICENCES ACT, 1956
State:
Odisha
Date:
2 Oct 1956
Department:
Department of Law
Odisha act 018 of 1956 : The ODISHA DISPLACED PERSONS (REHABILITATION LOANS) ACT, 1955
State:
Odisha
Date:
21 Jun 1954
Department:
Department of Law
Ministry:
Ministry of FINANCE
Odisha act 030 of 1956 : The ODISHA SHOPS AND COMMERCIAL ESTABLISHMENTS ACT, 1956
State:
Odisha
Date:
14 Dec 1956
Department:
Department of Law
Odisha act 012 of 1956 : The ODISHA ANCIENT MONUMENTS PRESERVATION ACT, 1956
State:
Odisha
Date:
18 May 1956
Department:
Department of Law
Odisha act 003 of 1956 : The ODISHA KHADI AND VILLAGE INDUSTRIES
State:
Odisha
Date:
29 Mar 1955
Department:
Department of Law
Odisha act 004 of 1957 : The ORISSA WAREHOUSE ACT, 1956
State:
Odisha
Department:
Department of Law
Odisha act 010 of 1957 : The ORISSA TOWN PLANNING & IMPROVEMENT TRUST ACT, 1956
State:
Odisha
Date:
22 Apr 1957
Department:
Department of Law
Odisha act 003 of 1957 : The ODISHA AGRICULTURAL PRODUCE MARKETS ACT, 1956
State:
Odisha
Date:
22 Jan 1957
Department:
Department of Law
Ministry:
Ministry of Excise and Taxation
Odisha act 009 of 1957 : The ORISSA PROHIBITION ACT, 1956
State:
Odisha
Date:
10 Apr 1957
Department:
Department of Law
Odisha act 019 of 1957 : The ODISHA REVENUE DIVISIONAL COMMISSIONERS ACT, 1957
State:
Odisha
Date:
10 Aug 1957
Department:
Department of Law
Odisha act 008 of 1957 : The ORISSA HOMOEOPATHIC ACT, 1956
State:
Odisha
Date:
9 Feb 2002
Department:
Department of Law
Orissa act 020 of 1958 : Orissa Weights and Measures (Enforcement) Act, 1958
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Social Justice and Empowerment
Orissa act 005 of 1958 : Orissa Live-Stock Improvement Act, 1957
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Parliamentary Affairs
Odisha act 013 of 1958 : The Odisha Private Lands of Rulers (Assessment of Rent) Act, 1958
State:
Odisha
Date:
21 May 1958
Department:
Department of Law
Odisha act 005 of 1958 : The Odisha Live-Stock Improvement Act, 1957
State:
Odisha
Date:
17 Mar 1958
Department:
Department of Law
Odisha act 020 of 1958 : The Odisha Weights and Measures (Enforcement) Act,1958
State:
Odisha
Date:
8 Jul 1958
Department:
Department of Law
Odisha act 030 of 1958 : The Odisha Fire-Works and Loud Speakers (Regulation) Act, 1958
State:
Odisha
Date:
12 Nov 1958
Department:
Department of Law
Orissa act 024 of 1959 : Orissa Sugarcane Cess Act, 1959
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Education
Orissa act 014 of 1959 : Orissa Irrigation Act, 1959
State:
Odisha
Odisha act 014 of 1959 : The Odisha Irrigation Act, 1959.
State:
Odisha
Date:
12 Oct 1959
Department:
Department of Law
Odisha act 025 of 1959 : The Odisha Legislative Assembly Deputy Speakers Salary and Allowances Act,1959
State:
Odisha
Date:
24 Dec 1959
Department:
Department of Law
Odisha act 024 of 1959 : The Odisha Sugarcane Cess Act, 1959
State:
Odisha
Date:
9 Dec 1959
Department:
Department of Law
Odisha act 003 of 1959 : The Odisha Survey and Settlement Act, 1959
State:
Odisha
Date:
12 Jan 1959
Department:
Department of Law
Ministry:
Ministry of Town and Country Planning
Orissa act 013 of 1960 : Orissa Vaccination Act, 1960
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Labour and Employment
Orissa act 007 of 1960 : Orissa (Panchayat Samiti) Act, 1959
State:
Odisha
Orissa act 005 of 1960 : Orissa (Non-Trading) Companies Act, 1959
State:
Odisha
Department:
Department of Law
Orissa act 020 of 1960 : Orissa Evacuee Interest (Separation) Amendment Act, 1960
State:
Odisha
Orissa act 014 of 1960 : Orissa Ayurvedic Medicine Act, 1960
State:
Odisha
Orissa act 016 of 1960 : Orissa Land Reforms Act, 1960
State:
Odisha
Odisha act 007 of 1960 : The Odisha Panchayat Samiti Act, 1959
State:
Odisha
Date:
15 Feb 1960
Department:
Department of Law
Odisha act 005 of 1960 : The Odisha (Non-Trading) Companies Act, 1959
State:
Odisha
Date:
20 Jan 1960
Department:
Department of Law
Odisha act 015 of 1960 : The Odisha Legislative Assembly Proceedings (Protection of Publication) Act, 1960
State:
Odisha
Date:
9 Jul 1960
Department:
Department of Law
Odisha act 013 of 1960 : The Odisha Vaccination Act, 1960
State:
Odisha
Date:
19 Jun 1960
Department:
Department of Law
Odisha act 024 of 1960 : The Odisha Legislative Assembly Speakers Salary and Allowances Act, 1960
State:
Odisha
Date:
22 Dec 1960
Department:
Department of Law
Odisha act 28 of 1961 : The Odisha Kendu Leaves (Control of Trade) Act, 1961
State:
Odisha
Date:
27 Dec 1961
Department:
Department of Law
Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
13 Aug 1996
Department:
Department of Law
Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
10 Feb 1956
Department:
Department of Law
Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
1 Mar 2006
Department:
Department of Law
Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
13 Aug 2006
Department:
Department of Law
Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
20 Jan 1956
Department:
Department of Law
Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
2 Jan 1974
Department:
Department of Law
Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
7 Dec 2016
Department:
Department of Law
Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
17 Apr 2011
Department:
Department of Law
Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
10 Jun 1974
Department:
Department of Law
Orissa act 007 of 1961 : Orissa Sales Tax Validation Act, 1961
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Home
Orissa act 018 of 1961 : Orissa Medical Registration Act, 1961
State:
Odisha
Department:
Department of Law
Orissa act 001 of 1961 : Orissa Corneal Grafting Act, 1960
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Public Works
Orissa act 014 of 1961 : Orissa Electricity (Duty) Act, 1961
State:
Odisha
Orissa act 005 of 1961 : Orissa Prevention of Cow Slaughter Act, 1960
State:
Odisha
Department:
Department of Law
Odisha act 010 of 1961 : The ORISSA HYDRO-ELECTRIC PROJECTS AND FLOOD CONTROL WORKS (SURVEY) ACT, 1961
State:
Odisha
Date:
6 Oct 1961
Department:
Department of Law
Odisha act 028 of 1961 : The ORISSA KENDU LEAVES (CONTROL OF TRADE) ACT, 1961
State:
Odisha
Date:
3 Jan 1962
Department:
Department of Law
Odisha act 005 of 1961 : The Odisha Prevention of Cow Slaughter Act, 1960
State:
Odisha
Date:
2 Feb 1961
Department:
Department of Law
Odisha act 022 of 1961 : The ORISSA HOME GUARDS ACT, 1961
State:
Odisha
Date:
11 Nov 1961
Department:
Department of Law
Odisha act 026 of 1961 : The Odisha Offices of Profit (Removal of Disqualifications) Act, 1961
State:
Odisha
Date:
21 Dec 1961
Department:
Department of Law
Odisha act 018 of 1961 : The Odisha Medical Registration Act, 1961
State:
Odisha
Date:
3 Nov 1961
Department:
Department of Law
Odisha act 007 of 1961 : The Odisha Sales Tax Validation Act, 1961
State:
Odisha
Date:
10 Sep 1961
Department:
Department of Law
Odisha act 001 of 1961 : The Odisha Corneal Grafting Act, 1960
State:
Odisha
Date:
11 Jan 1961
Department:
Department of Law
Odisha act 010 of 1961 : The Odisha Hydro Electric Projects and Flood Control Works (Survey) Act, 1961
State:
Odisha
Date:
28 Sep 1961
Department:
Department of Law
Odisha act 021 of 1961 : The Odisha Prohibition of Smoking (In Show Houses) Act, 1961
State:
Odisha
Date:
11 Nov 1961
Department:
Department of Law
Orissa act 015 of 1962 : Orissa Re-Enacting Act, 1962
State:
Odisha
Department:
Department of Law
Orissa act 033 of 1962 : Orissa Government Land Settlement Act, 1962
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Law Department
Orissa act 030 of 1962 : Orissa Port Trust Act, 1962
State:
Odisha
Department:
Department of Law
Odisha act 028 of 1962 : The ODISHA LOCAL BODIES (SUSPENSION OF ELECTIONS) ACT, 1962
State:
Odisha
Date:
1 Nov 1962
Department:
Department of Law
Odisha act 014 of 1962 : The ORISSA DRAMATIC PERFORMANCES ACT, 1962
State:
Odisha
Date:
26 May 1962
Department:
Department of Law
Odisha act 001 of 1962 : The ORISSA GOSHALA ACT, 1961
State:
Odisha
Date:
24 Feb 1962
Department:
Department of Law
Odisha act 011 of 1962 : The ORISSA CESS ACT, 1962
State:
Odisha
Date:
11 May 1962
Department:
Department of Law
Odisha act 033 of 1962 : The ODISHA GOVERNMENT LAND SETTLEMENT ACT, 1962
State:
Odisha
Date:
13 Nov 1962
Department:
Department of Law
Odisha act 030 of 1962 : The Odisha Port Trust Act, 1962
State:
Odisha
Date:
4 Nov 1962
Department:
Department of Law
Odisha act 015 of 1962 : The Odisha Re-Enacting Act, 1962
State:
Odisha
Date:
29 May 1962
Department:
Department of Law
Odisha act 018 of 1962 : The Odisha Taxation (On Goods Carried by Roads or Inland Water-Ways) Validation Act, 1962
State:
Odisha
Date:
18 Sep 1962
Department:
Department of Law
Odisha act 014 of 1962 : The Odisha Dramatic Performances Act, 1962
State:
Odisha
Date:
10 May 1962
Department:
Department of Law
Odisha act 011 of 1962 : The Odisha Cess Act, 1962
State:
Odisha
Date:
3 May 1962
Department:
Department of Law
Odisha act 012 of 1962 : The Odisha Hereditary Village Offices (Abolition) Act, 1962
State:
Odisha
Date:
3 May 1962
Department:
Department of Law
Orissa act 010 of 1963 : Orissa Merged Territories (Village Offices Abolition) Act, 1962
State:
Odisha
Orissa act 024 of 1963 : Orissa Agricultural Year Act, 1963
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Administrative Reforms
Orissa act 001 of 1963 : Orissa Public Demands Recovery Act, 1962
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Vidhai
Orissa act 002 of 1963 : Orissa Co-operative Societies Act, 1962
State:
Odisha
Department:
Department of Law
Odisha act 002 of 1963 : The ODISHA CO-OPERATIVE SOCIETIES ACT, 1962
State:
Odisha
Date:
3 Feb 1963
Department:
Department of Law
Odisha act 022 of 1963 : The Odisha Revenue Administration (Units) Act, 1963
State:
Odisha
Date:
25 Oct 1963
Department:
Department of Law
Odisha act 001 of 1963 : The Odisha Public Demands Recovery Act, 1962
State:
Odisha
Date:
25 Jan 1963
Department:
Department of Law
Odisha act 010 of 1963 : The Odisha Merged Territories (Village Offices Abolition) Act, 1963
State:
Odisha
Date:
23 May 1963
Department:
Department of Law
Odisha act 024 of 1963 : The Odisha Agricultural Year Act, 1963
State:
Odisha
Date:
11 Oct 1963
Department:
Department of Law
Orissa act 010 of 1964 : Orissa Vesting of Properties (In Grama Sasans) Act, 1964
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Cooperation
Orissa act 021 of 1961 : Orissa Prohibition of Smoking (In Show Houses) Act, 1961
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Vidhai
Orissa act 008 of 1964 : Orissa Express Highway Act, 1964
State:
Odisha
Odisha act 008 of 1964 : The ODISHA EXPRESS HIGHWAY ACT, 1964
State:
Odisha
Date:
1 May 1954
Department:
Department of Law
Odisha act 014 of 1964 : The Odisha Limitation (Recovery of Revenue) Act, 1964
State:
Odisha
Date:
4 Dec 1964
Department:
Department of Law
Odisha act 003 of 1964 : The Odisha Offices of Village Police (Abolition) Act, 1964
State:
Odisha
Date:
28 Mar 1964
Department:
Department of Law
Odisha act 013 of 1964 : The Odisha Gift Goods (Unlawful Possession) Act, 1964
State:
Odisha
Date:
19 Nov 1964
Department:
Department of Law
Orissa act 001 of 1965 : Orissa Grama Panchayats Act, 1964
State:
Odisha
Department:
Department of Law
Odisha act 001 of 1965 : The ODISHA GRAMA PANCHAYATS ACT, 1964
State:
Odisha
Date:
22 Jan 1965
Department:
Department of Law
Odisha act 017 of 1965 : The Odisha University of Agriculture and Technology Act, 1965
State:
Odisha
Date:
28 Oct 1965
Department:
Department of Law
Orissa act 004 of 1966 : Orissa Soil Conservation Act, 1965
State:
Odisha
Odisha act 004 of 1966 : The Odisha Soil Conservation Act, 1966
State:
Odisha
Date:
18 Jan 1966
Department:
Department of Law
Orissa act 001 of 1967 : Orissa Industrial Housing Act, 1966
State:
Odisha
Orissa act 018 of 1967 : Orissa Contingency Fund Act, 1967
State:
Odisha
Orissa act 017 of 1967 : Orissa Grama Rakshi Act, 1967
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Law Department
Odisha act 017 of 1967 : The Odisha Grama Rakshi Act, 1967
State:
Odisha
Date:
29 Jul 1967
Department:
Department of Law
Orissa act 004 of 1968 : Orissa House Rent Control Act, 1967
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Law Department
Orissa act 011 of 1968 : Orissa Housing Board Act, 1968
State:
Odisha
Orissa act 002 of 1968 : Orissa Freedom of Religion Act, 1967
State:
Odisha
Department:
Department of Law
Odisha act 004 of 1968 : The Odisha House Rent Control Act, 1967
State:
Odisha
Date:
17 Feb 1968
Department:
Department of Law
Odisha act 002 of 1968 : The Odisha Freedom of Religion Act, 1967
State:
Odisha
Date:
9 Jan 1968
Department:
Department of Law
Odisha act 008 of 1968 : The Odisha Taxation (On Goods Carried by Roads or Inland Water-Ways) Act, 1968
State:
Odisha
Date:
5 Apr 1968
Department:
Department of Law
Ministry:
Ministry of Forest
Orissa act 015 of 1969 : Orissa Education Act, 1969
State:
Odisha
Department:
Department of Higher Education
Odisha act 015 of 1969 : The ODISHA EDUCATION ACT, 1969
State:
Odisha
Date:
28 May 1969
Department:
Department of Law
Odisha act 022 of 1969 : The Odisha Industrial Establishments (National and Festival) Holidays Act, 1969
State:
Odisha
Date:
25 Nov 1969
Department:
Department of Law
Orissa act 003 of 1970 : Orissa Veterinary Practitioners Act, 1969
State:
Odisha
Department:
Department of Law
Orissa act 002 of 1970 : Orissa Hindu Religious Endowments Act, 1969
State:
Odisha
Odisha act 004 of 1970 : The ODISHA PREVENTIVE DETENTION ACT, 1970
State:
Odisha
Date:
4 Mar 1970
Department:
Department of Law
Odisha act 003 of 1970 : The Odisha Veterinary Practitioners Act, 1969
State:
Odisha
Date:
4 Feb 1970
Department:
Department of Law
Orissa act 002 of 1971 : Orissa Bhoodan and Gramdan Act, 1970
State:
Odisha
Department:
Department of Law
Odisha act 002 of 1971 : The Odisha Bhoodan and Gramdan Act, 1970
State:
Odisha
Date:
18 Mar 1971
Department:
Department of Law
Orissa act 006 of 1972 : Orissa Prevention of Land Encroachment Act, 1972
State:
Odisha
Department:
Department of Law
Orissa act 014 of 1972 : Orissa Forest Act, 1972
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Home
Odisha act 007 of 1972 : The ODISHA PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1972
State:
Odisha
Date:
9 Feb 1972
Department:
Department of Law
Odisha act 006 of 1972 : The Odisha Prevention of Land Encroachment Act, 1972.
State:
Odisha
Date:
12 Feb 1972
Department:
Department of Law
Odisha act 014 of 1972 : The Odisha Forest Act, 1972.
State:
Odisha
Date:
29 Jun 1972
Department:
Department of Law
Odisha act 021 of 1972 : The Odisha Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972
State:
Odisha
Date:
16 Nov 1972
Department:
Department of Law
Odisha act 977 of 1975 : The Orissa Reservation of Vacancies in Post and Services Act, 1975
State:
Odisha
Date:
31 Aug 1975
Department:
Department of ST & SC Development & M & BCW
Odisha act 038 of 1975 : The ODISHA RESERVATION OF VACANCIES IN POSTS AND SERVICES (FOR SCHEDULED CASTES & SCHEDULED TRIBES) ACT, 1975
State:
Odisha
Date:
23 Aug 1975
Department:
Department of Law
Ministry:
Ministry of Law Department
Orissa act 024 of 1975 : Orissa Additional Sales Tax Act, 1975
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Education
Orissa act 038 of 1975 : Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975
State:
Odisha
Orissa act 039 of 1975 : Orissa Motor Vehicles Taxation Act, 1975
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Health and Family Welfare
Odisha act 043 of 1975 : The ODISHA AGRICULTURAL CREDIT OPERATIONS AND MISCELLANEOUS PROVISIONS (BANKS) ACT, 1975
State:
Odisha
Date:
24 Oct 1975
Department:
Department of Law
Ministry:
Ministry of Andaman and Nicobar Administration
Odisha act 039 of 1975 : The Odisha Motor Vehicles Taxation Act, 1975
State:
Odisha
Date:
27 Aug 1975
Department:
Department of Law
Odisha act 005 of 1975 : The ODISHA STAMP (IMPOSITION OF SURCHARGE) ACT, 1974
State:
Odisha
Date:
10 Jan 1975
Department:
Department of Law
Odisha act 046 of 1975 : The Odisha Anatomy Act, 1975
State:
Odisha
Date:
3 Dec 1975
Department:
Department of Law
Odisha act 042 of 1975 : The Odisha Dadan Labour (Control and Regulation) Act, 1975
State:
Odisha
Date:
8 Oct 1975
Department:
Department of Law
Odisha act 013 of 1975 : The Odisha Re-enacting Act, 1974
State:
Odisha
Date:
26 Feb 1975
Department:
Department of Law
Ministry:
Ministry of Vidhai
Odisha act 031 of 1975 : The Odisha Municipal (Valuation of Holdings) Validation Act, 1975
State:
Odisha
Date:
14 Aug 1975
Department:
Department of Law
Odisha act 024 of 1975 : The Odisha Additional Sales Tax Act, 1975
State:
Odisha
Date:
5 May 1975
Department:
Department of Law
Orissa act 040 of 1976 : Orissa Rent-Suits (Validation) Act, 1976
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Vidhai
Odisha act 040 of 1976 : The Odisha Rent-Suits (Validation) Act, 1976
State:
Odisha
Date:
6 Oct 1976
Department:
Department of Law
Odisha act 010 of 1977 : The ODISHA MOTOR SPIRIT (TAXATION ON SALES) REPEAL ACT, 1977
State:
Odisha
Date:
13 Oct 1977
Department:
Department of Law
Odisha act 009 of 1977 : The Odisha Panchayat Samiti (Re-Election of Office Bearers) Act 1977
State:
Odisha
Date:
13 Oct 1977
Department:
Department of Law
Odisha act 011 of 1977 : The Odisha Municipal Council (Reduction of Term of Office) Act, 1977
State:
Odisha
Date:
13 Oct 1977
Department:
Department of Law
Orissa act 032 of 1978 : Orissa State-Aid to Industries Act, 1978
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Home
Orissa act 006 of 1978 : Orissa Land Revenue (Abolition) Act, 1978
State:
Odisha
Department:
Department of Law
Odisha act 032 of 1978 : The Odisha State-Aid to Industries Act, 1978
State:
Odisha
Date:
26 Nov 1978
Department:
Department of Law
Odisha act 024 of 1978 : The Odisha Universities (Validation and Miscellaneous Provisions) Act, 1978
State:
Odisha
Date:
3 Oct 1978
Department:
Department of Law
Odisha act 014 of 1978 : The Odisha Aided Educational Institutions (Appointment of Teachers Validation) Act, 1978
State:
Odisha
Date:
5 May 1978
Department:
Department of Law
Odisha act 027 of 1978 : The Odisha Aided Educational Institutions (Appointment of Teachers Second Validation) Act, 1978
State:
Odisha
Date:
7 Oct 1978
Department:
Department of Law
Ministry:
Ministry of Vidhai
Orissa act 010 of 1979 : Orissa Cattle and Poultry Feed (Regulation) Act, 1979
State:
Odisha
Orissa act 016 of 1979 : Orissa Escheats Act, 1979
State:
Odisha
Department:
Department of Law
Orissa act 024 of 1979 : Orissa Sales Tax (Amendment and Validation) Act, 1979
State:
Odisha
Odisha act 020 of 1979 : The ODISHA AGRICULTURAL INCOME-TAX LAW REPEALING ACT, 1979
State:
Odisha
Date:
11 Oct 1979
Department:
Department of Law
Ministry:
Ministry of Vidhai
Odisha act 010 of 1979 : The Odisha Cattle and Poultry Feed (Regulation) Act, 1978
State:
Odisha
Date:
30 Mar 1979
Department:
Department of Law
Odisha act 019 of 1979 : The Odisha Educational Institutions (Suppression of Managing Committees) Validation Act, 1979
State:
Odisha
Date:
2 Oct 1979
Department:
Department of Law
Odisha act 016 of 1979 : The Odisha Escheats Act, 1979
State:
Odisha
Date:
2 May 1979
Department:
Department of Law
Odisha act 012 of 1980 : The ODISHA STATE TRANSPORT UNDERTAKINGS (PREVENTION OF TICKETLESS TRAVEL) REPEAL ACT, 1980
State:
Odisha
Date:
6 Nov 1980
Department:
Department of Law
Orissa act 005 of 1981 : Orissa Debt. Relief Act, 1980
State:
Odisha
Orissa act 011 of 1981 : Orissa Panchayat Samiti (Miscellaneous Provisions) Act, 1981
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Revenue
Odisha act 029 of 1981 : The ODISHA GRAMA PANCHAYATS (REDUCTION OF TERM OF OFFICE AND POSTPONEMENT OF ELECTIONS) ACT, 1981
State:
Odisha
Date:
23 Oct 1981
Department:
Department of Law
Odisha act 009 of 1981 : The Odisha Panchayat Samiti (Re-Election of Office Bearers) Act, 1981
State:
Odisha
Date:
5 Apr 1981
Department:
Department of Law
Ministry:
Ministry of Vidhai
Odisha act 022 of 1981 : The Odisha Forest Produce (Control of Trade) Act, 1981
State:
Odisha
Department:
Department of Law
Odisha act 027 of 1981 : The ODISHA AIDED EDUCATIONAL INSTITUTION (APPOINTMENT OF TEACHERS VALIDATION) ACT, 1981
State:
Odisha
Department:
Department of Law
Odisha act 011 of 1981 : The Orissa Grama Panchayat Samiti (Miscellaneous Provisions) Act, 1981
State:
Odisha
Date:
6 Apr 1981
Department:
Department of Law
Odisha act 005 of 1981 : The Odisha Debt Relief Act, 1980
State:
Odisha
Date:
25 Feb 1981
Department:
Department of Law
Odisha act 010 of 1981 : The Odisha Grama Panchayats (Reduction of Term of Office) Act, 1981
State:
Odisha
Date:
6 Apr 1981
Department:
Department of Law
Odisha act 001 of 1981 : The Odisha Industrial Infrastructure Development Corporation Act, 1980
State:
Odisha
Date:
5 Jan 1981
Department:
Department of Law
Orissa act 010 of 1982 : Orissa Marine Fishing Regulation Act, 1981
State:
Odisha
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Orissa act 011 of 1982 : Orissa Registration of Documents (Validation) Act, 1982
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Andaman and Nicobar Administration
Orissa act 006 of 1982 : Orissa Sub-ordinate Education Service (Validation of Appointment) Act, 1982
State:
Odisha
Department:
Department of Law
Orissa act 019 of 1982 : Orissa Higher Secondary Education Act, 1982
State:
Odisha
Department:
Department of Law
Orissa act 014 of 1982 : Orissa Development Authorities Act, 1982
State:
Odisha
Orissa act 024 of 1982 : Orissa Children Act, 1981
State:
Odisha
Department:
Department of Law
Odisha act 014 of 1982 : The Odisha Development Authorities Act, 1982
State:
Odisha
Department:
Department of Law
Odisha act 006 of 1982 : The ODISHA SUB-ORDINATE EDUCATION SERVICE (VALIDATION OF APPOINTMENT) ACT, 1982
State:
Odisha
Date:
31 Mar 1982
Department:
Department of Law
Odisha act 021 of 1982 : The ODISHA PANCHAYAT SAMlTI (CESSATION OF OFFICE OF THE CHAIRMAN OF SAHARAPADA PANCHAYAT SAMIT) ACT, 1982
State:
Odisha
Date:
26 Oct 1982
Department:
Department of Law
Odisha act 024 of 1982 : The ODISHA CHILDREN ACT, 1981
State:
Odisha
Date:
28 Aug 1982
Department:
Department of Law
Odisha act 019 of 1982 : The ODISHA HIGHER SECONDARY EDUCATION ACT, 1982
State:
Odisha
Date:
23 Oct 1982
Department:
Department of Law
Odisha act 010 of 1982 : The ODISHA MARINE FISHING REGULATION ACT, 1981
State:
Odisha
Date:
15 Jun 1982
Department:
Department of Law
Orissa act 027 of 1983 : Orissa Textile Mills Limited (Acqusition of Shares) Act, 1983
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of LAND REVENUE
Orissa act 001 of 1984 : Orissa Apartment Ownership Act, 1982
State:
Odisha
Department:
Department of Law
Odisha act 018 of 1983 : The ODISHA PROTECTION OF SCHEDULED CASTES ma SCHEDULED TRIBES (INTEREST IN TREES) ACT, 1981
State:
Odisha
Date:
13 Jul 1983
Department:
Department of Law
Ministry:
Ministry of Law Department
Odisha act 015 of 1983 : The ODISHA RIVER POLLUTION PREVENTION (REPEAL) ACT, 1983
State:
Odisha
Date:
24 May 1983
Department:
Department of Law
Odisha act 020 of 1983 : The ORISSA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) ACT, 1983
State:
Odisha
Date:
11 Oct 1983
Department:
Department of Law
Odisha act 027 of 1983 : The ODISHA TEXTILE, MILLS LIMITED (ACQUISITION OF SHARES) ACT, 1983
State:
Odisha
Date:
12 Oct 1983
Department:
Department of Law
Odisha act 001 of 1984 : The Odisha Apartment Ownership Act, 1982
State:
Odisha
Date:
26 Dec 1983
Department:
Department of Law
Orissa act 014 of 1984 : Orissa Settlement and Consolidation Service (Appointment of Officers Validation) Act, 1984
State:
Odisha
Department:
Department of Law
Orissa act 018 of 1984 : Orissa Civil Courts Act, 1984
State:
Odisha
Department:
Department of Law
Orissa act 011 of 1984 : Orissa Requisitioning of Omnibuses Act, 1984
State:
Odisha
Department:
Department of Law
Odisha act 003 of 1984 : The ODISHA RELIEF UNDERTAKINGS (SPECIAL PROVISIONS) ACT, 1983
State:
Odisha
Date:
12 Mar 1984
Department:
Department of Law
Odisha act 0156 of 1984 : The Orissa Non-Gazetted Veterinary Technical Service Rules, 1983
State:
Odisha
Date:
4 Jan 1984
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Odisha act 0443 of 1984 : The Odisha Marine Fishing Regulation Act, 1981
State:
Odisha
Date:
9 Jan 1984
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Odisha act 018 of 1984 : The Odisha Civil Courts Act, 1984
State:
Odisha
Date:
30 Jul 1984
Department:
Department of Law
Orissa act 013 of 1985 : Orissa Eyes (Authority for use for Therapeutic Purposes) Act, 1985
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of FINANCE
Orissa act 005 of 1985 : Orissa Municipal Councils (Postponement of Elections) Act, 1985
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of FINANCE
Orissa act 005 of 1986 : Orissa Requisitioning of Goods Vehicles Act, 1986
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of FINANCE
Odisha act 003 of 1986 : The ODISHA MOTOR VEHICLES (TAXATION OF PASSENGERS) REPEAL) ACT, 1986
State:
Odisha
Date:
7 Mar 1986
Department:
Department of Law
Orissa act 018 of 1987 : Orissa Advocates' Welfare Fund Act, 1987
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Health and Family Welfare
Odisha act 0246 of 1987 : The OVS Class II (Method of Recruitment & Conditions of Service) Rules, 1987
State:
Odisha
Date:
21 Jan 1987
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Ministry:
Ministry of Home
Odisha act 018 of 1987 : The ODISHA ADVOCATES' WELFARE FUND ACT, 1987
State:
Odisha
Date:
20 Oct 1987
Department:
Department of Law
Odisha act 008 of 1987 : The ODISHA ADMINISTRATIVE SERVICE, CLASS II (APPOINTMENT OF OFFICERS VALIDATION) ACT, 1986
State:
Odisha
Date:
22 May 1987
Department:
Department of Law
Ministry:
Ministry of LAW AND JUSTICE
Orissa act 002 of 1988 : Orissa Conduct of Examinations Act, 1988
State:
Odisha
Department:
Department of Law
Odisha act 017 of 1988 : The ODISHA MEDICAL EDUCATION SERVICE (VALIDATION OF GRADATION LISTS OF JUNIOR TEACHERS) ACT, 1981
State:
Odisha
Date:
28 Oct 1988
Department:
Department of Law
Odisha act 002 of 1988 : The ODISHA CONDUCT OF EXAMINATIONS ACT, 1988
State:
Odisha
Date:
11 Mar 1988
Department:
Department of Law
Odisha act 008 of 1988 : The ODISHA DISTRICT PLANNING COMMITTEES ACT, 1998
State:
Odisha
Date:
28 Sep 1988
Department:
Department of Law
Ministry:
Ministry of LAW AND JUSTICE
Orissa act 005 of 1989 : Orissa Universities Act, 1989
State:
Odisha
Department:
Department of Law
Orissa act 011 of 1989 : Orissa Electric Supply-Line Material (Unlawful Possession) Act, 1987
State:
Odisha
Odisha act 023 of 1989 : The Odisha Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Act, 1988
State:
Odisha
Date:
6 Nov 1989
Department:
Department of Law
Odisha act 011 of 1989 : The Odisha Electric Supply (Line Materials Unlawful Possession) Act, 1989
State:
Odisha
Date:
13 Jun 1989
Department:
Department of Law
Odisha act 009 of 1989 : The Odisha Aided Educational Institutions (Appointment of Teachers Validation) Act, 1989
State:
Odisha
Date:
29 May 1989
Department:
Department of Law
Ministry:
Ministry of General Administration
Orissa act 007 of 1990 : Orissa Grama Panchayats (Postponement of Election) Act, 1990
State:
Odisha
Department:
Department of Law
Odisha act 019 of 1990 : The ORISSA ADDITIONAL SALES TAX REPEALING ACT, 1990
State:
Odisha
Date:
4 Aug 1990
Department:
Department of Law
Odisha act 006 of 1990 : The Odisha Panchayat Samitis (Postponement of Elections) Act, 1990
State:
Odisha
Date:
17 Apr 1990
Department:
Department of Law
Odisha act 013 of 1990 : The Odisha Municipal Council (Reduction of Term of Office) Act, 1990
State:
Odisha
Date:
27 Jun 1990
Department:
Department of Law
Odisha act 007 of 1990 : The Odisha Gram Panchayats (Postponement of Elections) Act, 1990
State:
Odisha
Date:
13 Apr 1990
Department:
Department of Law
Odisha act 027 of 1991 : The ODISHA SAW MILLS & SAW PITS (CONTROL) ACT, 1991
State:
Odisha
Date:
20 Nov 1991
Department:
Department of Law
Orissa act 017 of 1991 : Orissa Zilla Parishad Act, 1991
State:
Odisha
Orissa act 027 of 1991 : Orissa Saw Mills and Saw Pits (Control) Act, 1990
State:
Odisha
Orissa act 008 of 1992 : Orissa Clinical Establishments (Control and Regulation) Act, 1990
State:
Odisha
Department:
Department of Law
Orissa act 009 of 1997 : Orissa Co-operative Societies (Second Amendment) Act, 1997
State:
Odisha
Orissa act 014 of 1991 : Orissa Notified Area Councils (Extension of Term of Office and Validation) Act, 1991
State:
Odisha
Department:
Department of Law
Orissa act 012 of 1997 : Orissa Sales Tax (Amendment) Act, 1997
State:
Odisha
Odisha act 017 of 1991 : The ODISHA ZILLA PARISHAD ACT, 1991
State:
Odisha
Date:
2 Jul 1991
Department:
Department of Law
Odisha act 015 of 1991 : The ODISHA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) ACT, 1991
State:
Odisha
Date:
29 May 1991
Department:
Department of Law
Odisha act 012 of 1991 : The Odisha Water Supply and Sewerage Board Act, 1991
State:
Odisha
Date:
29 May 1991
Department:
Department of Law
Orissa act 024 of 1992 : Orissa Administrative Service, Class-II (Appointment of Officers Validation) Amendment Act, 1992
State:
Odisha
Orissa act 022 of 1992 : Orissa Special Courts Act, 1990
State:
Odisha
Orissa act 026 of 1992 : Orissa Panchayat Samiti (Amendment) Act, 1992
State:
Odisha
Orissa act 013 of 1992 : Orissa Transport Vehicles (Levy of Toll) Act, 1992
State:
Odisha
Department:
Department of Law
Orissa act 010 of 1992 : Orissa University of Agriculture and Technology (Amendment) Act, 1991
State:
Odisha
Orissa act 031 of 1992 : Orissa Agricultural Year (Amendment) Act, 1992
State:
Odisha
Orissa act 017 of 1992 : Orissa Industrial Establishments (National and Festival) Holidays (Amendment) Act, 1992
State:
Odisha
Orissa act 035 of 1992 : Orissa Municipal Councils (Postponement of Elections) Amendment Act, 1992
State:
Odisha
Orissa act 019 of 1992 : Orissa Electricity (Duty) Amendment Act, 1992
State:
Odisha
Orissa act 011 of 1992 : Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Amendment Act, 1991
State:
Odisha
Orissa act 009 of 1992 : Orissa Essential Services (Maintenance) Act, 1988
State:
Odisha
Department:
Department of Law
Orissa act 030 of 1992 : Orissa Cess (Amendment) Act, 1992
State:
Odisha
Orissa act 023 of 1992 : Orissa Municipal (Amendment) Act, 1992
State:
Odisha
Orissa act 016 of 1992 : Orissa Panchayat Samitis (Postponement of Election) Amendment Act, 1992
State:
Odisha
Orissa act 028 of 1992 : Orissa Panchayat Samitis (Postponement of Election) Second Amendment Act, 1992
State:
Odisha
Orissa act 004 of 1992 : Orissa Hindu Religious Endowments (Amendment) Act, 1991
State:
Odisha
Orissa act 007 of 1992 : Orissa Legislative Assembly Members' Salary, Allowances and Pension (Amendment) Act, 1991
State:
Odisha
Orissa act 032 of 1992 : Orissa Co-operative Societies (Amendment) Act, 1992
State:
Odisha
Orissa act 014 of 1992 : Orissa Education (Amendment) Act, 1992
State:
Odisha
Orissa act 025 of 1992 : Orissa Grama Panchayats (Amendment) Act, 1992
State:
Odisha
Orissa act 005 of 1992 : Orissa Education (Second Amendment) Act, 1991
State:
Odisha
Orissa act 021 of 1992 : Orissa Irrigation (Validation) Act, 1992
State:
Odisha
Orissa act 015 of 1992 : Orissa Grama Panchayats (Postponement of Election) Amendment Act, 1992
State:
Odisha
Orissa act 027 of 1992 : Orissa Grama Panchayats (Postponement of Election) Second Amendment Act, 1992
State:
Odisha
Orissa act 006 of 1992 : Orissa Sales Tax (Second Amendment) Act, 1991
State:
Odisha
Odisha act 008 of 1992 : The Odisha Clinical Establishment (Control and Regulation) Act, 1990
State:
Odisha
Date:
11 Dec 1991
Department:
Department of Law
Odisha act 036 of 1992 : The Odisha Rural Employment, Education and Production Act, 1992
State:
Odisha
Date:
26 Dec 1992
Department:
Department of Law
Orissa act 010 of 1993 : Orissa Medical Service (Appointment of Assistant Surgeons Validation) Act, 1993
State:
Odisha
Department:
Department of Law
Orissa act 016 of 1993 : Orissa State Commission for Backward Classes Act, 1993
State:
Odisha
Department:
Department of ST & SC Development & M & BCW
Orissa act 005 of 1993 : Orissa Panchayat Samiti (Amendment) Act, 1993
State:
Odisha
Orissa act 012 of 1993 : Orissa Motor Vehicles Taxation (Amendment) Act, 1993
State:
Odisha
Orissa act 013 of 1993 : Orissa Universities (Amendment) Act, 1993
State:
Odisha
Orissa act 017 of 1993 : Orissa Zilla Parishad (Amendment) Act, 1993
State:
Odisha
Orissa act 015 of 1993 : Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes Second Amendment) Act, 1993
State:
Odisha
Orissa act 024 of 1993 : Orissa Entertainments Tax (Amendment) Act, 1993
State:
Odisha
Orissa act 023 of 1993 : Orissa Special Courts (Amendment) Act, 1993
State:
Odisha
Orissa act 030 of 1993 : Orissa Fire Service Act, 1993
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Law Department
Orissa act 003 of 1993 : Orissa Development Authorities (Amendment) Act, 1993
State:
Odisha
Orissa act 025 of 1993 : Orissa Grama Panchayats (Second Amendment) Act, 1993
State:
Odisha
Orissa act 029 of 1993 : Orissa Land Reforms (Amendment) Act, 1992
State:
Odisha
Orissa act 026 of 1993 : Orissa Panchayat Samiti (Second Amendment) Act, 1993
State:
Odisha
Orissa act 022 of 1993 : Orissa Sales Tax (Amendment and Validation) Act, 1993
State:
Odisha
Orissa act 008 of 1993 : Orissa Sales Tax (Amendment) Act, 1993
State:
Odisha
Orissa act 012 of 1998 : Orissa Legislative Assembly Members' Salary, Allowances and Pension (Amendment) Act, 1998
State:
Odisha
Orissa act 014 of 1993 : Orissa Education (Amendment) Act, 1993
State:
Odisha
Orissa act 027 of 1993 : Orissa Civil Courts (Amendment) Act, 1993
State:
Odisha
Orissa act 004 of 1993 : Orissa Grama Panchayats (Amendment) Act, 1993
State:
Odisha
Orissa act 020 of 1993 : Orissa Motor Vehicles Taxation (Second Amendment) Act, 1993
State:
Odisha
Orissa act 021 of 1993 : Orissa Rural Employment, Education and Production (Amendment) Act, 1993
State:
Odisha
Odisha act 011 of 1993 : The Orissa Medical Education Service (Appointment of Junior Teachers Validation) Act, 1993
State:
Odisha
Date:
11 May 1993
Department:
Department of Law
Odisha act 001 of 1993 : The ODISHA AIDED EDUCATIONAL INSTITUTIONS (APPOINTMENT OF HINDI TEACHERS VALIDATION) ACT, 1992
State:
Odisha
Date:
28 Dec 1993
Department:
Department of Law
Ministry:
Ministry of INDUSTRIES
Odisha act 028 of 1993 : The ODISHA PANCHAYAT RAJ FINANCE COMMISSION ( MISCELLANEOUS PROVISIONS ) ACT, 1993
State:
Odisha
Date:
18 Dec 1993
Department:
Department of Law
Odisha act 018 of 1993 : The Orissa Prevention of Dangerous Activities of Communal Offenders Act, 1993
State:
Odisha
Date:
19 Oct 1993
Department:
Department of Law
Odisha act 030 of 1993 : The ODISHA FIRE SERVICE ACT, 1993
State:
Odisha
Date:
27 Dec 1993
Department:
Department of Law
Orissa act 014 of 1994 : Orissa Sports Authorities Act, 1994
State:
Odisha
Department:
Department of Law
Orissa act 018 of 1994 : Orissa State Commission for Backward Classes (Amendment) Act, 1994
State:
Odisha
Orissa act 007 of 1994 : Orissa Panchayat Samiti (Amendment) Act, 1594
State:
Odisha
Orissa act 019 of 1994 : Orissa State Commission for Women Act, 1993
State:
Odisha
Orissa act 005 of 1994 : Orissa Survey and Settlement (Amendment) Act, 1994
State:
Odisha
Orissa act 022 of 1994 : Orissa Zilla Parishad (Amendment) Act, 1994
State:
Odisha
Orissa act 016 of 1994 : Orissa Homeopathic (Amendment) Act, 1994
State:
Odisha
Orissa act 006 of 1993 : Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Amendment Act, 1993
State:
Odisha
Orissa act 010 of 1994 : Orissa Cess (Amendment) Act, 1994
State:
Odisha
Orissa act 020 of 1994 : Orissa Grama Panchayats (Second Amendment) Act, 1994
State:
Odisha
Orissa act 012 of 1994 : Orissa Land Reforms (Amendment) Act, 1993
State:
Odisha
Orissa act 021 of 1994 : Orissa Panchayat Samiti (Second Amendment) Act, 1994
State:
Odisha
Orissa act 009 of 1994 : Orissa Legislative Assembly Members' Salary, Allowances and Pension (Amendment) Act, 1994
State:
Odisha
Orissa act 013 of 1994 : Orissa Education (Amendment) Act, 1994
State:
Odisha
Orissa act 006 of 1994 : Orissa Grama Panchayats (Amendment) Act, 1994
State:
Odisha
Orissa act 003 of 1994 : Orissa Irrigation (Amendment) Act, 1993
State:
Odisha
Orissa act 002 of 1994 : Orissa Education (Second Amendment) Act, 1993
State:
Odisha
Orissa act 011 of 1994 : Orissa Municipal (Amendment) Act, 1950
State:
Odisha
Odisha act 024 of 1994 : The ODISHA EMPLOYEES' STATE INSURANCE MEDICAL SERVICE (VALIDATION OF APPOINTMENT) ACT, 1994
State:
Odisha
Date:
1 Dec 1994
Department:
Department of Law
Odisha act 014 of 1994 : The ODISHA SPORTS AUTHORITIES ACT, 1994
State:
Odisha
Date:
1 Sep 1994
Department:
Department of Law
Odisha act 015 of 1994 : The ODISHA DEVELOPMENT OF INDUSTRIES, IRRIGATION, AGRICULTURE, CAPITAL CONSTRUCTION AND RESETTLEMENT OF DISPLACED PERSONS (LAND ACQUISITION) REPEAL ACT, 1994
State:
Odisha
Date:
2 Sep 1994
Department:
Department of Law
Odisha act 019 of 1994 : The Odisha (State) Commission for Women Act, 1993.
State:
Odisha
Date:
24 Sep 1994
Department:
Department of Law
Ministry:
Ministry of Transport
Odisha act 19 of 1994 : The Odisha Medical Education Service (Appointment of Junior Teachers) Validation Act, 1993
State:
Odisha
Date:
23 Sep 1994
Department:
Department of Law
Odisha act 010 of 1995 : The ORISSA SPECIAL COURTS (REPEAL & SPECIAL PROVISIONS) ACT, 1995
State:
Odisha
Date:
12 Aug 1995
Department:
Department of Law
Ministry:
Ministry of Andaman and Nicobar Administration
Orissa act 014 of 1995 : Orissa Legislative Assembly Deputy Speaker's Salary and Allowances (Amendment) Act, 1995
State:
Odisha
Orissa act 015 of 1995 : Orissa Ministers' Salaries and Allowances (Amendment) Act, 1995
State:
Odisha
Orissa act 003 of 1995 : Orissa Panchayat Laws (Amendment) Act, 1994
State:
Odisha
Orissa act 004 of 1995 : Orissa Industrial Infrastructure Development Corporation (Amendment) Act, 1994
State:
Odisha
Orissa act 008 of 1995 : Orissa Lokpal and Lokayuktas Act, 1995
State:
Odisha
Orissa act 011 of 1995 : Orissa Luxury Tax Act, 1995
State:
Odisha
Orissa act 020 of 1995 : Orissa Panchayat Samiti (Amendment) Act, 1995
State:
Odisha
Orissa act 021 of 1995 : Orissa Zilla Parishad (Amendment) Act, 1995
State:
Odisha
Orissa act 001 of 1995 : Orissa Co-operative Societies (Second Amendment) Act, 1994
State:
Odisha
Orissa act 012 of 1995 : Orissa Sales Tax Amendment Act, 1995
State:
Odisha
Orissa act 019 of 1995 : Orissa Municipal (Amendment) Act, 1995
State:
Odisha
Orissa act 016 of 1995 : Orissa Legislative Assembly Members' Salary, Allowances and Pension (Amendment) Act, 1995
State:
Odisha
Orissa act 018 of 1995 : Orissa Grama Panchayats (Amendment) Act, 1995
State:
Odisha
Odisha act 010 of 1995 : Orissa Special Courts (Repeal and Special Provisions) Act, 1995
State:
Odisha
Department:
Department of Law
Odisha act 002 of 1995 : The ODISHA SERVICE OF ENGINEERS, (VALIDATION OF APPOINTMENT) ACT, 1994
State:
Odisha
Date:
7 Jan 1995
Department:
Department of Law
Orissa act 009 of 1996 : Orissa Advocates' Welfare Fund (Amendment) Act, 1996
State:
Odisha
Orissa act 001 of 1996 : Orissa Sales Tax (Second Amendment) Act, 1995
State:
Odisha
Orissa act 010 of 1996 : Orissa Secondary Education (Amendment) Act, 1996
State:
Odisha
Orissa act 002 of 1996 : Orissa Electricity Reform Act, 1995
State:
Odisha
Department:
Department of Law
Orissa act 014 of 1996 : Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Amendment Act, 1996
State:
Odisha
Orissa act 013 of 1996 : Orissa Fire-Works and Loud Speakers (Regulation) Amendment Act, 1996
State:
Odisha
Orissa act 008 of 1996 : Orissa Municipal (Amendment) Act, 1996
State:
Odisha
Orissa act 015 of 1996 : Orissa Municipal (Second Amendment) Act, 1996
State:
Odisha
Orissa act 007 of 1996 : Orissa Co-operative Societies (Amendment) Act, 1996
State:
Odisha
Odisha act 004 of 1996 : The ORISSA HOMOEOPATHIC MEDICAL TEACHING SERVICE (APPOINTMENT OF LECTURER VALIDATION) ACT, 1995
State:
Odisha
Date:
12 Feb 1996
Department:
Department of Law
Odisha act 002 of 1996 : The ODISHA ELECTRICITY REFORM ACT, 1995
State:
Odisha
Date:
3 Jan 1996
Department:
Department of Law
Orissa act 014 of 1997 : Orissa Motor Vehicles Taxation (Amendment) Act, 1997
State:
Odisha
Orissa act 016 of 1997 : Orissa Panchayat Samiti (Amendment) Act, 1997
State:
Odisha
Orissa act 017 of 1997 : Orissa Zilla Parishad (Amendment) Act, 1997
State:
Odisha
Orissa act 005 of 1997 : Orissa Legislative Assembly Members' Salary, Allowances and Pension (Amendment) Act, 1997
State:
Odisha
Orissa act 004 of 1997 : Orissa Co-operative Societies (Amendment) Act, 1997
State:
Odisha
Orissa act 007 of 1997 : Orissa Co-operative Societies (Second Amendment) Act, 1996
State:
Odisha
Orissa act 010 of 1997 : Orissa Municipal (Amendment) Act, 1997
State:
Odisha
Orissa act 006 of 1997 : Orissa Electric Supply-Line Material (Unlawful Possession) Amendment Act, 1997
State:
Odisha
Orissa act 015 of 1997 : Orissa Grama Panchayats (Amendment) Act, 1957
State:
Odisha
Orissa act 011 of 1998 : Orissa Ministers' Salaries and Allowances (Amendment) Act, 1998
State:
Odisha
Orissa act 013 of 1998 : Orissa Survey and Settlement (Amendment and Validation) Act, 1998
State:
Odisha
Orissa act 001 of 1998 : Orissa Advocates' Welfare Fund (Amendment) Act, 1997
State:
Odisha
Orissa act 015 of 1998 : Orissa Public Demands Recovery (Amendment) Act, 1998
State:
Odisha
Orissa act 006 of 1998 : Orissa Co-operative Societies (Amendment) Act, 1998
State:
Odisha
Orissa act 008 of 1998 : Orissa District Planning Committees Act, 1998
State:
Odisha
Department:
Department of Planning & Convergence
Orissa act 002 of 2000 : Orissa Fruit Nurseries (Regulation) Act, 1997
State:
Odisha
Orissa act 005 of 1998 : Orissa Education (Amendment) Act, 1998
State:
Odisha
Orissa act 010 of 1998 : Orissa Legislative Assembly Deputy Speaker's Salary and Allowances (Amendment) Act, 1998
State:
Odisha
Odisha act 01282 of 1998 : The ORISSA DISTRICT PLANNING COMMITTEES ACT
State:
Odisha
Date:
8 Oct 1998
Department:
Department of Planning & Convergence
Odisha act 014 of 1998 : The Orissa Education Act, 1969
State:
Odisha
Date:
17 Oct 1998
Department:
Department of Higher Education
Orissa act 012 of 1999 : Orissa Legislative Assembly Members' Salary, Allowances and Pension (Amendment) Act, 1999
State:
Odisha
Orissa act 001 of 1999 : Orissa Electricity Reform (Amendment) Act, 1998
State:
Odisha
Orissa act 011 of 1999 : Orissa Entry Tax Act, 1999
State:
Odisha
Orissa act 006 of 1999 : Orissa Sales Tax (Amendment) Act, 1999
State:
Odisha
Orissa act 007 of 2000 : Orissa State Tax on Professions, Trades, Callings and Employments Act, 2000
State:
Odisha
Department:
Department of Law
Orissa act 005 of 2000 : Orissa Entry Tax (Amendment) Act, 2000
State:
Odisha
Orissa act 001 of 2000 : Orissa Contingency Fund (Amendment) Act, 1999
State:
Odisha
Orissa act 003 of 2000 : Orissa Sales Tax (Amendment and Validation) Act, 2000
State:
Odisha
Orissa act 008 of 2000 : Orissa Sales Tax (Amendment) Act, 2000
State:
Odisha
Odisha act 007 of 2000 : The ORISSA STATE TAX ON PROFESSIONS, TRADES, CALLINGS -. . . EMPLOYMNTS Am, 200
State:
Odisha
Date:
25 Sep 2000
Department:
Department of Law
Orissa act 014 of 2001 : Orissa Public Premises (Eviction of Unauthorised Occupants) Amendment Act, 1999
State:
Odisha
Orissa act 013 of 2001 : Orissa Zilla Parishad (Amendment) Act, 2001
State:
Odisha
Orissa act 010 of 2001 : Orissa Co-operative Societies (Amendment) Act, 2001
State:
Odisha
Orissa act 003 of 2001 : Orissa Sales Tax (Amendment) Act, 2001
State:
Odisha
Orissa act 001 of 2001 : Orissa Education (Amendment) Act, 2000
State:
Odisha
Orissa act 011 of 2001 : Orissa Grama Panchayats (Amendment) Act, 2001
State:
Odisha
Orissa act 012 of 2001 : Orissa Panchayat Samiti (Amendment) Act, 2001
State:
Odisha
Orissa act 014 of 2002 : Orissa Universities (Amendment) Act, 2002
State:
Odisha
Orissa act 012 of 2002 : Orissa Advocates' Welfare Fund (Amendment) Act, 2002
State:
Odisha
Orissa act 016 of 2002 : Orissa Ancient Monuments Preservation (Amendment) Act, 2002
State:
Odisha
Orissa act 013 of 2002 : Orissa Luxury Tax (Amendment) Act, 2002
State:
Odisha
Orissa act 004 of 2002 : Orissa Self-help Co-operatives Act, 2001
State:
Odisha
Orissa act 011 of 2002 : Orissa Co-operative Societies (Amendment) Act, 2002
State:
Odisha
Orissa act 006 of 2002 : Orissa Municipal (Amendment) Act, 2002
State:
Odisha
Orissa act 010 of 2002 : Orissa Pani Panchayat Act, 2002
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Public Works
Odisha act 001 of 2002 : The ODISHA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2001
State:
Odisha
Date:
31 Jan 2002
Department:
Department of Law
Odisha act 003 of 2002 : The ORISSA PUBLIC LIBRARIES ACT, 2001
State:
Odisha
Date:
28 Feb 2002
Department:
Department of Law
Odisha act 010 of 2002 : The ODISHA PANI PANCHAYAT ACT, 2002.
State:
Odisha
Date:
6 Jul 2002
Department:
Department of Law
Orissa act 005 of 2003 : Orissa Ministers' Salaries and Allowances (Amendment) Act, 2002
State:
Odisha
Orissa act 008 of 2003 : Orissa Motor Vehicles Taxation (Amendment) Act, 2002
State:
Odisha
Orissa act 011 of 2003 : Orissa Municipal Corporation Act, 2003
State:
Odisha
Orissa act 018 of 2003 : Orissa Forest Development (Tax on Sale of Forest Produce by Government or Orissa Forest Development Corporation) Act, 2003
State:
Odisha
Department:
Department of Law
Orissa act 004 of 2003 : Orissa Legislative Assembly Members' Salary, Allowances and Pension (Amendment) Act, 2002
State:
Odisha
Orissa act 017 of 2003 : Orissa Co-operative Societies (Amendment) Act, 2003
State:
Odisha
Orissa act 012 of 2003 : Orissa Forest (Amendment) Act, 2000
State:
Odisha
Orissa act 003 of 2003 : Orissa Municipal (Second Amendment) Act, 2002
State:
Odisha
Orissa act 019 of 2003 : Orissa Municipal Corporation (Amendment) Act, 2003
State:
Odisha
Orissa act 007 of 2003 : Orissa Legislative Assembly Deputy Speaker's Salary and Allowances (Amendment) Act, 2002
State:
Odisha
Orissa act 015 of 2003 : Orissa Panchayat Samiti (Amendment) Act, 2003
State:
Odisha
Orissa act 013 of 2003 : Orissa Hindu Religious Endowments (Amendment) Act, 2003
State:
Odisha
Odisha act 009 of 2003 : Orissa Service of Engineers (Validation of Appointment) Act, 2002
State:
Odisha
Department:
Department of Law
Ministry:
Ministry of Home
Odisha act 020 of 2003 : The ORISSA TECHNICAL EDUCATION AND TRAINING SERVICE (VALIDATION OF APPOINTMENT OF LECTURERS) ACT, 2003
State:
Odisha
Date:
13 Dec 2003
Department:
Department of Law
Odisha act 021 of 2003 : The ORISSA MINING AND GEOLOGY SERVICE (VALIDATION OF APPOINTMENT) ACT, 2003
State:
Odisha
Date:
15 Dec 2003
Department:
Department of Law
Orissa act 011 of 2004 : Orissa Co-operative Societies (Amendment) Act, 2004
State:
Odisha
Orissa act 002 of 2004 : Orissa Entry Tax (Amendment) Act, 2003
State:
Odisha
Orissa act 008 of 2004 : Orissa Sales Tax (Amendment) Act, 2004
State:
Odisha
Orissa act 009 of 2004 : Orissa Grama Panchayats (Amendment) Act, 2004
State:
Odisha
Orissa act 010 of 2004 : Orissa Kendu Leaves (Control of Trade) Amendment Act, 2004
State:
Odisha
Odisha act 014 of 2004 : The ORISSA INDUSTRIES (FACILITATION) ACT, 2004
State:
Odisha
Date:
31 Dec 2004
Department:
Department of Law
Orissa act 011 of 2005 : Orissa Value Added Tax (Amendment) Act, 2005
State:
Odisha
Orissa act 012 of 2005 : Orissa Lokpal and Lokayuktas (Amendment) Act, 2005
State:
Odisha
Orissa act 009 of 2005 : Orissa Co-operative Societies (Amendment) Act, 2005
State:
Odisha
Orissa act 010 of 2005 : Orissa Entry Tax (Amendment) Act, 2005
State:
Odisha
Orissa act 006 of 2005 : Orissa Fiscal Responsibility and Budget Amendment Act, 2005
State:
Odisha
Orissa act 002 of 2005 : Orissa Rural Infrastructure and Socio-Economic Development Act, 2004
State:
Odisha
Department:
Department of Law
Orissa act 003 of 2005 : Orissa Motor Vehicles Taxation (Amendment) Act, 2004
State:
Odisha
Orissa act 014 of 2005 : Orissa Labour Welfare Fund Act, 1996
State:
Odisha
Department:
Department of Law
Odisha act 01874 of 2005 : The Orissa Marine Fishing Regulation Rules, 1982
State:
Odisha
Date:
4 Feb 2005
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Odisha act 006 of 2005 : The ODISHA FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2005
State:
Odisha
Date:
11 May 2005
Department:
Department of Law
Ministry:
Ministry of Law Department
Odisha act 022543 of 2006 : The Orissa Police Service (Conditions of Service and Method of Recruitment of Sub-Inspectors) Order, 2006
State:
Odisha
Date:
6 Sep 2006
Department:
Department of Home
Odisha act 004 of 2006 : The ORISSA TEXTILE AND SERICULTURE SERVICE (VALIDATION OF APPOINTMENT OF ASSISTANT DIRECTOR OF TEXTILES) ACT, 2005
State:
Odisha
Date:
29 Apr 2006
Department:
Department of Law
Orissa act 007 of 2001 : Orissa Advocates, Welfare Fund (Amendment) Act, 2001
State:
Odisha
Odisha act 008 of 2007 : The Odisha Urban Police Act, 2003
State:
Odisha
Date:
24 Sep 2007
Department:
Department of Law
Odisha act 004 of 2007 : The ORISSA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) ACT, 2007
State:
Odisha
Date:
17 Apr 2007
Department:
Department of Law
Odisha act 07530 of 2007 : The Orissa Marine Fishing Regulation Act, 1982
State:
Odisha
Date:
25 Jun 2007
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Odisha act 009 of 2007 : The ORISSA SPECIAL COURTS ACT, 2006
State:
Odisha
Date:
15 Oct 2007
Department:
Department of Law
Ministry:
Ministry of Home
Odisha act 008 of 2007 : The ORISSA URBAN POLICE ACT, 2003
State:
Odisha
Date:
15 Oct 2007
Department:
Department of Law
Odisha act 006 of 2009 : The Odisha Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008
State:
Odisha
Date:
3 Feb 2009
Department:
Department of Law
Ministry:
Ministry of Law Department
Odisha act 005 of 2009 : The ODISHA ADVOCATES' CLERKS WELFARE FUND ACT, 2008
State:
Odisha
Date:
28 Jan 2009
Department:
Department of Law
Ministry:
Ministry of FINANCE
Odisha act 010547 of 2010 : The ORISSA STATE ROADS TOLLS ACT, 2010
State:
Odisha
Date:
23 Sep 2010
Department:
Department of Works
Odisha act 057063 of 2010 : The Orissa Police Service (Method of Recruitment and Conditions of Service of Constables) Order, 2010
State:
Odisha
Date:
23 Dec 2010
Department:
Department of Home
Odisha act 006 of 2010 : The ODISHA STATE ROADS TOLLS ACT, 2010
State:
Odisha
Date:
17 Sep 2010
Department:
Department of Law
Odisha act 0182 of 2011 : The Orissa Marine Fishing Regulation Act, 1982
State:
Odisha
Date:
6 Jan 2011
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Ministry:
Ministry of VETERINARY & ANIMAL HUSBANDRY
Odisha act 09733 of 2011 : The Odisha Scheduled Castes, Scheduled Tribes and Backward Classes (Regulation of Issuance and Verification of Caste Certificates) Act, 2011
State:
Odisha
Date:
15 Oct 2014
Department:
Department of ST & SC Development & M & BCW
Ministry:
Ministry of Law Department
Odisha act 007 of 2012 : The ODISHA INDUSTRIAL SECURITY FORCE ACT, 2012
State:
Odisha
Date:
19 Oct 2012
Department:
Department of Law
Odisha act 0468 of 2012 : The Odisha Sub-Ordinate Fodder Service (Recruitment & Conditions of Service) Rules, 2012
State:
Odisha
Date:
3 Aug 2012
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Odisha act 008 of 2012 : The ODISHA RIGHT TO PUBLIC SERVICES ACT, 2012
State:
Odisha
Date:
19 Oct 2012
Department:
Department of Law
Orissa act 002 of 2013 : Odisha Hindu Religious Endowments (Amendment) Act, 2012
State:
Odisha
Odisha act 02755 of 2013 : The Odisha Excise Act
State:
Odisha
Date:
8 Mar 2013
Department:
Department of Law
Odisha act 022 of 2013 : The ODISHA SELF-HELP CO-OPERATIVES (REPEAL) ACT, 2013
State:
Odisha
Date:
1 Oct 2013
Department:
Department of Law
Ministry:
Ministry of Home
Odisha act 019 of 2013 : The ODISHA STAFF NURSES (VALIDATION OF APPOINTMENT) ACT, 2012
State:
Odisha
Date:
18 May 2013
Department:
Department of Law
Odisha act 021 of 2013 : The ODISHA PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENT) ACT, 2011
State:
Odisha
Date:
12 Aug 2013
Department:
Department of Law
Ministry:
Ministry of Vidhai
Odisha act 010 of 2013 : The Odisha Excise Act,2005
State:
Odisha
Date:
19 Feb 2013
Department:
Department of Law
Odisha act 04871 of 2013 : The Odisha Tourism Policy 2013
State:
Odisha
Date:
17 Apr 2013
Department:
Department of Tourism
Odisha act 3 of 2014 : The Odisha Prevention of Witch-Hunting Act, 2013
State:
Odisha
Date:
24 Feb 2014
Department:
Department of Law
Ministry:
Ministry of Vidhai
Odisha act 003 of 2014 : The Odisha Prevention of Witch-Hunting Act, 2013.
State:
Odisha
Date:
15 Feb 2014
Department:
Department of Law
Odisha act 008 of 2014 : The ODISHA SCHEDULED CASTES, SCHEDULED TRIBES AND BACKWARD CLASSES (REGULATION OF ISSUANCE AND VERIFICATION OF CASTE CERTIFICATES) ACT, , 2011.
State:
Odisha
Date:
12 Sep 2014
Department:
Department of Law
Ministry:
Ministry of Law Department
Odisha act 010 of 2014 : The ODISHA (REDUCTION OF TERM OF OFFICE OF BURLA NOTIFIED AREA COUNCIL) ACT, 2014
State:
Odisha
Date:
30 Dec 2015
Department:
Department of Law
Ministry:
Ministry of FINANCE
Odisha act 005 of 2015 : The ODISHA STATE OPEN UNIVERSITY ACT, 2014
State:
Odisha
Date:
21 Feb 2015
Department:
Department of Law
Odisha act 012097 of 2015 : The Odisha Bovine Breeding Policy, 2015
State:
Odisha
Date:
3 Oct 2015
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Ministry:
Ministry of Vidhai
Odisha act 010429 of 2015 : The Odisha Planning Service
State:
Odisha
Date:
27 Aug 2015
Department:
Department of Planning & Convergence
Ministry:
Ministry of Andaman and Nicobar Administration
Odisha act 012095 of 2015 : The Odisha Poultry Policy, 2015
State:
Odisha
Date:
3 Oct 2015
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
Ministry:
Ministry of Education
Odisha act 0365 of 2015 : The Odisha Police Motor Transport and Odisha State Armed Police(Special Security) Battalion Service(Method of Recruitment and Conditions of Service of Drivers) Rules, 2014
State:
Odisha
Date:
7 Mar 2015
Department:
Department of Home
Odisha act 02387 of 2016 : The Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules,2016,
State:
Odisha
Date:
24 Dec 2016
Department:
Department of Housing & Uban Development (H&UD)
Odisha act 011487 of 2016 : The Odisha Tourism Policy 2016
State:
Odisha
Date:
11 Dec 2017
Department:
Department of Tourism
Odisha act 02389 of 2016 : The Odisha Municipal Services (General) Rules, 2016
State:
Odisha
Date:
24 Dec 2016
Department:
Department of Housing & Uban Development (H&UD)
Odisha act 02251 of 2016 : The Odisha Apparel Policy, 2016.
State:
Odisha
Date:
7 Dec 2016
Department:
Department of Handlooms,Textiles & Handicrafts
Odisha act 02388 of 2016 : The Odisha Municipal Engineering Service (Recruitment and Conditions of Service) Rules, 2016
State:
Odisha
Date:
24 Dec 2016
Department:
Department of Housing & Uban Development (H&UD)
Odisha act 02386 of 2016 : The Odisha Municipal Services Act, 2016.
State:
Odisha
Date:
24 Dec 2016
Department:
Department of Housing & Uban Development (H&UD)
Odisha act 07852 of 2016 : The Odisha Food Processing Policy - 2016
State:
Odisha
Date:
24 Nov 2016
Department:
Department of Micro, Small & Medium Enterprises (MSME)
Ministry:
Ministry of Home
Odisha act 07845 of 2016 : The Odisha MSME Development Policy - 2016
State:
Odisha
Date:
24 Nov 2016
Department:
Department of Micro, Small & Medium Enterprises (MSME)
Ministry:
Ministry of Law Department
Odisha act 007 of 2016 : The ODISHA MUNICIPAL SERVICES ACT, 2015
State:
Odisha
Date:
27 Jun 2016
Department:
Department of Law
Odisha act 003 of 2016 : The OPEI Amendment Act 2016
State:
Odisha
Date:
22 Apr 2016
Department:
Department of Skill Dev & Technical Education (SDTE)
Odisha act 003 of 2017 : The ODISHA INDUSTRIES SERVICE (VALIDATION OF APPOINTMENT OF ASSISTANT MANAGERS AND ASSISTANT DIRECTORS) ACT, 2015
State:
Odisha
Date:
18 Jan 2017
Department:
Department of Law
Ministry:
Ministry of Law Department
Odisha act 003 of 2017 : The Odisha Land Rights to Slum Dwellers Act,2017
State:
Odisha
Date:
16 Oct 2017
Department:
Department of Law
Odisha act 01530 of 2017 : The Odisha Land Rights to Slum Dwellers Rules, 2017.
State:
Odisha
Date:
18 Sep 2017
Department:
Department of Housing & Uban Development (H&UD)
Odisha act 020 of 2017 : The ODISHA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2017.
State:
Odisha
Date:
24 Nov 2017
Department:
Department of Law
Odisha act 0477 of 2017 : The Odisha Municipal Finance Service (Method of Recruitment and Conditions of Service) Rules, 2017.
State:
Odisha
Date:
22 Mar 2017
Department:
Department of Housing & Uban Development (H&UD)
Odisha act 0478 of 2017 : The Odisha Municipal Ministerial Service (Method of Recruitment and Conditions of Service) Rules, 2017.
State:
Odisha
Date:
22 Mar 2017
Department:
Department of Housing & Uban Development (H&UD)
Odisha act 01667 of 2017 : The Odisha Municipal Planning Service (Method of Recruitment and Conditions of Service) Rules,2017.
State:
Odisha
Date:
17 Oct 2017
Department:
Department of Housing & Uban Development (H&UD)
Odisha act 007 of 2017 : The ODISHA GOODS AND SERVICES TAX ACT, 2017
State:
Odisha
Date:
21 Jun 2017
Department:
Department of Law
Ministry:
Ministry of Law Department
Odisha act 012 of 2017 : The ODISHA STATE HIGHER EDUCATION COUNCIL ACT, 2017
State:
Odisha
Date:
17 Oct 2017
Department:
Department of Higher Education
Ministry:
Ministry of Health and Family Welfare
Odisha act 022 of 2017 : The ODIA UNIVERSITY ACT, 2017
State:
Odisha
Date:
27 Nov 2017
Department:
Department of Law
Ministry:
Ministry of Finance
Odisha act 0998 of 2017 : The Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules,2017,
State:
Odisha
Date:
26 May 2017
Department:
Department of Housing & Uban Development (H&UD)
Odisha act 1011 of 2018 : The odisha Lokayukta Act 2014
State:
Odisha
Date:
7 Dec 2018
Department:
Department of General Admn. & Public Grievance (GA&PG)
Odisha act 012 of 2018 : The ODISHA LOKAYUKTA ACT, 2014
State:
Odisha
Date:
23 Jun 2018
Department:
Department of Law
Odisha act 01011 of 2018 : The odisha Lokayukta Act 2014
State:
Odisha
Date:
12 Apr 2010
Department:
Department of General Admn. & Public Grievance (GA&PG)
Odisha act 02018 of 2018 : The Odisha Gazette - 2018
State:
Odisha
Date:
24 Feb 2018
Department:
Department of Steel & Mines
Odisha act 004 of 2018 : The ODISHA FOREST DEVELOPMENT (TAX ON SALE OF FOREST PRODUCE BY GOVERNMENT OR ODISHA FOREST DEVELOPMENT CORPORATION) (REPEAL) ACT, 2017
State:
Odisha
Date:
19 Jan 2018
Department:
Department of Law
Odisha act 293 of 2019 : The Odisha Handicrafts Policy-2019.
State:
Odisha
Date:
10 Feb 2019
Department:
Department of Handlooms,Textiles & Handicrafts
Odisha act 024 of 2021 : The ODISHA REPEALING ACT, 2021
State:
Odisha
Date:
12 Nov 2021
Department:
Department of Law
Odisha act 025 of 2021 : The ODISHA APPROPRIATION ACTS(REPEAL)ACT, 2021
State:
Odisha
Date:
12 Nov 2021
Department:
Department of Law
Odisha act 001 of 2022 : The ODISHA MARITIME BOARD ACT, 2020
State:
Odisha
Date:
18 Feb 2022
Department:
Department of Law
Odisha act 008 of 2023 : The ODISHA APARTMENT (OWNERSHIP AND MANAGEMENT) ACT, 2023
State:
Odisha
Date:
27 Oct 2023
Department:
Department of Law
Odisha act 001 of 2025 : The ODISHA PUBLIC EXAMINATIONS (PREVENTION OF UNFAIR MEANS) ACT, 2024
State:
Odisha
Date:
12 Feb 2025
Department:
Department of Law
Odisha act 004 of 2025 : The ODISHA STATE HIGHWAYS AUTHORITY ACT, 2025
State:
Odisha
Date:
21 Apr 2025
Department:
Department of Law
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