Bihar act 014 of 2016 : The Bihar Agricultural University (Repeal) Act 2016

Department
  • AGRICULTURE DEPARTMENT
Enforcement Date

28 Jun 1983

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बहार असाधारण बहार

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िनबंधन सं या

गजट

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सरकार ारा ूकािशत

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Bihar Agricultural University (Repeal) Act 2016 [Bihar Act, 14, 2016]

AN

ACT

To repeal the Bihar Agricultural University Act, 1987 (Bihar Act, 8, 1988). Be it enacted by the legislature of the state of Bihar in the sixty seventh year of the Republic of India as follows:-

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1. Short title, extent and commencement.—(1) This Act may be called the Bihar Agricultural University (Repeal) Act 2016.

(2) It shall extend to the whole of the State of Bihar.

(3) It shall come into force from the date of its publication in the official gazette.

2. Repeal and savings—(i) The Bihar Agricultural University Act, 1987 and Rules and Statutes made there under, are hereby repealed.

(ii) Notwithstanding such repeal, any action under the said Act, Rules of statutes or decision shall be deemed to be valid and shall not be questioned on the ground of repeal of the said Act.

(iii) All matters related to Rajendra Agricultural University shall be governed by the provisions of the Memorandum of Understanding (MOU) signed between the Government of Bihar and Government of India for the purpose of conversion of Rajendra Agricultural University into a Central Agricultural University.

By order of the Governor of Bihar,

MANOJ KUMAR,

Joint Secretary to the Government.

———— अधी(क, सिचवालय मुिणालय, बहार, पटना ारा ूकािशत एव ंमु.ित। बहार गजट (असाधारण) 674-571+400-ड#0ट#0पी0।

Website: http://egazette.bih.nic.in

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