Bihar act 017 of 2011 : The BIHAR CLINICAL ESTABLISHMENT (Control and Regulation) (Repeal), Act, 2011

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िनबंधन सं या पी0ट0-40 बहार गजट

असाधारण अंकंंं

बहार सरकार ारा ूकािशत 24 भाि 1933 (श0) (संंंं0 पटना 510) पटना, वहृः पृृृ ितवार, 15 िसत+ बर 2011 fof/k foHkkx

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vf/klwpuk,a

15 flrEcj 2011

la0 ,y0th0&1&20@2011@yst% 176 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 10 flrEcj] 2011 dks vuqefr ns pqdsa gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

fcgkj&jkT;iky ds vkns'k ls]

fouksn dqekj flUgk]

ljdkj ds lfpoA

[fcgkj vf/kfu;e 17] 2011]

fcgkj uSnkfud LFkkiu ¼fu;a=.k ,oa fofu;eu½¼fujlu½ vf/kfu;e] 2011

izLrkoukA&pwafd] Hkkjr ljdkj }kjk vf/klwfpr uSnkfud LFkkiu¼iathdj.k ,oa fofu;eu½ vf/kfu;e] 2010 dks vaxhd`r djus ds iwoZ fcgkj uSnkfud LFkkiu¼fu;a=.k ,oa fofu;eu½ vf/kfu;e] 2007 dks fujflr djuk lehphu gS A

Hkkjr x.kjkT; ds cklBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks %&

1- laf{kIr uke] foLrkj vkSj vkjaHkA& ¼1½ ;g vf/kfu;e fcgkj uSnkfud LFkkiu ¼fu;a=.k ,oa fofu;eu½¼fujlu½ vf/kfu;e] 2011 dgk tk ldsxk A

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A

¼3½ ;g rqjr izoR̀r gksxk A

2- fujlu ,oa O;kof̀ÙkA& ¼1½ fcgkj uSnkfud LFkkiu¼fu;a=.k ,oa fofu;eu½ vf/kfu;e] 2007 dks ,rn~}kjk fujflr fd;k tkrk gS A

¼2½ ,sls fujlu ds gksrs gq, Hkh bl /kkjk dh mi&/kkjk ¼1½ ds v/khu fujflr fd;s x;s vf/kfu;e }kjk vFkok ds v/khu iznRr fdlh 'kfDr ds iz;ksx esa vkjaHk dh x;h dksbZ dkjZokbZ] dk;Zokgh vFkok dqN Hkh rc

1

2 बहार गजट (असाधारण), 15 िसत+ बर 2011 rd tkjh jgsxk] tc rd dh x;h dkjZokbZ] dk;Zokgh vFkok dqN Hkh dh lekfIr u gks tk,] ekuks iz"uxr vf/kfu;e fujflr ugha fd;k x;k gS A

fcgkj&jkT;iky ds vkns'k ls]

fouksn dqekj flUgk]

ljdkj ds lfpoA

15 flrEcj 2011

la0 ,y0th0&1&20@2011@177 yst%A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 10 flrEcj] 2011 dks vuqer fcgkj uSnkfud LFkkiu ¼fu;a=.k ,oa fofu;eu½ ¼fujlu½ vf/kfu;e] 2011 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn 348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le{kk tk;sxkA

fcgkj&jkT;iky ds vkns'k ls]

fouksn dqekj flUgk]

ljdkj ds lfpoA

[Bihar Act 17, 2011]

THE BIHAR CLINICAL ESTABLISHMENT

(Control and Regulation) (Repeal), Act, 2011

AN

ACT

Preamble:—WHEREAS, it is expedient to repeal the Bihar Clinical Establishment (Control and Regulation) Act, 2007 to enable to adopt Clinical Establishment(Registration and Regulation) Act, 2010 notified by the Govt. of India. Be it enacted by the Legislature of the State of Bihar, in the sixty two year of the Republic of India as follows :-

1. Short title, extent and Commencement—(1) This Act may be called the Bihar Clinical Establishment (Control and Regulation)(Repeal) Act, 2011.

(2) It shall extend to the whole of the State of Bihar.

(3) It shall come into force at once.

2. Repeal and Savings:—(1) The Bihar Clinical Establishment (Control and Regulation) Act, 2007 is hereby repealed.

(2) Notwithstanding such repeal, any action, proceeding or anything initiated in exercise of the power conferred by or under the Act repealed under sub-section (1) shall continue till the determination of the action, proceeding or anything done as if the Act in question has not been repealed.

By order of the Governor of Bihar,

VINOD KUMAR SINHA,

Secretary to Government. ————

अधी,क, सिचवालय मुिणालय, बहार, पटना ारा ूकािशत एवं मु2ित। बहार गजट (असाधारण) 510-571+400-ड0ट0पी0।

Website: http://egazette.bih.nic.in

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