Odisha act 22 of 1961 : The ORISSA HOME GUARDS ACT, 1961

Department
  • Department of Law

Extra No. 2 REGISTERED No. G/GNR/2

©

mbe <!?ujarat <!?obernment ~a?ette EXTRAORDINARY PUBLISHED BY AUTHORITY

Vol. XLVIll THURSDAY, MARCH 2, 2006/PHALGUNA 11, 1927 Separate paging is given to this Part in order that it may be filed as a Separate Compilation.

PART IV

Acts of the Gujarat Legislature and Ordinances promulgated and Regulations made by the Governor.

(The Following Act of the Gujarat Legislature,,having been assented to by the Governor on the 2nd March, 2006 is hereby published for general information.)

S.S.PARMAR, Secretary to the Government of Gujarat,

Legislative and Parliamentary Affairs Department.

GUJARAT ACT NO. 2 OF 2006.

(First published, after having received the assent of the Governor in the "Gujarat Government Gazette", on the 2nd March, 2006).

AN ACT

to repeal certain ActS.

WHEREAS, it is expedient to repeal certain obsolete Acts;

It is hereby enacted in the Fifty-seventh Year of the Republic of India as follows :-

l. This Act may be called the Gujarat Repealing Act, 2006.

2. The Acts specified in the Schedule are hereby repealed.

IV·Ex-2·1 2-1

Short title.

Repeal of certain Acts.

Extra Noe 1 REGISTERED No. GlGNR/z © mm (Ema @ujarat @uhernment @aaette EXTRAORDINARY PUBLISHED BY AUTHORITY Vol. XL!” THURSDAY: MARCH 2, 2006/?HALGUNA “i 1927 Separate my ls given In this Pen in order me: n am he filed as a Sepeme Campilnuons PART IV Acls of me Gujlrn Leglelnlnre Ind Ordinancu pmmulgeeed and Regnlnnnnn nude by lhe Govern-m (The Followmg Act of the Gujarat lggislamrghaving been memud m by me Govzrnor on me 2nd Mexch, 2006 is hereby published for geneml information.) 5. s. PARMAR, Secmary m Lb: Govcrnmcm oqujaraL Legislative and Padiamcnwy Anal-s Depamnml. GUJARAT ACT N0. 2 OF 2006. (Fiat pubfishci nficr having meived the assent of the Governor in the "Gujanal Governmznl Gaunt", on the 1nd Much, 2006). AN ACT m 12pm] main Acts. WHEREAS, in is expedienl m mpcal min nbsnlu: Acts; I! is hamby enwed in m: Fifiyscvcnlh Year of III: Republic of lndia a follows :- 1. This Act my be called Lh: Gujarat Repealing Am. 2006, Shun me. 2. The Acts specified in Ihe Schedule ale hmby repealed. icy“! oftemln EB. N-Ex»2-l 271

2-2

Sr. No.

1.

2.

3.

GUJARAT GOVERNMENT GAZETTE EX. 2-3-2006 [PART-rv

SCHEDULE (See section 2 )

Short title of the Act

The Act for A voiding Wagers (Amendment) Act, 1865.

The Bombay Race-courses Licensing Act, 1912.

The Bombay Abolition of WhiEEing Act, 1957.

Year

Government Central Press, Gandhinagar.

No.

Born.ill

Born. IIl

Bom.XXXIX

2-2 GUJARAT GOVERNMENT GAZETI'E EX 243-2006 [PART-IV SCHEDULE (See secficm 2 ) Sr. sum um um: Act You No‘ No. 1. The Act for Avoiding Wager: 1865 Bum. m (Amendmem) Act, 1355. 2. The Bombay Race-courses 1912 30m In Licmsing Act, 1912. 3. The Bombay Abolition of 1957 Bum. XXXIX Whlp'pin Act. 1957. Gavcrmnznl Cum: has Gunning-r,

SECTIONS