Nagaland act 002 of 2022 : The NAGALAND APPROPRIATION (NO.2) ACT, 2022

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  • Department of FINANCE
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  • Ministry of FINANCE
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The Nagaland Gazette September 30, 2022 PART-V

NOTIFICATION

Dated Kohima, the 151h September, 2022.

NO.LAW/AT/23.9/2022:: The Ngtnd. Ap-opriation INoil Act. 2022 (Act No.2 of 2022 duly assented by the Hon'ble Governor of Nagaland on 2803.2022 is published herewith for general information.

Sd/-

H. CHINGAI PANJA

Under Secretary to the Government of Nagland

An Act

To authorise payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Nagaland to the services of the year ending on the thirty first day of March,

2022.

It is hereby enacted in the Seventy Third year of the Republic of India as ibibws.

Short Title and

1. This Act may be called the Nagaland Appropriation (No. 1) Commencement Act, 2022.

Withdrawal of

2805,0027,00(1/-

(Rupees b%o thousand

eight hundred five crore twenlv seven thousand only)

from and out of the Consolidated Fund of the State of Nagaland for Financial Year 2021-22.

2. From and out of the Consolidated fund of the State of Nagaland there may be paid and applied furthe- sums not exceeding those specified in column (5) of the Schedule amounting in thc aggregate to the sum of

2805,09127,000,- (Rupees two thousand eight hundred rive crore twenty seven thousand only) towards defraying the several char.cs which will come in course of payment during the year ending on the thirty first day of March, 2022 in tepeci of services specified in column (1) of the Schedule. Appropriation

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Nagaland by this Act shall be appropriated for the services and purpose expressed in the Schedule in relation to tbe year ending on the thirty first day of March, 2022.

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51

The Nagaland Gazette, Part-V September 30, 2022

SCHEDULE

THE NAGALAND APPROPRIATION (NO. 1) ACT, 2022

(Rs. in Lakhs)

Demand/Appropriation, Service & Purposes Section Charged on the

Voted by the

Assembly

Consolidated Total

Fund

1 2 _3 4 5

1 State Legislature

REVENUE 118.53 118.53

CAPITAL 340.00 340.00

2 Head of State REVENUE 143.82 143.82

3 Council of Minsters REVENUE 587.32 587.32 4 Administraticn of Justice

REVENUE 126.12 76.62 202.74

CAPITAL 1064.99 1064.99

5 Election REVENUE 267.34 267.34 9 Taxes on Venicle REVENUE 58,68 56.88 10 Public Service Commission

REVENUE 49.05 49.05

CAPITAL 40.82 40.82

12 Treasuries and Accounts Administration CAPITAL 64.86 64.86 13 Village Guards REVENUE 573.31 573.31 14 Jails REVENUE 669.51 669.51

20 Relief, Rehabilitation etc. REVENUE 522.75 522.75 21 Relief of Distress caused by Natural CAPITAL 30000 3000.00 22 Civil Supplies REVENUE 5984.51 5984.51 25 Land Records and Survey REVENUE 129.04 129.04 28 Civil Police REVENUE 1654.90 1654.90

30 Administrative Training Institute REVENUE 24.27 24.27 31 School Education REVENUE 654.46 654.46 33 Youth Resources and Sports -

REVENUE 624.02 624.02

CAPITAL 610654 6106.54

34 Art and Culture and Gazetteers

REVENUE 418.91 418.91

CAPITAL 91.98 91.98

September 30, 2022

The Nagaland Gazette, Part-V

52

(Rs. in Lakhs) Demand/Appropriation, Service & Purposes Section Voted by the

Assembly

Charged on the

Consolidated

Fund

Total

1 2 3 4 5

35

Medical, Public Health and Family Welfare

CAPITAL 15882.08 15882.08

36 Urban Development

REVENUE 163.86 163.86

CAPITAL 580.64 580.64

37 Municipal Administraon

REVENUE 3867.89 3867.89

CAPITAL 1241.03 1241.03

38 Information and Public Relations REVENUE 83.26 83.26

39 Tourism

REVENUE 86,01 86.01

CAPITAL 1065.25 1065.25

40 Employment and Craftsmen Training REVENUE 1278.05 1278.05

42 Rural Development CAPITAL 60.00 60.00

43 Social Security and Wetfare

REVENUE 138872 1388.72

CAPITAL 177.76 177.76

45 Co-operation CAPITAL 14.14 14.14

48 Agriculture CAPITAL 232.84 232.84

49 Soil and Water Conservation REVENUE 224.86 224.86

50

Animal Husbandry and Dairy Development

CAPITAL 281,21 281.21

52 Forest, Environment and Wild!ife CAPITAL 3435.55 3435.55

53 Industries REVENUE 2833.39 2833.39

54 Mineral Development

REVENUE 243.02 243.02

CAPITAL 84.00 84.00

55 Power

REVENUE 1330.70 1330.70

CAPITAL 8248.99 8248.99

58 Roads and Bridges CAPITAL 55174.14 55174.14

60 Water Supply

REVENUE 568.67 568.67

CAPITAL 5434.70 5434.70

61 Special Development Programme CAPITAL 1000.00 1000.00

62 Civil Administration Works CAPITAL 115.10 115.10

63

Science, Technology. Ecology and Environment

REVENUE 22.82 22.82

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53

The Nagaland Gazette, Part-V September 30, 2022

(Rs. in Laklis)

Demand/Appropriation, Service & Purposes Section Voted by the

Assembly

Charged on the

Consolidated

Fund

Total

1 2 3 4 5

64 Housing CAPITAL 719.53 719.53

65 State Council of Educational Research and Training REVENUE 290.91 290.91

66 Sericulture REVENUE 253.51 253.51

67 Home Guards REVENUE 51.18 51.18

68 Police Engineering Project CAPITAL 6150.03 6150.03

69 Fire and Emergency Services CAPITAL 89.00 89.00

70 Horticulture CAPITAL 115.50 115.50

73 State Institute of Rural Development CAPITAL 200.00 200.00

75 Servicing of Debt CAPITAL 140584.88 140584.88

76 Women Welfare REVENUE 43.74 43.74

80 State Information Commission REVENUE 27.48 27.48

61 Information Technology and Communication REVENUE 781.03

781.03

82 New and Renewable Energy CAPITAL 2682.25 2682.25

Grand Total 139577.60 140922.67 280500.27

Capital : 112587.12 140625.70 253212.82 Revenue: . 26990.48 296.97 27287.45

SECTIONS