Gujarat act 034 of 1980 : Gujarat Essential Services Maintenance (Amendment) Act, 1980

Department
  • Department of General Administration Department
Ministry
  • Ministry of Law Department
Summary

NO

Preamble

Gujarat Essential Services Maintenance (Amendment) Act, 1980*

[Gujarat Act No. 34 of 1980][21st November, 1980]

An Act further to amend the Gujarat Essential Services Maintenance Act, 1972.

It is hereby enacted in the Thirty-first Year of the Republic of India as follows:-

* Received the Assent of the Governor on the 21st November, 1980, is hereby published for general information.

Section 1. Short title

1. Short title.- This Act may be called the Gujarat Essential Services Maintenance (Amendment) Act, 1980.

Section 2. Amendment of section 9 of Guj. 23 of 1972

2. Amendment of section 9 of Guj. 23 of 1972.- In the Gujarat Essential Services. Maintenance Act, 1972 (Guj. 23 of 1972), in section 9, after the words "any industry" the brackets and words "(not being an industry which generates electricity for the public or supplies or distributes electricity to the public)." shall be inserted.

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