Bihar act 002 of 2018 : The BIHAR APPROPRIATION (No.-2) ACT, 2018

Department
  • FINANCE DEPARTMENT
Ministry
  • Ministry of FINANCE
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नबंधन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत च  14 श

(स पटन 2) पटन ब१धवर 28 माच 2018 fof/k foHkkx

———

vf/klwpuk,a

28 ekpZ 2018

laŒ ,y0th0&01&04@2018@18@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 28 ekpZ 2018 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A

fcgkj&jkT;iky ds vkns'k ls]

lqjsUæ izlkn 'kekZ ]

ljdkj ds lfpoA=

1

[fcgkj vf/kfu;e 2] 2018⁄= fcgkj fofu;ksx sss ¼la[aaa ;k&2½ vf/kfu;e] 2018 fcgkj jkT; dh lafpr fuf/k esa ls 31 ekpZ 2019 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;e A Hkkjr&x.kjkT; ds sss mugÙkjosasa sasa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i eaZ sa a aZ sa a aZ sa a a s ;g sss vf/kfu;fer gks%&sss

1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z ¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&2½ vf/kfu;e] 2018 dgk tk ldsxk A

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A

¼3½ ;g 01 vizhy 2018 ds izHkko ls izòÙk gksxkA

2- 31 ekpZ 2019 dks lekIr Z sZ sZ s gksus okys o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls s s s Z s a sa ss s s Z s a sa ss s s Z s a sa s dqy qqq 177533]28]58]000 ¼,d yk[k lrgÙkj gtkj ik¡p lkS rSarhl djksM+ vëkbZl yk[k vëkou ¡ S Sa s + Z¡ S Sa s + Z¡ S Sa s + Z gtkj½ :i;s dh fudklhA&sss fcgkj jkT; dh lafpr fuf/k esa ls vuqlwph ds LrEHk&2 esa mfYyf[kr

lsokvksa ds laca/k esa] 31 ekpZ 2019 dks lekIr gksus okys o"kZ ds Hkhrj 'kks/ku ds nkSjku vkus okys vusd Hkkjksa dh iwfrZ ds fy, vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k;ksa ls vuf/kd jkf'k;k¡] tks dqy 177533]28]58]000 ¼,d yk[k lrgÙkj gtkj ik¡p lkS rSarhl djksM+ vëkbZl yk[k vëkou gtkj½

:i;s rd gksaxh] 'kksf/kr vkSj mi;ksftr dh tk ldsaxhA

3- fofu;ksx&A&sss bl vf/kfu;e }kjk ftu jkf'k;ksa dks fcgkj jkT; dh lafpr fuf/k esa ls

'kksf/kr vkSj mi;ksftr djus dk izkf/kdkj fn;k x;k gS] mUgsa 31oha ekpZ 2019 dks lekIr gksus okys

o"kZ ds laca/k esa vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fufeRr fofu;ksftr fd;k tk;sxk A vuqlwphq wq wq w

¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa

ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a

fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh laaaafpr

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

01 d`f"k foHkkx jktLo 27,01,77,93,000 0 27,01,77,93,000 iwath 48,00,00,000 0 48,00,00,000

02

i'kq ,oa eRL; lalk/ku foHkkx

jktLo 7,18,50,96,000 0 7,18,50,96,000 iwath 0 0 0

03 Hkou fuekZ.k foHkkx jktLo 7,66,93,42,000 0 7,66,93,42,000 iwath 31,93,67,35,000 0 31,93,67,35,000 04 eaf=eaMy lfpoky; foHkkx

jktLo 3,55,17,84,000 0 3,55,17,84,000 iwath 19,73,14,000 0 19,73,14,000 05 jkT;iky lfpoky;

jktLo 0 20,07,43,000 20,07,43,000 iwath 0 0 0

06 fuokZpu foHkkx

jktLo 1,08,89,54,000 0 1,08,89,54,000 iwath 0 0 0

2

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh laaaafpr

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

07 fuxjkuh foHkkx jktLo 36,73,73,000 0 36,73,73,000 iwath 0 0 0

08

dyk] laLdf̀r ,oa ;qok foHkkx

jktLo 1,39,11,86,000 0 1,39,11,86,000 iwath 0 0 0

09 lgdkfjrk foHkkx

jktLo 7,32,47,24,000 0 7,32,47,24,000 iwath 74,03,75,000 0 74,03,75,000 10 ÅtkZ foHkkx

jktLo 44,42,55,11,000 0 44,42,55,11,000 iwath 58,15,10,80,000 0 58,15,10,80,000

11

fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 15,12,01,14,000 0 15,12,01,14,000 iwath 12,50,00,000 0 12,50,00,000 12 foÙk foHkkx

jktLo 2,70,38,93,000 7,75,18,15,000 10,45,57,08,000 iwath 44,50,00,000 0 44,50,00,000

13 lwn Hkqxrku

jktLo 0 1,07,63,49,64,000 1,07,63,49,64,000 iwath 0 0 0

14 _.k vnk;fx;ka

jktLo 0 0 0

iwath 0 73,26,41,24,000 73,26,41,24,000 15 isa'ku

jktLo 1,58,16,40,20,000 12,40,97,000 1,58,28,81,17,000 iwath 0 0 0

16 iapk;rh jkt foHkkx

jktLo 99,54,39,55,000 0 99,54,39,55,000 iwath 1,00,00,000 0 1,00,00,000

17 okf.kT;&dj foHkkx

jktLo 1,54,63,98,000 0 1,54,63,98,000

iwath 0 0 0

18

[kk| ,oa miHkksDrk laj{k.k foHkkx

jktLo 13,47,07,21,000 0 13,47,07,21,000 iwath 40,30,83,000 0 40,30,83,000 19 i;kZoj.k ,oa ou foHkkx

jktLo 3,58,03,89,000 0 3,58,03,89,000 iwath 55,04,80,000 0 55,04,80,000

3

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh laaaafpr

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

20 LokLF; foHkkx jktLo 66,98,59,24,000 0 66,98,59,24,000 iwath 10,95,22,28,000 0 10,95,22,28,000 21 f'k{kk foHkkx

jktLo 3,16,85,53,73,000 0 3,16,85,53,73,000 iwath 4,40,10,02,000 0 4,40,10,02,000 22 xg̀ foHkkx

jktLo 82,51,95,63,000 0 82,51,95,63,000 iwath 3,63,69,99,000 0 3,63,69,99,000 23 m|ksx foHkkx

jktLo 6,07,94,37,000 0 6,07,94,37,000 iwath 14,10,00,000 0 14,10,00,000 24 lwpuk ,oa tulaidZ foHkkx

jktLo 2,35,08,83,000 0 2,35,08,83,000 iwath 0 0 0

25 lwpuk izkoSf/kdh foHkkx

jktLo 1,75,13,66,000 0 1,75,13,66,000 iwath 60,00,00,000 0 60,00,00,000

26 Je lalk/ku foHkkx jktLo 7,21,97,05,000 0 7,21,97,05,000 iwath 20,00,01,000 0 20,00,01,000 27 fof/k foHkkx

jktLo 8,87,20,29,000 0 8,87,20,29,000 iwath 0 0 0

28 mPp U;k;ky;

jktLo 0 1,55,27,01,000 1,55,27,01,000 iwath 0 0 0

29 [kku ,oa HkwrRo foHkkx

jktLo 51,44,44,000 0 51,44,44,000 iwath 0 0 0

30 vYila[;d dY;k.k foHkkx

jktLo 1,97,76,35,000 0 1,97,76,35,000 iwath 2,40,00,00,000 0 2,40,00,00,000 31 lalnh; dk;Z foHkkx

jktLo 1,92,74,000 0 1,92,74,000 iwath 0 0 0

32 fo/kku eaMy

jktLo 1,75,24,66,000 1,14,34,000 1,76,39,00,000 iwath0 0 0

4

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh laaaafpr

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

33 lkekU; iz'kklu foHkkx jktLo 6,39,95,64,000 6,19,06,000 6,46,14,70,000 iwath0 0 0

34 fcgkj yksd lsok vk;ksx

jktLo 0 24,45,78,000 24,45,78,000 iwath 0 0 0

35 ;kstuk ,oa fodkl foHkkx

jktLo 5,71,42,05,000 0 5,71,42,05,000 iwath 12,48,26,52,000 0 12,48,26,52,000

36

yksd LokLF; vfHk;a=.k foHkkx

jktLo 9,06,92,33,000 0 9,06,92,33,000 iwath 21,25,84,00,000 0 21,25,84,00,000 37 xzkeh.k dk;Z foHkkx

jktLo 12,02,57,45,000 0 12,02,57,45,000 iwath 93,05,97,00,000 0 93,05,97,00,000

38

e| fu"ks/k] mRikn ,oa fuca/ku foHkkx

jktLo 1,84,75,23,000 0 1,84,75,23,000 iwath 0 0 0

39 vkink izca/ku foHkkx

jktLo 12,18,15,36,000 0 12,18,15,36,000 iwath 2,00,00,000 0 2,00,00,000

40

jktLo ,oa Hkwfe lq/kkj foHkkx

jktLo 7,01,46,28,000 0 7,01,46,28,000 iwath 27,95,23,000 0 27,95,23,000 41 iFk fuekZ.k foHkkx

jktLo 14,15,91,83,000 0 14,15,91,83,000 iwath 54,73,21,00,000 0 54,73,21,00,000 42 xzkeh.k fodkl foHkkx

jktLo 1,53,20,03,62,000 0 1,53,20,03,62,000 iwath 1,51,01,00,000 0 1,51,01,00,000 43 foKku ,oa izkoSf/kdh foHkkx jktLo 1,50,56,86,000 0 1,50,56,86,000 iwath 94,00,00,000 0 94,00,00,000

44

vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx

jktLo 13,82,44,46,000 0 13,82,44,46,000 iwath 4,00,00,000 0 4,00,00,000 45 xUuk m|ksx foHkkx

jktLo 1,22,89,91,000 0 1,22,89,91,000 iwath 0 0 0

5

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh laaaafpr

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

46 i;ZVu foHkkx jktLo 45,44,74,000 0 45,44,74,000 iwath 1,08,01,21,000 0 1,08,01,21,000 47 ifjogu foHkkx

jktLo 79,69,08,000 0 79,69,08,000 iwath 43,00,00,000 0 43,00,00,000

48

uxj fodkl ,oa vkokl foHkkx

jktLo 44,13,58,67,000 0 44,13,58,67,000 iwath 0 0 0

49 Tky lalk/ku foHkkx jktLo 10,42,46,44,000 0 10,42,46,44,000 iwath 24,54,91,70,000 0 24,54,91,70,000 50 y?kq ty lalk/ku foHkkx

jktLo 3,74,98,74,000 0 3,74,98,74,000 iwath 1,55,40,00,000 0 1,55,40,00,000 51 lekt dY;k.k foHkkx

jktLo 66,46,23,90,000 0 66,46,23,90,000 iwath 1,93,58,22,000 0 1,93,58,22,000 ;ksx jktLosss 125524,46,11,000 11758,22,38,000 137282,68,49,000

;ksx iwaths was was wa 32924,18,85,000 7326,41,24,000 40250,60,09,000

egk;ksxsss 158448,64,96,000 19084,63,62,000 177533,28,58,000

fcgkj&jkT;iky ds vkns'k ls] lqjsUæ izlkn 'kekZ ] ljdkj ds lfpoA

28 ekpZ 2018

laŒ ,y0th0&01&04@2018@19@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 28 ekpZ 2018 dks vuqer fcgkj fofu;ksx ¼la[;k&2½ vf/kfu;e] 2018 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A fcgkj&jkT;iky ds vkns'k ls]

lqjsUæ izlkn 'kekZ ]

ljdkj ds lfpoA

6

[Bihar Act 2, 2018] THE BIHAR APPROPRIATION (No.-2) ACT, 2018

AN

ACT

TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT FROM

AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES

DURING THE YEAR ENDING OF THE THIRTY FIRST DAY OF MARCH, 2019.

Be it enacted by the Legislature of the State of Bihar in the sixty ninth year of the Republic of India as follows:-

1. Short title, extent and commencement.—(1) This Act may be called the Bihar Appropriation (No.-2) Act, 2018.

(2) It shall extend to the whole of the state of Bihar.

(3) It shall come into force with effect from 1st April 2018.

2. Withdrawal of Rs. 177533,28,58,000 (One Lakh seventy seven Thousand five Hundred thirty three Crore twenty eight Lakh fifty eight Thousand) out of the Consolidated Fund of the State of Bihar for the year ending on the 31st March 2019.—From and out of the Consolidated Fund of the Bihar, there may be paid and applied amount not exceeding those mentioned in column 6 of the Schedule amounting in the aggregate to the sum of Rs. 177533,28,58,000 (One Lakh seventy seven Thousand five Hundred thirty three Crore twenty eight Lakh fifty eight Thousand), only towards defraying the several charges which will come in course of payment during the year ending on the thirty first day of March 2019, in respect of the services specified in column-2 of the Schedule.

3. Appropriation.— The amount authorized to be paid and applied from and out of the Consolidated Fund of the State of Bihar by this Act shall be appropriated for and in respect of the services and purposes mentioned in the Schedule in relation to the year ending on the thirty first day of March,2019.

7

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

01 Agriculture Department Revenue 27,01,77,93,000 0 27,01,77,93,000 Capital 48,00,00,000 0 48,00,00,000

02

Animal and Fisheries Resource Department Revenue 7,18,50,96,000 0 7,18,50,96,000 Capital 0 0 0

03

Building Construction Department

Revenue 7,66,93,42,000 0 7,66,93,42,000 Capital 31,93,67,35,000 0 31,93,67,35,000

04

Cabinet Secretariat Department

Revenue 3,55,17,84,000 0 3,55,17,84,000 Capital 19,73,14,000 0 19,73,14,000

05

Secretariat of the Governor

Revenue 0 20,07,43,000 20,07,43,000 Capital 0 0 0

06 Election Department Revenue 1,08,89,54,000 0 1,08,89,54,000 Capital 0 0 0

07 Vigilance Department Revenue 36,73,73,000 0 36,73,73,000 Capital 0 0 0

08

Art, Culture and Youth Department

Revenue 1,39,11,86,000 0 1,39,11,86,000 Capital 0 0 0

09

Co-operative Department Revenue 7,32,47,24,000 0 7,32,47,24,000 Capital 74,03,75,000 0 74,03,75,000

10 Energy Department Revenue 44,42,55,11,000 0 44,42,55,11,000 Capital 58,15,10,80,000 0 58,15,10,80,000

11

BC and MBC Welfare Department

Revenue 15,12,01,14,000 0 15,12,01,14,000 Capital 12,50,00,000 0 12,50,00,000

12 Finance Department Revenue 2,70,38,93,000 7,75,18,15,000 10,45,57,08,000 Capital 44,50,00,000 0 44,50,00,000

13 Interest Payment Revenue 0 1,07,63,49,64,000 1,07,63,49,64,000 Capital 0 0 0

14 Repayment of Loans Revenue 0 0 0

Capital 0 73,26,41,24,000 73,26,41,24,000

15 Pension Revenue 1,58,16,40,20,000 12,40,97,000 1,58,28,81,17,000 Capital 0 0 0

8

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

16

Panchayati Raj Department Revenue 99,54,39,55,000 0 99,54,39,55,000 Capital 1,00,00,000 0 1,00,00,000

17

Commercial Tax Department Revenue 1,54,63,98,000 0 1,54,63,98,000 Capital 0 0 0

18

Food and Consumer Protection Department Revenue 13,47,07,21,000 0 13,47,07,21,000 Capital 40,30,83,000 0 40,30,83,000

19

Environment and Forest Department

Revenue 3,58,03,89,000 0 3,58,03,89,000 Capital 55,04,80,000 0 55,04,80,000

20 Health Department Revenue 66,98,59,24,000 0 66,98,59,24,000 Capital 10,95,22,28,000 0 10,95,22,28,000

21 Education Department Revenue 3,16,85,53,73,000 0 3,16,85,53,73,000 Capital 4,40,10,02,000 0 4,40,10,02,000

22 Home Department Revenue 82,51,95,63,000 0 82,51,95,63,000 Capital 3,63,69,99,000 0 3,63,69,99,000

23 Industries Department Revenue 6,07,94,37,000 0 6,07,94,37,000 Capital 14,10,00,000 0 14,10,00,000

24

Information and Public Relation Department Revenue 2,35,08,83,000 0 2,35,08,83,000 Capital 0 0 0

25

Information Technology Department

Revenue 1,75,13,66,000 0 1,75,13,66,000 Capital 60,00,00,000 0 60,00,00,000

26

Labour Resource Department

Revenue 7,21,97,05,000 0 7,21,97,05,000 Capital 20,00,01,000 0 20,00,01,000

27 Law Department Revenue 8,87,20,29,000 0 8,87,20,29,000 Capital 0 0 0

28 High Court of Bihar Revenue 0 1,55,27,01,000 1,55,27,01,000 Capital 0 0 0

29

Mines and Geology Department

Revenue 51,44,44,000 0 51,44,44,000 Capital 0 0 0

30

Minorities Welfare Department

Revenue 1,97,76,35,000 0 1,97,76,35,000 Capital 2,40,00,00,000 0 2,40,00,00,000

31

Parliamentary Affairs Department

Revenue 1,92,74,000 0 1,92,74,000 Capital 0 0 0

9

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

32 Legislature Revenue 1,75,24,66,000 1,14,34,000 1,76,39,00,000 Capital 0 0 0

33

General Administration Department

Revenue 6,39,95,64,000 6,19,06,000 6,46,14,70,000 Capital

0 0 0

34

Bihar Public Service Commission

Revenue 0 24,45,78,000 24,45,78,000 Capital 0 0 0

35

Planning and Development Department Revenue 5,71,42,05,000 0 5,71,42,05,000 Capital 12,48,26,52,000 0 12,48,26,52,000

36

Public Health Engineering Department Revenue 9,06,92,33,000 0 9,06,92,33,000 Capital 21,25,84,00,000 0 21,25,84,00,000

37

Rural Works Department Revenue 12,02,57,45,000 0 12,02,57,45,000 Capital 93,05,97,00,000 0 93,05,97,00,000

38

Prohibition, Excise and Registration

Department

Revenue 1,84,75,23,000 0 1,84,75,23,000 Capital 0 0 0

39

Disaster Management Department

Revenue 12,18,15,36,000 0 12,18,15,36,000 Capital 2,00,00,000 0 2,00,00,000

40

Revenue and Land Reforms Department Revenue 7,01,46,28,000 0 7,01,46,28,000 Capital 27,95,23,000 0 27,95,23,000

41

Road Construction Department

Revenue 14,15,91,83,000 0 14,15,91,83,000 Capital 54,73,21,00,000 0 54,73,21,00,000

42

Rural Development Department

Revenue 1,53,20,03,62,000 0 1,53,20,03,62,000 Capital 1,51,01,00,000 0 1,51,01,00,000

43

Science and Technology Department Revenue 1,50,56,86,000 0 1,50,56,86,000 Capital 94,00,00,000 0 94,00,00,000

44

SC & ST Welfare Department

Revenue 13,82,44,46,000 0 13,82,44,46,000 Capital 4,00,00,000 0 4,00,00,000

45

Sugar Industries Department

Revenue 1,22,89,91,000 0 1,22,89,91,000 Capital 0 0 0

10

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

46 Tourism Department Revenue 45,44,74,000 0 45,44,74,000 Capital 1,08,01,21,000 0 1,08,01,21,000

47 Transport Department Revenue 79,69,08,000 0 79,69,08,000 Capital 43,00,00,000 0 43,00,00,000

48

Urban Development and Housing

Department

Revenue 44,13,58,67,000 0 44,13,58,67,000 Capital 0 0 0

49

Water Resources Department

Revenue 10,42,46,44,000 0 10,42,46,44,000 Capital 24,54,91,70,000 0 24,54,91,70,000

50

Minor Water Resource Department

Revenue 3,74,98,74,000 0 3,74,98,74,000 Capital 1,55,40,00,000 0 1,55,40,00,000

51

Social Welfare Department Revenue 66,46,23,90,000 0 66,46,23,90,000 Capital 1,93,58,22,000 0 1,93,58,22,000

Total Revenue 125524,46,11,000 11758,22,38,000 137282,68,49,000 Total Capital 32924,18,85,000 7326,41,24,000 40250,60,09,000 Grand Total 158448,64,96,000 19084,63,62,000 177533,28,58,000

By order of the Governor of Bihar,

SURENDRA PRASAD SHARMA,

Secretary to the Government.

————

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Website: http://egazette.bih.nic.in

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