Extra No. 2 REGISTERED No. G/GNR/2
©
mbe <!?ujarat <!?obernment ~a?ette
EXTRAORDINARY
PUBLISHED BY AUTHORITY
Vol. XLVIll THURSDAY, MARCH 2, 2006/PHALGUNA 11, 1927
Separate paging is given to this Part in order that it may be filed as a Separate Compilation.
PART IV
Acts of the Gujarat Legislature and Ordinances promulgated
and Regulations made by the Governor.
(The Following Act of the Gujarat Legislature,,having been assented to by the Governor
on the 2nd March, 2006 is hereby published for general information.)
S.S.PARMAR,
Secretary to the Government of Gujarat,
Legislative and Parliamentary Affairs Department.
GUJARAT ACT NO. 2 OF 2006.
(First published, after having received the assent of the Governor in the "Gujarat
Government Gazette", on the 2nd March, 2006).
AN ACT
to repeal certain ActS.
WHEREAS, it is expedient to repeal certain obsolete Acts;
It is hereby enacted in the Fifty-seventh Year of the Republic of
India as follows :-
l. This Act may be called the Gujarat Repealing Act, 2006.
2. The Acts specified in the Schedule are hereby repealed.
IV·Ex-2·1 2-1
Short title.
Repeal of certain
Acts.
Extra Noe 1 REGISTERED No. GlGNR/z
© mm
(Ema @ujarat @uhernment @aaette
EXTRAORDINARY
PUBLISHED BY AUTHORITY
Vol. XL!” THURSDAY: MARCH 2, 2006/?HALGUNA “i 1927
Separate my ls given In this Pen in order me: n am he filed as a Sepeme Campilnuons
PART IV
Acls of me Gujlrn Leglelnlnre Ind Ordinancu pmmulgeeed
and Regnlnnnnn nude by lhe Govern-m
(The Followmg Act of the Gujarat lggislamrghaving been memud m by me Govzrnor
on me 2nd Mexch, 2006 is hereby published for geneml information.)
5. s. PARMAR,
Secmary m Lb: Govcrnmcm oqujaraL
Legislative and Padiamcnwy Anal-s Depamnml.
GUJARAT ACT N0. 2 OF 2006.
(Fiat pubfishci nficr having meived the assent of the Governor in the "Gujanal
Governmznl Gaunt", on the 1nd Much, 2006).
AN ACT
m 12pm] main Acts.
WHEREAS, in is expedienl m mpcal min nbsnlu: Acts;
I! is hamby enwed in m: Fifiyscvcnlh Year of III: Republic of
lndia a follows :-
1. This Act my be called Lh: Gujarat Repealing Am. 2006, Shun me.
2. The Acts specified in Ihe Schedule ale hmby repealed. icy“! oftemln
EB.
N-Ex»2-l 271
2-2
Sr.
No.
1.
2.
3.
GUJARAT GOVERNMENT GAZETTE EX. 2-3-2006 [PART-rv
SCHEDULE
(See section 2 )
Short title of the Act
The Act for A voiding Wagers
(Amendment) Act, 1865.
The Bombay Race-courses
Licensing Act, 1912.
The Bombay Abolition of
WhiEEing Act, 1957.
Year
Government Central Press, Gandhinagar.
No.
Born.ill
Born. IIl
Bom.XXXIX
2-2 GUJARAT GOVERNMENT GAZETI'E EX 243-2006 [PART-IV
SCHEDULE
(See secficm 2 )
Sr. sum um um: Act You No‘
No.
1. The Act for Avoiding Wager: 1865 Bum. m
(Amendmem) Act, 1355.
2. The Bombay Race-courses 1912 30m In
Licmsing Act, 1912.
3. The Bombay Abolition of 1957 Bum. XXXIX
Whlp'pin Act. 1957.
Gavcrmnznl Cum: has Gunning-r,