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Home
Acts
Gujarat
G
Gujarat Acts Starting With G
Gujarat act 010 of 1876 : The Gujarat Revenue Jurisdiction Act, 1876.
State:
Gujarat
Date:
28 Mar 1876
Department:
Revenue Department
Gujarat act 005 of 1879 : The Gujarat Land Revenue Code-1879
State:
Gujarat
Date:
17 Jul 1879
Department:
Revenue Department
Gujarat act 001 of 1883 : The Gujarat Highway Act, 1883
State:
Gujarat
Date:
10 Apr 1883
Department:
Roads and Buildings Department
Ministry:
Ministry of Education
Gujarat act 001 of 1904 : The Gujarat General Clauses Act, 1904
State:
Gujarat
Date:
30 May 1904
Department:
Legal Department
Gujarat act 007 of 1920 : The Gujarat Public Conveyances Act, 1920
State:
Gujarat
Date:
17 Jun 1920
Department:
Ports and Transport Department
Gujarat act 017 of 1920 : The Gujarat Pleaders Act, 1920
State:
Gujarat
Date:
13 Dec 1920
Department:
Legal Department
Gujarat act 003 of 1928 : The Gujarat Non-Agriculturists Loans Act, 1928
State:
Gujarat
Date:
30 Mar 1928
Department:
Finance Department
Ministry:
Ministry of Home
Gujarat act 002 of 1932 : The Gujarat Finance Act, 1932
State:
Gujarat
Date:
30 Mar 1932
Department:
Finance Department
Gujarat act 9 of 1934 : The Gujarat Trade Disputes Conciliation Act 1934
State:
Gujarat
Date:
8 Oct 1934
Department:
Department of Industries and Mines Department
Gujarat act 004 of 1938 : The Gujarat Provisional Collection Taxes Act,1938
State:
Gujarat
Date:
3 Feb 1938
Department:
Finance Department
Ministry:
Ministry of Law Department
Gujarat act 028 of 1942 : The Gujarat Land Improvement Schemes Act, 1942
State:
Gujarat
Date:
25 Jan 1943
Department:
Revenue Department
Gujarat act 020 of 1946 : The Gujarat Electricity (Special Powers) Act, 1946.
State:
Gujarat
Date:
30 Sep 1946
Department:
Energy and Petro-chemicals Department
Gujarat act 11 of 1947 : The Gujarat Industrial Relations Act, 1946
State:
Gujarat
Date:
14 Apr 1947
Department:
Department of Industries and Mines Department
Gujarat act 057 of 1947 : The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947
State:
Gujarat
Date:
19 Jan 1948
Department:
Urban Development and Urban Housing Department
Gujarat act 003 of 1947 : The Gujarat Home Guards Act, 1947
State:
Gujarat
Date:
22 Mar 1947
Department:
Home Department
Ministry:
Ministry of Home
Gujarat act 062 of 1947 : The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947
State:
Gujarat
Date:
29 Jan 1948
Department:
Revenue Department
Ministry:
Ministry of Home
Gujarat act 061 of 1947 : The Gujarat Primary Education Act, 1947.
State:
Gujarat
Date:
29 Jan 1948
Department:
Education Department
Gujarat act 031 of 1948 : The Gujarat Building (Control on Erection 4Re-erection and conversion) Act, 1948
State:
Gujarat
Date:
10 Apr 1948
Department:
Urban Development and Urban Housing Department
Ministry:
Ministry of Law Department
Gujarat act 033 of 1948 : The Gujarat Land Requisition Act, 1948
State:
Gujarat
Date:
11 Apr 1948
Department:
Revenue Department
Gujarat act 050 of 1949 : The Gujarat University Act, 1949
State:
Gujarat
Date:
23 Nov 1949
Department:
Education Department
Gujarat act 027 of 1949 : The Gujarat Repatriated Prisoners Act, 1949
State:
Gujarat
Date:
1 Jun 1949
Department:
Home Department
Gujarat act 059 of 1949 : The Gujarat Provincial Municipal Corporations Act, 1949
State:
Gujarat
Date:
29 Dec 1949
Department:
Urban Development and Urban Housing Department
Gujarat act 015 of 1949 : The Gujarat Nursing Homes Registration Act, 1949
State:
Gujarat
Date:
6 May 1949
Department:
Health and Family Welfare Department
Gujarat act 025 of 1949 : The Gujarat Prohibition Act, 1949.
State:
Gujarat
Date:
20 May 1949
Department:
Home Department
Gujarat act 035 of 1949 : The Gujarat Land Acquisition Officers Proceedings Validation Act, 1949
State:
Gujarat
Date:
14 Oct 1949
Department:
Revenue Department
Gujarat act 023 of 1950 : The Gujarat Local Authorities Census Expenses Contribution Act, 1950
State:
Gujarat
Date:
10 May 1950
Department:
Urban Development and Urban Housing Department
Gujarat act 004 of 1950 : The Gujarat Merged States (Laws) Act, 1950
State:
Gujarat
Date:
30 Mar 1950
Department:
Revenue Department
Gujarat act 023 of 1951 : The Gujarat Separation of Judicial and Executive Functions Act, 1951
State:
Gujarat
Date:
5 Jul 1951
Department:
Legal Department
Gujarat act 022 of 1951 : The Gujarat Police Act, 1951.
State:
Gujarat
Date:
11 Jun 1951
Department:
Home Department
Gujarat act 017 of 1953 : The Gandhi National Memorial Fund (Local Authorities Donations) Act, 1953
State:
Gujarat
Date:
2 May 1953
Department:
Sports, Youth and Cultural Activities Department
Gujarat act 040 of 1953 : The Gujarat Labour Welfare Fund Act, 1953
State:
Gujarat
Date:
17 Jun 1953
Department:
Labour and Employment Department
Gujarat act 001 of 1994 : Gujarat Motor Transport Vehicles Toll (Amendment) Act, 1994
State:
Gujarat
Gujarat act 008 of 1954 : The Gujarat Separation of Judicial and Executive Functions ( Supplementary) Act, 1954.
State:
Gujarat
Date:
10 Feb 1954
Department:
Legal Department
Gujarat act 072 of 1954 : The Gujarat Animal Preservation Act, 1954
State:
Gujarat
Date:
14 Dec 1954
Department:
Agriculture, Farmer Welfare and Co-operation Department
Ministry:
Ministry of Law Department
Gujarat act 018 of 1955 : The Gujarat Judicial Proceedings (Regulation Reports) Act, 1955
State:
Gujarat
Date:
6 May 1955
Department:
Legal Department
Ministry:
Ministry of Town and Country Planning
Gujarat act 055 of 1955 : The Gujarat Highways Act. 1955
State:
Gujarat
Date:
22 Dec 1955
Department:
Roads and Buildings Department
Ministry:
Ministry of Education
Gujarat act 038 of 1956 : The Gujarat Molasses (Control) Act, 1956
State:
Gujarat
Date:
28 Jun 1956
Department:
Home Department
Gujarat act 031 of 1956 : The Gujarat Hindu Places of Public Worship ( Entry Authorization ) Act, 1956
State:
Gujarat
Date:
28 May 1956
Department:
Social Justice and Empowerment Department
Ministry:
Ministry of Law Department
Gujarat act 003 of 1956 : The Gujarat Aerial Ropeways Act, 1955
State:
Gujarat
Date:
22 Feb 1956
Department:
Energy and Petro-chemicals Department
Gujarat act 033 of 1957 : The Gujarat Corneal Grafting Act, 1957
State:
Gujarat
Date:
4 Sep 1957
Department:
Health and Family Welfare Department
Ministry:
Ministry of MPP and Power
Gujarat act 019 of 1958 : The Gandhidham (Development and Control on Erection of Buildings) Act, 1957
State:
Gujarat
Date:
13 Feb 1958
Department:
Urban Development and Urban Housing Department
Ministry:
Ministry of Industries
Gujarat act 082 of 1958 : The Gujarat Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958
State:
Gujarat
Date:
8 Oct 1958
Department:
Home Department
Ministry:
Ministry of Home
Gujarat act 031 of 1958 : The Gujarat Revenue Tribunal Act, 1957
State:
Gujarat
Date:
10 Apr 1958
Department:
Revenue Department
Gujarat act 097 of 1958 : The Gujarat Separation of Judicial and Executive Functions (Extension) and the Code of Criminal Procedure (Provisions for Uniformity) Act,1958
State:
Gujarat
Date:
5 Dec 1958
Department:
Legal Department
Gujarat act 065 of 1958 : The Gujarat Motor Vehicles Tax Act, 1958
State:
Gujarat
Date:
29 Aug 1958
Department:
Ports and Transport Department
Ministry:
Ministry of Education
Gujarat act 040 of 1958 : The Gujarat Electricity Duty Act, 1958.
State:
Gujarat
Date:
9 May 1958
Department:
Energy and Petro-chemicals Department
Ministry:
Ministry of Revenue
Gujarat act 067 of 1958 : The Gujarat Motor Vehicles (Taxation of Passengers) Act, 1958
State:
Gujarat
Date:
3 Sep 1958
Department:
Ports and Transport Department
Gujarat act 083 of 1958 : The Gujarat State Famine Relief Fund Act, 1958
State:
Gujarat
Date:
9 Oct 1958
Department:
Revenue Department
Ministry:
Ministry of Home
Gujarat act 099 of 1958 : The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958
State:
Gujarat
Date:
26 Dec 1958
Department:
Revenue Department
Ministry:
Ministry of Home
Gujarat act 056 of 1958 : The Gujarat Requisitioned Property (Continuency of Powers) (Saurashtra Area) Act, 1958
State:
Gujarat
Date:
10 Jun 1958
Department:
Revenue Department
Ministry:
Ministry of Forest
Gujarat act 070 of 1959 : The Gujarat Execution of Decrees (Temporary Postponement) Act, 1959
State:
Gujarat
Date:
28 Dec 1959
Department:
Legal Department
Gujarat act 061 of 1959 : The Gujarat Habitual Offenders Act, 1959.
State:
Gujarat
Date:
26 Oct 1959
Department:
Home Department
Gujarat act 011 of 1965 : Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1965
State:
Gujarat
Gujarat act 004 of 1960 : The GUJARAT CONTINGENCY FUND ACT, 1960
State:
Gujarat
Date:
22 Sep 1960
Department:
Finance Department
Gujarat act 001 of 1960 : The Gujarat Legislative Assembly Members (Removal of Disqualifications) Act, 1960
State:
Gujarat
Date:
22 Sep 1960
Department:
Legislative and Parliamentary Affairs Department
Gujarat act 002 of 1960 : The Gujarat Legislative Assembly Members' Salaries and Allowances Act, 1960.
State:
Gujarat
Date:
22 Sep 1960
Department:
Legislative and Parliamentary Affairs Department
Gujarat act 005 of 1960 : The Gujarat Charged Expenditure Act, 1960
State:
Gujarat
Date:
22 Sep 1960
Department:
Finance Department
Gujarat act 011 of 1960 : The Gujarat Drugs (Control) Act, 1959
State:
Gujarat
Date:
1 May 1960
Department:
Health and Family Welfare Department
Gujarat act 010 of 1960 : The Gujarat Prevention of Begging Act, 1959
State:
Gujarat
Date:
8 Feb 1960
Department:
Social Justice and Empowerment Department
Gujarat act 027 of 1960 : The Gujarat Agricultural Land Ceiling Act-1960
State:
Gujarat
Date:
31 Mar 1999
Department:
Revenue Department
Ministry:
Ministry of Forest
Gujarat act 003 of 1960 : The Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances Act, 1960.
State:
Gujarat
Date:
22 Sep 1960
Department:
Legislative and Parliamentary Affairs Department
Gujarat act 006 of 1960 : The Gujarat Ministers’ Salaries and Allowances Act, 1960
State:
Gujarat
Date:
19 Sep 1960
Department:
General Administration Department
Gujarat act 006 of 1960 : The Gujarat Ministers Salaries and Allowances Act, 1960.
State:
Gujarat
Date:
22 Sep 1960
Department:
Legislative and Parliamentary Affairs Department
Gujarat act 004 of 1961 : Gujarat University (Amendment) Act, 1961
State:
Gujarat
Gujarat act 048 of 1961 : Gujarat Patel Watans Abolition Act, 1961
State:
Gujarat
Gujarat act 030 of 1961 : Gujarat Contingency Fund (Amendment) Act, 1961
State:
Gujarat
Gujarat act 041 of 1961 : Gujarat Compulsory Primary Education Act, 1961
State:
Gujarat
Gujarat act 028 of 1961 : The Gujarat Housing Board Act, 1961
State:
Gujarat
Date:
1 Jul 1961
Department:
Urban Development and Urban Housing Department
Gujarat act 001 of 1961 : The Gujarat Official Languages Act, 1960
State:
Gujarat
Date:
15 Feb 1961
Department:
General Administration Department
Gujarat act 006 of 1961 : The Gujarat Increase of Stamp Duties Act, 1961
State:
Gujarat
Date:
31 Mar 1961
Department:
Revenue Department
Gujarat act 023 of 1962 : Gujarat Industrial Development Act, 1962
State:
Gujarat
Department:
Department of Industries and Mines Department
Gujarat act 001 of 1963 : Gujarat Panchayats (Amendment) Act, 1962
State:
Gujarat
Gujarat act 033 of 1962 : Gujarat Carriage of Goods Taxation Act, 1962
State:
Gujarat
Gujarat act 006 of 1962 : Gujarat Panchayats Act, 1961
State:
Gujarat
Gujarat act 010 of 1962 : Gujarat Co-operative Societies Act, 1961
State:
Gujarat
Gujarat act 035 of 1962 : The Gujarat Education Cess Act, 1962
State:
Gujarat
Date:
9 Oct 1962
Department:
Finance Department
Ministry:
Ministry of Law Department
Gujarat act 010 of 1962 : The Gujarat Cooperative societies Act-1961
State:
Gujarat
Date:
1 Mar 1962
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 009 of 1962 : The Gujarat Legislative Assembly Proceedings (Protection of Publication) Act, 1961.
State:
Gujarat
Date:
28 Feb 1962
Department:
Legislative and Parliamentary Affairs Department
Gujarat act 033 of 1963 : Gujarat Surviving Alienations Abolition Act, 1963
State:
Gujarat
Gujarat act 009 of 1963 : Gujarat Panchayats (Suspension of Provisions and Reconversion of Certain Local Areas into Municipal Districts) Act, 1962
State:
Gujarat
Gujarat act 026 of 1963 : Gujarat Education Cess (Amendment) Act, 1963
State:
Gujarat
Gujarat act 043 of 1963 : Gujarat Education Cess (Second Amendment) Act, 1963
State:
Gujarat
Gujarat act 024 of 1963 : Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1963
State:
Gujarat
Gujarat act 034 of 1963 : Gujarat State Guarantees (Amendment) Act, 1963
State:
Gujarat
Gujarat act 007 of 1963 : Gujarat Carriage of Goods Taxation (Amendment) Act, 1962
State:
Gujarat
Gujarat act 053 of 1963 : Gujarat Panchayats (Second Amendment) Act, 1963
State:
Gujarat
Gujarat act 016 of 1963 : Gujarat Panchayats Laws (Amendment) Act, 1963
State:
Gujarat
Gujarat act 032 of 1963 : Gujarat Wild Animals and Wild Birds Protection Act, 1963
State:
Gujarat
Gujarat act 037 of 1963 : The Gujarat Court of Wards Act, 1963
State:
Gujarat
Date:
15 Oct 1963
Department:
Legal Department
Gujarat act 022 of 1963 : The Gujarat State Guarantees Act, 1963
State:
Gujarat
Date:
6 May 1963
Department:
Finance Department
Gujarat act 049 of 1963 : The Gujarat Local Fund Audit Act, 1963
State:
Gujarat
Date:
13 Nov 1963
Department:
Finance Department
Gujarat act 036 of 1963 : The Gujarat Homoeopathic Act, 1963
State:
Gujarat
Date:
15 Oct 1963
Department:
Health and Family Welfare Department
Gujarat act 027 of 1963 : The Gujarat Diseases of Animals (Control) Act, 1963
State:
Gujarat
Date:
20 May 1963
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 012 of 1964 : Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances (Amendment) Act, 1964
State:
Gujarat
Gujarat act 014 of 1964 : Gujarat Industrial Development (Amendment) Act, 1964
State:
Gujarat
Gujarat act 017 of 1964 : Gujarat Khar Lands Act, 1963
State:
Gujarat
Gujarat act 017 of 2007 : Gujarat Agricultural Produce Markets (Amendment) Act, 2007
State:
Gujarat
Gujarat act 005 of 1964 : Gujarat Cotton Control Act, 1963
State:
Gujarat
Department:
Department of Food, Civil Supply and Consumer Affairs Department
Ministry:
Ministry of Home
Gujarat act 030 of 1964 : Gujarat Co-operative Societies (Second Amendment) Act, 1964
State:
Gujarat
Gujarat act 008 of 1964 : Gujarat Obsequial Dinners (Control) Act, 1963
State:
Gujarat
Gujarat act 025 of 1964 : Gujarat State Guarantees (Amendment) Act, 1964
State:
Gujarat
Gujarat act 001 of 1964 : Gujarat Panchayats (Third Amendment) Act, 1963
State:
Gujarat
Gujarat act 020 of 1964 : The Gujarat Agricultural Produce Markets Act, 1963
State:
Gujarat
Date:
20 May 1964
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 002 of 1964 : The Gujarat Imposition of Taxes by Municipalities (Validation) Act, 1964.
State:
Gujarat
Date:
29 Jan 1964
Department:
Urban Development and Urban Housing Department
Gujarat act 006 of 1964 : The Gujarat Medical Practitioners Act, 1963
State:
Gujarat
Date:
26 Feb 1964
Department:
Health and Family Welfare Department
Gujarat act 028 of 1964 : The Gujarat State Legislature (Use of The English Language) Act, 1964.
State:
Gujarat
Date:
30 Oct 1964
Department:
Legislative and Parliamentary Affairs Department
Gujarat act 034 of 1964 : The Gujarat Municipalities Act, 1963
State:
Gujarat
Date:
28 Dec 1964
Department:
Urban Development and Urban Housing Department
Gujarat act 005 of 1965 : Gujarat Agricultural Produce Markets (Amendment) Act, 1965
State:
Gujarat
Gujarat act 029 of 1965 : Gujarat Education Cess (Second Amendment) Act, 1965
State:
Gujarat
Gujarat act 026 of 1965 : Gujarat Local Authorities (Emergency Provisions) Act, 1965
State:
Gujarat
Gujarat act 001 of 1965 : Gujarat Panchayats and the Gujarat New Capital (Periphery) Control (Amendment) Act, 1965
State:
Gujarat
Gujarat act 010 of 1965 : Gujarat Carriage of Goods Taxation (Amendment) Act, 1964
State:
Gujarat
Gujarat act 007 of 1965 : Gujarat Panchayats (Amendment) Act, 1965
State:
Gujarat
Gujarat act 006 of 1965 : Gujarat Municipalities (Amendment) Act, 1965
State:
Gujarat
Gujarat act 031 of 1965 : Gujarat Panchayats (Second Amendment) Act, 1965
State:
Gujarat
Gujarat act 032 of 1965 : Gujarat Municipalities (Second Amendment) Act, 1965
State:
Gujarat
Gujarat act 030 of 1965 : Gujarat New Capital (Periphery) Control (Amendment) Act, 1965
State:
Gujarat
Gujarat act 003 of 1965 : Gujarat Surviving Alienations Abolition (Amendment) Act, 1965
State:
Gujarat
Gujarat act 025 of 1965 : The Gujarat Ancient Monuments and Archaeological Sites and Remains Act
State:
Gujarat
Date:
29 Nov 1965
Department:
Sports, Youth and Cultural Activities Department
Gujarat act 040 of 1965 : Gujarat Ayurved University Act, 1965
State:
Gujarat
Department:
Education Department
Gujarat act 017 of 1966 : Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1966
State:
Gujarat
Gujarat act 019 of 1966 : Gujarat Medical Practitioners (Amendment) Act, 1966
State:
Gujarat
Gujarat act 004 of 1966 : Gujarat Municipalities (Amendment) and (Municipality of Petlad Validating Provisions) Act, 1966
State:
Gujarat
Gujarat act 007 of 1966 : Gujarat Panchayats (Amendment) Act, 1966
State:
Gujarat
Gujarat act 014 of 1966 : Gujarat State Guarantees (Amendment) Act, 1966
State:
Gujarat
Gujarat act 023 of 1966 : Gujarat Panchayats (Gramdan Provisions) Act, 1966
State:
Gujarat
Gujarat act 006 of 1964 : Gujarat Medical Practitioners' Act, 1963
State:
Gujarat
Gujarat act 002 of 1966 : The Gujarat High Court (Uniformity in Jurisdiction ) Act,1965
State:
Gujarat
Date:
2 Feb 1966
Department:
Legal Department
Gujarat act 003 of 1967 : Gujarat Contingency Fund (Amendment) Act, 1960
State:
Gujarat
Gujarat act 007 of 1968 : Gujarat Local Fund Audit (Amendment) Act, 1968
State:
Gujarat
Gujarat act 016 of 1968 : Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1968
State:
Gujarat
Gujarat act 011 of 1968 : Gujarat Ayurved University (Amendment) Act, 1968
State:
Gujarat
Gujarat act 003 of 1968 : Gujarat Municipalities (Amendment) Act, 1968
State:
Gujarat
Gujarat act 002 of 1968 : The Gujarat Ferries and Inland Vessels Act, 1868
State:
Gujarat
Date:
17 Dec 1968
Department:
Ports and Transport Department
Gujarat act 024 of 1968 : The Gujarat Nurses, Midwives and Health Visitors Act, 1968
State:
Gujarat
Date:
9 Dec 1968
Department:
Health and Family Welfare Department
Gujarat act 010 of 1968 : The Gujarat Medical Council ACT, 1967.
State:
Gujarat
Date:
15 Apr 1968
Department:
Health and Family Welfare Department
Gujarat act 019 of 1969 : Gujarat State Guarantees (Amendment) Act, 1969
State:
Gujarat
Gujarat act 017 of 1969 : Gujarat Electricity Supply Undertakings (Acquisition) (Amendment) Act, 1969
State:
Gujarat
Gujarat act 021 of 1969 : Gujarat Co-operative Societies and the Bombay Land Improvement Schemes (Amendment) Act, 1969
State:
Gujarat
Gujarat act 011 of 1969 : Gujarat Municipalities (Amendment) Act, 1969
State:
Gujarat
Gujarat act 020 of 1969 : Gujarat Contingency Fund (Amendment) Act, 1969
State:
Gujarat
Gujarat act 007 of 1969 : The Gujarat Electricity Supply Undertakings (Acquisition) Act, 1969.
State:
Gujarat
Date:
8 May 1969
Department:
Energy and Petro-chemicals Department
Gujarat act 011 of 1970 : Gujarat University (Amendment) Act, 1969
State:
Gujarat
Gujarat act 008 of 1970 : Gujarat Education Cess (Amendment) Act, 1970
State:
Gujarat
Gujarat act 006 of 1970 : Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1970
State:
Gujarat
Gujarat act 007 of 1970 : Gujarat Municipalities (Amendment) Act, 1970
State:
Gujarat
Gujarat act 010 of 1970 : Gujarat Contingency Fund (Amendment) Act, 1970
State:
Gujarat
Gujarat act 001 of 1970 : Gujarat Sales Tax Act, 1969
State:
Gujarat
Gujarat act 013 of 1971 : Gujarat Sales Tax (Amendment) Act, 1971
State:
Gujarat
Gujarat act 008 of 1972 : Gujarat State Guarantees (Amendment) Act, 1972
State:
Gujarat
Gujarat act 009 of 1972 : Gujarat Sales Tax (Amendment) Act, 1972
State:
Gujarat
Gujarat act 004 of 1972 : Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances (Amendment) Act, 1972
State:
Gujarat
Gujarat act 007 of 1972 : Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1972
State:
Gujarat
Gujarat act 017 of 1972 : Gujarat Education Cess (Amendment) Act, 1972
State:
Gujarat
Gujarat act 003 of 1972 : Gujarat Ministers' Salaries and Allowances (Amendment) Act, 1972
State:
Gujarat
Gujarat act 023 of 1972 : The Gujarat Essential Services Maintenance Act
State:
Gujarat
Date:
1 Jul 1981
Department:
General Administration Department
Gujarat act 019 of 1972 : The Gujarat Animals And Birds Sacrifices (Prohibition) Act, 1972
State:
Gujarat
Date:
18 Sep 1972
Department:
Forest and Environment Department
Gujarat act 022 of 1972 : The Gujarat Rural Housing Board Act, 1972.
State:
Gujarat
Date:
10 Nov 1972
Department:
Panchayats, Rural Housing and Rural Development Department
Gujarat act 005 of 1972 : The Gujarat Tribal Development Corporation Act, 1972
State:
Gujarat
Date:
1 May 1972
Department:
Tribal Development Department
Gujarat act 022 of 1973 : Gujarat University (Amendment) Act, 1973
State:
Gujarat
Gujarat act 024 of 1973 : Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) (Amendment) Act, 1973
State:
Gujarat
Gujarat act 020 of 1973 : Gujarat Ministers' Salaries and Allowances (Amendment) Act, 1973
State:
Gujarat
Gujarat act 026 of 1973 : Gujarat Panchayats (Second Amendment) Act, 1973
State:
Gujarat
Gujarat act 025 of 1973 : Gujarat Secondary Education (Amendment) Act, 1973
State:
Gujarat
Gujarat act 014 of 1973 : Gujarat Private Forests (Acquisition) Act, 1972
State:
Gujarat
Gujarat act 031 of 1973 : The Gujarat Judicial Courts Laws (Amendment) Act, 1973
State:
Gujarat
Date:
21 Dec 1973
Department:
Legal Department
Ministry:
Ministry of Town and Country Planning
Gujarat act 011 of 1973 : The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973.
State:
Gujarat
Date:
15 May 1973
Department:
Urban Development and Urban Housing Department
Gujarat act 015 of 1973 : The Gujarat Veterinary Practitioners Act 1969
State:
Gujarat
Date:
10 Jul 1973
Department:
Forest and Environment Department
Gujarat act 002 of 1973 : The Gujarat Civil Services Tribunal Act
State:
Gujarat
Date:
12 Jan 1973
Department:
General Administration Department
Gujarat act 018 of 1973 : The Gujarat Secondary and Higher Secondary Education Act, 1972
State:
Gujarat
Date:
28 Sep 1973
Department:
Education Department
Gujarat act 013 of 1973 : The Gujarat Ownership Flats Act, 1973
State:
Gujarat
Date:
28 Jun 1973
Department:
Urban Development and Urban Housing Department
Gujarat act 012 of 1973 : The Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972
State:
Gujarat
Date:
26 Jun 1973
Department:
Roads and Buildings Department
Gujarat act 014 of 1973 : The Gujarat Private Forests (Acquisition) Act, 1972.
State:
Gujarat
Date:
30 Jun 1973
Department:
Forest and Environment Department
Gujarat act 009 of 1974 : Gujarat Private Forests (Acquisition) Amendment Act, 1974
State:
Gujarat
Gujarat act 010 of 1974 : Gujarat Vacant Lands in Urban Areas (Prohibition of Alienation) Amendment Act, 1974
State:
Gujarat
Gujarat act 002 of 1975 : Gujarat State Guarantees (Amendment) Act, 1975
State:
Gujarat
Gujarat act 001 of 1975 : Gujarat Panchayats (Amendment) Act, 1975
State:
Gujarat
Gujarat act 004 of 1976 : Gujarat Sales Tax (Amendment) Act, 1976
State:
Gujarat
Gujarat act 010 of 1976 : Gujarat Sales Tax (Second Amendment) Act, 1976
State:
Gujarat
Gujarat act 009 of 1976 : Gujarat Education Cess (Amendment) Act, 1976
State:
Gujarat
Gujarat act 001 of 1976 : Gujarat Panchayats (Amendment) Act, 1976
State:
Gujarat
Gujarat act 044 of 1976 : Gujarat Panchayats (Second Amendment) Act, 1976
State:
Gujarat
Gujarat act 015 of 1976 : Gujarat Rural Debtors (Temporary Relief) Act, 1976
State:
Gujarat
Gujarat act 011 of 1976 : Gujarat State Tax on Professions, Trades, Callings and Employments Act, 1976
State:
Gujarat
Department:
Finance Department
Gujarat act 027 of 1976 : Gujarat Town Planning and Urban Development Act, 1976
State:
Gujarat
Department:
Urban Development and Urban Housing Department
Gujarat act 035 of 1976 : Gujarat Rural Debtors' Relief Act, 1976
State:
Gujarat
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 024 of 1977 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) Act, 1977
State:
Gujarat
Gujarat act 013 of 1977 : Gujarat Sales Tax (Amendment) Act, 1977
State:
Gujarat
Gujarat act 017 of 1977 : Gujarat State Tax on Professions, Trades, Callings and Employments (Amendment) Act, 1977
State:
Gujarat
Gujarat act 022 of 1977 : Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1977
State:
Gujarat
Gujarat act 014 of 1977 : Gujarat Education Cess (Amendment) Act, 1977
State:
Gujarat
Gujarat act 005 of 1977 : Gujarat Carriage of Goods Taxation (Amendment) Act, 1977
State:
Gujarat
Gujarat act 027 of 1977 : Gujarat Devasthan Inams Abolition (Amendment) Act, 1977
State:
Gujarat
Gujarat act 007 of 1977 : Gujarat Panchayats (Amendment) Act, 1977
State:
Gujarat
Gujarat act 018 of 1977 : Gujarat Rural Housing Board (Amendment) Act, 1977
State:
Gujarat
Gujarat act 029 of 1977 : Gujarat Rural Debtors' Relief (Amendment) Act, 1977
State:
Gujarat
Gujarat act 007 of 1978 : Gujarat State Guarantees (Amendment) Act, 1977
State:
Gujarat
Gujarat act 031 of 1978 : Gujarat University (Second Amendment) Act, 1978
State:
Gujarat
Gujarat act 004 of 1978 : Gujarat Ancient Monuments and Archaeological Sites and Remains (Amendment) Act, 1977
State:
Gujarat
Gujarat act 020 of 1978 : Gujarat State Tax on Professions, Trades, Callings and Employments (Amendment) Act, 1978
State:
Gujarat
Gujarat act 021 of 1978 : Gujarat Entertainments Tax (Amendment) Act, 1978
State:
Gujarat
Gujarat act 015 of 1978 : Gujarat Municipalities (Amendment) Act, 1978
State:
Gujarat
Gujarat act 002 of 1978 : Gujarat Panchayats (Amendment) Act, 1978
State:
Gujarat
Gujarat act 018 of 1978 : Gujarat Panchayats (Second Amendment) Act, 1978
State:
Gujarat
Gujarat act 013 of 1978 : Gujarat Ayurved University (Amendment) Act, 1977
State:
Gujarat
Gujarat act 028 of 1978 : Gujarat Panchayats (Third Amendment) Act, 1978
State:
Gujarat
Gujarat act 032 of 1978 : Gujarat Secondary Education (Amendment) Act, 1978
State:
Gujarat
Gujarat act 005 of 1978 : Gujarat Municipalities (Amendment and Validating Provisions) Act, 1977
State:
Gujarat
Gujarat act 008 of 1978 : Gujarat Co-operative Societies (Amendment) Act, 1978
State:
Gujarat
Gujarat act 029 of 1978 : The Gujarat Local Authorities (Extension of Term and Laws Amendment) Act, 1978.
State:
Gujarat
Date:
21 Sep 1978
Department:
Urban Development and Urban Housing Department
Ministry:
Ministry of Vidhai
Gujarat act 027 of 1978 : The Gujarat Homoeopathic (Regulation Examination, Degrees Etc.) Validation Act, 1978.
State:
Gujarat
Date:
12 Sep 1978
Department:
Health and Family Welfare Department
Gujarat act 003 of 1979 : Gujarat Agricultural Produce Markets (Amendment and Validation) Act, 1978
State:
Gujarat
Gujarat act 015 of 1979 : Gujarat Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1979
State:
Gujarat
Gujarat act 002 of 1979 : Gujarat Municipalities (Amendment and Validation) Act, 1979
State:
Gujarat
Gujarat act 010 of 1979 : Gujarat Sales Tax (Amendment) Act, 1979
State:
Gujarat
Gujarat act 025 of 1979 : The Gujarat Unprotected Manual Workers (Regulation of Employment and Welfare) Act, 1979.
State:
Gujarat
Date:
26 Oct 1979
Department:
Labour and Employment Department
Gujarat act 007 of 1979 : The Gujarat Minor Forest Produce Trade Nationalisation Act, 1979
State:
Gujarat
Date:
3 Mar 1979
Department:
Forest and Environment Department
Gujarat act 019 of 1979 : The Gujarat Agricultural Credit (Provision of Facilities) Act, 1979.
State:
Gujarat
Date:
8 Jun 1979
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 016 of 1979 : The Gujarat Legislative Assembly (Leader of the Opposition) Salary and Allowances Act, 1979.
State:
Gujarat
Date:
6 Apr 1979
Department:
Legislative and Parliamentary Affairs Department
Gujarat act 017 of 1979 : The Gujarat Public Moneys (Recovery of Dues) Act, 1979
State:
Gujarat
Date:
28 May 1979
Department:
Finance Department
Gujarat act 018 of 1979 : The Gujarat Water Supply and Sewerage Board Act, 1979.
State:
Gujarat
Date:
6 Jun 1979
Department:
Urban Development and Urban Housing Department
Ministry:
Ministry of Rural Development/Panchayati Raj
Gujarat act 012 of 1979 : The Gujarat Municipal Finance Board Act, 1979
State:
Gujarat
Date:
2 Apr 1979
Department:
Urban Development and Urban Housing Department
Gujarat act 020 of 1980 : Gujarat Panchayats and Municipalities Laws (Amendment) Act, 1980
State:
Gujarat
Gujarat act 009 of 1980 : Gujarat State Guarantees (Amendment) Act, 1980
State:
Gujarat
Gujarat act 026 of 1980 : Gujarat Water Supply and Sewerage Board (Amendment) Act, 1980
State:
Gujarat
Gujarat act 034 of 1980 : Gujarat Essential Services Maintenance (Amendment) Act, 1980
State:
Gujarat
Department:
Department of General Administration Department
Ministry:
Ministry of Law Department
Gujarat act 015 of 1980 : Gujarat Education Cess (Amendment) Act, 1980
State:
Gujarat
Gujarat act 022 of 1980 : Gujarat Civil Services Tribunal (Amendment) Act, 1980
State:
Gujarat
Gujarat act 002 of 1973 : Gujarat Civil Services Tribunal Act, 1972
State:
Gujarat
Department:
Department of General Administration Department
Gujarat act 021 of 1980 : Gujarat Ministers' Salaries and Allowances (Amendment) Act, 1980
State:
Gujarat
Gujarat act 014 of 1980 : Gujarat Panchayats (Amendment) Act, 1980
State:
Gujarat
Gujarat act 024 of 1980 : Gujarat Compulsory Primary Education (Amendment) Act, 1980
State:
Gujarat
Gujarat act 001 of 1998 : Gujarat Contingency Fund (Amendment) Act, 1998
State:
Gujarat
Gujarat act 025 of 1980 : The Gujarat Live-stock Improvement Act, 1980
State:
Gujarat
Date:
22 Oct 1980
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 007 of 1980 : The Gujarat Agricultural Pests and Diseases Act, 1980
State:
Gujarat
Date:
31 Jul 1980
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 032 of 1980 : The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980.
State:
Gujarat
Date:
26 Nov 1980
Department:
Labour and Employment Department
Gujarat act 003 of 1981 : Gujarat Sates Tax (Amendment) Act, 1981
State:
Gujarat
Gujarat act 017 of 1981 : Gujarat Sales Tax (Second Amendment) Act, 1981
State:
Gujarat
Gujarat act 010 of 1981 : Gujarat Entertainments Tax (Amendment) Act, 1981
State:
Gujarat
Gujarat act 029 of 1981 : Gujarat Public Premises (Eviction of Unauthorized Occupants) (Amendment) Act, 1981
State:
Gujarat
Gujarat act 018 of 1981 : Gujarat State Tax on Professions, Trades Callings and Employments (Amendment) Act, 1981
State:
Gujarat
Gujarat act 006 of 1981 : Gujarat Co-operative Societies (Amendment) Act, 1981
State:
Gujarat
Gujarat act 023 of 1981 : Gujarat Carriage of Goods Taxation (Amendment) Act, 1981
State:
Gujarat
Gujarat act 004 of 1981 : Gujarat Panchayats (Amendment and Validation) Act, 1981
State:
Gujarat
Gujarat act 007 of 1981 : Gujarat Panchayats (Second Amendment and Validation) Act, 1981
State:
Gujarat
Gujarat act 020 of 1981 : Gujarat Payment of Unemployment Allowance to Workmen in Factories Act, 1981
State:
Gujarat
Department:
Department of Labour and Employment Department
Gujarat act 021 of 1981 : Gujarat Public Moneys (Recovery of Dues) (Amendment) Act, 1981
State:
Gujarat
Gujarat act 030 of 1981 : The Gujarat Maritime Board Act, 1981
State:
Gujarat
Date:
3 Nov 1981
Department:
Ports and Transport Department
Gujarat act 003 of 1982 : Gujarat Sales Tax (Amendment) Act, 1982
State:
Gujarat
Gujarat act 016 of 1982 : Gujarat Sales Tax (Second Amendment) Act, 1982
State:
Gujarat
Gujarat act 009 of 1982 : Gujarat Affiliated Colleges Service Tribunal Act, 1982
State:
Gujarat
Gujarat act 017 of 1982 : Gujarat Entertainments Tax (Amendment) Act, 1982
State:
Gujarat
Gujarat act 015 of 1982 : Gujarat State Tax on Professions, Trade, Callings and Employments (Amendment) Act, 1982
State:
Gujarat
Gujarat act 018 of 1982 : Gujarat Salaries and Allowances of Speaker of Gujarat Legislative Assembly and Ministers Laws (Amendment) Act, 1982
State:
Gujarat
Gujarat act 023 of 1982 : Gujarat Co-operative Societies (Amendment and Validation) Act, 1982
State:
Gujarat
Gujarat act 002 of 1982 : Gujarat Municipalities (Amendment) Act, 1982
State:
Gujarat
Gujarat act 022 of 1982 : Gujarat Ayurved University (Amendment) Act, 1982
State:
Gujarat
Gujarat act 011 of 1982 : Gujarat Rural Debtors' Relief (Amendment) Act, 1981
State:
Gujarat
Gujarat act 006 of 1982 : The Gujarat Physically Handicapped Persons (Employment in Factories) Act, 1982
State:
Gujarat
Date:
23 Feb 1982
Department:
Social Justice and Empowerment Department
Gujarat act 006 of 1983 : Gujarat Sales Tax (Amendment) Act, 1983
State:
Gujarat
Gujarat act 007 of 1983 : Gujarat Sales Tax (Second Amendment) Act, 1983
State:
Gujarat
Gujarat act 012 of 1983 : Gujarat Higher Secondary Schools Services Tribunal Act, 1983
State:
Gujarat
Gujarat act 010 of 1983 : Gujarat Entertainments Tax (Amendment) Act, 1983
State:
Gujarat
Gujarat act 003 of 1983 : Gujarat Panchayats (Amendment) Act, 1982
State:
Gujarat
Gujarat act 002 of 1983 : Gujarat Municipalities (Amendment) Act, 1983
State:
Gujarat
Gujarat act 014 of 1983 : Gujarat Co-operative Societies (Amendment) Act, 1983
State:
Gujarat
Gujarat act 016 of 1983 : Gujarat Municipalities (Second Amendment) Act, 1983
State:
Gujarat
Gujarat act 011 of 1983 : Gujarat Pancliaynts (Amendment) Act, 1983
State:
Gujarat
Gujarat act 008 of 1983 : Gujarat Secondary Education (Amendment) Act, 1983
State:
Gujarat
Gujarat act 001 of 1984 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 1984
State:
Gujarat
Gujarat act 014 of 1984 : Gujarat Entertainments Tax (Amendment) Act, 1984
State:
Gujarat
Gujarat act 024 of 1964 : Gujarat Co-operative Societies (Amendment) Act, 1964
State:
Gujarat
Gujarat act 017 of 1984 : Gujarat Legislative Assembly Members (Removal of Disqualifications) (Amendment) Act, 1984
State:
Gujarat
Gujarat act 010 of 1984 : Gujarat Sales Tax (Amendment) Act, 1984
State:
Gujarat
Gujarat act 013 of 1984 : Gujarat Contingency Fund (Amendment) Act, 1984
State:
Gujarat
Gujarat act 015 of 1984 : Gujarat Panchayats (Amendment) Act, 1984
State:
Gujarat
Gujarat act 004 of 1984 : Gujarat Rural Development Cess Act, 1984
State:
Gujarat
Department:
Finance Department
Ministry:
Ministry of Vidhai
Gujarat act 007 of 1984 : Gujarat Educational Institutions (Regulation) Act, 1984
State:
Gujarat
Department:
Education Department
Gujarat act 005 of 1985 : Gujarat Tax on Sale of Electricity Act, 1985
State:
Gujarat
Gujarat act 006 of 1985 : Gujarat Private Forests (Acquisition) (Amendment) Act, 1985
State:
Gujarat
Gujarat act 018 of 1985 : Gujarat State Guarantees (Amendment) Act, 1985
State:
Gujarat
Gujarat act 017 of 1985 : Gujarat Agricultural Produce Markets (Amendment) Act, 1985
State:
Gujarat
Gujarat act 015 of 1985 : Gujarat State Tax on Professions, Trades, Callings and Employments (Amendment) Act, 1985
State:
Gujarat
Gujarat act 003 of 1985 : Gujarat Legislative Assembly Members (Removal of Disqualifications) (Amendment) Act, 1985
State:
Gujarat
Gujarat act 004 of 1985 : Gujarat Public Moneys (Recovery of Dues) (Amendment and Validation) Act, 1985
State:
Gujarat
Gujarat act 009 of 1985 : Gujarat Rural Housing Board (Amendment) Act, 1985
State:
Gujarat
Gujarat act 014 of 1985 : Gujarat Sales Tax (Amendment) Act, 1985
State:
Gujarat
Gujarat act 010 of 1985 : The Gujarat Scheduled castes Development Corporation Act,1985
State:
Gujarat
Date:
12 Jul 1985
Department:
Social Justice and Empowerment Department
Gujarat act 011 of 1985 : The Gujarat Backward classes Development Corporation Act,1985
State:
Gujarat
Date:
24 Jul 1985
Department:
Social Justice and Empowerment Department
Gujarat act 016 of 1985 : The Gujarat Prevention of Anti-social Activities Act, 1985
State:
Gujarat
Date:
2 Aug 1985
Department:
Home Department
Gujarat act 019 of 1985 : Gujarat Mineral Rights Tax Act, 1985
State:
Gujarat
Department:
Industries and Mines Department
Gujarat act 017 of 1986 : Gujarat Sales Tax (Third Amendment) Act, 1986
State:
Gujarat
Gujarat act 004 of 1986 : Gujarat Town Planning, and Urban Development (Amendment) Act, 1986
State:
Gujarat
Gujarat act 014 of 1968 : Gujarat Industrial Development (Amendment) Act, 1968
State:
Gujarat
Gujarat act 031 of 1986 : Gujarat Lokayukta Act, 1986
State:
Gujarat
Department:
Department of General Administration Department
Ministry:
Ministry of FINANCE
Gujarat act 030 of 1986 : Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants from Eviction from Premises in Disturbed Areas Act, 1986
State:
Gujarat
Gujarat act 013 of 1986 : Gujarat Entertainments Tax (Amendment) Act, 1986
State:
Gujarat
Gujarat act 002 of 1986 : Gujarat Legislative Assembly Members (Removal of Disqualifications) (Amendment) Act, 1986
State:
Gujarat
Gujarat act 020 of 1986 : Gujarat Closed Textile Undertakings (Nationalisation) (Amendment) Act, 1986
State:
Gujarat
Gujarat act 001 of 1986 : Gujarat Carriage of Goods Taxation (Amendment) Act, 1986
State:
Gujarat
Gujarat act 021 of 1986 : Gujarat Development Corporations Laws (Amendment) Act, 1986
State:
Gujarat
Gujarat act 026 of 1986 : Gujarat Prevention of Anti-social Activities (Amendment) Act, 1986
State:
Gujarat
Gujarat act 003 of 1986 : Gujarat Sales Tax (Amendment) Act, 1986
State:
Gujarat
Gujarat act 014 of 1986 : Gujarat Sales Tax (Second Amendment) Act, 1986
State:
Gujarat
Gujarat act 025 of 1986 : Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986
State:
Gujarat
Department:
Department of Food, Civil Supply and Consumer Affairs Department
Gujarat act 010 of 1986 : Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986
State:
Gujarat
Department:
Department of Food, Civil Supply and Consumer Affairs Department
Gujarat act 023 of 1986 : The Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986.
State:
Gujarat
Date:
11 Sep 1986
Department:
Urban Development and Urban Housing Department
Gujarat act 031 of 1986 : The Gujarat Lokayukta Act
State:
Gujarat
Date:
31 Jul 2009
Department:
General Administration Department
Gujarat act 023 of 1987 : Gujarat University (Amendment) Act, 1987
State:
Gujarat
Gujarat act 019 of 1987 : Gujarat Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances (Amendment) Act, 1987
State:
Gujarat
Gujarat act 018 of 1987 : Gujarat Entertainments Tax (Amendment) Act, 1987
State:
Gujarat
Gujarat act 016 of 1987 : Gujarat Sales Tax (Amendment) Act, 1987
State:
Gujarat
Gujarat act 001 of 1987 : Gujarat Panchayats (Amendment) Act, 1987
State:
Gujarat
Gujarat act 001 of 1988 : Gujarat Universities Services Tribunal Act, 1983
State:
Gujarat
Gujarat act 010 of 1987 : The Gujarat Motor Vehicles (Requisitioning and Control) Act, 1987
State:
Gujarat
Date:
10 Mar 1987
Department:
Ports and Transport Department
Gujarat act 004 of 1987 : The Gujarat Prevention of Gambling Act, 1887
State:
Gujarat
Date:
5 Jan 1988
Department:
Home Department
Gujarat act 012 of 1988 : Gujarat Salaries and Allowances of Speaker of Gujarat Legislative Assembly and Ministers Laws (Amendment) Act, 1988
State:
Gujarat
Gujarat act 005 of 1988 : Gujarat Sales Tax (Amendment) Act, 1988
State:
Gujarat
Gujarat act 008 of 1988 : Gujarat Sales Tax (Second Amendment) Act, 1988
State:
Gujarat
Gujarat act 008 of 1989 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 1989
State:
Gujarat
Gujarat act 006 of 1989 : Gujarat State Guarantees (Amendment) Act, 1989
State:
Gujarat
Gujarat act 010 of 1989 : Gujarat Entertainments Tax (Amendment) Act, 1989
State:
Gujarat
Gujarat act 001 of 1989 : Gujarat Tribal Development Corporation (Amendment) Act, 1989
State:
Gujarat
Gujarat act 014 of 1989 : Gujarat State Tax on Professions, Trades, Callings and Employments (Amendment) Act, 1989
State:
Gujarat
Gujarat act 002 of 1989 : Gujarat Agricultural Produce Markets (Amendment) Amending Act, 1989
State:
Gujarat
Gujarat act 019 of 1989 : Gujarat Panchayats (Second Amendment) Act, 1989
State:
Gujarat
Gujarat act 011 of 1989 : Gujarat Purchase Tax on Sugarcane Act, 1989
State:
Gujarat
Gujarat act 007 of 1989 : Gujarat Sales Tax (Amendment) Act, 1989
State:
Gujarat
Gujarat act 020 of 1989 : Gujarat Contingency Fund (Amendment) Act, 1989
State:
Gujarat
Gujarat act 013 of 1989 : Gujarat Panchayats (Amendment) Act, 1989
State:
Gujarat
Gujarat act 015 of 1989 : Gujarat Sales Tax (Second Amendment) Act, 1989
State:
Gujarat
Gujarat act 009 of 1989 : The Gujarat Prohibition of Maintenance of Private Armed Force Act, 1989
State:
Gujarat
Date:
8 Mar 1989
Department:
Home Department
Gujarat act 010 of 1990 : Gujarat Agricultural Produce Markets (Amendment) Act, 1990
State:
Gujarat
Gujarat act 011 of 1990 : Gujarat Entertainments Tax (Amendment) Act, 1990
State:
Gujarat
Gujarat act 012 of 1990 : Gujarat State Tax on Professions, Trades, Callings and Employments (Amendment) Act, 1990
State:
Gujarat
Gujarat act 007 of 1990 : Gujarat Municipalities (Amendment) Act, 1990
State:
Gujarat
Gujarat act 006 of 1990 : Gujarat Sales Tax (Amendment) Act, 1990
State:
Gujarat
Gujarat act 009 of 1990 : Gujarat Panchayats (Amendment) Act, 1990
State:
Gujarat
Gujarat act 008 of 1991 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 1991
State:
Gujarat
Gujarat act 015 of 1991 : Gujarat State Guarantees (Amendment) Act, 1991
State:
Gujarat
Gujarat act 002 of 1991 : Gujarat Legislative Assembly (Speaks and Deputy Speaker) Salaries and Allowances (Amendment) Act, 1991
State:
Gujarat
Gujarat act 016 of 1991 : Gujarat Legislative Assembly Members (Removal of Disqualifications) (Second Amendment) Act, 1991
State:
Gujarat
Gujarat act 009 of 1991 : Gujarat Sales Tax (Amendment) Act, 1991
State:
Gujarat
Gujarat act 014 of 1991 : The Gujarat Advocates Welfare Fund Act, 1991.
State:
Gujarat
Date:
31 Aug 1991
Department:
Legal Department
Gujarat act 012 of 1991 : The Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants from Eviction from Premises in Disturbed Areas Act, 1991
State:
Gujarat
Date:
4 Apr 1991
Department:
Revenue Department
Gujarat act 020 of 2001 : Gujarat Sales Tax (Second Amendment) Act, 2001
State:
Gujarat
Gujarat act 010 of 1992 : Gujarat Sales Tax (Third Amendment) Act, 1992
State:
Gujarat
Gujarat act 001 of 1992 : Gujarat Sales Tax (Amendment) Act, 1992
State:
Gujarat
Gujarat act 009 of 1992 : Gujarat Sales Tax (Second Amendment) Act, 1992
State:
Gujarat
Gujarat act 004 of 1992 : Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992
State:
Gujarat
Department:
Legal Department
Ministry:
Ministry of Parliamentary Affairs
Gujarat act 007 of 1992 : The Gujarat Motor Transport Vehicles Toll Act, 1992
State:
Gujarat
Date:
1 Apr 1992
Department:
Ports and Transport Department
Gujarat act 009 of 1993 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 1993
State:
Gujarat
Gujarat act 013 of 1993 : Gujarat Entertainments Tax (Amendment) Act, 1993
State:
Gujarat
Gujarat act 003 of 1993 : Gujarat Agricultural Produce Markets (Amendment) Act, 1993
State:
Gujarat
Gujarat act 004 of 1993 : Gujarat Panchayats (Amendment) Act, 1993
State:
Gujarat
Gujarat act 017 of 1993 : Gujarat Municipalities (Amendment) Act, 1993
State:
Gujarat
Gujarat act 011 of 1993 : Gujarat Sales Tax (Amendment) Act, 1993
State:
Gujarat
Gujarat act 014 of 1993 : Gujarat Panchayats (Second Amendment) Act, 1993
State:
Gujarat
Gujarat act 018 of 1993 : Gujarat Panchayats Act, 1993
State:
Gujarat
Department:
Panchayats, Rural Housing and Rural Development Department
Gujarat act 008 of 1994 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 1994
State:
Gujarat
Gujarat act 016 of 1994 : Gujarat State Guarantees (Amendment) Act, 1994
State:
Gujarat
Gujarat act 003 of 1994 : Gujarat Industrial Development (Amendment) Act, 1992
State:
Gujarat
Gujarat act 007 of 1994 : Gujarat Affiliated Colleges and Universities Services Tribunals Laws (Amendment) Act, 1991
State:
Gujarat
Gujarat act 015 of 1994 : Gujarat Municipalities (Amendment) Act, 1994
State:
Gujarat
Gujarat act 017 of 1994 : Gujarat Co-operative Societies (Amendment) Act, 1994
State:
Gujarat
Gujarat act 010 of 1994 : Gujarat Sales Tax (Amendment) Act, 1994
State:
Gujarat
Gujarat act 012 of 1994 : The Gujarat Local Authorities (Temporary Postponement of Elections ) Act, 1994.
State:
Gujarat
Date:
6 Jul 1994
Department:
General Administration Department
Ministry:
Ministry of Education
Gujarat act 005 of 1995 : Gujarat Tribal Development Corporation (Amendment) Act, 1995
State:
Gujarat
Gujarat act 014 of 1995 : Gujarat Tax on Luxury Commodities Act, 1995
State:
Gujarat
Gujarat act 011 of 1995 : Gujarat Entertainments Tax (Amendment) Act, 1995
State:
Gujarat
Gujarat act 003 of 1995 : Gujarat Town Planning and Urban Development (Amendment and Validation) Act, 1995
State:
Gujarat
Gujarat act 007 of 1995 : Gujarat Medical Council (Amendment) Act, 1995
State:
Gujarat
Gujarat act 008 of 1995 : Gujarat Sales Tax (Amendment) Act, 1995
State:
Gujarat
Gujarat act 003 of 1996 : Gujarat Maritime Board (Amendment) Act, 1996
State:
Gujarat
Gujarat act 002 of 1996 : Gujarat Legislative Assembly Members (Removal of Disqualifications) (Second Amendment) Act, 1996
State:
Gujarat
Gujarat act 009 of 1996 : Gujarat Sales Tax (Amendment) Act, 1996
State:
Gujarat
Gujarat act 002 of 1997 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 1997
State:
Gujarat
Gujarat act 014 of 1997 : Gujarat Entertainments Tax (Amendment) Act, 1997
State:
Gujarat
Gujarat act 011 of 1997 : Gujarat Sate Tax on Professions Trades, Callings and Employments (Amendment) Act, 1997
State:
Gujarat
Gujarat act 001 of 1997 : Gujarat Legislative Assembly Members (Removal of Disqualifications) (Amendment) Act, 1997
State:
Gujarat
Gujarat act 004 of 1997 : Gujarat Co-operative Societies (Amendment) Act, 1997
State:
Gujarat
Gujarat act 015 of 1997 : Gujarat Sales Tax (Amendment) Act, 1997
State:
Gujarat
Gujarat act 003 of 1997 : Gujarat Secondary Education (Amendment) Act, 1997
State:
Gujarat
Gujarat act 007 of 1998 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 1998
State:
Gujarat
Gujarat act 006 of 1998 : Gujarat State Guarantees (Amendment) Act, 1998
State:
Gujarat
Gujarat act 008 of 1998 : Gujarat Entertainments Tax (Amendment) Act, 1998
State:
Gujarat
Gujarat act 023 of 1989 : Gujarat Lokayukta (Amendment) Act, 1989
State:
Gujarat
Gujarat act 005 of 1998 : Gujarat Panchayats (Amendment) Act, 1998
State:
Gujarat
Gujarat act 013 of 1998 : Gujarat Sales Tax (Amendment) Act, 1998
State:
Gujarat
Gujarat act 002 of 1999 : Gujarat Town Planning and Urban Development (Amendment) Act, 1999
State:
Gujarat
Gujarat act 009 of 1999 : Gujarat Sales Tax (Amendment) Act, 1999
State:
Gujarat
Gujarat act 012 of 1999 : Gujarat Tax on Sale of Electricity (Amendment) Act, 1999
State:
Gujarat
Gujarat act 001 of 1999 : Gujarat Statutory Bodies Laws (Amendment and Validation) Act, 1999
State:
Gujarat
Gujarat act 005 of 1999 : Gujarat State Tax on Professions, Trades, Callings and Employments (Amendment) Act, 1999
State:
Gujarat
Gujarat act 011 of 1999 : The Gujarat Infrastructure Development Act, 1999.
State:
Gujarat
Date:
5 Oct 1999
Department:
Industries and Mines Department
Gujarat act 010 of 2000 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2000
State:
Gujarat
Gujarat act 002 of 2000 : Gujarat Sales Tax (Amendment) Act, 2000
State:
Gujarat
Gujarat act 012 of 2000 : Gujarat Entertainments Tax (Amendment) Act, 2000
State:
Gujarat
Gujarat act 003 of 2000 : Gujarat Municipalities (Amendment) Act, 2000
State:
Gujarat
Gujarat act 014 of 2000 : Gujarat Prevention of Anti-social Activities (Amendment) Act, 2000
State:
Gujarat
Gujarat act 009 of 2000 : Gujarat Sales Tax (Second Amendment) Act, 2000
State:
Gujarat
Gujarat act 001 of 2000 : Gujarat State Guarantees (Amendment) Act, 2000
State:
Gujarat
Gujarat act 017 of 2000 : Gujarat State Guarantees (Second Amendment) Act, 2000
State:
Gujarat
Gujarat act 013 of 2000 : The Gujarat Repealing Act, 2000
State:
Gujarat
Date:
31 Mar 2000
Department:
Legislative and Parliamentary Affairs Department
Gujarat act 004 of 2000 : Gujarat Lifts and Escalators Act, 2000
State:
Gujarat
Department:
Energy and Petro-chemicals Department
Gujarat act 005 of 2000 : Gujarat Water and Gas Pipelines (Acquisition of Right of User in Land) Act, 2000
State:
Gujarat
Department:
Industries and Mines Department
Gujarat act 016 of 2001 : Gujarat Town Planning and Urban Development (Amendment) Act, 2001
State:
Gujarat
Gujarat act 004 of 2001 : Gujarat Sales Tax (Amendment) Act, 2001
State:
Gujarat
Gujarat act 017 of 2001 : Gujarat Tax on Luxury Commodities (Amendment) Act, 2001
State:
Gujarat
gujarat act 011 of 2001 : Gas (Regulation of Transmission, Supply and Distribution) Act, 2001
State:
Gujarat
Gujarat act 006 of 2001 : Gujarat Panchayats (Amendment) Act, 2001
State:
Gujarat
Gujarat act 025 of 2001 : Gujarat Public Libraries Act, 2001
State:
Gujarat
Department:
Department of Sports, Youth and Cultural Activities Department
Gujarat act 014 of 2001 : Gujarat Municipalities (Amendment) Act, 2001
State:
Gujarat
Gujarat act 012 of 2001 : Gujarat Panchayats (Second Amendment) Act, 2001
State:
Gujarat
Gujarat act 005 of 2001 : Gujarat State Guarantees (Amendment) Act, 2001
State:
Gujarat
Gujarat act 013 of 2001 : The Gujarat Motor Spirit Cess Act, 2001
State:
Gujarat
Date:
6 Aug 2001
Department:
Finance Department
Gujarat act 011 of 2002 : Gujarat Town Planning and Urban Development (Amendment) Act, 2002
State:
Gujarat
Gujarat act 003 of 2002 : Gujarat Sales Tax (Amendment) Act, 2002
State:
Gujarat
Gujarat act 024 of 1978 : Gujarat Tribal Development Corporation (Amendment) Act, 1978
State:
Gujarat
Gujarat act 004 of 2002 : Gujarat State Tax on Professions, Trades, Callings and Employments (Amendment) Act, 2002
State:
Gujarat
Gujarat act 010 of 2002 : Gujarat Regularisation of Unauthorised Development (Amendment) Act, 2002
State:
Gujarat
Gujarat act 015 of 2002 : Gujarat Sales Tax (Amendment and Validation) Act, 2002
State:
Gujarat
Gujarat act 013 of 2002 : Gujarat Co-operative Societies (Amendment) Act, 2002
State:
Gujarat
Gujarat act 014 of 2002 : Gujarat Secondary Education (Amendment) Act, 2002
State:
Gujarat
Gujarat act 012 of 2002 : Gujarat State Commission for Women Act, 2002
State:
Gujarat
Department:
Women and Child Department
Gujarat act 029 of 2003 : Gujarat Sales Tax (Amendment) Act, 2003
State:
Gujarat
Gujarat act 026 of 2003 : Gujarat Lokayukta (Amendment) Act, 2003
State:
Gujarat
Gujarat act 007 of 2003 : Gujarat Water Supply and Sewerage Board (Amendment) Act, 2003
State:
Gujarat
Gujarat act 019 of 2003 : Gujarat Advocates Welfare Fund (Amendment) Act, 2003
State:
Gujarat
Gujarat act 028 of 2003 : Gujarat Development Corporations Laws (Amendment) Act, 2003
State:
Gujarat
Gujarat act 030 of 2003 : Gujarat Ayurved University (Amendment) Act, 2003
State:
Gujarat
Gujarat act 012 of 2003 : Gujarat Regularisation of Unauthorised Development (Amendment) Act, 2003
State:
Gujarat
Gujarat act 022 of 2003 : The Gujarat Freedom of Religion Act, 2003
State:
Gujarat
Date:
8 Apr 2003
Department:
Home Department
Gujarat act 008 of 2003 : The Gujarat Fisheries Act, 2003
State:
Gujarat
Date:
12 Mar 2003
Department:
Ports and Transport Department
Gujarat act 024 of 2003 : The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003
State:
Gujarat
Date:
12 May 2003
Department:
Energy and Petro-chemicals Department
Gujarat act 020 of 2003 : The Gujarat State Disaster Management Act, 2003
State:
Gujarat
Date:
5 Apr 2003
Department:
General Administration Department
Gujarat act 009 of 2003 : The Gujarat National Law University Act, 2003
State:
Gujarat
Date:
12 Mar 2003
Department:
Legal Department
Gujarat act 022 of 2004 : Gujarat Town Planning and Urban Development (Amendment) Act, 2004
State:
Gujarat
Gujarat act 023 of 2004 : Gujarat Sales Tax (Amendment) Act, 2004
State:
Gujarat
Gujarat act 5 of 2004 : The Gujarat Agricultural Universities Act, 2004
State:
Gujarat
Date:
3 Mar 2004
Department:
Department of Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 006 of 2004 : Gujarat Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 2004
State:
Gujarat
Gujarat act 013 of 2004 : The Gujarat Public Authorities Seals Act, 2004
State:
Gujarat
Date:
26 May 2004
Department:
Legal Department
Ministry:
Ministry of Finance
Gujarat act 011 of 2004 : The Gujarat Special Economic Zone Act, 2004
State:
Gujarat
Date:
30 Mar 2004
Department:
Industries and Mines Department
Gujarat act 001 of 2004 : The Gujarat Protection of Interest of Depositors (in Financial Establishments) Act, 2003
State:
Gujarat
Date:
22 Jan 2004
Department:
Home Department
Gujarat act 005 of 2004 : Gujarat Agricultural University Act, 2004
State:
Gujarat
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 021 of 2004 : Gujarat Cinemas (Regulation) Act, 2004
State:
Gujarat
Date:
11 Nov 2026
Department:
Information and Broadcasting Department
Ministry:
Ministry of Home
Gujarat act 004 of 2004 : The Gujarat Court-fees Act, 2004
State:
Gujarat
Date:
6 Mar 2004
Department:
Legal Department
Gujarat act 019 of 2004 : The Gujarat Repealing Act, 2004
State:
Gujarat
Date:
18 Jun 2004
Department:
Revenue Department
Gujarat act 015 of 2005 : Gujarat Essential Commodities and Cattle (Control) Act, 2005
State:
Gujarat
Department:
Department of Food, Civil Supply and Consumer Affairs Department
Gujarat act 020 of 2005 : Gujarat Entertainments Tax (Amendment) Act, 2005
State:
Gujarat
Gujarat act 029 of 2005 : Gujarat Entertainments Tax (Second Amendment) Act, 2005
State:
Gujarat
Gujarat act 004 of 2005 : Gujarat Cinemas (Regulation) (Amendment) Act, 2005
State:
Gujarat
Gujarat act 002 of 2005 : Gujarat Obsequial Dinners (Control) (Repeal) Act, 2005
State:
Gujarat
Gujarat act 001 of 2005 : The Gujarat Value Added Tax Act, 2003.
State:
Gujarat
Date:
1 Apr 2005
Department:
Finance Department
Gujarat act 019 of 2005 : The Ganpat University Act, 2005.
State:
Gujarat
Date:
23 Mar 2005
Department:
Education Department
Ministry:
Ministry of Agriculture
Gujarat act 013 of 2005 : Gujarat Repealing Act, 2005
State:
Gujarat
Department:
Energy and Petro-chemicals Department
Gujarat act 021 of 2005 : Gujarat Civil Courts Act, 2005
State:
Gujarat
Department:
Legal Department
Gujarat act 011 of 2005 : Gujarat Fiscal Responsibility Act, 2005
State:
Gujarat
Department:
Finance Department
Gujarat act 013 of 2006 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2006
State:
Gujarat
Gujarat act 023 of 2006 : Gujarat State Tax on Professions, Trades, Callings and Employments (Amendment) Act, 2006
State:
Gujarat
Gujarat act 026 of 2006 : Gujarat Tax on Entry of Specified Goods into Local Areas (Second Amendment) Act, 2006
State:
Gujarat
Gujarat act 006 of 2006 : Gujarat Value Added Tax (Amendment) Act, 2006
State:
Gujarat
Gujarat act 025 of 2006 : Gujarat Value Added Tax (Second Amendment) Act, 2006
State:
Gujarat
Gujarat act 012 of 2006 : Gujarat Entertainments Tax (Amendment) Act, 2006
State:
Gujarat
Gujarat act 021 of 2006 : Gujarat Agricultural Produce Markets (Amendment) Act, 2006
State:
Gujarat
Gujarat act 010 of 2006 : Gujarat Education Cess (Amendment) Act, 2006
State:
Gujarat
Gujarat act 003 of 2006 : Gujarat Purchase Tax on Sugarcane (Amendment and Validation) Act, 2006
State:
Gujarat
Gujarat act 001 of 2006 : Gujarat Cinemas (Regulation) (Amendment) Act, 2006
State:
Gujarat
Gujarat act 004 of 2006 : Gujarat Motor Spirit Cess (Amendment) Act, 2006
State:
Gujarat
Gujarat act 019 of 2006 : Gujarat Professional Civil Engineers Act, 2006
State:
Gujarat
Department:
Roads and Buildings Department
Gujarat act 002 of 2006 : The Gujarat Repealing Act, 2006.
State:
Gujarat
Date:
2 Mar 2006
Department:
Home Department
Gujarat act 016 of 2006 : Gujarat Registration of Marriages Act, 2006
State:
Gujarat
Department:
Health and Family Welfare Department
Gujarat act 015 of 2006 : Gujarat Warehouses Act, 2006
State:
Gujarat
Department:
Agriculture, Farmer Welfare and Co-operation Department
Ministry:
Ministry of Youth Services and Sports
Gujarat act 018 of 2006 : Gujarat Infrastructure Development (Amendment) Act, 2006
State:
Gujarat
Department:
Industries and Mines Department
Gujarat act 024 of 2006 : Gujarat Khadi and Village Industries Act, 2006
State:
Gujarat
Department:
Industries and Mines Department
Ministry:
Ministry of Home
Gujarat act 009 of 2007 : Gujarat Tax on Luxuries (Hotels and Lodging Houses) (Amendment) Act, 2007
State:
Gujarat
Gujarat act 010 of 2007 : Gujarat Value Added Tax (Amendment) Act, 2007
State:
Gujarat
Gujarat act 005 of 2007 : Gujarat Education Cess (Amendment) Act, 2007
State:
Gujarat
Gujarat act 015 of 2007 : Gujarat Industrial Development (Amendment and Validation) Act, 2007
State:
Gujarat
Gujarat act 008 of 2007 : Gujarat Entertainments Tax (Amendment) Act, 2007
State:
Gujarat
Gujarat act 016 of 2007 : Gujarat Industrial Development (Second Amendment) Act, 2007
State:
Gujarat
Gujarat act 013 of 2007 : Gujarat Municipalities (Amendment) Act, 2007
State:
Gujarat
Gujarat act 024 of 2007 : Gujarat Special Economic Zone (Amendment) Act, 2007
State:
Gujarat
Gujarat act 018 of 2007 : The Gujarat Water Users' Participatory Irrigation Management Act, 2007
State:
Gujarat
Date:
16 May 2007
Department:
Narmada, Water Resources, Water Supply and Kalpsar Department
Gujarat act 020 of 2007 : Gujarat Technological University Act, 2007
State:
Gujarat
Department:
Education Department
Gujarat act 012 of 2007 : The Gujarat Emergency Medical Services Act, 2007
State:
Gujarat
Date:
4 Apr 2007
Department:
Health and Family Welfare Department
Gujarat act 001 of 2008 : Gujarat Co-operative Societies (Amendment) Act, 2008
State:
Gujarat
Gujarat act 018 of 2008 : The Gujarat Metropolitan Planning Committees Act, 2008.
State:
Gujarat
Date:
30 Sep 2008
Department:
Urban Development and Urban Housing Department
Gujarat act 017 of 2008 : The Gujarat Forensic Sciences University Act, 2008.
State:
Gujarat
Date:
30 Sep 2008
Department:
Home Department
Gujarat act 020 of 2008 : The Gujarat Cotton Seeds (Regulation of Supply, Distribution. Sale and Fixation of Sale Price) Act. 2008.
State:
Gujarat
Date:
30 Sep 2008
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 003 of 2008 : The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007.
State:
Gujarat
Date:
7 Mar 2008
Department:
Health and Family Welfare Department
Gujarat act 002 of 2009 : The Gujarat Special Investment Region Act, 2009.
State:
Gujarat
Date:
3 Mar 2009
Department:
Industries and Mines Department
Gujarat act 008 of 2009 : The Gujarat Private Universities Act,2009.
State:
Gujarat
Date:
7 Jul 2009
Department:
Education Department
Gujarat act 007 of 2009 : The Gujarat Repealing Act, 2009.
State:
Gujarat
Date:
7 Jul 2009
Department:
Revenue Department
Gujarat act 001 of 2009 : The Gujarat Educational Innovations Commission Act, 2009.
State:
Gujarat
Date:
27 Feb 2009
Department:
Education Department
Gujarat act 06404 of 2011 : The Gujarat Money Lenders Act 2011
State:
Gujarat
Date:
8 Apr 2011
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 018 of 2011 : The Gujarat State Council for Physiotherapy Act, 2011
State:
Gujarat
Date:
28 Apr 2011
Department:
Health and Family Welfare Department
Gujarat act 010 of 2011 : The Gujarat Anatomy Act, 2011.
State:
Gujarat
Date:
8 Apr 2011
Department:
Health and Family Welfare Department
Gujarat act 026 of 2011 : The Gujarat Regularisation of Unauthorised Development Act, 2011.
State:
Gujarat
Date:
12 Oct 2011
Department:
Urban Development and Urban Housing Department
Gujarat act 003 of 2011 : The Gujarat Green Cess Act, 2011.
State:
Gujarat
Date:
30 Mar 2011
Department:
Energy and Petro-chemicals Department
Gujarat act 015 of 2011 : The Gujarat Short Titles (Amendment) Act, 2011
State:
Gujarat
Date:
15 Apr 2011
Department:
Legislative and Parliamentary Affairs Department
Gujarat act 008 of 2011 : The Gujarat Repealing Act, 2011.
State:
Gujarat
Date:
8 Apr 2011
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 059 of 2012 : The Gujarat Co-operative Societies 1st Amendment Rules, 2012
State:
Gujarat
Date:
20 Jul 2012
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 025 of 2012 : The Gujarat Public Libraries Act,2001
State:
Gujarat
Date:
13 Dec 2012
Department:
Sports, Youth and Cultural Activities Department
Gujarat act 013 of 2012 : The Gujarat Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss of Property) Act, 2012
State:
Gujarat
Date:
11 Apr 2012
Department:
Health and Family Welfare Department
Gujarat act 053 of 2013 : The Gujarat Money Lenders Act 2011
State:
Gujarat
Date:
10 Jul 2013
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 011 of 2013 : The Gujarat Fire Prevention and Life Safety Measures Act, 2013.
State:
Gujarat
Date:
1 Apr 2013
Department:
Urban Development and Urban Housing Department
Gujarat act 020 of 2013 : The Gujarat Educational Institutions Services Tribunal Act, 2006.
State:
Gujarat
Date:
2 Nov 2013
Department:
Education Department
Ministry:
Ministry of Home
Gujarat act 006 of 2013 : The Gujarat Irrigation and Drainage Act, 2013
State:
Gujarat
Date:
22 Mar 2013
Department:
Narmada, Water Resources, Water Supply and Kalpsar Department
Ministry:
Ministry of Town and Country Planning
Gujarat act 005 of 2014 : The Gujarat State School Service Commission Act, 2013.
State:
Gujarat
Date:
7 Jun 2014
Department:
Education Department
Gujarat act 002 of 2014 : The Gujarat Repealing Act, 2014.
State:
Gujarat
Date:
18 Mar 2014
Department:
Urban Development and Urban Housing Department
Gujarat act 020 of 2014 : The Gujarat Lokayukta Aayog Act
State:
Gujarat
Date:
12 Sep 2011
Department:
General Administration Department
Ministry:
Ministry of Law Department
Gujarat act 011 of 2015 : The Gujarat Money Lenders Act 2011
State:
Gujarat
Date:
7 Apr 2015
Department:
Agriculture, Farmer Welfare and Co-operation Department
Ministry:
Ministry of Excise and Taxation
Gujarat act 012 of 2015 : The Gujarat Money - Lenders (Amendment) Bill, 2015
State:
Gujarat
Date:
18 Mar 2015
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 009 of 2015 : The Gujarat University of Transplantation Sciences Act, 2015.
State:
Gujarat
Date:
7 Apr 2015
Department:
Health and Family Welfare Department
Ministry:
Ministry of Law Department
Gujarat act 012 of 2017 : The Gujarat Motor Vehicles Tax(Amendment) Act-2017 New PDF
State:
Gujarat
Department:
Ports and Transport Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 003 of 2017 : The Gujarat Aadhar Act
State:
Gujarat
Date:
6 Mar 2017
Department:
General Administration Department
Gujarat act 020 of 2017 : The Gujarat Self financed Schools (Regulation of Fees) Act, 2017.
State:
Gujarat
Date:
12 Apr 2017
Department:
Education Department
Gujarat act 001 of 2017 : The Gujarat State Higher Education Council Act, 2016.
State:
Gujarat
Date:
1 Feb 2017
Department:
Education Department
Gujarat act 016 of 2017 : The Gujarat Organic Agricultural University Act, 2017.
State:
Gujarat
Date:
3 Apr 2017
Department:
Agriculture, Farmer Welfare and Co-operation Department
Ministry:
Ministry of Social Justice and Empowerment
Gujarat act 025 of 2017 : The Gujarat Goods and Services Tax Act, 2017
State:
Gujarat
Date:
9 Jun 2017
Department:
Finance Department
Ministry:
Ministry of Rural Development/Panchayati Raj
Gujarat act 029 of 2017 : The Gujarat Single Window Clearances Act, 2017
State:
Gujarat
Date:
23 Aug 2017
Department:
Industries and Mines Department
Gujarat act 007 of 2017 : The Gujarat Validation of Occupancy and Allotment of Certain Lands of Excess Vacant Land vested in the State Government (under the Urban Land (ceiling and Regulation) Act, 1976) ) Act,2017.
State:
Gujarat
Date:
15 Mar 2017
Department:
Revenue Department
Ministry:
Ministry of Law
Gujarat act 0603 of 2018 : The Gujarat Money Lenders Act 2011
State:
Gujarat
Date:
13 Nov 2017
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 020 of 2018 : The Gujarat Prevention of Fragmentation and Consolidation of Holdings (Amendment) Act, 2018
State:
Gujarat
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 009 of 2018 : The Gujarat Stamp (Amendment) Act, 2018
State:
Gujarat
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 013 of 2018 : The Gujarat Agricultural Lands Ceiling (Amendment) Bill (Amending) Act, 2017
State:
Gujarat
Department:
Revenue Department
Gujarat act 012 of 2018 : The Gujarat Agricultural Lands Ceiling (Amendment) Act,2015
State:
Gujarat
Department:
Revenue Department
Gujarat act 019 of 2018 : The Gujarat Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Issuance and Verification of Caste Certificates) Act, 2018
State:
Gujarat
Date:
16 Oct 2018
Department:
Tribal Development Department
Gujarat act 016 of 2018 : The Gujarat Biotechnology University Act, 2018.
State:
Gujarat
Date:
8 Oct 2018
Department:
Science and Technology Department
Gujarat act 001 of 2018 : The Gujarat Rood Safety Authority Act, 2018.
State:
Gujarat
Date:
27 Feb 2018
Department:
Ports and Transport Department
Gujarat act 031 of 2019 : The Gujarat Land Revenue (Third Amendment) Act, 2019
State:
Gujarat
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 012 of 2019 : The Gujarat Prohibition of Transfer of Immovable Property and Provision for Protection of Tenants From Eviction From Premises in the distrubed areas (Amendment) Bill, 2019
State:
Gujarat
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 021 of 2019 : The Gujarat Agricultural Lands Ceiling (Amendment) Act, 2019
State:
Gujarat
Department:
Revenue Department
Gujarat act 015 of 2019 : The Gujarat Irrigation and Drainage (Amendment) Act, 2019
State:
Gujarat
Department:
Narmada, Water Resources, Water Supply and Kalpsar Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 017 of 2019 : The Gujarat Land Revenue (Second Amendment) Act, 2019
State:
Gujarat
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 011 of 2019 : The Gujarat Stamp (Amendment) Bill, 2019
State:
Gujarat
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 024 of 2019 : The Gujarat Control of Terrorism and Organised Crime Act. 2015.
State:
Gujarat
Department:
Home Department
Ministry:
Ministry of FINANCE
Gujarat act 026 of 2019 : The Gujarat Micro, small and Medium Enterprises (Facilitation of Establishment and operation) Act, 2019.
State:
Gujarat
Department:
Industries and Mines Department
Gujarat act 004 of 2019 : The Gujarat Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2019.
State:
Gujarat
Department:
Labour and Employment Department
Gujarat act 022 of 2019 : The Gujarat Domestic Water Supply (Protection) Act,2019.
State:
Gujarat
Department:
Narmada, Water Resources, Water Supply and Kalpsar Department
Gujarat act 011 of 2020 : The Gujarat Land Grabbing (Prohibition) Act, 2020.
State:
Gujarat
Department:
Revenue Department
Ministry:
Ministry of Govt of Maharashtra
Gujarat act 008 of 2021 : The Gujarat Ayurved University Act, 2021.
State:
Gujarat
Department:
Health and Family Welfare Department
Gujarat act 018 of 2021 : The Gujarat Clinical Establishments (Registration and Regulation) Act, 2021
State:
Gujarat
Department:
Health and Family Welfare Department
Gujarat act 006 of 2022 : The Gujarat Public Safety (Measures) Enforcement Act, 2022.
State:
Gujarat
Date:
7 Apr 2022
Department:
Home Department
Gujarat act 014 of 2022 : The Gujarat Money Lenders Act 2011
State:
Gujarat
Date:
31 Aug 2022
Department:
Agriculture, Farmer Welfare and Co-operation Department
Gujarat act 001 of 2023 : The Gujarat Regularisation of Unauthorised Development Act, 2022.
State:
Gujarat
Date:
3 Jan 2023
Department:
Urban Development and Urban Housing Department
Gujarat act 002 of 2023 : The Gujarat Public Examination (Prevention of Unfair Means) Act, 2023
State:
Gujarat
Date:
3 Mar 2023
Department:
General Administration Department
Gujarat act 004 of 2023 : The Gujarat Compulsory Teaching and Learning of Gujarati Language Act, 2023.
State:
Gujarat
Date:
3 Mar 2023
Department:
Education Department
Gujarat act 015 of 2023 : The Gujarat Public Universities Act, 2023
State:
Gujarat
Date:
25 Sep 2023
Department:
Education Department
Gujarat act 008 of 2024 : The Gujarat Prevention and Eradication of Human Sacrifice and other Inhuman, Evil and Aghori Practices and Black Magic Act,2024.
State:
Gujarat
Date:
2 Sep 2024
Department:
Home Department
Gujarat act 009 of 2025 : The Gujarat Bovine Breeding (Regulation) Act, 2025
State:
Gujarat
Date:
9 Apr 2025
Department:
Agriculture, Farmer Welfare and Co-operation Department
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