Odisha act 293 of 2019 : The Odisha Handicrafts Policy-2019.

Department
  • Department of Handlooms,Textiles & Handicrafts
Enforcement Date

21 Mar 1861

EXTRAORDINARY

PUBLISHED BY AUTHORITY

No. 293 CUTTACK, MONDAY, FEBRUARY 11, 2019/MAGHA 22 , 1940

HANDLOOMS, TEXTILES & HANDICRAFTS DEPARTMENT NOTIFICATION

The 7th February, 2019 Subject: Odisha Handicrafts Policy-2019.

No. 801–HTH-HC- 01/2019/HT&H.— Odisha has a rich cultural heritage and is endowed with traditional craft skills which have flourished over generations and exist today in the form of Handicrafts. A huge potential exists in the State for economic development in rural areas through self-employment and income generation by promoting handicrafts. Next to the handlooms sector, the handicrafts sector is the major source of livelihood in the non-farm sector. Promotion & sustenance of crafts is essential for the socio-economic development of the State and the people pursuing it. 2. Recognizing its potential and importance, the Government of Odisha have been pleased to declare a policy for handicrafts sector known as the “Odisha Handicrafts Policy, 2019”. The Policy aims to create a vibrant and sustainable handicrafts sector in the State with enhanced market share in the domestic and international market, improve the income and living standards of the handicraft artisans of the State, aspires to create income generating opportunities and to preserve the cultural heritage and unique identity of Odisha’s handicrafts.

3. The policy envisages adoption of a multipronged strategy to include promotion of entrepreneurship, credit linkage, provision of raw material, marketing, training, infrastructure, etc. to achieve the desired goals. 4. This has been approved by the State Cabinet in their 67th meeting held on the 29th January, 2019 as communicated by the Parliamentary Affairs Department in their Memo No.602, dated the 29th January,2019.

5. A copy of the Odisha Handicrafts Policy, 2019 is enclosed for wide publication. ORDER

Ordered that the Notification be published in the next issue of Extraordinary Gazette of Odisha and copy thereof be forwarded to all Departments of Government/ all Heads of Departments/ Accountant General (A&E), Odisha, / all R.D.Cs./ all Collectors/ all DICs/RICs/Director, H&CI, Odisha, for information.

By Order of the Governor

SHUBHA SARMA

Commissioner-cum-Secretary to Government

The Odisha

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ODISHA HANDICRAFTS POLICY-2019 1.0 Introduction 1.1. Odisha the land of enchanting beauty is well known for its exquisite handicrafts. The

State was known as “Utkal”, which meant land of art of highest degree. It has a rich

tradition of handicrafts, unique in its characteristics that have evolved along with its

art & sculpture, temple architecture, folk art, dance & music. The craftsmanship is singular for its technical perfection and artistic excellence. Having an ancient

tradition of crafting splendid pieces of art by hands, Odia artists have long been

presenting their awe inspiring master pieces to the world. Age has not withered the

beauty and dynamic diversity of Odisha's traditional arts and crafts. Even today,

despite the advent of modern technology and availability of cheap machine made

products, the handicraft industry has not only survived but also flourished amidst stiff

competition. 1.2. Almost each District of the State makes a rich contribution to the wide range of hand-

crafted articles available. Each article is in a class by itself and is also a painstaking

self-expression of the artisan and the local culture. As an industry it is highly labour

intensive and decentralized, spread all over the State in rural and urban areas and has contributed significantly to the employment/ self-employment and GDP of the

State. Moreover, many artisans are engaged in certain crafts work on a part-time

basis. However, despite the large production base the domestic as well as export

market still remains largely under-tapped. 1.3. A huge potential exists in the State for economic development in rural areas through

self-employment and income generation by promoting handicrafts. Next to the handloom sector, the handicrafts sector is the major source of livelihood in the non-

farm sector. 1.4. Based on assessment of the socio-economic status of the artisan, opportunities for

income generation and market position, the handicrafts of Odisha, which are 50 in number (Detailed list at Annexure-I), may be broadly categorized under the following

heads: (a) Popular Crafts such as stone carving, wood carving, silver filigree work,

applique work, pattachitra, palm leaf engraving, golden grass craft, wooden

painted toys, sea-shell work, terracotta & clay toys, costume jewellery, dhokra

casting, paper mache, cane and bamboo work and the like. These are called

popular crafts because of their good market potential as a result of which they

provide employment opportunities to a large number of artisans in the State.

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(b) Rare and Languishing Crafts, crafts which are declining, some of which are on the verge of extinction. For example, the Jari work of Cuttack, solapith of Puri,

Jaikhadi work of Parlakhemundi, cloth flower garlands of Tusra in Bolangir and

Baleswar town, glass beads of Berhampur, theatrical dress making of Cuttack,

Keora leaf work of Ganjam and Kendrapara, artistic footwear of Barang, paddy

crafts of Koraput, Kalahandi and Bolangir, musical instruments of Koraput, Baragarh and Nawrangpur, lacquered toys of Nawrangpur, Bargarh’s ritual toys,

durry and carpet work of Bolangir, flexible brass fish of Ganjam, betelnut work

of Aska and Berhampur and the like. There are very few artisans left now who

practice these crafts and keep them alive. Craftsmen engaged in these crafts

are not in a position to even earn subsistence level incomes due to various

reasons such as poor market for the items, production of these items being done in a highly unorganized and isolated environment, etc.

1.5. The handicraft artisans in Odisha constitute a substantial part of the total workforce of the state in the manufacturing, processing, and servicing sector adding to the GDP of

the State. The handicraft sector of the State also contributes to the direct export of

handcrafted goods to foreign countries. The export oriented crafts of the state mostly

consist of dhokra casting including brass and bell metal wares, stone carving, appliqué & patch work, silver filigree, natural fiber crafts, etc.

1.6. Despite its obvious strengths, the handicraft sector in the state suffers from several handicaps such as absence of adequate infrastructure, marketing network, credit

support from financial institutions and entrepreneurship. The handicraft sector has

also been adversely affected by the failure of the co-operative structure that had been

painstakingly created in the 1950s and 1960s to support the sector. In brief, some of

the challenges faced by the handicraft sector are as follows:

 Old production techniques leading to higher cost and resultant compromise in

quality.

 Production Schedules not in synchronization with orders

 Product design and development not based on the market  Non-availability of Raw Material of proper quality, standard and specifications

 Lack of standardization in pricing of the products

 Lack of Convergence of other government schemes

 Lack of capital (absence of access to credit especially for working capital

requirements)

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 Absence of adequate handicraft marketing outlets for direct marketing

 Difficulty to access urban markets. 2.0 Preamble

Recognizing the importance of Handicraft Industries/ Enterprises/ Related

Industries in providing self-employment opportunities to rural artisans particularly to

women and the weaker sections of society and realizing the present constraints of

the sector, lack of infrastructure and financial support and lack of entrepreneurship,

the Odisha Handicrafts Policy is being enunciated. This policy has been framed

after several rounds of discussion with various stake holders at different points of time.

3.0 Vision

The Handicrafts Policy envisions sustainable development of the handicrafts sector

with improved livelihood opportunities for artisans and shaping of the future

generations by preserving the rich craft heritage of Odisha.

4.0 Objectives

It aims to do so by achieving the following objectives:

 To empower handicraft artisans and make them lead partners in development.

 To focus on the welfare of artisans.

 To maximize income generating opportunities and attract new talent to the sector.

 Creation of necessary physical and human capital

 To enhance Odisha’s share of exports of handicraft goods.

 To focus on revival of languishing crafts.

 To ensure preservation of craft heritage.

 To develop a Centre of Excellence at SIDAC 5.0 Strategy

Since there are multi-faceted aspects to the development of the Handicrafts sector and the

artisans, several parallel strategies would be simultaneously need to be implemented to

focus on different aspects. Major strategies that are to be followed for achieving the objectives are:

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A. Product A1. Raw Materials

Shortage of Raw materials has been a major problem for artisans of the State. State Govt.

shall continue its efforts to facilitate easy availability of raw materials required by the

handicraft artisans of the State. This will be done through establishment of Raw Material

Banks and adoption of innovative strategies for procurement of qualitative raw materials.

Public Private Partnership will be encouraged for this purpose.

Strategy

Product

Raw Materials

Design

Producer Capacity Building

Entrepreneurship

Welfare of artisans

Sectoral Support

Credit Linkage

Data base management

Innovation

Cluster Development

Revival of Languishing Crafts

Infrastructure

Brand Building

Crafts Villages

Fiscal Incentives

Setting up of Facilitation Centres

Marketing

Packaging

6 A1.1. Forest based Raw materials

Odisha State Forest Development Corporation Ltd./ Odisha Bamboo Development Agency/

Other agencies including Panchayats will facilitate supply of forest based raw materials

such as bamboo, wood, Lac etc. at cost to the artisans/SHGs/ Co-operatives/

Entrepreneurs on recommendation of the appropriate Authority. A.1.2. Mineral based Raw materials

OMC/ OSCHC Ltd./any other organization of Government of Odisha shall be granted

mining lease for mining of suitable stones for handicrafts and to supply the same to

artisans/SHGs/Co-operatives/ entrepreneurs /Handicraft Raw Material Banks involved in

production/marketing of handicrafts on recommendation of the appropriate Authority.

A.1.3. Reservation of stone quarries suitable for Handicrafts There are limited stones of different grades which are suitable for Stone Carving Craft.

Quarries which are used by the artisans for making sculptures/statues shall be reserved for

use of Govt. agencies. The latter will facilitate supply of stones to the artisans. This will

have the dual benefit of ensuring supply of raw materials for the handicrafts sector and also

prevent the over-exploitation of such quarries by industrial use.

A.1.4. Establishment of Raw material Bank Financial assistance shall be provided to Govt. Agencies / private entrepreneurs to set up

Raw material Banks in clusters or at strategic locations for the benefit of handicraft artisans.

A2. Design Design Development should be encouraged across all crafts to ensure new products with a

focus on utility items. Reputed designers shall be engaged on short/long term basis to

conduct Design Development and Product Development programmes to develop market

oriented/ life style/utility products, etc. Collaboration with reputed institutes working in this

sector will be encouraged. Partnership with private entities would be entered into for

crafting products with high marketability.

Similarly, financial assistance in shape of subsidy shall be provided to the units for

mechanization and up-gradation of technology for mass production, standardization and

quality control. Research & Development & Mix-media Application Centre will be set up in

different parts of the state.

A3. Packaging In order to ensure higher exports of Handicraft products, attractive, safe and eco-friendly

packaging will be required. For this, collaboration with designers and institutes, both govt.

and private entities, having expertise in the packaging segment will be explored. Financial

assistance would be provided to the units set up for packaging purpose. Appropriate

packaging to enhance the aesthetic value and market price of handicraft products to be

encouraged for all products sold out in Handicraft outlets and to boost export.

7 A4. Marketing

Sales statistics indicate that handicrafts have a larger market share in urban areas.

Ironically, artisans have limited scope and capability to access urban markets. The support

provided by the Government for marketing will be strengthened to increase the market

share of handicrafts. A combination of hospitality and handicrafts will be developed so that

all Govt. owned hospitality outlets will provide space for marketing handicrafts. Tourist

Guides will be sensitized to bring tourists to handicraft markets. Similarly, craftsmen will be

trained as guides to better handle the tourists. Timely delivery of orders and production of

items as per seasonality are aspects that need to be looked into. Building marketing

linkages, through public or private initiatives, in these areas will be done.

The scope for marketing of handicraft products will be extended by:

 organizing Exhibitions/Fairs, Buyer-Seller meets.

 enhancing quality standards and introducing testing and labeling facilities.

 Facilitating participation of artisans in different Exhibitions/ Fairs organized by other

agencies at the national and international level.

 Developing Marketing tie-ups with OSCHC Ltd. and other marketing agencies as well as

Corporates.

 Focusing on e-marketing and having partnerships with digital market places

 Taking up targeted marketing through partnerships with institutions and museums for

design development, marketing, etc.

 Developing/ creating marketing infrastructure by Government as well as by private

organization on PPP mode.

 Extending financial assistance to individual artisans, groups or cooperatives for opening

sales outlets.

 Extending financial assistance for printing of product catalogues/ brochures to target orders

for export/sales.

 Undertaking publicity for greater sale of handicraft products. B. Producer B1. Capacity Building

Capacity building is the basic requirement for continuance and development of any trade or

craft. The present system of imparting training through various modes like institutional

training programmes, advance training programmes, skill development training

programmes etc. to create a new generation of crafts persons and also to enhance the

skills of existing artisans shall be strengthened.

8 B2. Entrepreneurship B2.1. Enterprise Development

Apart from the artisan or producer, entrepreneurs should be developed in this sector to take

it forward at the national and international level. Enterprise Development is essential in

order to increase the production base, self & wage employment, create a pan-India

presence for Odisha’s handicrafts and to boost exports. Entrepreneurs with aptitude and

financial soundness shall be identified and groomed through capacity building trainings to

set up handicraft enterprises. At the same time capacity building of the existing

entrepreneurs/ key personnel of handicraft enterprises will also be taken up. Financial

assistance for setting up handicraft units will be provided.

B2.2.Award to Handicrafts Enterprises/Entrepreneurs In order to encourage competition and efficiency amongst handicrafts enterprises, annual

State Awards shall be given to the best Handicrafts Enterprises / Entrepreneurs in

recognition to their contribution in terms of achieving highest turnover, highest export,

highest employment, adoption of new technology, registration of patents, etc.

In addition, Design Development Awards to be emphasized from grass root level either at

the district/ regional level or at State level each year.

B2.3.Craft Tourism Craft Tourism (Fusion of handicraft with tourism & culture) shall be treated as an enterprise

to promote integrated craft centres at strategic locations with facilities like production, sales,

demonstration etc. to attract tourists. Registration of handicraft enterprises shall be done as

per the guidelines of Govt. of Odisha, MSME Development Act, 2006 of Government of

India or any other act of Govt. of Odisha or Govt. of India from time to time or both.

Additional incentives shall be provided to women/specially abled entrepreneurs over &

above the IPR incentives.

B3. Welfare of Artisans Welfare and social security of the artisans is most vital for continuance of the traditional

craft sector. The State Govt. will cover artisans of the State with various Social Security

measures such as Life Insurance, Health Insurance, providing better environment for

working, scholarship for children of artisans for pursuing higher studies, financial assistance

for senior artisans, etc. C. Sectoral Support C1. Credit Linkage

Extending Margin Money Assistance to the handicraft artisans of the State for availing bank

finance to set up their units/ enterprises shall be strengthened. Sanction & disbursement of

loan to the entrepreneurs will be facilitated by the State Govt. New opportunities for

providing credit will be explored.

9 C2. Data Base Management

Data is important for formulation and effective implementation of different schemes for the

development of any sector. Steps shall be taken for creating a data base for the handicrafts

sector of Odisha.

C2.1. Survey of artisans

Survey of artisans shall be taken up to develop data base of artisans with mapping of

villages. It shall be regularly up-dated for better implementation of the policy programmes of

the State.

C2.2. Issue of Photo Identity Cards All the artisans of the State will be issued with Photo Identity Cards to avail benefits of

different schemes of Govt. of Odisha.

C2.3. Other Databases Other database like database of clusters, artisan organizations, MCMs, entrepreneurs,

exporters, marketers, designers, packagers, buyers, machine suppliers, handicraft

promoting agencies, raw material with their availability etc. will be developed. Craft

documentation from raw material to final product & making may be done for each craft.

C2.4. Dedicated web-portal A dedicated web portal for online data entry &reporting to disseminate information and to

allow on-line applications shall be developed.

C3. Innovation Handicrafts sector shall be encouraged to develop innovative products to enhance their

competitiveness in terms of design, quality, productivity, cost, etc. For this purpose,

collaboration with National institutions such as NID, NIFT and reputed entities in the private

sector would be done.

C4. Cluster Development Government shall make concerted efforts to develop the existing craft clusters/ villages in

the State as strong production bases through need based interventions inter alia, such as

formation of SHGs/Co-operative of artisans for collective participation, capacity building of

the artisans/artisan organizations, modernization of production process, design inputs,

CFCs, raw material banks, credit linkage and marketing. Handholding support shall be

provided for a minimum period of three years. New artisans can be added to the existing

clusters by imparting skill training. Govt. Agencies/Cooperatives/ SHGs/ master craft

persons/ entrepreneurs shall be assisted to play a catalytic role in development of the

cluster.

C5. Revival of Languishing Crafts In order to revive the languishing crafts of the State, the HT&H Department shall take

appropriate steps. Diagnostic studies shall be conducted to identify the bottlenecks and the

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interventions required to revive the languishing crafts. Documentation and recording of this

intangible heritage will be done. A State Level Committee will be constituted to closely

monitor for revival of such crafts for sustainable development.

C6. Infrastructure Lack of infrastructure is the bottleneck for the development of handicrafts sector of the

State. Proper infrastructure shall be developed in clusters and strategic locations by

Government or on PPP mode to provide common facilities, marketing and other amenities.

Wherever possible, convergence with existing schemes will be done.

C6.1. Development of SIDAC as “Centre of Excellence” The State Government has set up the State Institute for Development of Arts & Crafts

(SIDAC) on 15th October, 2004 for development of the handicrafts sector. Over the years

its activities involve managing State level training programmes, Design Development

programmes, organizing National level Crafts Mela and the establishment and managing of

the Odisha Crafts Museum etc. The infrastructural and manpower needs of SIDAC will be

addressed to develop it as a “Centre of Excellence” at par with National level institutions. C6.2. Infrastructure for Craft Schools

District Level Training centres are located in different Districts of the State. Most of them are

running in rented accommodation. Proper infrastructure facilities and adequate manpower

like own building shall be provided for the Govt. craft schools/ outreach training centres. These will serve as links between the artisans and markets.

C6.3. Common Facility Centres in Clusters Common Facility Centres including common work-sheds, go-downs for processing of raw

material, finishing of products, testing & quality control, packaging etc. shall be created in

craft clusters. These CFCs shall also be provided with basic amenities like toilets & drinking

water, rest houses etc.

C6.4. Handicrafts Park Handicraft parks shall be established in different parts of the State by Govt. or on PPP

mode to develop and showcase the craft heritage of the State. Financial incentive, as

decided by the Govt., will be provided to such parks which generate large scale, organised

employment.

C6.5. Handicrafts Museum Handicrafts Museums shall be set up at strategic locations across the State to preserve the

rich crafts heritage of the State, to create awareness amongst visitors and to develop as

centres of tourism.

C6.6. Infrastructure for Marketing Infrastructure like handicraft malls, Urban Haats, Craft Centres, Souvenir Shops etc. at

important tourist places shall be created by Government or on PPP mode for promotion of

marketing.

11 C6.7. Land for Handicraft Project

Government land shall be provided for establishment of Handicraft projects as per Govt.

Policy. IDCO and Collector & District Magistrate may allot land for the purpose on priority

basis. Where Government land is not available, private land shall be purchased as per

Revenue Rules.

C6.8. Use of land of Defunct Panchayat Industries Land of defunct Panchayat Industries in strategic locations shall be transferred to

Directorate of H&CI, Odisha for setting up of mini handicraft park/market complex/craft

school etc.

C7. Brand Building Following measures shall be taken for enhancing the recall value of the handicrafts of

Odisha.

 Creation of a Logo for Handicrafts of Odisha.

 G.I Registration of Crafts.

 Development and Printing of catalogues/ brochure/ audio-visual Documentation/ websites

 Advertisement through electronic and print & social media.

 Publicity hoardings shall be put up on Express Trains, Railway Stations, Airports, Market

places & Tourist Centres at the State, National and International level.

C8. Craft Village C8.1. Craft Heritage Village

Handicraft is an integral part of our tradition, art and culture. Odisha is famous for its rich

craft heritage. It is imperative to preserve the craft tradition for posterity. Important craft

centres shall be declared as “Heritage Villages” on the lines of Raghurajpur, for focused

development. Highly skilled artisans shall be involved for restoration of heritage sites with

the help of organizations like ASI, INTACH etc. The Craft Villages will also be integrated

with Kalagrama of Odia Language, Literature & Culture Department. The existing Urban

Haats that were developed at Bhubaneswar (Ekamra Haat), Puri (Neelachal Haat) and

Konark (Konark Haat) will be further developed through PPP as crafts tourist centres

providing amenities for tourists such as eateries, accommodation, basic facilities etc. and

also marketing opportunities for artisans.

C8.2. Craft Village linked with Tourism There are many villages in the State where artisans of a particular craft live and practice

their crafts for generations. With this concept, craft promotion and tourism can be taken up

at a single location. Artisans live and work at the same place and thereby the artisans are

provided with marketing opportunity& live demonstration. Such Craft Villages shall be

developed with necessary infrastructure in association with Tourism and other Departments

to promote craft and tourism together.

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 Providing minimum common amenities to artisans of the village in the form of

communication, roads, water and electricity etc.

 Popularise different crafts of Odisha among tourists thereby creating a market for

handicrafts of the State both at the national and international level.

 Safeguarding the health of the artisans.

 Improving productivity.

 Skill development.

 Increasing livelihood of the artisans in a sustainable manner C9. Fiscal Incentives

Handicrafts Sector has been identified as a focus as well as a priority sector for the purpose

of availing fiscal incentives under IPR-2015. The fiscal incentives provided under IPR-2015

and MSME Development Policy-2016 shall be made available to handicraft production units

and developers of handicraft infrastructure projects as given in Annexure-II and Annexure-

III.

These incentives will stand automatically revised with modification in the related

policies, namely IPR-2015 and MSME Development Policy-2016.

The units/ enterprises may choose to avail a particular incentive under either this

Policy or the MSME Development Policy or the IPR-2015.

C10. Setting up of Facilitation Cell C10.1.HT&H Department shall organize Road shows /Investors’ Meets at strategic locations in

order to promote handicraft sector. RICs/DICs shall similarly organize awareness

programmes for artisans and entrepreneurs within their Districts.

C10.2. A Facilitation Cell shall be set up by recruiting talent from both within and outside government at State level /RICs/DICs to support entrepreneurs/ investors in Handicrafts

Sector.

C10.3. An online mechanism for administration of incentives in a time bound manner will be adopted to ensure timely sanction and release of incentives.

6.0 Miscellaneous/General Provisions (a) This policy shall remain in force until substituted by another Policy. The State

Government may at any time amend any provision of this policy.

(b) A special package of incentives over and above what has been enumerated in this

Policy document may be considered for new projects/ schemes on a case to case

basis taking into account the benefits to the State.

(c) Doubts relating to interpretation of any term and / or dispute relating to the operation of

any provision under this policy shall have to be referred to the concerned

Administrative Department, Government of Odisha for clarification / resolution and the

decision of Government in this regard shall be final and binding on all concerned.

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(d) The Fiscal Incentives under IPR-2015 and MSME Development Policy-2016 will be

governed for handicraft enterprises as per the Operational Guidelines issued/ will be

issued from time to time.

(e) For definitions of terms used in the Policy, Annexure-IV may be referred to. (f) No right or claim for any incentive under this policy shall be deemed to have been

conferred merely on the ground of provision in this policy.

(g) Implementation of various provisions covering the incentives, concessions etc. will be

subject to the issue of detailed guidelines and concurrent notifications, wherever

necessary in respect of each item by HT&H Department /concerned Administrative

Department.

*****

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Annexure-I

Approved List of Handicraft Industries (Recognized Crafts)

1. Applique 26 Lacquer Work

2. Art Leather 27 Metal Craft

3. Art Textiles (Tie & Dye) 28 Natural fiber craft

4. Artificial Bonsai 29 Paddy Craft

5. Artistic Foot-ware 30 Palm leaf Decorative

6. Artistic Mat 31 Palm-leaf Engraving

7. Batik Printing 32 Paper Mache

8. Betel-nut craft 33 Patta&Tasar Painting

9. Brass and Bell Metal 34 Root Craft

10. Cane and Bamboo 35 Sabai Grass Craft

11. Clay Toys 36 Sea shell work

12. Cloth Flower 37 Silver Filigree

13. Coconut Shell 38 Soft Toys

14. Coir Craft 39 Solapith

15. Costume Jewellery 40 Stone Carving

16. Dhokra Casting 41 Straw Craft

17. Durry Carpet 42 Terracotta & Pottery

18. Embroidery 43 Theatrical Dress

19. Gem Stone Processing 44 Tribal Jewellery

20. Golden Grass 45 Wood Carving

21. Gopa Craft 46 Wooden in-lay

22. Horn Work 47 Wooden painted Toys

23. Jaikhadi works 48 Woolen carpet weaving

24. Jute Craft 49 Zari works

25. Keora Leaf Product 50 Cloth Patchwork

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Annexure II

FISCAL INCENTIVES FOR MSMEs (Handicrafts) AS AVAILABLE FOR THE PRIORITY SECTOR UNITS UNDER INDUSTRIAL POLICY

RESOLUTION-2015

1. LAND AT CONESSIONAL RATE

 Ground rent @1% of the land value

2. EXEMPTION OF PREMIUM ON CONVERSION OF AGRICULTURAL LAND FOR INDUSTRIAL USE

 New Industrial units and existing industrial units taking up E/M/D

Priority Sector 100% up to 100 Acres & 50% for balance Area

3. INTEREST SUBSIDY

 New MSME @ 5% per annum on term loan for Five years and same for Seven years for Industrially Backward Districts limiting to:

Micro Enterprise Rs.10 lakh Small Enterprise Rs.20 lakh Medium Enterprise Rs.40 lakh

4. STAMP DUTY EXEMPTION

 No stamp duty for land allotted by the Government to IDCO or Govt./ IDCO to Private Industrial Estate Developers.

Transfer of land/ shed by Govt./ IDCO/ Private Industrial Estate Developers to new units and existing units acquiring fresh land for E / M / D

Priority Sector 100% of Stamp Duty

Stamp Duty exemption on transfer of management/ conversion to company/ reconstruction & amalgamation of Companies/ execution of loan deed/ credit deed/ hypothecation deeds.

5. ELECTRICAL ENERGY SUBSIDY

A Exemption of Electricity Duty for 5 years

New MSMEs Up to Contract demand of 500 KVA

New units in the Priority Sector

Up to Contract demand of 5 MVA

B One-time reimbursement of cost of Energy Audits for achieving energy efficiency up to

Micro Enterprises-Rs.1 lakh

Small Enterprises-Rs.2 lakh

Medium Enterprises- Rs.3 lakh

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6. GST

GST reimbursement/exemption will be provided to the eligible unit as decided by Government from time to time.

7. EMPLOYMENT COST SUBSIDY- for employing skilled & semi-skilled workers of domicile of Odisha as regular employees

New & existing units taking up E/M/D in Micro & Small Sector

Male workers-75% of ESI & EPF contribution for 5 years Female workers-100% of ESI & EPF contribution for 5 years

New & existing units taking up E/M/D in Medium Sector

Male workers-50% of ESI & EPF contribution for 3 years Female workers-100% of ESI & EPF contribution for 3 years

New & existing units taking up E/M/D in MSME and Priority Sector-displaced for the establishment of the said industrial unit

100% of ESI & EPF contribution for 3 years

New & existing Industrial units undertaking E/M/D in MSME and Priority Sector- with Disabilities

100% of ESI & EPF contribution for 5 years

Employment Cost Subsidy- for additional period of 2 years for Industrially Backward Districts.

8. PATENT REGISTRATION

New units and Existing units in MSME & Priority Sector taking up Expansion/ Modernization/ Diversification

100% of the registration cost limited to Rs. 10 lakh

9. QUALITY CERTIFICATION -& its renewal for next consecutive two years.

New and Existing units in MSME & Priority Sector taking up E/ M/ D

100% of quality certification charges limited to Rs.3 lakh

10. ASSISTANCE FOR TECHNICAL KNOW-HOW

New units in MSME & Priority Sector

Indigenous tech. 100% of cost up to Rs.1 lakh

Imported tech. 100% of cost up to Rs.5 lakh

11. ENTREPRENEURSHIP DEVELOPMENT SUBSIDY

75% of course fee limited to Rs.50,000/- per course to budding entrepreneurs to undergo Management Development Training in reputed national level institutions.

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12. ENVIRONMENTAL PROTECTION INFRASTRUCTURE SUBSIDY

Rs.20 lakh or 20% of capital cost whichever is less for adopting Zero Effluent / ZLD & setting up Effluent Treatment Plants by MSMEs

13. CAPITAL GRANT TO SUPPORT QUALITY INFRASTRUCTURE

Industrial parks/ Cluster parks promoted by private sector/ Ind. Associations/ User units in cluster format

50% of the infrastructure cost up-to Rs.10 crore/ park or cluster

Up-gradation of the existing parks/ clusters provided the park/ estate/ cluster is User-managed

50% of total cost up-to Rs.5 crore

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Annexure-III

FISCAL INCENTIVES FOR HANDICRAFTS IN MSME DEVELOPMENT POLICY- 2016

1. Capital Investment Subsidy

Sl. No.

Category of Enterprise Quantum of Assistance

1 New Micro & Small Enterprises @ 25% of capital investment made in Plant & Machinery subject to an upper limit of Rs.1 crore only.

2 New Micro & Small Enterprises owned by SC, ST, Differently abled, Women & Technical (Degree/ Diploma) entrepreneurs

@ 30% of capital investment made in Plant & Machinery subject to an upper limit of Rs.1.25 crore only.

3 New Micro & Small Enterprises set up in industrially backward Districts including KBK Districts.

Additional capital investment subsidy @ 5% of investment made in Plant & Machinery with an upper limit prescribed at Sl.1 & 2 above as applicable.

Note: For the enterprises set up by SC/ ST/ Differently Abled/ women/ Technical Degree or

Diploma holders, their stake in equity participation/ shareholding shall be 51% or more

individually or jointly.

2. Trade Mark Assistance

New MSMEs shall be entitled for reimbursement of 50% of expenditure incurred in obtaining Trade Mark subject to maximum of Rs.25,000/-.

3. Any other incentives as applicable for handicraft enterprises under the above policy.

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Annexure-IV Definitions & Interpretations

For the purpose of this Handicrafts Policy, the various terms shall have the meanings

assigned to them hereunder:

1) Handicrafts: “It must be predominantly made by hand. It does not matter if some machinery is also used in the process”.

“It must be graced with visual appeal in the nature or ornamentation on inlay

work or some similar work lending it an element of artistic improvement. Such

ornamentation must be of a sustainable nature and not a mere pretence”. (N.B.- Definition as given by the Hon’ble Supreme Court in the case of Collector of Excise,

New Delhi vs Louis Shoppe)

2) Handicraft Artisan: Any person engaged in/ practicing handicraft production as a primary/ pre-dominant source of his/ her livelihood.

3) Handicraft enterprise: Any enterprise exclusively engaged in production of handicrafts goods ormarketing of handicraft goods. The Common Facility Centre

(CFC) created for handicraft producers are included. It may be owned and

managed by an artisan/entrepreneur/SHG/Co-operative Society/ Partnership firm or

a Company.

4) Handicraft entrepreneur: Entrepreneurs having own handicraft enterprise or

interested to set up own handicraft enterprise.

5) Handicraft SHG: Self Help Group formed by 10-20 handicraft artisans only. 6) Handicraft Co-operative Society: Co-operative Society formed by handicraft

artisans only registered under Societies Registration Act 1962.

7) Craft Village: A craft village would be a village or group of contiguous villages within a radius of 3-5Kms. having at least 30 traditional artisans practicing the

same/similar crafts.

8) Cluster: A cluster would be a village or group of contiguous villages within a radius of 5-10Kms. having at least 100 traditional artisans practicing the same/similar

crafts.

9) “Earlier” IPRs means the applicable Industrial Policy Resolution 10) “Effective Date” means the date of notification of this Handicrafts Policy. 11) “Existing Industrial Unit” means an industrial unit that has commenced production

before the effective date of this policy.

12) “Fixed Capital Investment” means investment in land, building, plant, machinery and balancing equipment.

20 13) “Expansion/ Modernisation/ Diversification” (E/M/D) holds the same meaning as

defined in IPR-2015.

14) “Priority Sector” means – handicraft enterprises as per Annexure-I.

15) “Raw material” means materials required by the unit that directly go into the composition of its finished goods.

16) For administration of incentives the handicraft enterprises shall file memorandum under MSME Development Act, 2006 any modification/ Amendment by Govt. of

India/ Govt. of Odisha from time to time.

17) The handicraft enterprises have to file/ obtain EIN (Entrepreneurs Identification Number), UAM (Udyog Aadhar Memorandum) verified by the designated authority

indicating the item of production, quantity & value and date of commercial

production.

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Printed and published by the Director, Printing, Stationery and Publication, Odisha, Cuttack-10

Ex. Gaz. 2244-173+100

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