Odisha act 024 of 2021 : The ODISHA REPEALING ACT, 2021

Department
  • Department of Law
Enforcement Date

12 Nov 2021

O 24)2.

THE ODISHA REPEALING ACT, 2021

PREAMBLE :

SECTIONS :

1. Short title.

2. Repeal of certain enactments.

3. Savings.

4. Effect of repealing of amending enactment.

5. The Schedule. —

1

The Odisha Gazette

EXTRAORDINARY

{ PUBLISHED BY AUTHORITY No0.1987,CUTTACK, TUESDAY, NOVEMBER 30,2021/MARGASIRA 9, 1943

LAW DEPARTMENT

NOTIFICATION

The 30th November, 2021 No.12168—I-Legis-32/2020 (Pt.-1)/L.— The following Act

. of the Odisha Legislative Assembly having been assented to by the Governor on dated the 12th November, 2021 is

hereby published for general information.

ODISHA ACT 24 OF 2021

THE ODISHA REPEALING ACT, 2021

AN

ACT

TO REPEAL CERTAIN ENACTMENTS

IN FORCE IN THE STATE OF ODISHA

Be it enacted by the Legislature of the State of Odisha in the Seventy —second Year of the Republic of India as follows:— Short tite. 1. This Act may be called the Odisha Repealing Act, 2021. Repeal of 2. The enactment specified in the Schedule is hereby repealed to e enactments. the extent mentioned in the fourth column thereof. Saving 3. The repeal by this Act of any enactment shall not affect any other enactment in which the repealed enactment has been applied, incorporated or referred to;

And this Act shall not affect the validity, invalidity, effect or consequences of anything already done or suffered, or any right, title, obligation or liability already acquired, accrued or incurred, or any remedy or proceeding in respect thereof, or any release or discharge of, or from any debt, penalty, obligation, liability, claim or demand, or any indemnity

2

tcA siht llahs ro n ;gniht ro tca tsap yna fo foorp eht ro ,detnarg ydaerla ro mrof ,noitcids iruj dehsilbatse ro ,wal fo elur ro elpicnirp yna tceffa ,motsuc ,egasu gnitsixe ro ,erudecorp ro ecitcarp ,gnidaelp fo esruoc gnidnatshtiwton ,tnemtnioppa ro eciffo ,noitpmexe ,noitcirtser ,egelivirp ro demriffa rennam yna ni neeb evah yam ylevitcepser emas eht taht ;delaeper ybereh tnemtcane yna morf ro ni ,yb devired ro desingocer ro eviver tnemtcane yna fo .tcA siht yb laeper eht llahs ron ,egelivirp ,eltit ,thgir ,ytilibail ,motsuc ,eciffo ,noitcidsiruj yna erotser gniht ro rettam rehto ro erudecorp ,ecitcarp ,egasu ,noitpmexe ,noitcirtser .ecrofni ro gnitsixe won ton

siht erehw taht deralced ybereh si ti ,stbuod fo lavomer eht roF .4Effect of ton ,tnemtcane rehto ynarepealing of fo txet eht hcihw yb tnemtcane yna slaeAct. rep amending noitres n ri o ,noissimo sserpxeenactment. eht yb dednema saw .tcA ahsidO .na gnieb yna fo ecnaunitnoc eht tceffa ton llahs laeper eht ,rettam yna fo noitutitsbus

eht ta noitarepo ni dna delaeper os tnemtcane eht yb edam tnemdnema hcus

.tcA siht fo tnemecnemmoc

3

5

THE SCHEDULE

REPEALS

(See section 2) Extent of

SI. No.

"

I.No. | Year | No. Short Title Repeal

a @ | @ @

®)

; 1974 | 7 The Odisha Motor Spirit (Taxation on Sales) The whole

(Amendment) Act., 1974 2 1974 | 9 | The Odisha Land Reforms (Amendment) Act., 1974 The whole

i 1974 | 14 :2;4 Odisha Entertainments Tax (Amendment) Act., The whole 4 1974 | 12 | The Court-Fees (Odisha Amendment) Act., 1974 The whole

5 1974 | 17 | The Odisha Education (Amendment) Act., 1974 The

whole

. 1974 | 19 ;F;; Odisha Sales Tax (Second Amgndment) Act., The whole The Odisha Entertainments Tax (Second Amendment)

The whole

7 1975 | 1 Act, 1974

The Utkal University (Taking Over of Management) The whole 8 1975 | 7 Act, 1974

9 1975 | 8 | The Odisha Estates Abolition (Amendment) Act., 1974 | The whole

10 1975 | 10 | The Odisha Electricity (Duty) Amendment Act., 1974 The whole

1 1975 | 18 | The Odisha Educational Laws Repeal Act., 1975 The whole

The Odisha Survey and Settlement (Amend Act. o |1975] 21| 1e7 4 ( ment) ACt | The whole The Odisha Entertainments Tax (Amendment Act, 5 1975 | 23 | 175 ( ) A The whole

The Odisha Co-operative Societies (Amendment) Act., 14 1975 | 25 1975 )

The whole

1975 | 28 The Odisha Consolidation of Holdings and Prevention 15 of fragmentation of land (Amendment) Act., 1975 The whole

16 1975 | 35 | The Odisha Co-operative Laws (Repeal) Act., 1975 The whole 1975 | 47 | The Odisha Land Reforms (Amendment) Act., 1975 The whole

17

6 (]

(1 [RREE) 4)

(5)

18 | 1975 | 51 Thg Oc';lisha Survey a nd Settlement (Amendment and | 1pa whole

Validation) Act., 1975

1975 | 53 The Qdisha Education (Amendment and Validation) The whole

19 Act., 1975 20 1975 | 55 | The Court-Fees (Odisha Am endment) Act., 1975 The whole 21 1976 | 3 | The Odisha Sales Tax (Ame ndment) Act., 1975 The whole - 1976 | 5 | The Police (Odisha Amendment) Act. , 1975 The whole

23 1976 | 7 | The Odisha Sales Tax (Amendment ) Act., 1976 The whole

1976 | 9 The Odisha Hindu

Religious Endowments The whole

24 (Amendment) Act., 1976

1976 | 13 The Odisha Entertainments Tax (Amendment) Act., The whole

25 1976

The Odisha Consolidation of Holdings and Prevention The whole

26 19761} 13 of Fragmentation of Land (Amendment) Act., 1976

27 1976 | 16 | The Odisha Estates Abolitio n (Amendment) Act., 1976 The whole 1976 | 22 VThe Odisha Bhoodan & Gramdan (Amend ment) Act., The whole

28 1976,

1976 | 26 The Odisha Co-operative Societies ( Amendment) Act., The whole

29 1976

30 1976 | 27 | The Odisha University Laws (Amendment) Act. , 1976 The whole

The Odisha Land Reforms (Second Amendment) Act., 1976 | 29 ( VACl | The whole

31 1976

22 1976 | 30 | The Odisha Land Reforms (Amendment) Ac t., 1976 The whole

33 1976 | 34 | The Police (Odisha Amendment) Act., 1976 The whole

The Odisha Sales Tax (Second Amendment) A ct., 1 34 916 36' 1976

The Odisha Entertainments Tax (Second Al 1976 men dment

35 37 Act., 1976

) The whole

2 1976 | 39 The Utkal University (Taking over of Management) Amendment .Act., 1976

5

(1 @ 2) 1 [ @ @3 @ ® 371976 | 44T1h9e7 6 Odisha Land Reforms ((SS econd Amendment) Act., | 110 whole 3g | 1977 | 4 Tghe Odisha Bhoooodd an And Gramdan (Amendment) The whole 39 | 1978 2 T1h9e 58 Odi isha Univiveerrssit y Laws (Thiri d Amendment) Act., | o whoje 40 1978 | 4 [ The Odisha Sales Tax (Amendment) Act., 1978 The whole 4 1978 | 8 | The Odisha University Laws (Amendment) Act., 1978 The whole 2 1978 | 9 Z:'e 109«:y§ha University Laws (Second Amendment) The whole

P 1978 | 12 jll'g;eaOdisha University Laws (Fourth Amendment) Act., The whole

24 1978 | 13 | The Odisha Education (Amendment) Act., 1978 The whole

The Odisha Bhoodan and Gramadan (Amendment)

45 1978 | 15 Act,, 1978 ' The whole

46 1978 | 21 | The Odisha Electricity (Duty) Amendment Act.,1978 The whole

The Odisha Universities (Validation and Miscellaneous

a7 | 1978 | 24 | provisions) Act., 1978 i The whole

48 1978 | 25 | The Odisha Estates Abolition (Amendment)'Act, 1978 The whole

The Odisha Restriction of Habitual Offenders

49 | 1978 | 28 | (Amendment) Act., 1978 The whole

The Odisha Hindu Religious Endowments

50 | 1978 | 29 | (Amendment) Act., 1978 Rl L

i 1979 | 1 Zt: 18;iésha Co-operative Societies (Amendment)

The whole

5o | 1979 3 12:: 19O_,célsha Additional -Sales Tax (Amendment) The whole The Odisha Fire Works and Loud Speakers

53 | 1979| 4 (Regulation) (Amendment) Act., 1979 The whole

The Odisha Secondary Education (Amendment)

54 | 1979 | 6 Act,, 1979 . The whole

The Odisha Co-operative Socieites (Amendment)

55 | 19791 7 | aqi, 1979 :

56 | 1979 | 13 | The Odisha Sales Tax (Amendment) Act., 1979 The whole 57 1979 | 15 | The Odisha Entertainments Tax (Amendment) Act., 1979 The whole

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3 tcA )t nemdn edne em lAs o(e hit w es hei Tteic |oS tCA ev i- )tarepo oC ahsidO ehT . 1894 | 23 | 1891 27 .tcA )tnemdnem A e( lo x ha wT e hs Tt n |e 'mniatr )etnE ahsidO ehT 2894 | 2 | 2891 37 elohw ehT 2891 ,.tcA )tnemdnemA( xaT selaS ahsidO ehT | 3 | 2891 47

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7

[NE (1) ) [ @) @ & 1983 i 80 12 | The Court Fees (Odisha Amendment) Act., 1983 The whole 1983 | 1 The Odisha Co-operative Societi

81 % | Act, 1983 fes._ (Amendment) [ .o\ hole

The Odisha Additi 1983 itional Sales Tax (Amend 82 22 Validation) Act., 1983 (Amendment" and The whole 83 | 1983 | 23 | The Odisha Sales Tax (Amendment) Act., 1983 The whole

The Orissa Entertai 84 1984 | 4 . i ntertainments Tax (Second AnTendment) The whole g5 | 1984 | 6 | The Odisha Education (Amendment) Act., 1984 The whole

86 1984 | 13 | The Odisha Sales Tax (Amendment) Act., 1984 The whole

87 1984 | 16 | The Odisha University Laws (Amendment) Act., 1983 The whole gg | 1984 | 23 | The Odisha Electricity (Duty) (Amendment) Act.,1984 The whole' 89 1984 | 24 | The Odisha University Laws (Amendment) Act., 1984 The whole 90 1984 | 25 | The Odisha Estate Abolition (Amendment) Act., 1984 The whole 91 1985 | 8 | The Odisha Sales Tax (Amendment) Act., 1985 The whole

whole The Act.,1985 (Amendment) (Duty) Odisha:Electricity The [ 9 | 1985 92 The Odisha Co-operative Societies (Amendment)

whole The 1985 Act, 14 | 1985 | g3

The Odisha Entertainments Tax (Amendment) The whole

94 | 1986 8 | act 1086

whole The | Act.,1986 (Amendment) (Duty) Electricity Odisha The | 9 | 1986 95 whole The | 1986 Act., (Amendment) Abolition Estates Odisha The | 13 | 1986 96 whole The 1986 Act., Amendment) (Odisha Police The | 21 | 1986 97

" The Indian Penal Code (Odisha Amendment) The whole 98 | 1986 22 | act 1986

whole The 1986 (Amendment)Act., Tax Sales Odisha The | 7 1987 | g9 whole The Amendment) (Second Tax Sales Odisha The 100 | 1987 | 207 acy, 1987

whole The | 1987 Act., (Amendment) Laws University Odisha The | 21 | 1987 | 101 whole The Act.,1988 (Amendment) (Duty) Electricity Odisha The | 8 1988 | 102 T Amendment) (Odisha Procedure Criminal of Code The whole he 1987 aoct., ) 11 | 1988 103

8

10

(

@ [ ®5) @)

The Odisha Medical Edu cation Ser vices (Validation of The whole ct., 1987

Gradation lists of Junior Teachers) Al I

The Odisha Education (Am

endment) Act., [

The whole 988

19 I

jon of Holding & Prevention of The whole The Odisha Consolidat Amendment) Act.,

198

Fragmentation of Land ( I (Amendment)

The Odisha Enter

tainments ~ Tax

The whole

Act., 1989 I

The Odisha Advoca

tes' Welfare Fun

d (Amendment) The whole Act.,1989|

The Odisha Educati on (Amendmenl) Ac

t., 1989

|

The Odi sha Entertain ments Tax (Second

Amendment) The whole Act., 1989|

du Religious Endowm ents (Amendmenl) The whole The Odisha Hin

Act., 1987 |

The whole

Amendment) Act., 1990 The Odisha Sales Tax ( "

The Orissa Additional S ales Tax Repealing Act ., 1990 The whole

I ——.

ndment ) Act 1990 The Odisha Land Reforms (Ame! The whole

|e

The Odisha Advocates Welfare F

und (Amendment), | The whole »

Act. 1991

The Odisha Civil Courts (Ame

ndment) Act., 1991

The whole

The Odisha Education (Amenfim

ent) Act., 1991 The

whole

118 The Odisha Sa les Tax (Ameridment) Act., 1991 The whole

The Nalini Devi Women's College of Education Taking over 119 | 1991 | 24 | of ManagementAc)t. , 1991 {Taking O¥eT | The whole

The Code of Civil Procedure (Odis ha Amendment

120 | 1991 26 Act, 1991

) The whole

The Odisha Co-operative Societies Amend tar | 1991 28| act gt (Amendment) | p whole

The Odisha Hindu Religi 1992 | 4 gious

Endowment:

12 (Amendment) Act., 1991

S| The whole

03 | 1992 5 The Odisha Educat

ion (Second A

: Act., 1991 me

ndment) | The whole

1 -

124 992 | 6 | The Odisha Sales Tax (S

econd Amendment) Act., 1991 The wh

ole

125 [ 1992 | 14 | The Odish a Educatioi n (Amendment { ) Act., 1992 The whole

11

@ . 5 @ @ [ 2 ) 1 ) whole The (A ( mendment) Societies Co-operative Odisha The | 32 | 1992 1992 Act., 126 whole The 1992 Act., Amendment) (Odisha Fees Court The | 34 | 1992 | 127 whole The 1993 Act., (Amendment) Tax Sales Odisha The 8 | 1993 | 128 whole The 1993 Act., Amendment) (Odisha Court-Fees The 9 | 1993 | 129 Assistant Assi tan of t f int (A ppointment Service Medical Odisha The whole 10 The | 1993 1993 Act., Validation) Surgeons 130 (Appointment Service Education Medical Odisha The whole The 1993 | 11 Act.,.1993 Validation, Teachers) Junior of 131 whole The 1993 Act., (Amendment) Universities Odisha The | 13 | 1993 132

whole The 1993 Act., (Amendment) Education Odisha The | 14 | 1993 133

Validation) and whole The (Amendment Tax Sales Odisha The r 1993 Act., 22 | 1993 134

whole The 1993 Act., (Amendment) Courts Special Odisha The | 23 | 1993 135

(Amendment) Tax ~ whole The Entertainments Odisha The

1993 Act., 24 | 1993 136

whole The 1993 Act., (Amendment) Courts Civil Odisha The | 27 | 1993 137 whole The _ 1992 , Act. (Amendment) Reforms L Land Odisha The | 29 | 7993 138 Amendment) (Second whole The Education Odisha The

1993 Act., 2 | 1994 139

- (Amendment) whole I Settlement The and Survey [ Odisha The 1994 act, | 5 | 1994 140

Pa—— whole The 1993 Act., (Amendment) Reforms Land Odisha The | 12 | 1994 141 whole The 1994 Act., (Amendment) Education Odisha The | 13 | 1994 142 (Second Societies Co-operative whole Odisha The The 1994 Act., Amendment) | 1 | 1995 | 143

Amendment (Odisha Procedure whole The Criminal )| of Code The

1994 act., | 6 | 1995 144

whole The 1995 Act., (Amendment) Tax Sales Odisha The [ 12 | 1995 145

Amendmel (Second Tax Sales Odisha The whole The | At nt) 1905 | 1 | 1996 | 146

12

)

O JT@e @ ® The Odisha Co-operative Socielies (Amendment) Act., The whole 147 | 1996 | 7 1996

The Odisha Advocates' Welfare Fund (Amendment) The whole

148 19961 9 140 1096

149 | 1996 | 13 The Oldli sha Fiirree-- works and Loud Sp! eakers The whole (Regulation) Amendment Act., 1996

150 | 1997 | 4 The Odisha Co-operative Societies (Amendment) The whole ' Act., 1997

1 The Odisha Co-operative Societies

(

9 g S econd The whole 151 o7 Amendment) Act, 1996 The Odisha Co-operative Societies (Second The whole

152 | 1997 9 Amendment) Act., 1997 The Code of Criminal Procedure (Odisha Amendment) 153 | 1997 | 11 Act, 1997 Th? whole[ 154 | 1997 | 12 | The Odisha Sales Tax (Amendment) Act., 1997 The whole The Odisha Court-Fees (Odisha Amendment)

155 | 1997 | 13 Act,, 1997 The whole

T The Odisha Advocates' Welfare Fund (Amendment)

156 | 1998 | 1 Act, 1997 The whole

" 157 1998 | 5 | The Odisha Education (Amendment) Act., 1998 The whole - The Odisha Co-operative Societies (Amendment)

158 | 1998 | 6 Act., 1998 The whole

The Odisha Survey and Settlement (Amendment and

- 159 | 19981 13 |\ alidation) Act., 1998 The whole The Indian Penal Code (Odisha Amendment)

160 | 1999 | 3 Act., 1998 The whole

161 1999 | 6 | The Odisha Sales Tax (Amendment) Act., 1999 The whole 162 | 1999 | 13 | The Odisha University (Amendment) Act., 1999 The whole 163 | 2000 | 3 The Odisha Sales Tax (Amendment and Validation) | The whole Act., 2000

13

@'[j ) @ @ (4) () 164 | 2000 | 8 |The Odisha Sales Tax (Amendment) Act., 2000 The whole 165 | 2001 | 1 | The Odisha Education (Amendment) Act., 2000 The whole 166 | 2001 | 3 | The Odisha Sales Tax (Amendment) Act., 2001 The whole The Odisha Advocates' Welfare Fund (Amendment)

167 | 20001 7 A 2001 The whole

168 2001 | 10 The Odisha Co-operative Societies (Amendment) Act., The whole

2001

- The Odisha Co-operalives Societies (Amendment) The whoie

169 [ 2002 111 1 2002

170 | 2002 | 12 | The Advocates' Welfare Fund (Amendment) Act., 2002 | The whole 171 | 2002 | 13 | The Odisha Luxury Tax (Amendment) Act., 2002 The whole 172 | 2002 | 14 | The Odisha Universities (Amendment) Act., 2002 The whole The Odisha Hindu Religious Endowments i

173 | 2003 | 13 | ) endment) Act, 2003 The wiolgI

174 | 2003 | 16 | ShriJagannath Temple (Amendment) Act., 2003 The whole 175 | 2003 | 17 The Odisha Co-operative Societies (Amendment) The whole Act., 2003 i

The Code of Criminal

1 7 P6 r o| c e20 d0 u4 r e| (6 OdiA sc ht. a, 2 A0 m01 e ndment) The whole 177 | 2004 | 8 | The Orissa Sales Tax (Amendment) Act., 2004 The whole The Odisha Co-op

1 e7 r8 ati|ve2 004s| oci11 eties2 004 (Amendment) ; Act., | The whole 179 | 2004 | 12 | Shri Jagannath Temple (Amendment) Act., 2004 The whole The Odisha Co-operative

180 So| ci2 e0 t0 i5 e| s 9 Ac (t A., m2 e0 n0 d5 ment) The whole The Odisha Co-opera1 t81 i ve| 2006 S| o ci1 etieA sc t,, 200 (6 A mendment) . The whole 182 | 2006 | 8 | The Odisha Land Reforms (Amendment ) Act., 2006 The whole The Odisha Co-operative Societies (Second

183 | 20081 9 | o ondment) Act, 2006 The whole

14

o Teer W © @ 2008 | 1 | The Odisha Co-operative "Sociolies (Amendment) | ooy

184 Act., 2008 185 | 2009 | 4 | Shree Jagannath Temple (Amendment) Act., 2008 The vihole The Code of Criminal Procedure (Odls—h—adflf-fl-m The whole 186 | 2009 | 16 Act., 2009

187 | 2010 | 7 | The'Odisha Civil Courts (AmendmentAc)t. , 2010 The whole 188 | 2010 | 9 | The Orissa EntertainmenTtax (AmendmeActn.,t 2)01 0 | The whole 1ga | 2010 [ 10 | The Odisha Electricity (Duty) (Amendment) Act., 2010 | The whole B The Code of Civil Procedure (Odisha Amendment) The wh | e v/hole 190 [ 2010 14 Act., 2010

191 | 2010 | 15 | The Odisha Education (AmendmeActn., t2)01 0 #he whole The Odisha Education (Second Amendment) The whole

192 | 2010116 |y 2010

The Odisha Co-operative Societies (Amendment) i

183 | 2011110 12 011| RIERAEE

194 | 2011 | 11 | The Odisha Civil Courts (Amendment) Act., 2011 The whole 45 2013 | 1 x z(g:nzsha Co-operative societies (Amendment) The whole The Odisha

2 Hindu Religious Endowments 196 | 2092 | 2 | i mendmentAc)t. , 2012 R e 4g7 | 2013 | 4 |The Cour-Fees (Odisha Amendment) Act., 2012 The whole 2012 | 11 The Odisha Consolidation of Holdings and Prevention I 192 of Fragmentation of Land (Amendment) Act., 2012 The whole 1o | 2013 | 22 |Th0e0 00Odisha Self-help Co-Operatives ((RR epeal | 1o whote 0 |2013| 22 (Th7e Odisha Co-operative Sociclies ( (AAmmeenndd ment) |\ wShoto i1y | . | The Odisha Advocates

201 | Welfare 2012 | 24 fund Ak, 2013 (Amandm - ( ment) The whole — I ., | Odisha oo | Co-operative 2014 | 11 Sociolios (Amendmont | Amending Ad., 2014 (Amondmont) The whole —

15

™ @ | @) @ (5) 203 | 2015 | 2 | The Odisha Civil Courts (Amendment) Act., 2014 The whole The Odisha Hindu Religious Endowments

2015 The whole

204 B (Amendment) Act., 2014 205 | 2015 | 8 |The Odisha Education (Amendmenat) Act., 2015 The whole 206 | 2015 | 16 The Odisha District Planning Committee (Amendment) The whole Act., 2015

By Order of the Governor

DILLIP KUMAR MISHRA

Principal Secretary to Government (I/C) Printed and Published by the Director, Printing, Stationery and Publication, Odisha, Cuttack-10 OGP/SBP Ex.Gaz.1440-183+100

SECTIONS