Bihar act 004 of 2020 : The BIHAR APPROPRIATION (No.-2) ACT, 2020

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  • FINANCE DEPARTMENT
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नबधंन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत 3 फ ग१न 1 41 श (स  पटन 215) पटन श१!वर 20 माच 2020 fof/k foHkkx

———

vf/klwpuk 20 ekpZ 2020 laŒ ,yŒthŒ&01&01@2020@1971 ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 19 ekpZ 2020 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

fcgkj&jkT;iky ds vkns'k ls]

enu fd'kksj dkSf'kd]

ljdkj ds lfpoA

1

[fcgkj vf/kfu;e 4] 2020⁄= fcgkj fofu;ksx ¼la[;k&2½ s as as a vf/kfu;e] 2020 fcgkj jkT; dh lafpr fuf/k esa ls 31 ekpZ 2021 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;e A Hkkjr&x.kjkT; ds bdsss gÙkjosasa sasa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[Z sa aZ sa aZ sa a kr :i eas ;g asasas vf/kfu;fer gks%&sss

1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z

¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&2½ vf/kfu;e] 2020 dgk tk ldsxk A

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A

¼3½ ;g 01 vizhy 2020 ds izHkko ls izòÙk gksxk A

2- 31 ekpZ 2021 dkZZZ s lekIr gksus okys o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls s s s s Z s a sa ss s s s Z s a sa ss s s s Z s a sa s dqy qqq 216020]35]45]000 ¼nks yk[k lksyg gtkj chl djksM+ iSarhl yk[k iSarkyhl gtkj½s s s + Sa Sas s s + Sa Sas s s + Sa Sa :i;s dh sss fudklhA& fcgkj jkT; dh lafpr fuf/k esa ls vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 31 ekpZ 2021 dks lekIr gksus okys o"kZ ds Hkhrj 'kks/ku ds nkSjku vkus okys vusd Hkkjksa dh iwfrZ ds fy, vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k;ksa ls vuf/kd jkf'k;k¡] tks dqy 216020]35]45]000

¼nks yk[k lksyg gtkj chl djksM+ iSarhl yk[k iSarkyhl gtkj½ :i;s rd gksaxh] 'kksf/kr vkSj

mi;ksftr dh tk ldsaxhA

3- fofu;ksx A&sss bl vf/kfu;e }kjk ftu jkf'k;ksa dks fcgkj jkT; dh lafpr fuf/k esa ls

'kksf/kr vkSj mi;ksftr djus dk izkf/kdkj fn;k x;k gS] mUgsa 31oha ekpZ 2021 dks lekIr gksus okys

o"kZ ds laca/k esa vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fufeRr fofu;ksftr fd;k tk;sxk A vuqlwphq wq wq w

¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa

ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a

fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

01 df̀"k foHkkx jktLo 31028142000 0 31028142000 iwath 500000000 0 500000000

02

i'kq ,oa eRL; lalk/ku foHkkx

jktLo 11789197000 0 11789197000 iwath 18000 0 18000

03 Hkou fuekZ.k foHkkx jktLo 8653196000 0 8653196000 iwath 45303992000 0 45303992000 04 eaf=eaMy lfpoky; foHkkx jktLo 3804951000 0 3804951000 iwath 1300084000 0 1300084000 05 jkT;iky lfpoky;

jktLo 0 296305000 296305000 iwath 0 0 0

06 fuokZpu foHkkx

jktLo 7972243000 0 7972243000 iwath 0 0 0

2

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

07 fuxjkuh foHkkx jktLo 427205000 0 427205000 iwath 0 0 0

08

dyk] laLd̀fr ,oa ;qok foHkkx

jktLo 1692662000 0 1692662000 iwath 0 0 0

09 lgdkfjrk foHkkx

jktLo 11326274000 0 11326274000 iwath 357540000 0 357540000 10 ÅtkZ foHkkx

jktLo 42962370000 0 42962370000 iwath 12639347000 0 12639347000

11

fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 16414626000 0 16414626000 iwath 185000000 0 185000000 12 foÙk foHkkx

jktLo 3276158000 9725400000 13001558000 iwath 39115000000 0 39115000000 13 lwn Hkqxrku

jktLo 0 129246581000 129246581000 iwath 0 0 0

14 _.k vnk;fx;ka

jktLo 0 0 0

iwath 0 70352726000 70352726000 15 isa'ku

jktLo 204541042000 140524000 204681566000 iwath 0 0 0

16 iapk;rh jkt foHkkx

jktLo 101352065000 0 101352065000 iwath 4800000000 0 4800000000 17 okf.kT;&dj foHkkx

jktLo 1964276000 0 1964276000 iwath 0 0 0

18

[kk| ,oa miHkksDrk laj{k.k foHkkx

jktLo 15794440000 0 15794440000 iwath 150001000 0 150001000

19

i;kZoj.k] ou ,oa tyok;q ifjoÙkZu foHkkx

jktLo 5739339000 0 5739339000 iwath 650000000 0 650000000

3

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

20 LokLF; foHkkx jktLo 91294303000 0 91294303000 iwath 18082500000 0 18082500000 21 f'k{kk foHkkx

jktLo 339504756000 0 339504756000 iwath 12405700000 0 12405700000 22 xg̀ foHkkx

jktLo 116024827000 0 116024827000 iwath 4810132000 0 4810132000 23 m|ksx foHkkx

jktLo 6567396000 0 6567396000 iwath 2591100000 0 2591100000 24 lwpuk ,oa tulaidZ foHkkx jktLo 2381790000 0 2381790000 iwath 0 0 0

25 lwpuk izkoSf/kdh foHkkx jktLo 1235201000 0 1235201000 iwath 1500000000 0 1500000000

26 Je lalk/ku foHkkx jktLo 8595181000 0 8595181000 iwath 100000000 0 100000000 27 fof/k foHkkx

jktLo 9157119000 0 9157119000 iwath 0 0 0

28 mPp U;k;ky;

jktLo 0 1822764000 1822764000 iwath 0 0 0

29 [kku ,oa HkwrRo foHkkx jktLo 535057000 0 535057000 iwath 0 0 0

30 vYila[;d dY;k.k foHkkx jktLo 2372447000 0 2372447000 iwath 2950000000 0 2950000000 31 lalnh; dk;Z foHkkx jktLo 23043000 0 23043000 iwath 0 0 0

32 fo/kku eaMy

jktLo 2248694000 14620000 2263314000 iwath 0 0 0

4

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

33 lkekU; iz'kklu foHkkx jktLo 7356208000 77332000 7433540000 iwath 0 0 0

34 fcgkj yksd lsok vk;ksx jktLo 0 285359000 285359000 iwath 0 0 0

35 ;kstuk ,oa fodkl foHkkx jktLo 8119014000 0 8119014000 iwath 12896600000 0 12896600000

36

yksd LokLF; vfHk;a=.k foHkkx

jktLo 6064467000 0 6064467000 iwath 52500000000 0 52500000000 37 xzkeh.k dk;Z foHkkx jktLo 12148883000 0 12148883000 iwath 94240000000 0 94240000000

38

e| fu"ks/k] mRikn ,oa fuca/ku foHkkx

jktLo 2804765000 0 2804765000 iwath 0 0 0

39 vkink izca/ku foHkkx jktLo 86968578000 0 86968578000 iwath 58000000 0 58000000

40

jktLo ,oa Hkwfe lq/kkj foHkkx

jktLo 8927412000 0 8927412000 iwath 452002000 0 452002000 41 iFk fuekZ.k foHkkx jktLo 16373619000 0 16373619000 iwath 50687501000 0 50687501000 42 xzkeh.k fodkl foHkkx jktLo 159402770000 0 159402770000 iwath 150100000 0 150100000 43 foKku ,oa izkoSf/kdh foHkkx jktLo 2584986000 0 2584986000 iwath 780000000 0 780000000

44

vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx

jktLo 17208136000 0 17208136000 iwath 40000000 0 40000000 45 xUuk m|ksx foHkkx

jktLo 1189530000 0 1189530000 iwath 0 0 0

5

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

jkf'k dh vf/klhek ¼:i;s½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

46 i;ZVu foHkkx jktLo 624909000 0 624909000 iwath 2211400000 0 2211400000 47 ifjogu foHkkx

jktLo 3586943000 0 3586943000 iwath 140000000 0 140000000

48

uxj fodkl ,oa vkokl foHkkx

jktLo 71637154000 0 71637154000 iwath 500000000 0 500000000

49 Tky lalk/ku foHkkx jktLo 10958719000 0 10958719000 iwath 29577400000 0 29577400000 50 y?kq ty lalk/ku foHkkx jktLo 4115883000 0 4115883000 iwath 7875000000 0 7875000000 51 lekt dY;k.k foHkkx

jktLo 79741641000 0 79741641000 iwath 201900000 0 201900000 ;ksx jktLosss 1548491617000 141608885000 1690100502000 ;ksx iwaths was was wa 399750317000 70352726000 470103043000 egk;ksxsss 1948241934000 211961611000 2160203545000 fcgkj&jkT;iky ds vkns'k ls]

enu fd'kksj dkSf'kd]

ljdkj ds lfpoA

———

20 ekpZ 2020

laŒ ,yŒthŒ&01&01@2020@1972@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 19 ekpZ 2020 dks vuqer fcgkj fofu;ksx ¼la[;k&2½ vf/kfu;e] 2020 dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxkA

fcgkj&jkT;iky ds vkns'k ls]

enu fd'kksj dkSf'kd]

ljdkj ds lfpoA

6

[Bihar Act 4, 2020] THE BIHAR APPROPRIATION (No.-2) ACT, 2020

AN

ACT

TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT

FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR

THE SERVICES DURING THE YEAR ENDING OF THE THIRTY FIRST DAY OF

MARCH, 2021.

Be it enacted by the Legislature of the State of Bihar in the seventy first year of the Republic of India as follows:-

1. Short title, extent and commencement .-

(1) This Act may be called the Bihar Appropriation (No.-2) Act, 2020.

(2) It shall extend to the whole of the state of Bihar.

(3) It shall come into force with effect from 1st April 2020.

2. Withdrawal of Rs. 216020,35,45,000 (Two Lakh sixteen Thousand twenty Crore thirty five Lakh forty five Thousand) out of the Consolidated Fund of the State of Bihar for the year ending on the 31st March 2021.—From and out of the Consolidated Fund of the Bihar, there may be paid and applied amount not exceeding those mentioned in column- 6 of the Schedule amounting in the aggregate to the sum of Rs. 216020,35,45,000 (Two Lakh sixteen Thousand twenty Crore thirty five Lakh forty five Thousand), only towards defraying the several charges which will come in course of payment during the year ending on the thirty first day of March 2021, in respect of the services specified in column-2 of the Schedule.

3. Appropriation.— The amount authorized to be paid and applied from and out of the Consolidated Fund of the State of Bihar by this Act shall be appropriated for and in respect of the services and purposes mentioned in the Schedule in relation to the year ending on the thirty first day of March, 2021.

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

01 Agriculture Department Revenue 31028142000 0 31028142000 Capital 500000000 0 500000000

02

Animal and Fisheries Resource Department Revenue 11789197000 0 11789197000 Capital 18000

0

18000

03

Building Construction Department

Revenue 8653196000 0 8653196000 Capital

45303992000

0

45303992000

04

Cabinet Secretariat Department

Revenue 3804951000 0 3804951000 Capital 1300084000

0

1300084000

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

05

Secretariat of the Governor

Revenue 0 296305000 296305000 Capital 0 0 0

06 Election Department Revenue 7972243000 0 7972243000 Capital 0 0 0

07 Vigilance Department Revenue 427205000 0 427205000 Capital 0 0 0

08

Art, Culture and Youth Department

Revenue 1692662000 0 1692662000 Capital 0 0 0

09 Co-operative Department Revenue 11326274000 0 11326274000 Capital 357540000 0 357540000

10 Energy Department Revenue 42962370000 0 42962370000 Capital 12639347000 0 12639347000

11

BC and MBC Welfare Department

Revenue

16414626000 0 16414626000

Capital 185000000 0 185000000

12 Finance Department Revenue 3276158000 9725400000 13001558000 Capital 39115000000 0 39115000000

13 Interest Payment Revenue 0 129246581000 129246581000 Capital 0 0 0

14 Repayment of Loans Revenue 0 0 0

Capital 0 70352726000 70352726000

15 Pension Revenue 204541042000 140524000 204681566000 Capital 0 0 0

16

Panchayati Raj Department Revenue 101352065000 0 101352065000 Capital 4800000000 0 4800000000

17

Commercial Tax Department Revenue 1964276000 0 1964276000 Capital 0 0 0

18

Food and Consumer Protection Department Revenue 15794440000 0 15794440000 Capital

150001000 0 150001000

8

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

19

Environment , Forest and Climate Change

Revenue 5739339000 0 5739339000 Capital 650000000 0 650000000

20 Health Department Revenue 91294303000 0 91294303000 Capital

18082500000018082500000

21 Education Department Revenue 339504756000 0 339504756000 Capital 12405700000 0 12405700000

22 Home Department Revenue 116024827000 0 116024827000 Capital 4810132000 0 4810132000

23 Industries Department Revenue 6567396000 0 6567396000 Capital 2591100000 0 2591100000

24

Information and Public Relation Department Revenue 2381790000 0 2381790000 Capital 0 0 0

25

Information Technology Department

Revenue 1235201000 0 1235201000 Capital 1500000000 0 1500000000

26

Labour Resource Department

Revenue 8595181000 0 8595181000 Capital 100000000 0 100000000

27 Law Department Revenue 9157119000 0 9157119000 Capital 0 0 0

28 High Court of Bihar Revenue 0 1822764000 1822764000 Capital 0 0 0

29

Mines and Geology Department

Revenue 535057000 0 535057000 Capital 0 0 0

30

Minorities Welfare Department

Revenue 2372447000 0 2372447000 Capital 2950000000 0 2950000000

31

Parliamentary Affairs Department

Revenue 23043000 0 23043000 Capital 0 0 0

32 Legislature Revenue 2248694000 14620000 2263314000 Capital

0 0 0

9

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

33 General Administration Department

Revenue 7356208000 77332000 7433540000 Capital 0 0 0

34

Bihar Public Service Commission

Revenue 0 285359000 285359000 Capital 0 0 0

35

Planning and Development Department Revenue 8119014000 0 8119014000 Capital 12896600000 0 12896600000

36

Public Health Engineering Department

Revenue 6064467000 0 6064467000 Capital 52500000000 0 52500000000

37 Rural Works Department Revenue 12148883000 0 12148883000 Capital 94240000000 0 94240000000

38

Prohibition, Excise and Registration Department Revenue 2804765000 0 2804765000 Capital 0 0 0

39

Disaster Management Department

Revenue 86968578000 0 86968578000 Capital 58000000 0 58000000

40

Revenue and Land Reforms Department Revenue 8927412000 0 8927412000 Capital 452002000 0 452002000

41

Road Construction Department

Revenue 16373619000 0 16373619000 Capital 50687501000 0 50687501000

42

Rural Development Department

Revenue 159402770000 0 159402770000 Capital 150100000 0 150100000

43

Science and Technology Department

Revenue 2584986000 0 2584986000 Capital 780000000 0 780000000

44

SC & ST Welfare Department

Revenue 17208136000 0 17208136000 Capital 40000000 0 40000000

45

Sugar Industries Department

Revenue 1189530000 0 1189530000 Capital 0 0 0

46 Tourism Department Revenue 624909000 0 624909000 Capital

2211400000 0 2211400000

10

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

47 Transport Department Revenue 3586943000 0 3586943000 Capital 140000000 0 140000000

48

Urban Development and Housing Department Revenue 71637154000 0 71637154000 Capital 500000000 0 500000000

49

Water Resources Department

Revenue 10958719000 0 10958719000 Capital 29577400000 0 29577400000

50

Minor Water Resource Department

Revenue 4115883000 0 4115883000 Capital 7875000000 0 7875000000

51

Social Welfare Department Revenue 79741641000 0 79741641000 Capital 201900000 0 201900000

Total Revenue 1548491617000 141608885000 1690100502000

Total Capital 399750317000 70352726000 470103043000

Grand Total 1948241934000 211961611000 2160203545000

By Order of the Governor of Bihar,

Madan Kishore Kaushik, Secretary to the Government. ————

[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

ॢबहर गजट

[सधरण 215%5'1+400%ड+ट,+प+?

Website: http://egazette.bih.nic.in

11

SECTIONS