Preamble
Gujarat Municipalities (Amendment) Act, 1970*
| [Gujarat Act No. 7 of 1970] | [4th July, 1970] |
An Act further to amend the Gujarat Municipalities Act, 1963.
It is hereby enacted in the Twenty-first Year of the Republic of India as follows:-
Section 1. Short title
1. Short title.- This Act may be called the Gujarat Municipalities (Amendment) Act, 1970.
Section 2. Amendment of section 6 of Guj. 34 of 1964
2. Amendment of section 6 of Guj. 34 of 1964.- In section 6 of the Gujarat Municipalities Act, 1963, in sub-section (4), for the words "twenty years" the words "thirty years" shall be and shall be deemed always to have been, substituted.