Nagaland act 001 of 2023 : The NAGALAND APPROPRIATION (NO.2) ACT 2023

Department
  • Department of FINANCE
Ministry
  • Ministry of FINANCE

The Nagaland Gazette May 15, 2023 PART-V

NOTIFICATION

Dated Kohima, 25thApriI, 2023. NoLAW/ACT/23-16/2022:: The Nagaland Appropriation (No.1) Act,2023 (Act No.1 of 2023) duly assented by the Hon'ble Governor of Nagaland on 01.04.2023 is published herewith for general information. Sd/-

WEKO-0U4 1IER0

Deputy Legal Remembrancer

& Deputy Secretary to the Govt of Nagaland.

An

Act

To authorise payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Nagaland to

the services of the year ending on the thirty first day of March,

2023.

It is hereby enacted in the Seventy Fourth year of the Republic of India as follows.

Short Title and 1. This Act may be called the Nagaland Appropriation (No. J) Commencement Ad, 2023.

Withdrawal of 2. From and out of the Consolidated Fund of the State of

1852,98980,0001- Nagaland there may be paid and applied further sums not

(Rupees one thousand exceeding those specified in column (5) of the Schedule

eight hundred fifty amounting in the aggregate to the sum *tT 1852,98,80,000/-

two crore ninety eight (Rupees one thousand eight hundred fifty two crore ninety takh eighty thousand eight lakh eighty thousand only) towards defraying the

only) from and out several charges which will conic in course of payment during

of the Consolidated the year ending on the thirty first day of March, 2023 in

Fund of the State of respect of services specified in column (1) of the Schedule.

Nagaland for Financial Year 2022-23..

Appropriation 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Nagaland by this Act shall be appropriated for the services and purpose expressed in the Schedule in relation to the year ending on the thirty first day of March, 2023.

1

2 The Nagaland Gazette, Part-V May 15, 2023

SCHEDULE

THE NAGALAND APPROPRIATION (NO. 1) ACT, 2023

(Rs. in Lahh)

Chargedon

the ! Demand/Appropriation, Service Votedb Consolidated & Purposes Section Fund Total

Assembly

2 .

I REVENUE 2109.92 80.73 219065 State Legislature

CAPITAL 339.11 7 339.11

3 Council of Ministers REVENUE 488.94 488,94

REVENUE 302A7 302.47

4 Administration of Justice

CAPITAL 2276.74 227674

5 Eleotion REVENUE 2242.62: 2242.62

9 Taee on Vehicle REVENUE 18.09 18.09

10 PubliG Senfioe REVENUE 181.82 181.92

REVENUE 970.15 970.15

14 Jails

CAPITAL 150.00 150.00

15 Lokayrukta REVENUE 165.29 165.29

REVENUE 845.55 845,65

116 IState Guest Houses

CAPITAL 23120 231.20

18 Pe"0113 and 00-~er Retirement Benefits REVENUE 7105.98 7105.98 19 Rajya Sainik Board it EVENUE 2.42 2.42

20 Relief. Rehabilitation etc. REVENUE 290.92 290.92

Relief of Distress caused by REVENUE 10089.99. 10089.99

21

Natural 19I[11iUT. CAPITAL , 298.60 296.60

REVENUE 7290.55 7290.55

22 Civil Supplies -

CAPITAL 46.99 48.99

24 Small Sav ings REVENUE 2.00 20O

26 Civil Secretailat CAPITAL . 680.11 . 680.11

28 CM Police REVENUE 1981.28 . 1981.28

½ .- -- .- -. .. .,. ., ., . ..a .. - ..-..e...... ... .._ .-

31 Sdoo1Educatlon CAPITAL 9378.66 9318.56

REVENUE 3038.75 3038.75

32 Higher Education

CAPITAL 1569.74 1569.74

REVENUE 1054.74 1054.74

3 Youth Resources and Sports 1

CAPITAL 3999.14 3999.14

34 Art and Culture and Gazetteers CAPITAL 3.41.23 341.23

Medical. Public Health and Family

36 CAPITAL 22557.94 22557.94

Welfare

36 Urban Development REVENUE 1914.15 1914.15

37 Mun i cipal Administration REVENUE 2904.74 2904.74

REVENUE 556.82 558.82

39 Tourism - 1

CAPITAL 379.02 379.02

42 Rural Development CAPITAL 200000 2000.00

43 Soca$ urity and Welfare !RF-V1=- NUE - 9857.93 9857.93

2

May 15, 2023 The Nagaland Gazette, Part-V 3 Charged on th.

Dmnd1Approprliton SorIc. Vot*d b Conso!Idatsd

& " ' . Purposo$ I Fund Total Mi.mbl y

-.......--.-.._4.... -5 44 viIuaUon REVENUE 121.70 127.70 46 jjjj 12Q132 120.32

40 ArIcuftvre CAPITAL 2000.00 2000.00

50 Mlmii IlusbarVy arid Daley 'v I. -M n WiTAL %71 16.71 ' FVNU 833.80 833.0 i# r

CAPITAL 550.48 550.4 . 8

REVENUE $25.51 $25.57

53 Industries

CAPITAL 3159.42 310.42

4 MI.rai v.opmint - REVENUE 23317 23317

REVENUE 1234.55 12048.55

66 Power

CAPITAL 6721.52

60 Road Transport REVENUE 452 WITAL 100.00 ioóo

Roids *no DrId LTtW 41955,12

81 Sp*cI D•v&ornrt Pro'.mm CAPITAL 1000.00 1000.00

REVENUE 74.03 74.93

52 Civil AdmlnIItratlon WQrkI

CAPITAl. 12.75 1822.76

63 SeI.nc, T.chnOIoy, EGOIO9y and - R A R 59

54 HOWIng CAPITAL 1582.26 153226 SLit. Council of Eductton.I i;fl'ttit 571.78.. •T IZl3 RsshreP srd Tsb16 CAPITAL 1016.60 -1015.60

REVENUE 129.2 129.29

5 5 •IIC4 Engifilefring ProAct CAPITAL 5222.67 522207 60 Fii and En'o,.nc ArNtNUA 17777 S*ñ444* CAPITAL 685.36 686.36 .0 Horticujtur* CAPITAL 2000.00 2000.00 state insfituto (if Rural LIrLI M.chanIo. Eng1n.*rn9 REVENUE 4,68 1 - Women W&fu* REVENUE 55.58 55.58 • REVENUE 2149.04 2140,04 CAPITA. 1 7 ...:7 711 8ortv AMir ..•• (jL3!.1I!LE 4 81 80 state InlQrmstIQn Coznmislon Iitt1'1 16.44 16.44 01 lflrorTn.tIonT.chnoIouy.pd REV€NUI! 401.5 . 82 Now snd RnwabI• Ensrgy . CAPITAL GRAND TOTAL: 134551,95 746.85 185293.80 CAPITAL: 11409fl.21 1140a8.21 RVEMU 7645.74 7468 71200.59

3

4 The Nagaland Gazette, Part-V May 15, 2023

THE NAGALAND

APPROPRIATION (NO. 1) ACT,

2023 (ACT N0.1 of 2023)

This Act was passed by the Nagalarid Legislative Assembly on 2&03 2023 arid certified that this is a Money .Act.

w

ui- Kohima. SHARINCAIN LONGKUMER

the 28-03-2023 SPEAKER Nagulaiid Legislative AssembLy

I assent to this':Act.. Sd/I,

comma, LA GANESAN

the 01-04-2023 00 V RN DC

4

SECTIONS