Gujarat act 025 of 1964 : Gujarat State Guarantees (Amendment) Act, 1964

Preamble

Gujarat State Guarantees (Amendment) Act, 1964*

[Gujarat Act No. 25 of 1964][13th October, 1964]

An Act further to amend the Gujarat State Guarantees Act, 1963.

It is hereby enacted in the Fifteenth Year of the Republic of India as follows:-

* (Received the assent of the Governor on 13th October, 1964 and published in the "Gujarat Government Gazette" on the 19th October 1964)

Section 1. Short title

1. Short title.- This Act may be called the Gujarat State Guarantees (Amendment) Act, 1964.

Section 2. Amendment of section of Guj. ??? of ???

2. Amendment of section of Guj. ??? of ???.- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963), for the letters and figures "Rs. 1,00,00,00,000" the letters and figures "Rs. 1,75,00,00,000" shall be substituted.

SECTIONS