Nagaland Acts Starting With N

Nagaland act 010 of 1964 : Nagaland Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1964
State: Nagaland
Nagaland act 009 of 1964 : Nagaland State Legislature (Continuance of the English Language) Act, 1964
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 1964 : The Nagaland Speaker's Salary Allowances Act,1964
State: Nagaland Date: 4 Apr 1964 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 1964 : The Nagaland Contigency Fund Act,1964
State: Nagaland Date: 4 Apr 1964 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 1964 : The NAGALAND STATE LEGISLATURE MEMBERS(REMOVAL OF DISQUALIFICATION) ACT,1964
State: Nagaland Date: 4 Apr 1964 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 1964 : The Nagaland Legislative Assembly Members' Salary Allowances Act,1964
State: Nagaland Date: 4 Apr 1964 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 1964 : The Nagaland Deputy Speaker's Salary Allowances Act,1964
State: Nagaland Date: 4 Apr 1964 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 010 of 1964 : The Nagaland Legislative Assembly Members' Salary Allowances (Amendment) Act,1964
State: Nagaland Date: 4 Apr 1964 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 1964 : The Nagaland Minister's Salaries Allowances Act.
State: Nagaland Date: 4 Apr 1964 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 1965 : Nagaland Police Enhanced Disciplinary Powers Act, 1965
State: Nagaland
Nagaland act 003 of 1965 : The Nagaland Land(Requisition Acquisation) Act, 1965
State: Nagaland Date: 18 Apr 1965 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 1965 : The Nagaland Legislative Assembly Members' Salaries Allowances (Amendment) Act,1965
State: Nagaland Date: 7 Apr 1965 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 1965 : The Nagaland Amusement Tax Act,1965
State: Nagaland Date: 7 Apr 1965 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 1965 : The Nagaland Police Enhancement Disciplinary Powers Act,1965
State: Nagaland Date: 7 Apr 1965 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 007 of 1965 : The Nagaland (Requisation of Porters) Act, 1965
State: Nagaland Date: 7 Apr 1965 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 11 of 1966 : The Nagaland Ministers Salaries and Allowances Amendment Act,1969
State: Nagaland Date: 31 Aug 1969 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 3 of 1966 : The Nagaland Tribal Area Range Village Council Act ,1966
State: Nagaland Date: 7 Apr 1966 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 005 of 1966 : Nagaland State Road Transport Act, 1966
State: Nagaland
Nagaland act 006 of 1966 : Nagaland Armed Police Act, 1966
State: Nagaland
Nagaland act 004 of 1966 : Nagaland Town and Country Planning Act, 1966
State: Nagaland Department: Department of PLANNING Ministry: Ministry of PLANNING
Nagaland act 003 of 1966 : Nagaland Tribal, Area, Range and Village Councils Act, 1966
State: Nagaland Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 006 of 1966 : The Nagaland Arm Police Act,1966
State: Nagaland Date: 24 Sep 1966 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 005 of 1966 : The Nagaland Road Transport Act 1966
State: Nagaland Date: 21 Sep 1966 Department: Department of TRANSPORT Ministry: Ministry of TRANSPORT
nagaland act 009 of 1967 : Nagaland (Sales of Petroleum and Petroleum Products, including Motor Spirit and Lubricants) Taxation Act, 1967
State: Nagaland
Nagaland act 001 of 1967 : Nagaland Motor Vehicles Taxation Act, 1967
State: Nagaland Department: Department of TRANSPORT Ministry: Ministry of TRANSPORT
Nagaland act 011 of 1967 : Nagaland Sales Tax Act, 1967
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 1967 : The Nagaland Passengers and Goods Taxation Act 1967
State: Nagaland Date: 5 Apr 1967 Department: Department of TRANSPORT Ministry: Ministry of TRANSPORT
Nagaland act 012 of 1967 : Nagaland Habitual Offenders Act, 1967
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 009 of 1967 : The Nagaland(Sale of Petroleum Petroleum Products, including Motors Spirit Lubricant Taxation) Act,1967
State: Nagaland Date: 7 Sep 1976 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 1967 : The Nagaland Motor Vehicles Taxation Act 1967
State: Nagaland Date: 13 Mar 1967 Department: Department of TRANSPORT Ministry: Ministry of TRANSPORT
Nagaland act 006 of 1967 : The Nagaland Highways Act 1967
State: Nagaland Date: 12 May 1967 Department: PUBLIC WORKS DEPARTMENT Ministry: Ministry of PUBLIC WORKS DEPARTMENT
Nagaland act 007 of 1967 : The Nagaland Excise Act 1967
State: Nagaland Date: 15 Sep 1967 Department: Department of EXCISE Ministry: Ministry of EXCISE
Nagaland act 010 of 1967 : The Nagaland Finance (Sales Tax) Act, 1967
State: Nagaland Date: 10 Nov 1967 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 4 of 1968 : The Nagaland Profession,Trades,Celling Employment Taxation Act,1968
State: Nagaland Date: 26 Sep 1968 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 1968 : Nagaland Weights and Measures (Enforcement) Act, 1968
State: Nagaland Department: Department of INDUSTRIES & COMMERCE Ministry: Ministry of INDUSTRIES
Nagaland act 004 of 1968 : Nagaland Professions, Trades, Callings and Employments Taxation Act, 1968
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 1968 : The Nagaland Forest Act,1968
State: Nagaland Date: 27 Mar 1968 Department: Department of FOREST Ministry: Ministry of FOREST
Nagaland act 9 of 1969 : The Nagaland Forest 1st Amendment Act,1969
State: Nagaland Date: 28 Apr 1969 Department: Department of FOREST Ministry: Ministry of FOREST
Nagaland act 8 of 1969 : The Nagaland Land (Requisation Acquisation) 1st Amendment Act,1969
State: Nagaland Date: 10 Apr 1969 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 1969 : Nagaland (Sales of Petroleum and Petroleum Products Including Lubricants) Taxation Amendment Act, 1969
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 008 of 1969 : Nagaland Land (Requisition and Acquisition) First Amendment Act, 1969
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 1969 : Nagaland Finance (Sales Tax) Amendment Act, 1969
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 009 of 1969 : Nagaland Forest (Amendment) Act, 1969
State: Nagaland Department: Department of FOREST Ministry: Ministry of FOREST
Nagaland act 012 of 1969 : The Nagaland Deputy Speaker's Salaries and Allowances (Amendment) Act, 1969
State: Nagaland Date: 1 Sep 1969 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 013 of 1969 : Nagaland Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1969
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 011 of 1966 : Nagaland Ministers' Salaries and Allowances [Amendment] Act, 1969
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 1970 : The NAGALND CINEMAS (REGULATION) ACT,1970
State: Nagaland Date: 25 Mar 1970 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 3 of 1971 : The NAGALAND SALES TAX (2nd AMMENDMENT) ACT, 1971
State: Nagaland Date: 22 Jan 1971 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 1971 : Nagaland Sales Tax (Amendment) Act, 1970
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 1971 : Nagaland Eviction of Persons in Unauthorised Occupation of Public Land Act, 1971
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 002 of 1971 : The NAGALAND VILLAGE AREA REGIONAL COUNCILS ACT,1970
State: Nagaland Date: 23 Jan 1971 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 006 of 1972 : Nagaland Village, Area and Regional Council (Amendment) Act, 1972
State: Nagaland
Nagaland act 004 of 1972 : Nagaland Eviction of Persons in Unauthorised Occupation of Public Land (Amendment) Act, 1972
State: Nagaland
Nagaland act 005 of 1972 : Nagaland (Sales of Petroleum and Petroleum Products including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1971
State: Nagaland
Nagaland act 004 of 1973 : The NAGALAND BOARD OF SCHOOL EDUCATION ACT, 1973
State: Nagaland Date: 16 Nov 1973 Department: Department of EDUCATION Ministry: Ministry of EDUCATION
Nagaland act 003 of 1973 : Nagaland Eviction of Persons in Unauthorised Occupation of Public Land (Second Amendment) Act, 1973
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 1973 : Nagaland Board of School Education Act, 1973
State: Nagaland Department: Department of EDUCATION Ministry: Ministry of EDUCATION
Nagaland act 4 of 1974 : The NAGALAND FOREST (2ND AMMENDMENT) ACT,1974
State: Nagaland Date: 11 Apr 1974 Department: Department of FOREST Ministry: Ministry of FOREST
Nagaland forest (third amendment) act 1973 : Nagaland Forest (3rd Amendment) Act, 1973
State: Nagaland
Nagaland act 012 of 1974 : Nagaland Sales Tax (Amendment) Act, 1974
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 1974 : The NAGALAND JHUMLAND ACT, 1974
State: Nagaland Date: 9 Apr 1974 Department: Department of FOREST Ministry: Ministry of FOREST
Nagaland act 004 of 1974 : Nagaland Forest (Amendment) Act, 1972
State: Nagaland Department: Department of FOREST Ministry: Ministry of FOREST
Nagaland act 011 of 1974 : The NAGALAND DEPUTY SPEAKER S SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1974
State: Nagaland Date: 29 Nov 1974 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 010 of 1974 : The NAGALAND VILLAGE AREA AND REGIONAL COUNCILS (AMENDMENT) ACT, 1974
State: Nagaland Date: 29 Nov 1974 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 002 of 1975 : Nagaland Town and Country Planning (Amendment) Act, 1974
State: Nagaland Department: Department of PLANNING Ministry: Ministry of PLANNING
Nagaland act 001 of 1976 : Nagaland Eviction of Persons in Unauthorised Occupation of Public Land (Amendment) Act, 1976
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 010 of 1978 : Nagaland Sales Tax (Amendment) Act, 1978
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 008 of 1978 : Nagaland Land and Revenue Regulation (Amendment) Act, 1978
State: Nagaland Department: Department of LAND REVENUE Ministry: Ministry of LAND REVENUE
Nagaland act 004 of 1978 : Nagaland Essential Services (Maintenance) Act, 1978
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 005 of 1978 : Nagaland Khadi and Village Industries Board Act, 1978
State: Nagaland Department: Department of INDUSTRIES & COMMERCE Ministry: Ministry of INDUSTRIES
Nagaland act 007 of 1978 : Nagaland Legislative Assembly Members' Salaries and Allowances (Amendment) Act, 1978
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 008 of 1979 : Nagaland Amusement Tax (First Amendment) Act, 1979
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 006 of 1979 : Nagaland Interpretation and General Clauses Act, 1978
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 002 of 1979 : Nagaland Legislative Assembly Members' Salaries and Allowances (2nd Amendment) Act, 1978
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 1979 : Nagaland Professions, Trades, Callings and Employments Taxation (First Amendment) Act, 1979
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 001 of 1979 : The Nagaland Village Area and Area Councils Act,1979
State: Nagaland Date: 9 Mar 1979 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 003 of 1980 : Nagaland Excise (Amendment) Act, 1980
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 1981 : Nagaland Sales Tax (Amendment) Act, 1980
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 002 of 1982 : Nagaland Fisheries Act, 1980
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 1981 : Nagaland Motor Vehicles Taxation (Amendment) Act, 1981
State: Nagaland Department: Department of TRANSPORT Ministry: Ministry of TRANSPORT
Nagaland act 004 of 1981 : The Nagaland Live Stock Poultry Contagious Diseases Act, 1980
State: Nagaland Date: 10 Apr 1978 Department: Department of VETERINARY & ANIMAL HUSBANDRY Ministry: Ministry of VETERINARY & ANIMAL HUSBANDRY
Nagaland act 8 of 1982 : The Nagaland Legislative Assembly Members' Salaries Pension (Amendment) Act,1982
State: Nagaland Date: 28 Nov 1982 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 1982 : Nagaland Town and Country Planning (Amendment) Act, 1981
State: Nagaland
Nagaland act 005 of 1982 : Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982
State: Nagaland Department: Department of INDUSTRIES & COMMERCE Ministry: Ministry of INDUSTRIES
Nagaland act 008 of 1982 : Nagaland Legislative Assembly Members' Salaries Allowances and Pension (Amendment) Act, 1982
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 1985 : Nagaland Legislative Assembly Members' Salaries Allowances and Pension (Amendment) Act, 1985
State: Nagaland
Nagaland act 005 of 1985 : Nagaland shops and Establishments Act, 1982
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 003 of 1985 : Nagaland Prevention of Defacement of Property Act, 1985
State: Nagaland Department: Department of EDUCATION Ministry: Ministry of EDUCATION
Nagaland act 001 of 1985 : Nagaland Requisition of Porters (Amendment) Act, 1985
State: Nagaland Department: Department of LABOUR & EMPLOYMENT Ministry: Ministry of LABOUR & EMPLOYMENT
Nagaland act 004 of 1985 : Notaries (Extension to Nagaland) Act, 1985
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 7 of 1987 : The NagaThe and Legislative Assembly Members Salaries Pensions (Amendment) Act,1987
State: Nagaland Date: 23 Jul 1987 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 6 of 1987 : The Nagaland Village Area Area Councils (Amendment) Act, 1985
State: Nagaland Date: 6 Apr 1987 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 006 of 1987 : Nagaland Village and Area Councils (Amendment) Act, 1985
State: Nagaland Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 007 of 1987 : Nagaland Legislative Members' Salaries, Allowances and Pension (Amendment) Act, 1987
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 3 of 1988 : The Nagaland Miniters Salaries Allowances (Amendment) Act,1988
State: Nagaland Date: 3 May 1988 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 1988 : Nagaland Ministers' Salaries and Allowances (Amendment) Act, 1988
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 1988 : The Nagaland Home Guards Act,1988
State: Nagaland Date: 4 May 1988 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 12 of 1989 : The Nagaland Amusement Tax (2nd Amendment) Act,1989
State: Nagaland Date: 29 Jun 1989 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 9 of 1989 : The Nagaland Professions, Trades, Callings Employment Taxation (2nd AMENDMENT) Act,1989
State: Nagaland Date: 29 Jun 1989 Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 11 of 1989 : The Nagaland Passengers and Goods Taxation Act (Amendment) 1989
State: Nagaland Date: 29 Jun 1989 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 8 of 1989 : The Nagaland Sales Tax (6th Amendment) Act,1989
State: Nagaland Date: 29 Jun 1989 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 1 of 1989 : The Nagaland Agriculture Produce Marketing (Regulation) Act,1988
State: Nagaland Date: 15 Mar 1989 Department: Department of AGRICULTURE Ministry: Ministry of AGRICULTURE
Nagaland act 007 of 1989 : Nagaland Sales Tax (Sixth Amendment) Act
State: Nagaland
Nagaland act 13 of 1989 : The Nagaland (Sales of Petroleum Petroleum Products including Lubricants) Taxation Amendment Act,1989
State: Nagaland Date: 29 Jun 1989 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 013 of 1989 : Nagaland (Sales of Petroleum and Petroleum Products Including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1989
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 008 of 1989 : Nagaland Sales Tax (Amendment) Act, 1989
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 012 of 1989 : Nagaland Amusement Tax (Second Amendment) Act, 1989
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 009 of 1989 : Nagaland Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1989
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 010 of 1989 : Nagaland Motor Vehicles Taxation (Amendment) Act, 1989
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 011 of 1989 : Nagaland Passengers and Goods Taxation (Amendment) Act, 1989
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 1989 : Nagaland Agricultural Produce Marketing (Regulation) Act, 1985
State: Nagaland Department: Department of AGRICULTURE Ministry: Ministry of AGRICULTURE
Nagaland act 005 of 1989 : Nagaland Tax on Luxuries and Sumptuous Food (Hotels and Restaurants) Act, 1989
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 3 of 1990 : The Nagaland Legislative Assembly Members' Salaries Pension (8th Amendment) Act,1990
State: Nagaland Date: 12 Apr 1990 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 1990 : The Nagaland Village Area Area Council (2nd Amendment) Act, 1990
State: Nagaland Date: 24 Jul 1990 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 007 of 1990 : Nagaland Village and Area Councils (Second Amendment) Act, 1990
State: Nagaland Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 005 of 1990 : Nagaland Board of School Education (Amendment) Act, 1990
State: Nagaland Department: Department of EDUCATION Ministry: Ministry of EDUCATION
Nagaland act 003 of 1990 : Nagaland Legislative Assembly Members Salaries, Allowances and Pension (Eight Amendment) Act, 1990
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 1990 : Nagaland Liquor Total Prohibition Act, 1989
State: Nagaland Department: Department of EXCISE Ministry: Ministry of EXCISE
Nagaland act 010 of 1990 : The Nagaland Housing Board Act,1990
State: Nagaland Date: 24 Aug 1990 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 6 of 1992 : The Nagaland Professions,Trades,Calling Employment Taxation (3rd Amendment) Act,1992
State: Nagaland Date: 24 Apr 1992 Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 7 of 1992 : The Nagaland Motor Vehicle Taxation (3rd Amendment) Act, 1992
State: Nagaland Date: 24 Apr 1992 Department: Department of TRANSPORT Ministry: Ministry of TRANSPORT
Nagaland act 005 of 1992 : The Nagaland Salaries Allowances of The Leader of Opposition to the Nagaland Legislative Assmebly Act, 1992
State: Nagaland Date: 25 Apr 1992 Department: PARLIAMENTARY AFFAIRS DEPARTMENT Ministry: Ministry of PARLIAMENTARY AFFAIRS
Nagaland act 007 of 1992 : Nagaland Motor Vehicles Taxation (Amendment) Act, 1992
State: Nagaland Department: Department of TRANSPORT Ministry: Ministry of TRANSPORT
Nagaland act 006 of 1992 : Nagaland Professions, Trades, Callings and Employments Taxation (Third Amendment) Act, 1992
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 004 of 1993 : Nagaland (Safes of Petroleum and Petroleum Products including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1993
State: Nagaland
Nagaland act 001 of 1993 : The Nagaland (Ownership & Transfer of Land and its Resources Act,1990
State: Nagaland Date: 27 May 1993 Department: Department of GEOLOGY & MINING Ministry: Ministry of GEOLOGY & MINING
Nagaland act 005 of 1993 : Nagaland Purchase Tax Act, 1993
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 1993 : The Nagaland (Sales of Petroleum Petroleum Products including Motor Spirit Lubricants) Taxation Amendment Act,1993
State: Nagaland Date: 28 Aug 1993 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 1993 : The Nagaland Sales Tax (Amendment) Act,1993
State: Nagaland Date: 28 Aug 1993 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 1993 : Nagaland Professions, Trades, Callings and Employments Taxation (Amendment) Act, 1993
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 4 of 1994 : The Nagaland Legislative Assembly Members' Salaries, Allowances Pension (Amendment) Act,1994
State: Nagaland Date: 22 Sep 1994 Department: Department of PARLIAMENTARY AFFAIRS DEPARTMENT Ministry: Ministry of PARLIAMENTARY AFFAIRS
Nagaland act 003 of 1994 : Nagaland Liquor Total Prohibition (First Amendment) Act 1994
State: Nagaland Department: Department of EXCISE Ministry: Ministry of EXCISE
Nagaland act 004 of 1994 : Nagaland Legislative Assembly Members, Salaries and Pension (Amendment) Act, 1994
State: Nagaland Department: PARLIAMENTARY AFFAIRS DEPARTMENT Ministry: Ministry of PARLIAMENTARY AFFAIRS
Nagaland act 2 of 1995 : The Nagaland Requisition of Porters (2nd Amendment) Act, 1994
State: Nagaland Date: 4 Apr 1995 Department: Department of LABOUR & EMPLOYMENT Ministry: Ministry of LABOUR & EMPLOYMENT
Nagaland act 002 of 1995 : Nagaland (Requisition of Porters) Amendment Act, 1995
State: Nagaland Department: Department of LABOUR & EMPLOYMENT Ministry: Ministry of LABOUR & EMPLOYMENT
Nagaland act 001 of 1995 : The Nagaland Legislative Assembly Members' Salaries, Allowances Pension (Amendment) Act,1995
State: Nagaland Date: 4 May 1995 Department: PARLIAMENTARY AFFAIRS DEPARTMENT Ministry: Ministry of PARLIAMENTARY AFFAIRS
Nagaland act 3 of 1996 : The Nagaland (Sales of Petroleum & Petroleum Products including Motor Spirit & Lubricants) Taxation Amendment Act, 1996
State: Nagaland Date: 10 Apr 1996 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 1996 : Nagaland (Sales of Petroleum and Petroleum Products Including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1996
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 1997 : Nagaland Homeopathic Medicine Act, 1997
State: Nagaland Department: Department of HEALTH & FAMILY WELFARE Ministry: Ministry of HEALTH & FAMILY WELFARE
Nagaland act 003 of 1997 : The Nagaland Health Care Estts. Act, 1997
State: Nagaland Date: 1 Apr 1997 Department: Department of HEALTH & FAMILY WELFARE Ministry: Ministry of HEALTH & FAMILY WELFARE
Nagaland act 011 of 1999 : Nagaland Deputy Speaker's Salary and Allowances (Amendment) Act, 1999
State: Nagaland
Nagaland act 005 of 1999 : Nagaland Motor Vehicle Taxation (Amendment) Act, 1999
State: Nagaland
Nagaland act 013 of 1999 : Nagaland Leader of Opposition Salary and Allowances (Amendment) Act, 1999
State: Nagaland
Nagaland act 7 of 1999 : The Nagaland Profession, Trades, Calling & Employments Taxation (Amendment) Act, 1999
State: Nagaland Date: 16 Jul 1999 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 3 of 1999 : The Nagaland Sales Tax (Amendment) Act, 1999
State: Nagaland Date: 19 Mar 1999 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 012 of 1999 : The Nagaland Legislative Assembly Members Salaries, Allowances and Pension (Amendment) Act,1999
State: Nagaland Date: 17 Jul 1999 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 009 of 1999 : The Nagaland Ministers' Salaries Allowances (Amendment) Act, 1999
State: Nagaland Date: 17 Jul 1999 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 013 of 1999 : The Nagaland Leaders of opposition Salaries and allowances Allowances (Amendment) Act, 1999
State: Nagaland Date: 17 Jul 1999 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 011 of 1999 : The Nagaland Deputy Speaker' Salaries Allowances (Amendment) Act, 1999
State: Nagaland Date: 17 Jul 1999 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 1999 : Nagaland (Sales of Petroleum and Petroleum Products including Motor Spirit and Lubricants) Taxation (Amendment) Act, 1999
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 010 of 1999 : The Nagaland Speaker Salaries Allowances (Amendment) Act, 1999
State: Nagaland Date: 17 Jul 1999 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 1999 : Nagaland (Sales Tax) Amendment Act, 1999
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 1999 : Nagaland Professions, Trades, Callings and Employments Taxation (2nd Amendment) Act, 1999
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 2000 : The Nagaland (Sales of Petroleum Petroleum Products including Motor Spirits Lubricants) Taxation (Amendment) Act 2000
State: Nagaland Date: 28 Mar 2000 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 2000 : Nagaland Registration of Tourist Trade Act, 2000
State: Nagaland Department: Department of TOURISM Ministry: Ministry of TOURISM
Nagaland act 008 of 2000 : Nagaland Town and Country Planning (Amendment) Act, 2000
State: Nagaland Department: Department of PLANNING Ministry: Ministry of PLANNING
Nagaland act 007 of 2000 : Nagaland Passengers and Goods Taxation (Amendment) Act, 2000
State: Nagaland Department: Department of TRANSPORT Ministry: Ministry of TRANSPORT
Nagaland act 001 of 2000 : Nagaland (Sale of Petroleum and Petroleum Products including Motor Spirit and Lubricants) Taxation (Amendment) Act 2000
State: Nagaland
Nagaland act 7 of 2001 : The Nagaland Sales Tax, Amendment Act, 2001. An Act to further Amend the Nagaland Sales Tax (Amendment) Act, 1967
State: Nagaland Date: 25 Mar 2001 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 5 of 2001 : The Nagaland Professions, Trades Callings & Employments Taxation (Amendment) Act,2001
State: Nagaland Date: 25 Mar 2001 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 2001 : Nagaland Work-Charged and Casual Employees Regulation Act, 2001
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 2001 : Nagaland Sales Tax (Amendment) Act, 2001
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 2001 : Nagaland Amusement Tax (Amendment) Act, 2001
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 010 of 2001 : Nagaland Municipal Act, 2001
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 009 of 2001 : Nagaland Legislative Assembly Member's Salaries, Allowances and Pension (Amendment) Act 2001
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 2002 : Nagaland Village Council (Third Amendment) Act, 2002
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 002 of 2002 : The Nagaland Communitisation of Public Institutions Services Act, 2002
State: Nagaland Date: 27 Mar 2002 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 2002 : Nagaland Land and Revenue Regulation (Amendment) Act, 2002
State: Nagaland Department: Department of LAND REVENUE Ministry: Ministry of LAND REVENUE
Nagaland act 006 of 2002 : Nagaland Legislative Assembly Members Salaries, Allowances and Pension (Amendment) Act, 2002
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
nagaland act 001 of 2004 : Naga Hospital Authority Act, 2003
State: Nagaland
Nagaland act 5 of 2004 : The Nagaland Communitisation of Public Institutions Services Act (Amendment) Act, 2004
State: Nagaland Date: 28 Jun 2004 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 2004 : The Nagaland Hospital Authority Act, 2003
State: Nagaland Date: 23 Feb 2004 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 2004 : Nagaland Communitisation of Public Institutions and Services (Amendment) Act of 2004
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 2005 : Nagaland Agricultural Produce Marketing (Development and Regulation) Act, 2005
State: Nagaland
Nagaland act 004 of 2005 : Nagaland Value Added Tax Act, 2005
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 2005 : Nagaland Fiscal Responsibility and Budget Management Act, 2005
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 2005 : Nagaland Money Lenders Act, 2005
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 2005 : The Nagaland Agriculture Produce Marketing (Development Regulation) Act,2005
State: Nagaland Date: 28 Sep 2005 Department: Department of AGRICULTURE Ministry: Ministry of AGRICULTURE
Nagaland act 004 of 2006 : Nagaland Muncipal (First Amendment) Act, 2006
State: Nagaland
Nagaland act 001 of 2006 : The Nagaland Co-operative Societies (Amendment) Act, 2005
State: Nagaland Date: 16 May 2006 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 006 of 2006 : The Nagaland Municipal (1st Amendment) Act,2006
State: Nagaland Date: 30 Aug 2006 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 2006 : The Nagaland Women Commission Act, 2006
State: Nagaland Date: 28 Oct 2006 Department: Department of WOMEN RESOURCE DEVELOPMENT Ministry: Ministry of WOMEN DEVELOPMENT
Nagaland act 004 of 2007 : The Nagaland Municipal (2nd Amendment) Act, 2007
State: Nagaland Date: 30 Nov 2007 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 2007 : The Nagaland Recovery of Loan Act 2007
State: Nagaland Date: 29 Aug 2007 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 2008 : The Nagaland Value Added Tax (Amendment) Act, 2008
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 2008 : The Nagaland Retirement from Public Employment Act, 2007
State: Nagaland Date: 13 Jan 2008 Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 008 of 2009 : The Nagaland Fiscal Responsibility and Budget Management (Amendment) Act, 2009
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 2009 : The Nagaland Retirement from Public Employment (2nd Amendment) Act, 2009
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 009 of 2009 : The Nagaland Government Servant (Transfer and Posting) Act, 2009
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 001 of 2010 : The Nagaland Motor Vehicles one time Taxation (3rd Amendment) Act, 2009
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 002 of 2010 : The Nagaland Village Councils (4th Amendment) Act, 2009
State: Nagaland Date: 9 Dec 2009 Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 007 of 2010 : The Nagaland Salaries, Allowances and Other Facilities of the Chief Minister, other Ministers,Speaker, Leader of Opposition, Deputy Speaker, Parliamentary Secretaries and other members of Nagaland Assembly and Pension for Ex-Members (1st Amendment) Act, 2010
State: Nagaland Department: PARLIAMENTARY AFFAIRS DEPARTMENT Ministry: Ministry of PARLIAMENTARY AFFAIRS
Nagaland act 008 of 2011 : The Nagaland Municipalities Community Participation Act, 2011
State: Nagaland Department: Department of URBAN DEVELOPMENT Ministry: Ministry of URBAN DEVELOPMENT
Nagaland act 007 of 2011 : The Nagaland Municipality Disclosure Act, 2011
State: Nagaland Department: Department of URBAN DEVELOPMENT Ministry: Ministry of URBAN DEVELOPMENT
Nagaland act 009 of 2011 : The Nagaland Fiscal Responsibility and Budget Management (Amendment) Act, 2011
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 2011 : The Nagaland Co-operative societies (3rd Amendment) Act,2011
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 2012 : The Nagaland Salaries, Allowances and Other Facilities of the Chief Minister, other Ministers,Speaker, Leader of Opposition, Deputy Speaker, Parliamentary Secretaries and other members of Nagaland Assembly and Pension for Ex-Members (2nd Amendment) Act, 2012
State: Nagaland Date: 23 Mar 2012 Department: PARLIAMENTARY AFFAIRS DEPARTMENT Ministry: Ministry of PARLIAMENTARY AFFAIRS
Nagaland act 006 of 2012 : The Nagaland Salaries, Allowances and Other Facilities of the Chief Minister, other Ministers,Speaker, Leader of Opposition, Deputy Speaker, Parliamentary Secretaries and other members of Nagaland Assembly and Pension for Ex-Members (3rd Amendment) Act, 2012
State: Nagaland Department: PARLIAMENTARY AFFAIRS DEPARTMENT Ministry: Ministry of PARLIAMENTARY AFFAIRS
Nagaland act 005 of 2012 : The Nagaland Professions,Trades,Calling Employment Taxation (4th Amendment) Act,2012
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 008 of 2013 : The Nagaland Road Safety Authority Act, 2013
State: Nagaland Department: Department of TRANSPORT Ministry: Ministry of TRANSPORT
Nagaland act 004 of 2013 : The North East Christian University Act, 2012
State: Nagaland Department: Department of HIGHER EDUCATION Ministry: Ministry of HIGHER EDUCATION
Nagaland act 009 of 2013 : The Nagaland(Sale of Petroleum Petroleum Products, including Motors Spirit Lubricant) Taxation (6th Amendment) Act,2013
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 2013 : The Nagaland Entry Tax Act, 2013
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 002 of 2014 : The Nagaland State Paramedical Council Act, 2014
State: Nagaland Department: Department of HEALTH & FAMILY WELFARE Ministry: Ministry of HEALTH & FAMILY WELFARE
Nagaland act 006 of 2014 : The Nagaland State Council of Higher Education Act, 2014
State: Nagaland Department: Department of HIGHER EDUCATION Ministry: Ministry of HIGHER EDUCATION
Nagaland act 005 of 2014 : The Nagaland Board of School Education (Amendment) Act, 2014
State: Nagaland Department: Department of EDUCATION Ministry: Ministry of EDUCATION
Nagaland act 001 of 2014 : The Nagaland Salaries, Allowances and Other Facilities of the Chief Minister, other Ministers,Speaker, Leader of Opposition, Deputy Speaker, Parliamentary Secretaries and other members of Nagaland Assembly and Pension for Ex-Members (4th Amendment) Act, 2014
State: Nagaland Department: PARLIAMENTARY AFFAIRS DEPARTMENT Ministry: Ministry of PARLIAMENTARY AFFAIRS
Nagaland act 007 of 2014 : The Nagaland Farmer's Participation in Management of Irrigation System Act, 2013
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 2014 : The Nagaland Medical Council Act, 2014
State: Nagaland Department: Department of HEALTH & FAMILY WELFARE Ministry: Ministry of HEALTH & FAMILY WELFARE
Nagaland act 010 of 2015 : The Nagaland State Legislature Members (Removal of Disqualification), (1st Amendment) Act, 2015
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 009 of 2015 : The Nagaland Protection of Interests of Depositors (in Financial Establishment) Act, 2014
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 2016 : The Nagaland Salaries, Allowances and Other Facilities of the Chief Minister, other Ministers,Speaker, Leader of Opposition, Deputy Speaker, Parliamentary Secretaries and other members of Nagaland Assembly and Pension for Ex-Members (5th Amendment) Act, 2016
State: Nagaland Department: PARLIAMENTARY AFFAIRS DEPARTMENT Ministry: Ministry of PARLIAMENTARY AFFAIRS
Nagaland act 007 of 2016 : The Nagland Municipal (3rd Amendment) Act, 2016
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 2016 : The Nagaland Prohibition of Gambling, Promotion Regulation of Online Games of Skill Act,2015
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 2017 : The Nagaland Backward Tribes Commission Act, 2016
State: Nagaland Department: PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT Ministry: Ministry of PERSONNEL AND ADMINISTRATIVE REFORMS
Nagaland act 006 of 2017 : The Nagaland Co-operative Societies Act, 2017
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 2017 : The Nagaland Goods Services Tax Act, 2017
State: Nagaland Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 2018 : The NAGALAND ROAD SAFETY AUTHORITY ACT, 2013 (1ST AMENDMENT) ACT, 2018
State: Nagaland Date: 9 May 2018 Department: Department of Transport Ministry: Ministry of Transport
Nagaland act 004 of 2018 : The NAGALAND APPROPRIATION (NO.1) ACT 2018
State: Nagaland Date: 26 Mar 2018 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 002 of 2018 : The NAGALAND ESSENTAIL SERVICES (MAINTENANCE) ACT, 1978 (1ST AMENDMENT) ACT, 2018
State: Nagaland Date: 21 Dec 2017 Department: Department of Law And Justice Ministry: Ministry of Law And Justice
Nagaland act 001 of 2018 : The NAGALAND LOKAYUKTA ACT 2017, (ACT NO.1 OF 2018)
State: Nagaland Date: 23 Jan 2018 Department: Department of Lokayukta Ministry: Ministry of Lokayukta
Nagaland act 006 of 2018 : The NAGALAND GOODS AND SERVICES TAX (AMENDMENT) ACT, 2018
State: Nagaland Date: 3 Oct 2018 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 2019 : The NAGALAND NURSING COUNCIL ACT, 2019
State: Nagaland Date: 3 May 2019 Department: Department of HEALTH & FAMILY WELFARE Ministry: Ministry of HEALTH & FAMILY WELFARE
Nagaland act 003 of 2019 : The NAGALAND APPROPRIATION (NO.1) ACT 2019
State: Nagaland Date: 27 Feb 2019 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 2019 : The NAGALAND LOKAYUKTA ACT (AMENDMENT) ACT 2019
State: Nagaland Date: 26 Feb 2019 Department: Department of Lokayukta Ministry: Ministry of Lokayukta
Nagaland act 003 of 2020 : The NAGALAND GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019
State: Nagaland Date: 12 Mar 2022 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 005 of 2020 : The NORTH EAST CHRISTIAN UNIVERSITY (FIRST AMENDMENT) ACT, 2020
State: Nagaland Date: 28 May 2020 Department: Department of HIGHER EDUCATION Ministry: Ministry of HIGHER EDUCATION
Nagaland act 002 of 2020 : The NAGALAND APPROPRIATION (NO.2) ACT 2020
State: Nagaland Date: 17 Feb 2020 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 2020 : The NAGALAND AGRICULTURAL PRODUCE AND LIVESTOCK MARKETING (PROMOTION AND FACILITATION) ACT, 2020
State: Nagaland Date: 3 Mar 2020 Department: Department of AGRICULTURE Ministry: Ministry of AGRICULTURE
Nagaland act 008 of 2020 : The NAGALAND GOODS AND SERVICES TAX (4TH AMENDMENT) ORDINANCE, 2020
State: Nagaland Date: 22 Dec 2020 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 2021 : The NAGALAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (ADMENDMENT) ACT, 2021
State: Nagaland Date: 30 Apr 2021 Department: Department of Finance Ministry: Ministry of Finance
Nagaland act 003 of 2021 : The NAGALAND GOODS AND SERVICES TAX ( 5th AMENDMENT) ACT, 2021
State: Nagaland Date: 20 Dec 2021 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 2021 : The NAGALAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (4TH AMENDMENT) ACT, 2021
State: Nagaland Date: 1 Dec 2021 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 2021 : The NAGALAND APPROPRIATION (NO.7) ACT 2021
State: Nagaland Date: 1 Dec 2021 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 001 of 2022 : The NAGALAND LOKAYUKTA ACT (2nd AMENDMENT) ACT 2021 (ACT NO.1 OF 2022)
State: Nagaland Date: 21 Jan 2022 Department: Department of Lokayukta Ministry: Ministry of Lokayukta
Nagaland act 002 of 2022 : The NAGALAND APPROPRIATION (NO.2) ACT, 2022
State: Nagaland Date: 28 Mar 2022 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 006 of 2022 : The NAGALAND GROUNDWATER (REGULATION AND CONTROL OF DEVELOPMENT AND MANAGEMENT) ACT,2020
State: Nagaland Date: 3 Dec 2022 Department: Department of Geology & Mining Ministry: Ministry of Geology & Mining
Nagaland act 004 of 2022 : The NAGALAND VILLAGE AND TRIBAL COUNCILS (5TH AMENDMENT) ACT,2022
State: Nagaland Date: 12 May 2022 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 009 of 2023 : The NAGALAND MUNICIPAL ACT,2023
State: Nagaland Date: 9 Nov 2023 Department: Department of URBAN DEVELOPMENT Ministry: Ministry of URBAN DEVELOPMENT
Nagaland act 005 of 2023 : The NAGALAND FIRE AND EMERGENCY SERVICE ACT 2021 (ACT NO.5 OF 2023)
State: Nagaland Date: 27 Jul 2023 Department: Department of HOME Ministry: Ministry of HOME
Nagaland act 011 of 2023 : The NAGALAND GOODS AND SERVICES TAX (SEVENTH AMENDMENT)ACT, 2023, ACT NO. 11 OF 2023
State: Nagaland Date: 24 Feb 2024 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 004 of 2023 : The NAGALAND GOODS AND SERVICES TAX (SIXTH AMENDMENT)ACT, 2022, ACT NO. 4 OF 2023
State: Nagaland Date: 28 Jul 2023 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 007 of 2023 : The NAGALAND PASSENGERS AND GOODS TAXATION (AMENDMENT)ACT, 2023, ACT NO. 7 OF 2023
State: Nagaland Date: 26 Oct 2023 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 003 of 2023 : The NAGALAND MUNICIPAL ACT 2001(REPEAL ACT, 2023)
State: Nagaland Date: 28 Mar 2023 Department: Department of URBAN DEVELOPMENT Ministry: Ministry of URBAN DEVELOPMENT
Nagaland act 001 of 2023 : The NAGALAND APPROPRIATION (NO.2) ACT 2023
State: Nagaland Date: 1 Apr 2023 Department: Department of FINANCE Ministry: Ministry of FINANCE
Nagaland act 008 of 2023 : The NAGALAND MOTOR VEHICLES TAXATION (AMENDMENT) ACT 2023
State: Nagaland Date: 26 Jul 2023 Department: Department of Finance Ministry: Ministry of Finance
Nagaland act 001 of 2024 : The Nagaland Anatomy Act 2024
State: Nagaland Date: 15 Jun 2024 Department: Department of Health & Family Welfare Ministry: Ministry of Health & Family Welfare
Nagaland act 002 of 2024 : The Nagaland Appropriation (No.1) Act, 2024
State: Nagaland Date: 15 Apr 2024 Department: Department of Finance Ministry: Ministry of Finance
Nagaland act 007 of 2024 : The Nagaland Road Safety Authority (Second Amendment) Act, 2024
State: Nagaland Date: 30 Oct 2024 Department: Department of Transport Ministry: Ministry of Transport
Nagaland act 008 of 2024 : The Nagaland Goods and Services Tax (Ninth Amendment) Act, 2024
State: Nagaland Date: 30 Oct 2024 Department: Department of Finance Ministry: Ministry of Finance
Nagaland act 005 of 2024 : The NAGALAND GOODS & SERVICES TAX (EIGHT AMENDMENT) ACT, 2024
State: Nagaland Date: 31 Aug 2024 Department: Department of Finance Ministry: Ministry of Finance
Nagaland act 011 of 2024 : The Nagaland Municipal (Amendment) Act, 2024
State: Nagaland Date: 30 Nov 2024 Department: Department of Urban Development Ministry: Ministry of Urban Development
Nagaland act 003 of 2024 : The Nagaland Appropriation (No.2) Act, 2024
State: Nagaland Date: 15 Jun 2024 Department: Department of Finance Ministry: Ministry of Finance
Nagaland act 004 of 2024 : The NAGALAND SALARIES,ALLOWANCES & OTHER FACILITIES OF THE C.M, OTHER MINISTERS, SPEAKER, LEADER OF OPPOSITION, DEPUTY SPEAKER, PARLIAMENTARY SECRETARIES AND OTHER MEMBERS OF THE NAGALAND LEGISLATIVE ASSEMBLY & PENSIONS FOR EX-MEMBERS ACT, 2024
State: Nagaland Date: 15 Jun 2024 Department: Department of Finance Ministry: Ministry of Finance
Nagaland act 009 of 2024 : The Nagaland Work Charged and Casual Employees Regulation (First Amendment) Act, 2024
State: Nagaland Date: 30 Oct 2024 Department: Personnel And Administrative Reforms Department Ministry: Ministry of Personnel And Administrative Reforms