Nagaland act 003 of 2024 : The Nagaland Appropriation (No.2) Act, 2024

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  • Department of Finance
Ministry
  • Ministry of Finance
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The Nagaland Gazette June 15, 2024

NOTIFICATION

Dated Kohima, the 10th June 2024. NO.LAW/BILL/23-16/2022 : : The Nagaland Appropriation (No.2) Act, Act No.3 of 2024 duly asserRed by the Hon'ble Governor on lst March 2024 is hereby published for general information.

Sd/-

THEJANGU-U KTRE

Secretary to the Govt. ofNagaland.

THE NAGALAND APPROPRIATION (NO.2) ACT, 2024

Short Title and

Commencement

Withdrawal of

t 23727,87,11,000/-

(Rupees twenty three

thousand seven

hundred twenty

seven crore eighty

seven lakh eleven

thousand only) from

and out of the

Consolidated Fund of

the State ofNagaland

for the Financial year

202+25.

Appropriation

PART-V

1 1Sd \H

TX

t:

I;b{3 eg. \' ;- An

Act

To authorise payment and appropriation of certain sums from and out of the Consolidated Fund of the State ofNagaland to the services of the year ending on the thirty first day of March, 2025.

It is hereby enacted in the Seventy Fifth year of the Republic of India as follows.

I. This Act may be called the Naga land Appropriation (No. 2) Act, 2024.

2. From

and out of the Consolidated Fund of the State of Nagaland there may be paid and applied sums not exceeding those speci6ed in column (5) of the Schedule amounting in the aggregate to the sum of t 23727,87,11,000/- (Rupees twenty three thousand seven hundred twenty seven crore eighty seven lakh eleven thousand only) towards defraying the several charges which will come in course of payment during the year ending on the thirty first day of March, 2025 in respect of services specified in column (1) of the Schedule.

3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Nagaland by this Act shall be appropriated for the services and purpose expressed in the Schedule in relation to the year ending on the thirty first day of March, 2025.

1

The Nagaland Gazette, Part-V15•

SCHEDULE

THE NAGALAND APPROPRIATION (NO.2) ACT, 2024

( Rs, in Lakhs )

D e m a n d /A P P rO P r i a t i O n I 111S111: 1N i C e & P U p®Hlv=£ ZEe 1 jstate Legislature

2 IHead of State 3 jcouncil of Ministers 4 [Administration of Justice

5 IEtection

6 ILand Revenue

7 IState Excise 8 lsales Tax

9 ITaxes on Vehicle

10 IPublic Service Commission 11 1 District Administration ,, ITreasuries and Accounts 1£ }Administration

13 IMHage Guards 14 1 Jails

15 iLokayukta 16 lsbte Guest Houses State Lotteries Pensions and Other Retirement Benefits

Rajya Sainik Board

Relief, Rehabilitation etc

17

18

19

20

2

REVENUE

ICAPITAL

IREVENUE

IREVENUE

rREVENUE

CAPITAL

EREVENUE

CAPITAL

REVENUE

iREVENUE

ICAPITAL

REVENUE

CAPITAL

REVENUE

CAPITAL

iREVENUE

F REVENUE

EREVENUE

ECAPITAL

t REVENUE

ICAPITAL

F REVENUE

CAPITAL

EREVENUE

rREVENUE

REVENUE

REVENUE

iREVENUE t

F REVENUE

June 15, 2024 :/:?

Charged on the Consolidated Fund

3

m3

770.91

4

TaBI

976.71

m1

m3

m2

m3

m3

132.41

n2

145.00]

m2

n4

m1

m4

156771

mBI

20394.48]

6469.821

200.oo1

561 1 .021

300.oo1 m6

m4

H==

mI

1959.64

389.64

355705.091

423.381

m1

Total

5

mo

770.91

m7

I1 17.25

m6

2311.25

®3

352.00

132.41

m7

145.00

m2 1

450.00

1807.931

mo

mG

20394.48

6469.82

mo

5611.02

mo

6613.14

450.00

1185.69

ms

389.64

m1

\

423.38

120.00

2

June 15, 2024 The Nagaland Gazette, Part-V 16 y

Demand/Appropriation, Service & Purposes

1 72

n, IReli8f of Distress caused by Natural IREVENUE ' ' jcakmNes m

22 ICMI Supplies

23 ILoans to Government Servants

24 Isman Savings 25 1 Land Records and Survey 26 lcivil Secretariat

27 IPhnning Machinery 28 lcivil Police 29 jstauonery and Printing

30 IAdministraove Training Institute 31 lschool Education

32 1 Higher Education

33 IYouth Resources and Sports 34 1 Art and Culture and Gazetteers ,R IMedical, Public Health and Family -'' IWelfare

36 jurban Development

37 IMunicipal Administration iREVENUE

ICAPITAL

REVENUE

CAPITAL

E REVENUE

I REVENUE

ICAPITAL

REVENUE

CAPITAL

E REVENUE

CAPITAL

ReVENUE

REVENUE

F CAPITAL

REVENUE

I CAPITAL

REVENUE

CAPITAL

IREVENUE

ICAPITAL

REVENUE

CAPITAL

EREVENUE

i CAPITAL

IREVENUE

ICAPITAL

REVENUE

CAPITAL

REVENUE

ICAPITAL

( Rs. in Lakh s ) Charged on the Consolidated Fund

[ Voted by the Assembly

43

®5 ®2

4305,821

®3

0.01

35.oo1 8.od

M3

250.001

3ml

13503.761

m4

64366.731

185393.81

m3

230 lo

M8

145.aol

193224.37]

m3

23441 .491

6715.oo1 m4

m2

m2

62.001

92053.91

3642.51

3860.501

12986.81

m1

24490.421

Total

5

5478,00

200.00

4305.82

330.93

0.01

35.00

8.00

3023.77

250.00

34141.29J

13503.76

4842.34

64366.73

1 85393.81

3299.521

230.00

893.49

145.00

193a4.37

. 30943.88

23441.49

6715.00

4259.97

200.00

mI

62.00

m2

3642.51

3860.50

12986.81

M

a&b:a

3

17

The Nagaland Gazette, Part-V

June 15, 2024 Demand/Appnpdation, Service & Purposes

1

38 llrlformation and Public Relations 39 iTourism

bJ

40 Innpbyment and Craftsmen Training

41 ILabour

42 IRural Development 43 {Social Security and Welfare

44 IEvaIuation 45 jceopenHon 46 !Statistics , T ILegal Metrology and Consumer -' IProtection

48 1 Agriculture

49 lsoil and Water Conservation 50 1 Animal Husbandry and Dairy Development

51 !Fisheries

52 IForest, Environment and Wildlife

53 Itndustries

2

REVENUE

CAPITAL

REVENUE

ICAPITAL

IREVENUE

ICAPITAL

REVENUE

I CAPITAL

REVENUE

ICAPITAL

REVEN UE

! CAPITAL

REVENUE

CAPITAL

REVENUE

E CAPITAL

REVENUE

CAPITAL

REVENUE

CAPITAL

REVENUE

ICAPITAL

REVENUE

I CAPITAL

EREVENUE

E CAPITAL

REVENUE

CAPITAL

REVENUE

CAPITAL

REVENUE

CAPITAL

( Rs. in Lakh s ) Charged on the ConsoIIdated Fund

4

[ Voted by the Assembly

3

4453.921

200.271

2047.581

300.lo m3

m1

1171.97]

134.00]

159682.571

m4

39763.83]

993.04

1128.971

m5

2608.271

m9

5310.09]

m2

1307.99]

70.00]

M5

m8 m6 m6

13958.19

M3

10533.36

260.001

m3

n8

12469.09

205.00

Total

5

4453.92

M2

2047.58

mo

3944.85

100.00

1171.97

m3

159682.57

m4

39763.83

mg

m8

250.00

2608.27

95.20

5310.09

235.00

1307.99

mo

56389.54

mo

m8

m7

m3

350.00

10533.36

m6

m3

m1

12469.09

mo

\

t

June 15. 2024

The Nagaland Gazette, Part-V 18 Q ?iBSl sit:

!!

Demand/Appropriation, Service & Purposes

I

54 IMheral Development

55 IPower 56 {Road Transport

57 IHousing Loans

58 IRoads and Bridges 59 jwater ResoUrces 60 jwater Supply 61 iSMal BeveloWent Programme 62 }CMt Adrninistrabon Works 63 jscience, Technology, Ecology and -'-' IEnvironment

64 IAousing __ lstate Council of Educatbnal DO IResearch and Training

66 ISericutture 67 itlorne Guards

68 IPolice Engineering Project

69 IFire and Ernergency Services

2

REVENUE

CAPiTAL

REVENUE

CAPITAL

REVENUE

CAPITAL

REVENUE

I CAPITAL

IREVENUE

} CAPItAL

REVENUE

CAPiTAL

REVENUE

CAPITAL

CAPITAL

REVENUE

CAPITAL

REVENUE

E CAPITAL

REVENUE

CAPITAL

REVENUE

CAPITAL

REVENUE

CAPITAL

REVENUE

CAPITAL

REVENUE

1 CAPITAL

REVENUE

CAPITAL

( Rs. in L3khs ) Charged on the Consolidated Fund

4

Voted by the Assembly

3

m3 m4

81756.52]

M2

m1 m6

0.01

21 .52:

42803.731

31203.00]

451 1.381

m2

m1

m6

1200.001

l01 9.431

18 16.171 457.61 154.791 17963.761 2515.70] 9228.451 In m2 m4 3862.151 330.oo1 2480.91 936.11 4775.U6 1073.90] Total 5 3983.80 477.50 81756.52 2108.59 mI m2 0.01 24.52 m7 31203.00 m 28453.56 1181Z45 We 1200.00 ml m8 ms m VM:N B5 5.70 m2 2912.50 2551.04 40.00 m3 330.00 2480.91 m3 mr 1073.90 l

5

19

The Nagaland Gazette, Part-V

June 15. 2024 D e m a n 1C1L/A P P rO P d a t i O n 1 111SIIII N i C e & PuPW HIvE: :y#

70

71

72

73

Hor$cutture [Padhmen©ry Affairs W esources Devebpment

REVENUE

[State Institute of Rural Develowent

CAPITAL

74 IMechanical Engineering 75 jserucing of Debt 76 jwomen Welfare

,7 IDeveloF>ment of UndeMebped Areas

78 ITechnieal Education

79 IBonler Affairs

80 IState InfoTmation Qomrnission 84 llnbrrna60n Technology and ' -' IComrnunicaUon

82 INew and Renewable Energy Grand Total :

REVENUE :

CAPITAL :

qnn•n

F ;} }in =B:

2

REVENUE

ICAPITAL

I REVENUE

I REVENUE

[REVENUE

ICAPtTAL

REVENUE

[CAPITAL

REVENUE

iREVENUE

ICAPITAL

IREVENUE

CAPITAL

REVENUE

CAPITAL

REVENUE

REVENUE

CAPITAL

IREVENUE

ICAPtTAL ( Rs. in Lakh s ) Charged on the Consolidated Fund

43

5918.70; m3

m2

mI

m6

m2

5865.89]

m1

TldiigT31 Mml9

1349.581

2076.41

ml

3319.413

262.001

®3

m3

363.14

m8

M

675.131

m2

m1

1547660.231

259197 l8 56®28.901

441627.091

m2

Total

5

mg

300.00

m6

mB

683.63

m

5865.89

mo

m3

m2

1349.581

2076.41

IO®.00 m3

2©.00 m

300.00

M3

®8 m5 mig

230.00

2372787.11

1689287.32

683499.79

P

!) ; i S I :: q a{i

June 15, 2024

The Nagaland Gazette, Part-V 20

THE NAGALAND APPROPRIATION (NO.2)

BILL, 2024

(As passed by the Nagaland Legislative Assembly on the lst March, 2024) This Bill was passed by the Nagaland Legislative Assembly on 01.03.2024 and certified that this is a Money Bill.

Sd/-

Kohima.

The lst March, 2024

S}IARINGAUV LONGKUMER

SPEAKER

Nagaland Legislative Assembly 1 assent to this Bill

Sd/- LA GANESAN GOVERNOR Kohima, The lst March, 2024

7

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