Gujarat act 016 of 1994 : Gujarat State Guarantees (Amendment) Act, 1994

Preamble

Gujarat State Guarantees (Amendment) Act, 1994*

[Gujarat Act No. 16 of 1994][27th July, 1994]

An Act further to amend the Gujarat State Guarantees Act, 1963.

It is hereby enacted in the Forty-fifth Year of the Republic of India as follows:-

* (Received the assent of the Governor on 27th July, 1994 and published in the "Gujarat Government Gazette" on the 27th July, 1994)

Section 1. Short title

1. Short title.- This Act may he called the Gujarat State Guarantees (Amendment) Act, 1994.

Section 2. Amendment of section 2 of Guj. XXII of 1963

2. Amendment of section 2 of Guj. XXII of 1963.- In the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963.), in section 2, in sub-section (1) for the letters and figures "Rs. 60,00,00,00,000", the letters and figures "Rs. 80,00,00,00,000" shall be substituted.

SECTIONS