Nagaland act 011 of 2024 : The Nagaland Municipal (Amendment) Act, 2024

Department
  • Department of Urban Development
Ministry
  • Ministry of Urban Development

The Nagaland Gazette November 30, 2024 PART-V

NOTIFICATION

Dated Kohima, the 12tl= November, 2024. NO.LAW/ACT/23-44/2024 : : The Nagaland Municipal (Amendment) Act, 2024 Act No. 1 1 of 2024 duty assented by the Hon'b le Govelnor on 19th Oct. 2024 is hereby published for general information.

Sd/-

THEJANGU-U KIRE

Secretary to the Govt. of Nagaland.

rUE NAGAIIAND MUNICIPAL (AMENDMENT) ACT, 2024

(Act No. 1 1 of 2024)

An Act tt)amend the Naga land Municipal Act, 2023

Be it enacted by the Nagaland Legislative Assembly in the Seventy fifth Year of the Republic of India as follows:

Short title, extent, and cornmencement:

I.(a) This Act may be called the Nagaland Municipal (Amendment) Act,

2024.

(b) it shall extend to the whole of Nagaland.

(c) it shall conle into force at once. Amendment to Section 10 (3) and Section 22(4):

2

In Section 10(3) and Section 22(4) of the Nagaland Municipal Act, 2023, the words " one- fIfth shall be substituted by the word one- third".

76

The Nagaland Gazette, Part-V November 30, 2024

THE NAGALAND MUNICIPAL (AMENDMENT)

BILL, 2024

( As passed by the Nagalarrd Legislative Assemb!)' on the 29tl1 August, 2024) This Bill was passed by the Naga land Legislative Assembly on 29.08.2024. Sd/-

SHARINGAIN LONGKUMER

SPEAKER

Nagaland Legislative Assembly Kohima,

The 29-08-2024

I assent to this Bill Sd/-

LA GANESAN

GOVERNOR

Kohima. The 1 9- i 0-2024

SECTIONS