Odisha act 015 of 1983 : The ODISHA RIVER POLLUTION PREVENTION (REPEAL) ACT, 1983

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Act

89

ORISSA ACT IS OF •1983

* THE ORISSA RIVER POLLUTION PREVENTIOU (REPEAL) ACT, 1983

[ theassent Of the Gouernor Onthe 24th May 1983 first published in an extraordinary issue of the Orissa

Gazette, dated the 7th June 1983 |

AN ACT TO •REPEAL THE ORISSA RIVER POLLUTION PREVENTION ACT, 1983

Be it enactedby the LegislatureOfthe State Of Orissa in the Thirty-fourth Year ot the Republic of India, as _follows

1. Thie Act maVbe called the Orissä River Pollution Prevenåon-(Rep•1) Act. 1933.

Otl*Aet 42. The Orissa River Poqtmon "evention Act, 1953 is

Mveh 1m (NO. 281)

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