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Home
Acts
Bihar
B
Bihar Acts Starting With B
Bihar act 005 of 1923 : The BOILERS ACT, 1923
State:
Bihar
Date:
23 Feb 1923
Department:
Labour Resources Department
Bihar act 6 of 1935 : The Bihar Co-operative Societies Act, 1935
State:
Bihar
Date:
28 May 1935
Department:
Department of CO-OPERATIVE DEPARTMENT
Ministry:
Ministry of LAND REVENUE
Bihar act 006 of 1935 : Bihar Cooperative Societies Act, 1935
State:
Bihar
Department:
CO-OPERATIVE DEPARTMENT
Bihar act 006 of 1947 : The BIHAR MOLASSES (CONTROL) ACT, 1947
State:
Bihar
Date:
16 Mar 1947
Department:
SUGERCANE INDUSTRIES DEPARTMENT
Bihar act 036 of 1948 : Bihar Electricity Duty Act, 1948
State:
Bihar
Department:
Department of COMMERCIAL TAXES DEPARTMENT
Bihar act 017 of 1949 : The Bodhgaya Temple Act 1949
State:
Bihar
Date:
6 Jul 1949
Department:
HOME DEPARTMENT
Bihar act 028 of 1950 : The BIHAR GOSHALA ACT, 1950
State:
Bihar
Date:
27 Sep 1950
Department:
ANIMAL & FISH RESOURCES DEPARTMENT
Ministry:
Ministry of LAND REVENUE
Bihar act 030 of 1950 : The Bihar Land Reforms Act, 1950
State:
Bihar
Date:
1 Apr 1950
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 039 of 1950 : The BIHAR OFFICIAL LANGUAGE ACT, 1950
State:
Bihar
Date:
29 Nov 1950
Department:
CABINET SECRETARIAT DEPARTMENT
Bihar act 001 of 1952 : The Bihar prevention of Beggary Act, 1951
State:
Bihar
Date:
23 Jan 1952
Department:
SOCIAL WELFARE DEPARTMENT
Bihar act 008 of 1954 : The Bihar Shops & Establishments Act, 1953
State:
Bihar
Date:
15 Feb 1955
Department:
Labour Resources Department
Bihar act 022 of 1954 : The BIHAR BHOODAN YAGNA ACT, 1954
State:
Bihar
Date:
21 Jul 1954
Department:
REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of LAND REVENUE
Bihar act 023 of 1955 : The BIHAR LANGUAGE OF LAWS ACT, 1955
State:
Bihar
Date:
25 Nov 1955
Department:
CABINET SECRETARIAT DEPARTMENT
Bihar act 022 of 1955 : The Bihar Emergency Cultivation Irrigation Act, 1955
State:
Bihar
Date:
22 Sep 1955
Department:
WATER RESOURCES DEPARTMENT
Bihar act 014 of 1956 : The BIHAR KHADI & VILLAGE INDUSTRIES ACT 1956
State:
Bihar
Date:
11 Nov 2029
Department:
INDUSTRY DEPARTMENT
Bihar act 020 of 1956 : The Bihar Government Premises (Rent Recovery and Eviction) Act, 1956
State:
Bihar
Date:
1 Oct 1956
Department:
REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of LAND REVENUE
Bihar act 002 of 1956 : The Bihar Preservation And Improvement of Animals Act, 1955
State:
Bihar
Date:
11 Jan 1956
Department:
ANIMAL & FISH RESOURCES DEPARTMENT
Bihar act 008 of 1957 : The BIHAR OFFICIAL LANGUAGE (AMENDMENT) ACT, 1957
State:
Bihar
Date:
28 Nov 1957
Department:
CABINET SECRETARIAT DEPARTMENT
Bihar act 032 of 1966 : The BEEDI AND CIGAR WORKERS (CONDITIONS OF EMPLOYMENT) ACT, 1966
State:
Bihar
Date:
30 Nov 1966
Department:
Labour Resources Department
Bihar act 019 of 1967 : The Bihar Contingency Fund (Hindi)
State:
Bihar
Date:
11 Jul 2018
Department:
FINANCE DEPARTMENT
Bihar act 008 of 1967 : The Bihar Contingency fund Act
State:
Bihar
Date:
4 Aug 1972
Department:
FINANCE DEPARTMENT
Bihar act 016 of 1974 : The Bihar Industrial Area Development Authority Act, - 1974
State:
Bihar
Date:
1 Apr 1974
Department:
INDUSTRY DEPARTMENT
Bihar act 019 of 1976 : The BONDED LABOUR SYSTEM (ABOLITION) ACT, 1976
State:
Bihar
Date:
9 Feb 1976
Department:
Labour Resources Department
Bihar act 017 of 1977 : The BIHAR INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS AND CASUAL LEAVE) Act, 1976
State:
Bihar
Date:
14 Nov 1977
Department:
INDUSTRY DEPARTMENT
Bihar act 003 of 1979 : The Bihar Agricultural and Rural Area Development Agency Act, 1978
State:
Bihar
Date:
5 Feb 1979
Department:
AGRICULTURE DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 040 of 1982 : The BIHAR REGIONAL AREA DEVLOPMENT AUTHORITY ACT 1974
State:
Bihar
Date:
25 Jan 1982
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 037 of 1982 : The Bihar Sugarcane (Regulation of Supply and Purchase) Act. 1981
State:
Bihar
Date:
25 Jan 1982
Department:
SUGERCANE INDUSTRIES DEPARTMENT
Bihar act 018 of 1982 : The Bihar Agricultural Income Tax (Repealing) Act, 1981
State:
Bihar
Date:
22 Jan 1982
Department:
AGRICULTURE DEPARTMENT
Bihar act 044 of 1982 : The Bihar Agricultural Service Act, 1982
State:
Bihar
Date:
16 Apr 1982
Department:
AGRICULTURE DEPARTMENT
Ministry:
Ministry of LAND REVENUE
Bihar act 064 of 1982 : The Bihar Agricultural Produce Markets (Validation) Act, 1982
State:
Bihar
Date:
7 Aug 1982
Department:
AGRICULTURE DEPARTMENT
Bihar act 004 of 1983 : Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982
State:
Bihar
Bihar act 006 of 1983 : The Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
State:
Bihar
Date:
7 May 1983
Department:
AGRICULTURE DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 0374 of 1991 : The Bihar State Minorities Commision Act
State:
Bihar
Date:
18 Sep 1991
Department:
Minority Welfare Department
Bihar act 020 of 1992 : The Bihar Motor Transport Vehicles Toll Act, 1992
State:
Bihar
Date:
17 Aug 1992
Department:
TRANSPORT DEPARTMENT
Bihar act 008 of 1994 : The Bihar Motor Vehicle Taxation Act, 1994.
State:
Bihar
Date:
26 Apr 1994
Department:
TRANSPORT DEPARTMENT
Bihar act 027 of 1996 : The BUILDING AND OTHER CONSTRUCTION WORKERS (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1996
State:
Bihar
Date:
19 Aug 1996
Department:
Labour Resources Department
Bihar irrigation act 1997 : Bihar Irrigation Act, 1997
State:
Bihar
Department:
Department of WATER RESOURCES DEPARTMENT
Bihar act 002 of 1997 : The Bihar Self-Supporting Cooperative Societies Act, 1996
State:
Bihar
Date:
31 May 1997
Department:
CO-OPERATIVE DEPARTMENT
Bihar act 011 of 1998 : The BIHAR IRRIGATION ACT,1997
State:
Bihar
Date:
29 Jul 1998
Department:
WATER RESOURCES DEPARTMENT
Bihar act 006 of 1999 : The Bihar State Commission for Women Act, 1999
State:
Bihar
Date:
1 Jan 1999
Department:
SOCIAL WELFARE DEPARTMENT
Bihar act 03268 of 2002 : The Bihar Udyog Seva sambhag
State:
Bihar
Date:
14 Sep 2002
Department:
Industry Department
Bihar act 010 of 2006 : The Bihar Land Reforms (fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 2006
State:
Bihar
Date:
3 May 2006
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 005 of 2006 : The Bihar Fiscal Responsibility and Budget Management Act, 2006 Hindi
State:
Bihar
Date:
4 May 2006
Department:
FINANCE DEPARTMENT
Bihar act 005 of 2006 : The Bihar Fiscal Responsibility and Budget Management Act, 2006
State:
Bihar
Date:
5 Apr 2006
Department:
FINANCE DEPARTMENT
Bihar act 013 of 2006 : The BIHAR FISH JALKAR MANAGEMENT ACT 2006
State:
Bihar
Date:
4 May 2006
Department:
ANIMAL & FISH RESOURCES DEPARTMENT
Ministry:
Ministry of LAND REVENUE
Bihar act 006 of 2006 : The BIHAR PANCHAYAT RAJ ACT, 2006
State:
Bihar
Date:
8 Apr 2006
Department:
PANCHAYATI RAJ DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 013 of 2007 : The BIHAR JALKAR MANAGEMENT (AMENDMENT) ACT-2007
State:
Bihar
Date:
19 Apr 2007
Department:
ANIMAL & FISH RESOURCES DEPARTMENT
Bihar act 007 of 2007 : The BIHAR POLICE ACT, 2007
State:
Bihar
Date:
30 Mar 2007
Department:
HOME DEPARTMENT
Bihar act 29 of 2008 : The Bihar self- Supporting Co- operative societies (Amendment) ACT, 2008
State:
Bihar
Date:
23 Dec 2008
Department:
Department of CO-OPERATIVE DEPARTMENT
Bihar act 031 of 2008 : Bihar Government Premises (Allotment, Rent, Recovery and Eviction) (Amendment) Act, 2008
State:
Bihar
Department:
BUILDING CONSTRUCTION DEPARTMENT
Ministry:
Ministry of Social Justice and Empowerment
Bihar act 014 of 2008 : The Bihar State Election Authority Act, 2008
State:
Bihar
Date:
23 Apr 2008
Department:
CO-OPERATIVE DEPARTMENT
Bihar act 020 of 2008 : The Bihar State Mela Authority Act, 2008
State:
Bihar
Date:
2 May 2008
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 018 of 2008 : The BIHAR CO-OPERATIVE SOCIETY (AMENDMENT) Act, 2008
State:
Bihar
Date:
30 Apr 2008
Department:
CO-OPERATIVE DEPARTMENT
Bihar act 006 of 2008 : The Bihar Secretariat service, Act 2007
State:
Bihar
Date:
4 Jan 2008
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 003 of 2008 : The BIHAR SECRETARIAT SERVTCE ACT',2007
State:
Bihar
Date:
4 Jan 2008
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Ministry:
Ministry of HOME
Bihar act 028 of 2008 : The BIHAR VALUE ADDED TAX (AMENDMENT) ACT, 2008
State:
Bihar
Date:
22 Dec 2008
Department:
COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Personnel
Bihar act 030 of 2008 : Bihar Contingency Fund (Amendment) Act, 2008
State:
Bihar
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 029 of 2008 : Bihar self-Supporting Co-operative Societies (Amendment) Act, 2008
State:
Bihar
Department:
CO-OPERATIVE DEPARTMENT
Bihar act 002 of 2014 : Bihar Municipal (Amendment) Act, 2013
State:
Bihar
Department:
Department of URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 011 of 2011 : Bihar Panchayat Raj (Amendment) Act, 2011
State:
Bihar
Department:
Department of PANCHAYATI RAJ DEPARTMENT
Bihar act 007 of 2009 : The BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2009
State:
Bihar
Date:
10 Aug 2009
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 011 of 2009 : The BIHAR LAND REFORMS (FIXATION OF CEILING AREA AND ACQUISITION OF SURPLUS LAND) (AMENDMENT) ACT, 2009
State:
Bihar
Date:
9 Sep 2009
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 008 of 2009 : Bihar Municipal (Amendment) Act, 2009
State:
Bihar
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Ministry:
Ministry of Industries
Bihar act 004 of 2009 : The BIHAR CO-OPERATIVE SOCIETY (AMENDMENT) Act, 2009
State:
Bihar
Date:
12 May 2009
Department:
CO-OPERATIVE DEPARTMENT
Bihar act 009 of 2009 : Bihar Land Tribunal Act, 2009
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 010 of 2009 : Bihar Panchayat Raj (Amendment) Act, 2009
State:
Bihar
Department:
PANCHAYATI RAJ DEPARTMENT
Bihar act 22 of 2010 : The BIHAR CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2010
State:
Bihar
Date:
29 Apr 2010
Department:
Department of CO-OPERATIVE DEPARTMENT
Ministry:
Ministry of Home
Bihar act 21 of 2010 : The BIHAR SELF SUPPORTING CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2010.
State:
Bihar
Date:
29 Apr 2010
Department:
Department of CO-OPERATIVE DEPARTMENT
Bihar act 020 of 2010 : The BIHAR FISH JALKAR MANAGEMENT (AMENDMENT) ACT, 2010
State:
Bihar
Date:
28 Apr 2010
Department:
ANIMAL & FISH RESOURCES DEPARTMENT
Bihar act 025 of 2010 : Bihar Fiscal Responsibility and Budget Management (Amendment) Act, 2010
State:
Bihar
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 003 of 2010 : The BIHAR VALUE ADDED TAX (AMENDMENT) ACT, 2010
State:
Bihar
Date:
5 Jan 2010
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 018 of 2010 : The BIHAR PREVENTION OF DEFACEMENT OF PROPERTY (AMENDMENT), ACT, 2010
State:
Bihar
Date:
28 Apr 2010
Department:
HOME DEPARTMENT
Ministry:
Ministry of Vidhai
Bihar act 023 of 2010 : The BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2010
State:
Bihar
Date:
30 Apr 2010
Department:
PANCHAYATI RAJ DEPARTMENT
Bihar act 010 of 2010 : The BIHAR SPECIAL SECURITY GROUP (AMENDMENT) ACT, 2010
State:
Bihar
Date:
13 Apr 2010
Department:
HOME DEPARTMENT
Bihar act 012 of 2010 : The BIHAR AGRICULTURAL UNIVERSITY ACT 2010
State:
Bihar
Date:
16 Apr 2010
Department:
AGRICULTURE DEPARTMENT
Bihar act 016 of 2010 : The BIHAR LAND DISPUTES RESOLUTION (AMENDMENT) ACT, 2010
State:
Bihar
Date:
28 Apr 2010
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 015 of 2010 : The BIHAR SCHOOL EXAMINATION BOARD (AMENDMENT) ACT 2010.
State:
Bihar
Date:
28 Apr 2010
Department:
EDUCATION DEPARTMENT
Bihar act 008 of 2010 : The BIHAR FINANCE ACT, 2010
State:
Bihar
Date:
9 Apr 2010
Department:
FINANCE DEPARTMENT
Bihar act 004 of 2010 : Bihar Land Disputes Resolution Act, 2009
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 009 of 2010 : The BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2010
State:
Bihar
Date:
9 Apr 2010
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 019 of 2010 : Bihar Agricultural University (Amendment) Act, 2010
State:
Bihar
Department:
AGRICULTURE DEPARTMENT
Bihar act 022 of 2010 : Bihar Co-Operative Societies (Amendment) Act, 2010
State:
Bihar
Department:
CO-OPERATIVE DEPARTMENT
Bihar act 017 of 2010 : Bihar Coaching Institute (Control & Regulation) Act, 2010
State:
Bihar
Department:
EDUCATION DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 011 of 2010 : Bihar Agriculture Land (Conversion for Non-Agriculture Purposes) Act, 2010
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 005 of 2010 : Bihar Special Courts Act, 2009
State:
Bihar
Department:
VIGILANCE DEPARTMENT
Bihar act 014 of 2011 : Bihar Contingency Fund (Amendment) Act, 2011
State:
Bihar
Bihar act 011 of 2011 : The Bihar Panchayat Raj (Amendment) Act, 2011
State:
Bihar
Date:
27 May 2011
Department:
PANCHAYATI RAJ DEPARTMENT
Bihar act 007 of 2011 : The Bihar Municipal (Amendment) Act, 2011
State:
Bihar
Date:
27 May 2011
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 024 of 2011 : Bihar Special Survey and Settlement Act, 2011
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 016 of 2011 : Bihar Staff Selection Commission (Amendment) Act, 2011
State:
Bihar
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 009 of 2011 : Bihar Integrated Check-Post Authority Act, 2011
State:
Bihar
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 005 of 2011 : Bihar Non Government Secondary School (Taking over Management and Control) (Amendment) Act, 2011
State:
Bihar
Department:
EDUCATION DEPARTMENT
Bihar act 012 of 2011 : Bihar Elementary School Education Committee Act, 2011
State:
Bihar
Department:
EDUCATION DEPARTMENT
Bihar act 018 of 2011 : Bihar Medical Service Institution and Person Protection Act, 2011
State:
Bihar
Department:
HEALTH DEPARTMENT
Bihar act 008 of 2011 : The BIHAR VALUE ADDED TAX (AMENDMENT) ACT, 2011
State:
Bihar
Date:
27 May 2011
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 017 of 2011 : The BIHAR CLINICAL ESTABLISHMENT (Control and Regulation) (Repeal), Act, 2011
State:
Bihar
Date:
15 Sep 2011
Department:
HEALTH DEPARTMENT
Bihar act 004 of 2011 : Bihar Right to Public Services Act, 2011
State:
Bihar
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 006 of 2011 : Bihar School Examination Board (Amendment) Act, 2011
State:
Bihar
Department:
EDUCATION DEPARTMENT
Bihar act 010 of 2011 : Bihar Tax on Professions, Trades, Callings and Employments Act, 2011
State:
Bihar
Department:
COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Vidhai
Bihar act 023 of 2011 : Bihar Land Mutation Act, 2011
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 015 of 2011 : Bihar Underground Pipelines (Acquisition of Right of User in Land) Act, 2011
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 022 of 2011 : Bihar Lokayukta Act, 2011
State:
Bihar
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 013 of 2012 : Bihar Contingency Fund (Amendment) Act, 2012
State:
Bihar
Bihar act 3 of 2012 : The BIHAR COOPERATIVE SOCIETIES (AMENDMENT) ACT, 2011
State:
Bihar
Date:
9 Feb 2012
Department:
Department of CO-OPERATIVE DEPARTMENT
Ministry:
Ministry of Law
Bihar act 024 of 2012 : Bihar State Mela Authority (Amendment) Act, 2012
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of Vidhai
Bihar act 016 of 2012 : Bihar Land Mutation (Amendment) Act, 2012
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 023 of 2012 : Bihar Agriculture Land (Conversion for Non-Agriculture Purposes) (Amendment) Act, 2012
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of Law
Bihar act 025 of 2012 : Bihar State Street Vendors (Protection of Livelihood and Regulation of Trade) Act, 2012
State:
Bihar
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 003 of 2012 : Bihar Co-operative Societies (Amendment) Act, 2011
State:
Bihar
Department:
CO-OPERATIVE DEPARTMENT
Bihar act 017 of 2012 : Bihar Public Land Encroachment (Amendment) Act, 2012
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 014 of 2012 : The Bihar Value Added Tax (Amendment) Act, 2012
State:
Bihar
Date:
27 Aug 2012
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 001 of 2012 : Bihar Apartment Ownership (Amendment) Act, 2011
State:
Bihar
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 007 of 2012 : Bihar Special Survey and Settlement (Amendment) Act, 2012
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of Vidhai
Bihar act 009 of 2012 : Bihar State Public Library and Information Centre (Amendment) Act, 2012
State:
Bihar
Department:
EDUCATION DEPARTMENT
Bihar act 015 of 2012 : Bihar Land Disputes Resolution (Amendment) Act, 2012
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 022 of 2012 : Bihar State Universities (Amendment and Validation) Act, 2012
State:
Bihar
Department:
EDUCATION DEPARTMENT
Bihar act 010 of 2012 : Bihar Lokayukta (Amendment) Act, 2012
State:
Bihar
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 020 of 2012 : Bihar Urban Planning and Development Act, 2012
State:
Bihar
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 002 of 2012 : Bihar Municipal (Amendment) Act, 2011
State:
Bihar
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 020 of 2013 : Bihar Private Universities Act, 2013
State:
Bihar
Department:
EDUCATION DEPARTMENT
Ministry:
Ministry of Vidhai
Bihar act 003 of 2013 : The BIHAR FINANCE ACT, 2013
State:
Bihar
Date:
1 Apr 2013
Department:
FINANCE DEPARTMENT
Bihar act 004 of 2013 : Bihar Hindu Religious Trust (Amendment) Act, 2013
State:
Bihar
Department:
LAW DEPARTMENT
Bihar act 014 of 2013 : Bihar State Universities (Amendment) Act, 2013
State:
Bihar
Department:
EDUCATION DEPARTMENT
Ministry:
Ministry of Excise and Taxation
Bihar act 017 of 2013 : Bihar State University (Amendment) Act, 2013
State:
Bihar
Department:
EDUCATION DEPARTMENT
Bihar act 019 of 2013 : Bihar Protection of Interest of Depositors (in Financial Establishments) (Amendment) Act, 2013
State:
Bihar
Department:
FINANCE DEPARTMENT
Bihar act 021 of 2013 : Bihar Sports (Registration, Recognition and Regulation of Sports Associations) Act, 2013
State:
Bihar
Department:
YOUTH, ART & CULTURE DEPARTMENT
Bihar act 006 of 2013 : Bihar Co-operative Societies (Amendment) Act, 2013
State:
Bihar
Department:
CO-OPERATIVE DEPARTMENT
Bihar act 008 of 2013 : Bihar Combined Entrance Competitive Examination (Amendment) Act, 2013
State:
Bihar
Department:
CABINET SECRETARIAT DEPARTMENT
Ministry:
Ministry of LAND REVENUE
Bihar act 007 of 2013 : Bihar Self-Supporting Co-operative Societies (Amendment) Act, 2013
State:
Bihar
Department:
CO-OPERATIVE DEPARTMENT
Ministry:
Ministry of Finance
Bihar act 010 of 2013 : Bihar Land Disputes Resolution (Amendment) Act, 2013
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 011 of 2013 : Bodhgaya Temple (Amendment) Act, 2013
State:
Bihar
Department:
HOME DEPARTMENT
Bihar act 006 of 2014 : The BIHAR FIRE SERVICE ACT, 2014
State:
Bihar
Date:
27 Mar 2014
Department:
HOME DEPARTMENT
Bihar act 0792 of 2014 : The Bihar State Archaeology & Museum Service Rules, 2014
State:
Bihar
Date:
16 Jul 2014
Department:
YOUTH, ART & CULTURE DEPARTMENT
Bihar act 0791 of 2014 : The Bihar State Art and Culture Service Rules, 2014
State:
Bihar
Date:
16 Jul 2014
Department:
YOUTH, ART & CULTURE DEPARTMENT
Bihar act 007 of 2014 : The Bihar Panchayat Raj (Amendment) Act, 2014
State:
Bihar
Date:
5 May 2014
Department:
PANCHAYATI RAJ DEPARTMENT
Bihar act 011 of 2014 : The Bihar Panchayat Raj (Amendment) Act, 2014
State:
Bihar
Date:
21 Aug 2014
Department:
PANCHAYATI RAJ DEPARTMENT
Bihar act 008 of 2014 : The Bihar State Public Records Act, 2014
State:
Bihar
Date:
19 May 2014
Department:
CABINET SECRETARIAT DEPARTMENT
Ministry:
Ministry of Parliamentary Affairs
Bihar act 014 of 2014 : The Bengal, Agra and Assam Civil Courts (Bihar Amendment) Act, 2013
State:
Bihar
Date:
25 Aug 2014
Department:
LAW DEPARTMENT
Bihar act 0769 of 2014 : The BIHAR FINANCE ACT, 2014
State:
Bihar
Date:
19 Sep 2014
Department:
TRANSPORT DEPARTMENT
Bihar act 012 of 2014 : The BIHAR MEDICAL SERVICE INSTITUTION AND PERSON PROTECTION (AMENDMENT) ACT, 2014
State:
Bihar
Date:
21 Aug 2014
Department:
HEALTH DEPARTMENT
Bihar act 005 of 2014 : The Bihar Police (Amendment) Act, 2014
State:
Bihar
Date:
14 Mar 2014
Department:
HOME DEPARTMENT
Bihar act 013 of 2014 : The Bihar Technical Staff Selection Commission Bill 2014
State:
Bihar
Date:
21 Aug 2014
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 001 of 2014 : Bihar Delegated Legislation Provisions Act, 2013
State:
Bihar
Department:
LAW DEPARTMENT
Bihar act 002 of 2014 : The Bihar Municipal (Amendment) Act, 2013
State:
Bihar
Date:
8 Jan 2014
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 09 of 2015 : The BIHAR FINANCE ACT 2015
State:
Bihar
Date:
4 Jun 2015
Department:
Department of FINANCE DEPARTMENT
Bihar act 0537 of 2015 : The Bihar Finance Act, 2015.
State:
Bihar
Date:
6 May 2015
Department:
TRANSPORT DEPARTMENT
Bihar act 009 of 2015 : The BIHAR FINANCE ACT 2015
State:
Bihar
Date:
5 Jun 2015
Department:
FINANCE DEPARTMENT
Bihar act 016 of 2015 : The Bihar State Universities (Amendment) Act, 2015
State:
Bihar
Date:
27 Aug 2015
Department:
EDUCATION DEPARTMENT
Bihar act 004 of 2015 : The BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2015
State:
Bihar
Date:
24 Apr 2015
Department:
FINANCE DEPARTMENT
Bihar act 019 of 2015 : The BIHAR RIGHT TO PUBLIC GRIEVANCE REDRESSAL ACT, 2015
State:
Bihar
Date:
28 Aug 2015
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 014 of 2015 : The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2015
State:
Bihar
Date:
19 Aug 2015
Department:
COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Parliamentary Affairs
Bihar act 018 of 2015 : The Bihar Land disputes Resolution (Amendment) Act, 2015
State:
Bihar
Date:
28 Aug 2015
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 013 of 2015 : The Bihar Value Added Tax (Amendment and Validation) Act, 2015
State:
Bihar
Date:
19 Aug 2015
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 006 of 2015 : The BIHAR ADVOCATES WELFARE FUND (AMENDMENT) Act, 2015
State:
Bihar
Date:
6 May 2015
Department:
LAW DEPARTMENT
Ministry:
Ministry of Revenue
Bihar act 011 of 2015 : The Bihar Agricultural University (Amendment) Act, 2015
State:
Bihar
Date:
6 May 2015
Department:
AGRICULTURE DEPARTMENT
Ministry:
Ministry of Parliamentary Affairs
Bihar act 015 of 2015 : The Bihar Panchayat Raj (Amendment) Act, 2015
State:
Bihar
Date:
27 Aug 2015
Department:
PANCHAYATI RAJ DEPARTMENT
Bihar act 0972 of 2016 : The BIHAR MOTOR SPIRIT AND HIGH SPEED DIESEL OIL DEALERS LICENCING (AMENDMENT) ORDER, 2016
State:
Bihar
Date:
11 Nov 2016
Department:
TRANSPORT DEPARTMENT
Bihar act 007 of 2016 : The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2016
State:
Bihar
Date:
7 Apr 2016
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 014 of 2016 : The Bihar Agricultural University (Repeal) Act 2016
State:
Bihar
Date:
17 Aug 2016
Department:
AGRICULTURE DEPARTMENT
Bihar act 019 of 2016 : The Bihar Industrial Investment Promotion Act, 2016
State:
Bihar
Date:
2 Sep 2016
Department:
INDUSTRY DEPARTMENT
Bihar act 003 of 2016 : The Bihar Excise (Amendment) Act, 2016
State:
Bihar
Date:
31 Mar 2016
Department:
Department of REGISTRATION, EXCISE & PROHIBITION
Bihar act 022 of 2016 : The BIHAR MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2016
State:
Bihar
Date:
16 Dec 2016
Department:
TRANSPORT DEPARTMENT
Bihar act 009 of 2016 : The Bihar Fiscal Responsibility and Budget Management(Amendment) Act, 2016
State:
Bihar
Date:
11 Aug 2016
Department:
FINANCE DEPARTMENT
Bihar act 004 of 2016 : The BIHAR VALUE ADDED TAX ACT, 2016
State:
Bihar
Date:
4 Apr 2016
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 018 of 2016 : The Bihar Land Reforms (Fixation of ceiling and Acquisition of Surplus Land) (Amendment) Act, 2016
State:
Bihar
Date:
2 Sep 2016
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 010 of 2016 : The BIHAR VALUE ADDED TAX(AMENDMENT) ACT, 2016
State:
Bihar
Date:
12 Aug 2016
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 016 of 2016 : The Bihar Municipal (Amendment) Act, 2016
State:
Bihar
Date:
2 Sep 2016
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 006 of 2016 : The Bihar Police Sub-ordinate Services Commission Act, 2016
State:
Bihar
Date:
6 Apr 2016
Department:
HOME DEPARTMENT
Bihar act 013 of 2016 : The Bihar State Universities (Amendment) Act, 2016
State:
Bihar
Date:
17 Aug 2016
Department:
EDUCATION DEPARTMENT
Bihar act 020 of 2016 : Bihar Prohibition and Excise Act, 2016
State:
Bihar
Department:
Department of REGISTRATION, EXCISE & PROHIBITION
Bihar act 015 of 2016 : The BIHAR ANIMAL SCIENCES UNIVERSITY ACT, 2016
State:
Bihar
Date:
29 Aug 2016
Department:
ANIMAL & FISH RESOURCES DEPARTMENT
Bihar act 012 of 2016 : The Bihar Repeal of Laws (Which are no longer needed or relevant) Act, 2016.
State:
Bihar
Date:
16 Aug 2016
Department:
HOME DEPARTMENT
Bihar act 005 of 2016 : The Bihar Panchayat Raj (Amendment) Act, 2016
State:
Bihar
Date:
4 Apr 2016
Department:
PANCHAYATI RAJ DEPARTMENT
Bihar act 011 of 2016 : The BIHAR MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2016
State:
Bihar
Date:
16 Aug 2016
Department:
TRANSPORT DEPARTMENT
Bihar act 017 of 2016 : The Bihar Bhoodan Yagna (Amendment) Act, 2016
State:
Bihar
Date:
2 Sep 2016
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 012 of 2017 : The BIHAR GOODS AND SERVICES TAX ACT, 2017
State:
Bihar
Date:
8 May 2017
Department:
COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Home
Bihar act 009 of 2017 : The Bihar Private University (Amendment) Act, 2017
State:
Bihar
Date:
21 Apr 2017
Department:
EDUCATION DEPARTMENT
Bihar act 027 of 2017 : The BIHAR AGRICULTURE MARKET YARD LAND TRANSFER ACT, 2017
State:
Bihar
Date:
13 Dec 2017
Department:
AGRICULTURE DEPARTMENT
Bihar act 014 of 2017 : The Bihar State University (Amendment) Act, 2017
State:
Bihar
Date:
18 May 2017
Department:
EDUCATION DEPARTMENT
Bihar act 007 of 2017 : The Bihar Protection of Interest of Depositors (In Financial Establishments) (Amendment) Act, 2017
State:
Bihar
Date:
20 Apr 2017
Department:
FINANCE DEPARTMENT
Bihar act 017 of 2017 : The BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2017
State:
Bihar
Date:
4 Sep 2017
Department:
PANCHAYATI RAJ DEPARTMENT
Bihar act 001 of 2017 : The Bihar State Universities (Amendment) Act , 2016
State:
Bihar
Date:
6 Jan 2017
Department:
EDUCATION DEPARTMENT
Bihar act 008 of 2017 : The BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION OF MEMBERS) (AMENDMENT) ACT, 2017
State:
Bihar
Date:
20 Apr 2017
Department:
PARLIAMENTARY AFFAIRS DEPARTMENT
Bihar act 002 of 2017 : The Bihar State Street Vendors (Protection of livelihood and regulation of trade) (Repeal) Act, 2016.
State:
Bihar
Date:
6 Jan 2017
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 022 of 2017 : The BIHAR LAND MUTATION LAW (AMENDMENT) ACT, 2017
State:
Bihar
Date:
4 Sep 2017
Department:
REVENUE & LAND REFORMS DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 013 of 2017 : The BIHAR TAXATION LAW AMENDMENT ACT, 2017
State:
Bihar
Date:
8 May 2017
Department:
COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Education
Bihar act 020 of 2017 : The Bihar State University (Amendment) Act, 2017
State:
Bihar
Date:
4 Sep 2017
Department:
EDUCATION DEPARTMENT
Bihar act 003 of 2017 : The Bihar Finance Service (Recruitment by Selection) (Repeal) Act, 2016
State:
Bihar
Date:
6 Jan 2017
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 021 of 2017 : The Bihar State University Service Commission Act, 2017
State:
Bihar
Date:
4 Sep 2017
Department:
EDUCATION DEPARTMENT
Bihar act 011 of 2017 : The Bihar State University (Amendment) Act, 2017
State:
Bihar
Date:
21 Apr 2017
Department:
EDUCATION DEPARTMENT
Ministry:
Ministry of Vidhai
Bihar act 023 of 2017 : The BIHAR SPECIAL SURVEY AND SETTLEMENT (AMENDMENT) ACT, 2017
State:
Bihar
Date:
4 Sep 2017
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 028 of 2017 : The Bihar Special Security Group (Amendment) Act, 2017
State:
Bihar
Date:
15 Dec 2017
Department:
HOME DEPARTMENT
Ministry:
Ministry of Forest
Bihar act 019 of 2017 : The BIHAR TAXATION LAW (AMENDMENT AND VALIDATION) ACT, 2017
State:
Bihar
Date:
4 Sep 2017
Department:
COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Law Department
Bihar act 024 of 2017 : The BIHAR TENANCY (AMENDMENT) ACT, 2017
State:
Bihar
Date:
5 Sep 2017
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 025 of 2017 : The BIHAR MEDICAL (AMENDMENT) ACT, 2017
State:
Bihar
Date:
5 Sep 2017
Department:
HEALTH DEPARTMENT
Bihar act 012 of 2018 : The Bihar Fish Jalkar Managemet (Amendment) Act, 2018
State:
Bihar
Date:
3 Aug 2018
Department:
ANIMAL & FISH RESOURCES DEPARTMENT
Bihar act 0831 of 2018 : The BIHAR MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2018
State:
Bihar
Date:
8 Sep 2018
Department:
Transport Department
Bihar act 002 of 2018 : The BIHAR APPROPRIATION (No.-2) ACT, 2018
State:
Bihar
Date:
28 Mar 2018
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 001 of 2018 : The BIHAR APPROPRIATION ACT, 2018
State:
Bihar
Date:
15 Mar 2018
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 014 of 2018 : The BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2018
State:
Bihar
Date:
10 Dec 2018
Department:
COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Forest
Bihar act 004 of 2018 : The BIHAR ELECTRICITY DUTY ACT, 2018
State:
Bihar
Date:
4 May 2018
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 005 of 2018 : The Bihar State University Service Commission (Amendment) Act, 2018
State:
Bihar
Date:
15 May 2018
Department:
EDUCATION DEPARTMENT
Bihar act 003 of 2018 : The BIHAR STATE WATER AND SEWAGE BOARD (REPEAL) ACT, 2017
State:
Bihar
Date:
5 Apr 2018
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 011 of 2018 : The BIHAR FINANCE ACT 2018
State:
Bihar
Date:
3 Aug 2018
Department:
COMMERCIAL TAXES DEPARTMENT
Ministry:
Ministry of Home
Bihar act 009 of 2018 : The Bihar Technical Staff Selection Commission (Amendment) Act, 2018
State:
Bihar
Date:
30 Jul 2018
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 006 of 2018 : The Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017
State:
Bihar
Date:
15 May 2018
Department:
WATER RESOURCES DEPARTMENT
Bihar act 007 of 2018 : The Bihar Industrial Area Development Authority (Amendment) Act, 2017
State:
Bihar
Date:
4 Jun 2018
Department:
INDUSTRY DEPARTMENT
Bihar act 008 of 2018 : The Bihar Prohibition and Excise (Amendment) Act, 2018
State:
Bihar
Date:
30 Jul 2018
Department:
Department of REGISTRATION, EXCISE & PROHIBITION
Bihar act 004 of 2019 : The BIHAR APPROPRIATION (VOTE ON ACCOUNT) ACT, 2019
State:
Bihar
Date:
25 Feb 2019
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 0963 of 2019 : The Bihar Motor Vehicle Taxation (Amendment) Act. 2019
State:
Bihar
Date:
16 Aug 2018
Department:
Transport Department
Bihar act 012 of 2019 : The BIHAR APPROPRIATION (No.-2) ACT, 2019
State:
Bihar
Date:
31 Jul 2019
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 011 of 2019 : The BIHAR APPROPRIATION (No.-3) ACT, 2019
State:
Bihar
Date:
31 Jul 2019
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 003 of 2019 : The BIHAR APPROPRIATION ACT, 2019
State:
Bihar
Date:
25 Feb 2019
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 016 of 2019 : The BIHAR MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2019
State:
Bihar
Date:
16 Aug 2019
Department:
TRANSPORT DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 014 of 2019 : The BIHAR APPROPRIATION EXCESS EXPENDITURE ACT, 2019
State:
Bihar
Date:
8 Aug 2019
Department:
FINANCE DEPARTMENT
Ministry:
Ministry of FINANCE
Bihar act 018 of 2019 : The BIHAR APPROPRIATION (No.-4) ACT, 2019
State:
Bihar
Date:
11 Dec 2019
Department:
FINANCE DEPARTMENT
Bihar act 020 of 2019 : The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2019
State:
Bihar
Date:
12 Dec 2019
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 010 of 2019 : The BIHAR SCHOOL EXAMINATION BOARD ACT, 2019
State:
Bihar
Date:
30 Jul 2019
Department:
EDUCATION DEPARTMENT
Bihar act 015 of 2019 : The Bihar Technical Service Commission (amendment) Act, 2019
State:
Bihar
Date:
8 Aug 2019
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 019 of 2019 : The BIHAR ADHIKAYI WAYAY ACT 2019
State:
Bihar
Date:
12 Dec 2019
Department:
FINANCE DEPARTMENT
Bihar act 021 of 2019 : The BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019
State:
Bihar
Date:
12 Dec 2019
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 005 of 2019 : The Bihar Advocates Welfare Fund (Amendment) Act, 2019
State:
Bihar
Date:
25 Feb 2019
Department:
LAW DEPARTMENT
Bihar act 002 of 2019 : The Bihar Reservation in vacancies in posts and in services and in Admissions in the Educational Institutions (For Economically Weaker Sections) ACT, 2019.
State:
Bihar
Date:
23 Feb 2019
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 009 of 2019 : The Bihar Elementary School Education Committee (Repeal) Act, 2019
State:
Bihar
Date:
25 Feb 2019
Department:
EDUCATION DEPARTMENT
Bihar act 006 of 2019 : The Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 2019
State:
Bihar
Date:
25 Feb 2019
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 008 of 2019 : The Bihar Private Schools ( Fee Regulation) Act, 2019
State:
Bihar
Date:
25 Feb 2019
Department:
EDUCATION DEPARTMENT
Bihar act 007 of 2019 : The Bihar School Examination Board (Amendment) Act, 2019
State:
Bihar
Date:
25 Feb 2019
Department:
EDUCATION DEPARTMENT
Bihar act 011 of 2020 : The Bihar Right to Public Grievance Redressal (Amendment) Act, 2020
State:
Bihar
Department:
GENERAL ADMINISTRATIVE DEPARTMENT
Bihar act 008 of 2020 : The BIHAR TAXATION LAW (AMENDMENT) ACT, 2020
State:
Bihar
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 001 of 2020 : The BIHAR STATE HIGHER EDUCATION COUNCIL Act, 2018
State:
Bihar
Date:
16 Jan 2020
Department:
EDUCATION DEPARTMENT
Bihar act 014 of 2020 : The Bihar Public Works Contracts Disputes Arbitration Tribunal (Amendment) Act, 2020.
State:
Bihar
Department:
ROAD CONSTRUCTION DEPARTMENT
Bihar act 012 of 2020 : The Bihar Agriculture Land (Conversion for Non-Agriculture Purposes) (Amendment) Act, 2020.
State:
Bihar
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 013 of 2020 : The BIHAR MUNICIPAL (AMENDMENT) ACT, 2020
State:
Bihar
Department:
URBAN DEVELOPMENT AND HOUSING DEPARTMENT
Bihar act 006 of 2020 : The BIHAR TAXATION LAWS (RELAXATION OF PERIOD OF LIMITATION PROVISIONS) ACT, 2020
State:
Bihar
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 009 of 2020 : The BIHAR GOODS AND SERVICES TAX (SECOND AMENDMENT) ACT, 2020
State:
Bihar
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 010 of 2020 : The Bihar Prohibition and Excise (Amendment and Validation) Act, 2020
State:
Bihar
Department:
Department of REGISTRATION, EXCISE & PROHIBITION
Bihar act 007 of 2020 : The BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2020
State:
Bihar
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 003 of 2020 : The Bihar Fiscal Responsibility and Budget Management (Amendment) ACT, 2020
State:
Bihar
Date:
12 Mar 2020
Department:
FINANCE DEPARTMENT
Bihar act 004 of 2020 : The BIHAR APPROPRIATION (No.-2) ACT, 2020
State:
Bihar
Date:
20 Mar 2020
Department:
FINANCE DEPARTMENT
Bihar act 002 of 2020 : The BIHAR APPROPRIATION ACT, 2020
State:
Bihar
Date:
5 Mar 2020
Department:
FINANCE DEPARTMENT
Bihar act 008 of 2021 : The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2021
State:
Bihar
Date:
31 Mar 2021
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 016 of 2021 : The BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2021
State:
Bihar
Date:
9 Aug 2021
Department:
COMMERCIAL TAXES DEPARTMENT
Bihar act 019 of 2021 : The BIHAR UNIVERSITY OF HEALTH SCIENCES ACT, 2021
State:
Bihar
Date:
9 Aug 2021
Department:
HEALTH DEPARTMENT
Bihar act 024 of 2021 : The Bihar Land Mutation (Amendment) Act- 2021
State:
Bihar
Date:
17 Dec 2021
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 0757 of 2021 : The Bihar Ethonal Policy
State:
Bihar
Date:
17 Mar 2021
Department:
Industry Department
Bihar act 01502 of 2022 : The Bihar Startup Policy 2022
State:
Bihar
Date:
27 Jun 2022
Department:
Industry Department
Bihar act 0171 of 2022 : The BIHAR PROHIBITION AND EXCISE (AMENDMENT) ACT, 2022
State:
Bihar
Date:
1 Apr 2022
Department:
Department of Registration, Excise & Prohibition
Bihar act 04260 of 2023 : The Bihar Logistic Policy
State:
Bihar
Date:
9 Dec 2023
Department:
Industry Department
Bihar act 01957 of 2023 : The Bihar Biofuel policy
State:
Bihar
Date:
10 Jul 2023
Department:
Industry Department
Bihar act 010 of 2023 : The Bihar Special Courts (Amendment) Act, 2022
State:
Bihar
Date:
5 Jun 2023
Department:
VIGILANCE DEPARTMENT
Bihar act 008 of 2023 : The Bihar Ferryghat Settlement and Management Act, 2023
State:
Bihar
Date:
12 Apr 2023
Department:
REVENUE & LAND REFORMS DEPARTMENT
Bihar act 0259 of 2024 : The Bihar Control of Crimes Act, 2024
State:
Bihar
Date:
14 Mar 2024
Department:
HOME DEPARTMENT
Bihar act 0256 of 2024 : The bihar laghu udyami yojna
State:
Bihar
Date:
16 Jan 2024
Department:
Industry Department
Bihar act 029 of 2024 : The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2024
State:
Bihar
Date:
14 Mar 2024
Department:
Commercial Taxes Department
Bihar act 01989 of 2024 : The Bihar State Minorities Commission Amendment ACT 2024
State:
Bihar
Date:
14 Mar 2024
Department:
Minority Welfare Department
Bihar act 02006 of 2024 : The Bihar State Infrastructure Development Enabling Act, 2006
State:
Bihar
Date:
1 Oct 2004
Department:
INDUSTRY DEPARTMENT
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