Nagaland act 005 of 2020 : The NORTH EAST CHRISTIAN UNIVERSITY (FIRST AMENDMENT) ACT, 2020

Department
  • Department of HIGHER EDUCATION
Ministry
  • Ministry of HIGHER EDUCATION

The Nagaland Gazette 30,Juiie 2020 PART-V

NOTIFICATION

Dated Kohima, the 22th June 2020.

No.LAW1ACT/3-51/2020 The North East Christian University (first Amendment) Act 2020 (Act No.5 of 2020) duly assented by the Honble Governor of NagaLind on 28052020 is published herewith for general information.

RUONTHUNCO ANDREAS

Under Secretary to the Govt. of Nagaland. An

Act

To establish and incorporate a Private University by the name oltheNoith East Christian University (NECU)with emphasis on providing an instraction, teachings trainingand reScdrch in the fleldof professional courses of Science, Health Sciences, Liberal & Fine Arts, Commerce, Law. Technical, Technology. Interfaith Religious Education! Management and:other Allied areas

sponsored jointly by the Nagaland Bptist Church Council (NBCC) and the Council of Baptist

Churches in Northeact India (CI3CNE1) and to provide for matters connected therewith or incidental thereto.

Whereas the establishment of a Private University can be done only through an Act of the State Legislative Assembly as per provisions in the University Grants commission

(Establishment and Maintenance Standards in Private University) Regulation Act, 2003; The First Amendment Act 2020 proposes to dcicte the third par of the Preamble of the Act or mentioned anywhere else which reads as "And WHEREAS, the University sb1I be aUiliatory in nature open to any private institutions and colleges". Asper the UGC Regulation 1A.003 on the "Establishment of and Maintenance of standards in private universities under Section 3.2. states that A private university shall be unitary university" which does not allow a private university to open to other institutions for affiliation. ItisherebycnaCted.ifl the Seventy Firstycar ofthc Rpubic of India as follows. ShortTitle and

1. This Act may be called theN orth East Christian University Commencement: (First Amendment) Act, 209.

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The Nagaland Gazetf M -V 30june, 200

1tet jbjt ji Rsons NORTH EAST CHRISTIAN WVFASITY (FIRST AMENDMENT) Act, 1010 The objt of this Act -is to delete thc third pua pph of 6c "And W11EREAS, th

tJ*ivrnity bsll be sifiliator io aturr open to my jivaie W111100o and coflgt it is to

gst that r UGC rgu1tion 2C3, regriiig the biishrnt rd nintcntnc of &ds

i ?vc Uv im& on12 karIy sts that

a p Un'vcrs'iy shill be unita

uvei which cnot open to othr ins6111tions . forR5 il6on, Sd1 &

TEMIN IMNAALONG

MINISTER

HIGHER & 1CHNICAL EDUCAVON

NAGALAND:: KOHIMAI

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