िनबंधन सं या पी0ट0-40 बहार गजट
असाधारण अंकंंं
बहार सरकार ारा ूकािशत 6 पौष 1934 (श0)
(संंंं0 पटना 694) पटना, वहृः पृृृ ितवार, 27 ,दस. बर 2012 fof/k foHkkx
&&&&&&&&
vf/klwpuk,a
27 fnlEcj 2012
la0 ,y0th0&1&15@2012@443@yst%A —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 25 fnlEcj] 2012 dks vuqefr ns pqdsa gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS%&
fcgkj d`f"k Hkwfe ¼xSj&d`f"k iz;kstuksa ds fy, lEifjorZu½ ¼la'kks/ku½ vf/kfu;e] 2012
[fcgkj vf/kfu;e 23] 2012]
fcgkj d`f"k Hkwfe ¼xSj&d`f"k iz;kstuksa ds fy, lEifjorZu½ vf/kfu;e] 2010 dk la'kks/ku djus ds fy, vf/kfu;eA
Hkkjr x.kjkT; ds frjlBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%& 1- laf{kIr uke] foLrkj vkSj izkjEHk A&¼1½ ;g vf/kfu;e fcgkj d`f"k Hkwfe ¼xSj&d`f"k iz;kstuksa ds fy, lEifjorZu½ ¼la'kks/ku½ vf/kfu;e] 2012 dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjUr izo`Ùk gksxkA
2- fcgkj d`f"k Hkwfe ¼xSj&d`f"k iz;kstuksa ds fy, lEifjorZu½ vf/kfu;e] 2010 dh /kkjk&8 esa la'kks/ku A&mDr vf/kfu;e] 2010 dh /kkjk&8 ds [kaM ¼N½ ds ckn fuEufyf[kr ,d u;k [k.M ¼t½ tksM+k tk;sxk%&
Þ¼t½ lkSj ÅtkZ ds fy, mi;ksx dh HkwfeAß
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
1
2 बहार गजट (असाधारण), 27 ,दस. बर 2012 27 fnlEcj 2012
la0 ,y0th0&1&15@2012@444@yst%A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 25 fnlEcj 2012 dks vuqer fcgkj d`f"k Hkwfe ¼xSj&d`f"k iz;kstuksa ds fy, lEifjorZu½ ¼la'kks/ku½ vf/kfu;e] 2012 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn 348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
THE BIHAR AGRICULTURE LAND (CONVERSION FOR NON-AGRICULTURE
PURPOSES) (AMENDMENT) ACT , 2012
[Bihar Act 23, 2012]
AN
ACT
TO AMEND THE BIHAR AGRICULTURE LAND (CONVERSION FOR
NON-AGRICULTURE PURPOSES) ACT, 2010
Be it enacted by the Legislature of the State of Bihar in the sixty third year of the Republic of India as follows:-
1. Short title, extent and commencement.-(1) This Act may be called The Bihar Agriculture Land (Conversion for Non-Agriculture Purposes) (Amendment) Act, 2012.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force at once.
2. Amendment in Section 8 of The Bihar Agriculture Land (Conversion for Non- Agriculture Purposes) Act, 2010.- The following new clause (h) shall be added after clause
(g) of section 8 of the said Act, 2010:-
"(h) Land used for solar energy."
fcgkj&jkT;iky ds vkns'k ls] fouksn dqekj flUgk]
ljdkj ds lfpoA
—————
अधी/क, सिचवालय मुिणालय, बहार, पटना ारा ूकािशत एवं मु,ित। बहार गजट (असाधारण) 694-571+400-ड0ट0पी0।
Website: http://egazette.bih.nic.in
2