Bihar act 005 of 2019 : The Bihar Advocates Welfare Fund (Amendment) Act, 2019

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नबंधन सं या पी0ट0-40 ॢबहर गजट

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[Bihar Act 5, 2019] Bihar Advocates' Welfare Fund (Amendment) Act, 2019

AN

ACT

To amend the Bihar Advocates' Welfare Fund Act, 1983 (Bihar Act 16, 1983) Be it enacted by the Legislature of the State of Bihar in the Seventieth year of the Republic of India as follows:-

1. Short title, Extent and Commencement.—(1) This Act may be called the Bihar Advocates' Welfare Fund (Amendment) Act, 2019

(2) It shall extend to the whole of the State of Bihar.

(3) It shall come into force with immediate effect.

2. Amendment of Section-22 of the Act-16, 1983.(1) The words "Fifteen Rupees"

mentioned in Sub-Section (1) of Section 22 of the said Act shall be substituted by the words

"Twenty Five Rupees".

By Order of the Governor of Bihar, Jitendra Kumar,

Special Secretary to the Government.

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[सधरण 2&'(5&1+400(ड-ट.-प-?

Website: http://egazette.bih.nic.in

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