िनबंधन सं या पी0ट0-40 बहार गजट
असाधारण अंकंंं
बहार सरकार ारा ूकािशत 8 भाि 1934 (श0)
(संंंं0 पटना 445) पटना, वहृः पृृृ ितवार, 30 अगः त 2012 fof/k foHkkx
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vf/klwpuk,a
30 vxLr 2012
la0 ,y0th0&1&11@2012@yst% 383—fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij jkT;iky fnukad 27 vxLr] 2012 dks vuqefr ns pqdsa gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
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[fcgkj vf/kfu;e 16] 2012] fcgkj Hkwfe nkf[ky [kkfjt ¼la'kks/ku½ vf/kfu;e] 2012 fcgkj Hkwfe nkf[ky [kkfjt vf/kfu;e] 2011 ¼fcgkj vf/kfu;e&23] 2011½ dk la'kks/ku djus ds fy, vf/kfu;e A
Hkkjr x.kjkT; ds frjlBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%& 1- laf{kIr uke] foLrkj ,oa izkjEHkA& ¼1½ ;g vf/kfu;e fcgkj Hkwfe nkf[ky [kkfjt ¼la'kks/ku½ vf/kfu;e] 2012 dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjUr izo`Ùk gksxkA
2- fcgkj Hkwfe nkf[ky [kkfjt vf/kfu;e] 2011 dh /kkjk&12 esa la'kks/ku A& /kkjk&12 dh mi&/kkjk ¼2½ esa 'kCn] dks"Bd ,oa vad ^^rSarhl ¼33½ß ,oa Þrhl ¼30½ß 'kCn] dks"Bd ,oa vad ^^frjlB ¼63½ß ,oa ß lkB ¼60½ß }kjk Øe'k% izfrLFkkfir fd;s tk,axsA
3- fcgkj Hkwfe nkf[ky [kkfjt vf/kfu;e] 2011 dh /kkjk&13 esa la'kks/ku A& /kkjk&13 dh mi&/kkjk ¼2½ esa 'kCn] dks"Bd ,oa vad ^^rSarhl ¼33½ß] ,oa] ß rhl ¼30½ß 'kCn] dks"Bd ,oa vad ßfrjlB ¼63½ß ,oa ÞlkB ¼60½ß }kjk Øe'k% izfrLFkkfir fd;s tk,axsA
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
30 vxLr 2012
la0 ,y0th0&1&11@2012@yst% 384 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj jkT;iky }kjk Dated 27th August 2012 dks vuqer fcgkj Hkwfe nkf[ky [kkfjt ¼la'kks/ku½ vf/kfu;e dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le{kk tk;sxkA fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
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[Bihar Act 16, 2012] The Bihar Land Mutation (Amendment) Act, 2012
AN
ACT
To amend the Bihar Land Mutation Act, 2011 (Bihar Act 23, 2011). Be it enacted by the Legislature of the State of Bihar in the sixty-third year of the Republic of India as follows:-
1. Short title, extent and commencement . & (1) This Act may be called The Bihar Land Mutation (Amendment) Act, 2012.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force at once.
2. Amendment in Section-12 of the Bihar Land Mutation Act, 2011 . & In Sub- Section (2) of Section-12, the words, brackets and figures "thirty-three (33)" and
"thirty (30)" shall be substituted by the words, brackets and figures "sixty-three (63)" and "sixty (60)" respectively.
3. Amendment in Section-13 of the Bihar Land Mutation Act, 2011. & In Sub- Section (2) of Section-13, the words, brackets and figures "thirty-three (33)" and
"thirty (30)" shall be substituted by the words, brackets and figures "sixty-three (63)" and "sixty (60)" respectively.
By order of the Governor of Bihar,
VINOD KUMAR SINHA,
Secretary to Government. —————
अधी,क, सिचवालय मुिणालय, बहार, पटना ारा ूकािशत एवं मु2ित। बहार गजट (असाधारण) 445-571+400-ड0ट0पी0।
Website: http://egazette.bih.nic.in
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