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Home
Acts
Central Acts
E
Acts Starting With E
act 043 of 1951 : Election Symbols (Reservation and Allotment) Order, 1968
Central Acts
act 014 of 1851 : Excise, Straits Settlements [Repealed]
Central Acts
act 007 of 1851 : Execution of Decrees, Bombay [Repealed]
Central Acts
act 004 of 1852 : Emigration Act, 1852 [Repealed]
Central Acts
act 015 of 1852 : Evidence Act, 1852 [Repealed]
Central Acts
act 025 of 1852 : Execution of Decrees on Appeal Act, 1852 [Repealed]
Central Acts
act 014 of 1852 : Extending Certain Acts to Straits Settlements Act, 1852 [Repealed]
Central Acts
act 033 of 1852 : Enforcement of Judgments Act, 1852 [Repealed]
Central Acts
act 014 of 1852 : The Extending certain Acts to Straits Settlement , 1852
Central Acts
Date:
27 Feb 1852
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 005 of 1855 : Execution (SC) Act, 1855 [Repealed]
Central Acts
act 031 of 1855 : Emigration to St. Lucia and Grenada Act, 1855 [Repealed]
Central Acts
act 002 of 1855 : Evidence Act, 1855 [Repealed]
Central Acts
act 034 of 1855 : Execution of Judgments Act, 1855 [Repealed]
Central Acts
act 006 of 1855 : Execution, Supreme Courts Act, 1855 [Repealed]
Central Acts
act 033 of 1855 : Exportation of Saltpetre Act, 1855 [Repealed]
Central Acts
act 019 of 1856 : Emigration Act, 1856 [Repealed]
Central Acts
act 011 of 1856 : European Deserters Act, 1856 [Repealed]
Central Acts
act 005 of 1856 : Extending Act, 1856 [Repealed]
Central Acts
act 005 of 1858 : Escaped Convicts Act, 1858 [Repealed]
Central Acts
act 015 of 1862 : Evidence Act, 1862 [Repealed]
Central Acts
act 004 of 1862 : Emigration Act, 1862 [Repealed]
Central Acts
act 014 of 1862 : Extending Certain Acts to Straits Settlements Act, 1862 [Repealed]
Central Acts
act 004 of 1863 : Effectuating Treaty with Burma Act, 1863 [Repealed]
Central Acts
act 007 of 1863 : Emigration to Saint Croix Act, 1863 [Repealed]
Central Acts
Act 016 of 1863 : Excise (Spirits) Act, 1863
Central Acts
act 012 of 1864 : Effectuating (Treaty with Burma) Act, 1864 [Repealed]
Central Acts
act 013 of 1864 : Emigration of Native Laborers Act, 1864 [Repealed]
Central Acts
act 005 of 1864 : Extension of Civil Procedure Code to Sindh Act, 1864 [Repealed]
Central Acts
act 009 of 1866 : Extending Sadar Court (Agra) Act, 1866 [Repealed]
Central Acts
act 007 of 1866 : Extending Straits Settlements Act, 1866
Central Acts
act 022 of 1866 : Extending Marriage Act, 1866 [Repealed]
Central Acts
act 011 of 1868 : Exempting Timber from Import-duty Act, 1868 [Repealed]
Central Acts
act 004 of 1868 : Exempting Certain Bombay Villages from General Regulations Act, 1868 [Repealed]
Central Acts
Act 021 of 1869 : European Vagrancy Act, 1869
Central Acts
Act 006 of 1869 : Emigration of Native Labourers (Amendment) Act, 1869
Central Acts
act 009 of 1870 : Elphinstone Land Company Act, 1870 [Repealed]
Central Acts
act 022 of 1870 : European British Subjects Act, 1870 [Repealed]
Central Acts
act 010 of 1871 : Excise Act, 1871 [Repealed]
Central Acts
act 007 of 1871 : Emigration Act, 1871 [Repealed]
Central Acts
act 002 of 1871 : Extending Prisons Act, 1870 to Coorg [Repealed]
Central Acts
act 028 of 1871 : European Vagrants Act, 1871 [Repealed]
Central Acts
act 001 of 1872 : Evidence Act, 1872
Central Acts
act 014 of 1872 : Exempting Straits Settlements from Emigration Act, 1872 [Repealed]
Central Acts
act 001 of 1872 : Evidence (Amendment) Act, 1872 [Repealed]
Central Acts
act 013 of 1874 : European British Minors Act, 1874 [Repealed]
Central Acts
act 009 of 1874 : European Vagrancy Act, 1874 [Repealed]
Central Acts
act 006 of 1879 : Elephants' Preservation Act, 1879 [Repealed]
Central Acts
act 005 of 1882 : Easements Act, 1882
Central Acts
act 004 of 1884 : Explosives Act, 1884
Central Acts
Date:
26 Feb 1884
Department:
Department of Promotion of Industry and Internal Trade
Ministry:
Ministry of Commerce and Industry
act 008 of 1891 : Easements (Extending Act 5 of 1882)
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 003 of 1897 : The Epidemic Diseases Act, 1897
Central Acts
Date:
4 Feb 1897
Department:
Department of Health and Family Welfare
Ministry:
Ministry of Health and Family Welfare
act 015 of 1903 : Extradition Act, 1903 [Repealed]
Central Acts
Act 015 of 1903 : Extradition Act, 1903
Central Acts
act 006 of 1908 : Explosive Substances Act, 1908
Central Acts
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
act 009 of 1910 : Electricity Act, 1910 [Repealed]
Central Acts
Act 009 of 1910 : Electricity Act, 1910
Central Acts
act 014 of 1915 : Enemy Trading Act, 1915 [Repealed]
Central Acts
Act 014 of 1915 : Enemy Trading Act, 1915
Central Acts
act 001 of 1915 : Emergency Legislation Continuance Act, 1915 [Repealed]
Central Acts
act 010 of 1916 : Enemy Trading Act, 1916 [Repealed]
Central Acts
bihar act 002 of 1915 : Excise Act, 1915
Central Acts
act 015 of 1918 : Enemy Trading Orders (Validation) Act, 1918 [Repealed]
Central Acts
Act 015 of 1918 : Enemy Trading Orders (Validation) Act, 1918
Central Acts
act 007 of 1922 : Emigration Act, 1922 [Repealed]
Central Acts
Act 08 of 1923 : The Employees Compensation Act, 1923
Central Acts
Date:
4 Mar 1923
Ministry:
Ministry of Labour and Employment
jammu and kashmir act 014 of 1977 : Easements Act, 1977 (1920 A.D.)
Central Acts
jammu and kashmir act 016 of 1977 : Epidemic Diseases Act, 1977 (1920 A.D.)
Central Acts
jammu and kashmir act 013 of 1977 : Evidence Act, 1977 (1920 A.D.)
Central Acts
Act 002 of 1932 : Employers and Workmen (Disputes) Repealing Act, 1932
Central Acts
act 008 of 1923 : Employee's Compensation (Transfer of Money) Rules, 1935
Central Acts
act 024 of 1938 : Employers' Liability Act, 1938 [Repealed]
Central Acts
act 026 of 1938 : Employment of Children Act, 1938 [Repealed]
Central Acts
Act 026 of 1938 : Employment of Children Act, 1938
Central Acts
Act 024 of 1938 : Employers' Liability Act, 1938
Central Acts
Act 011 of 1941 : Excess Profits Tax (Amendment) Act, 1941
Central Acts
Act 024 of 1941 : Excess Profits Tax (Second Amendment) Act, 1941
Central Acts
act 001 of 1944 : Central Excise Act, 1944 [Repealed]
Central Acts
act 001 of 1944 : The Central Excise Act, 1944
Central Acts
Date:
24 Feb 1944
Department:
Department of Revenue
Ministry:
Ministry of Finance
Act 34 of 1948 : The Employees State Insurance Act, 1948
Central Acts
Date:
18 Apr 1948
Ministry:
Ministry of Labour and Employment
Act 058 of 1948 : Exchange of Prisoners Act, 1948
Central Acts
act 054 of 1948 : Electricity (Supply) Act, 1948 [Repealed]
Central Acts
act 058 of 1948 : Exchange of Prisoners Act, 1948 [Repealed]
Central Acts
act 034 of 1948 : Employees' State Insurance (General) Regulations, 1950
Central Acts
act 012 of 1950 : Emblems and Names (Prevention of Improper Use) Act, 1950
Central Acts
Date:
1 Mar 1950
Department:
Department of Consumer Affairs
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
Act 064 of 1951 : Evacuee Interest (Separation) Act, 1951
Central Acts
act 064 of 1951 : Evacuee Interest (Separation) Act, 1951 [Repealed]
Central Acts
act 019 of 1952 : Employees' Provident Funds Scheme, 1952
Central Acts
act 019 of 1952 : The Employees Provident Funds and Miscellaneous Provisions Act, 1952
Central Acts
Date:
4 Mar 1952
Ministry:
Ministry of Labour and Employment
bihar act 005 of 1953 : Evacuee Interest (Separation) Supplementary Act, 1953
Central Acts
act 034 of 1953 : Estate Duty Act, 1953 [Repealed]
Central Acts
Act 034 of 1953 : Estate Duty Act, 1953
Central Acts
act 010 of 1955 : Essential Commodities Act, 1955
Central Acts
Date:
1 Apr 1955
Department:
Department of Consumer Affairs
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
act 057 of 1957 : Estate Duty and Tax on Railway Passenger Fares (Distribution) Act, 1957 [Repealed]
Central Acts
Act 057 of 1957 : Estate Duty and Tax on Railway Passenger Fares (Distribution) Act, 1957
Central Acts
act 031 of 1959 : Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959
Central Acts
Date:
2 Sep 1959
Ministry:
Ministry of Labour and Employment
Act 038 of 1960 : Central Excises (Conversion to Metric Units) Act, 1960
Central Acts
act 031 of 1959 : Employment Exchanges (Compulsory Notification of Vacancies) Rules, 1960
Central Acts
jammu and kashmir act 015 of 1961 : Employees' Provident Funds and Miscellaneous Provisions Act, 1961
Central Acts
act 034 of 1962 : Extradition Act, 1962
Central Acts
Ministry:
Ministry of External Affairs
act 022 of 1963 : Export (Quality Control and Inspection) Act, 1963
Central Acts
Department:
Department of Commerce
Ministry:
Ministry of Commerce and Industry
act 034 of 1968 : Enemy Property Act, 1968
Central Acts
Date:
20 Aug 1968
Department:
Department of Internal Security
Ministry:
Ministry of Home Affairs
Act 12 of 1974 : The Economic Offences (Inapplicability of Limitation) Act, 1974
Central Acts
Date:
26 Mar 1974
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 004 of 1974 : Esso (Acquisition of Undertakings in India) Act, 1974 [Repealed]
Central Acts
act 054 of 1974 : East Punjab Urban Rent Restriction Act (Extension to Chandigarh) Act, 1974
Central Acts
Ministry:
Ministry of Housing and Urban Affairs
act 012 of 1974 : Economic Offences (Inapplicability of Limitation) Act, 1974
Central Acts
Department:
Department of Revenue
Ministry:
Ministry of Finance
Act 10 of 1976 : The Election Laws (Extension to Sikkim) Act, 1976
Central Acts
Date:
24 Jan 1976
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
bihar act 013 of 1976 : Executive Magistrates (Temporary Powers) Act, 1976
Central Acts
act 019 of 1952 : Employees' Deposit-linked Insurance Scheme, 1976
Central Acts
act 010 of 1976 : Election Laws (Extension to Sikkim) Act, 1976
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 025 of 1976 : Equal Remuneration Act, 1976 [Repealed]
Central Acts
Date:
11 Feb 1976
Ministry:
Ministry of Labour and Employment
Act 06 of 1980 : The Central Excises and Salt and Additional Duties of Excise (Amendment) Act, 1980
Central Acts
Date:
11 Feb 1980
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 041 of 1980 : Essential Services Maintenance (Assam) Act, 1980
Central Acts
Department:
Department of States
Ministry:
Ministry of Home Affairs
act 018 of 1981 : Essential Commodities (Special Provisions) Act, 1981 [Repealed]
Central Acts
Act 018 of 1981 : Essential Commodities (Special Provisions) Act, 1981
Central Acts
act 028 of 1981 : Export-Import Bank of India Act, 1981
Central Acts
Department:
Department of Financial Services
Ministry:
Ministry of Finance
Act 058 of 1982 : Central Excise Laws (Amendment and Validation) Act, 1982
Central Acts
Act 42 of 1982 : The East Punjab Urban Rent Restriction (Chandigarh Amendment) Act, 1982
Central Acts
Date:
20 Aug 1982
Department:
Department of Home
Ministry:
Ministry of Home Affairs
act 012 of 1950 : Emblems and Names (Prevention of Improper Use) Rules, 1982
Central Acts
act 001 of 1944 : Central Excise Laws (Amendment and Validation) Act, 1982 [Repealed]
Central Acts
act 031 of 1983 : Emigration Rules, 1983
Central Acts
act 031 of 1983 : The Emigration Act, 1983
Central Acts
Date:
10 Sep 1983
Ministry:
Ministry of External Affairs
Act 079 of 1985 : Central Excises and Salt (Amendment) Act, 1985
Central Acts
act 029 of 1986 : Environment (Protection) Act, 1986
Central Acts
Date:
23 May 1986
Ministry:
Ministry of Environment, Forest and Climate Change
act 035 of 1987 : The Expenditure-tax Act, 1987
Central Acts
Date:
14 Sep 1987
Department:
Department of Revenue
Ministry:
Ministry of Finance
act 045 of 1860 : Employees's Provident Funds and Miscellaneous Provisions (Amendment) Act, 1988
Central Acts
Act 033 of 1988 : Employees' Provident Funds and Miscellaneous Provisions (Amendment) Act, 1988
Central Acts
act 034 of 1948 : Employees' State Insurance (Amendment) Act, 1989 [Repealed]
Central Acts
Act 029 of 1989 : Employees' State Insurance (Amendment) Act, 1989
Central Acts
act 052 of 1962 : Central Excises and Customs Laws (Amendment) Act, 1991 [Repealed]
Central Acts
Act 040 of 1991 : Central Excises and Customs Laws (Amendment) Act, 1991
Central Acts
act 011 of 1991 : Election Commission (Conditions of Service of Election Commissioners and Transaction of Business) Act, 1991
Central Acts
Department:
Legislative Department
Ministry:
Ministry of Law and Justice
act 046 of 1993 : The Employment of Manual Scavengers and Construction of Dry Latrines (Prohibition) Act, 1993
Central Acts
Date:
5 Jun 1993
Ministry:
Ministry of Housing and Urban Affairs
act 019 of 1952 : Employees' Pension Scheme, 1995
Central Acts
act 008 of 1923 : Employee's Compensation (Venue of Proceedings) Rules, 1996
Central Acts
act 046 of 1993 : Employment of Manual Scavengers etc. Rules, 1997
Central Acts
act 014 of 1998 : Electricity Regulatory Commissions Act, 1998 [Repealed]
Central Acts
Act 014 of 1998 : Electricity Regulatory Commissions Act, 1998
Central Acts
delhi act 002 of 2001 : Electricity Reform Act, 2000
Central Acts
act 052 of 2001 : Energy Conservation Act, 2001
Central Acts
Ministry:
Ministry of Power
act 102 of 1956 : Eligibility Requirement for Taking Admission etc. Regulations, 2002
Central Acts
act 001 of 1872 : Evidence (Amendment) Act, 2002 [Repealed]
Central Acts
Act 004 of 2003 : Evidence (Amendment) Act, 2002
Central Acts
act 001 of 2002 : Essential Services (Maintenance) Ordinance Repeal Act, 2001
Central Acts
act 045 of 1860 : Election Laws (Amendment) Act, 2003 [Repealed]
Central Acts
act 010 of 1955 : Essential Commodities (Amendment) Act, 2003 [Repealed]
Central Acts
Act 037 of 2003 : Essential Commodities (Amendment) Act, 2003
Central Acts
Act 046 of 2003 : Election and Other Related Laws (Amendment) Act, 2003
Central Acts
Act 024 of 2003 : Election Laws (Amendment) Act, 2003
Central Acts
act 043 of 1951 : Election and Other Related Laws (Amendment) Act, 2003 [Repealed]
Central Acts
act 036 of 2003 : Electricity Act, 2003
Central Acts
Ministry:
Ministry of Power
act 036 of 2003 : Electricity Rules, 2005
Central Acts
act 036 of 2003 : Electricity (Procedure for Previous Publication) Rules, 2005
Central Acts
act 036 of 2003 : Electricity (Removal of Difficulty) (Fifth) Order, 2005
Central Acts
act 036 of 2003 : Electricity (Removal of Difficulty) (Fourth) Order, 2005
Central Acts
act 036 of 2003 : Electricity (Removal of Difficulty) (Third) Order, 2005
Central Acts
act 036 of 2003 : Electricity (Removal of Difficulties) Second Order, 2005
Central Acts
act 036 of 2003 : Electricity (Removal of Difficulties) (Eighth) Order, 2005
Central Acts
act 036 of 2003 : Electricity (Removal of Difficulty) (Seventh) Order, 2005
Central Acts
act 036 of 2003 : Electricity (Removal of Difficulties) Order, 2005
Central Acts
Act 054 of 2006 : Essential Commodities (Amendment) Act, 2006
Central Acts
act 036 of 2003 : Electricity (Amendment) Act, 2007 [Repealed]
Central Acts
act 052 of 2001 : Energy Conservation (the Form etc. by Designated Consumers) Rules, 2007
Central Acts
Act 026 of 2007 : Electricity (Amendment) Act, 2007
Central Acts
act 007 of 2007 : English and Foreign Languages University Act, 2006
Central Acts
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 005 of 2007 : The Central Educational Institutions (Reservation in Admission) Act, 2006
Central Acts
Date:
3 Jan 2007
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 002 of 1934 : Exchange Traded Currency Options (Reserve Bank) Directions, 2010
Central Acts
act 004 of 1884 : Explosives Rules, 2008
Central Acts
act 052 of 2001 : Energy Conservation (Form etc. of Accredited Energy Auditor) Rules, 2008
Central Acts
bihar act 035 of 1948 : Entertainment Tax Act, 1948
Central Acts
Act 036 of 2009 : Essential Commodities (Amendment and Validation) Act, 2009
Central Acts
act 052 of 2001 : Energy Conservation (Amendment) Act, 2010 [Repealed]
Central Acts
act 052 of 2001 : Energy Conservation (Inspection) Rules, 2009
Central Acts
act 010 of 1955 : Essential Commodities (Amendment) Act, 2010 [Repealed]
Central Acts
act 034 of 1948 : Employees' State Insurance (Amendment) Act, 2010 [Repealed]
Central Acts
Act 028 of 2010 : Energy Conservation (Amendment) Act, 2010
Central Acts
Act 035 of 2010 : Essential Commodities (Amendment) Act, 2010
Central Acts
Act 018 of 2010 : Employees' State Insurance (Amendment) Act, 2010
Central Acts
act 028 of 1981 : Export-Import Bank of India (Amendment) Act, 2011 [Repealed]
Central Acts
Act 031 of 2012 : Central Educational Institutions (Reservation in Admission) Amendment Act, 2012
Central Acts
Act 011 of 2012 : Export-Import Bank of India (Amendment) Act, 2011
Central Acts
act 005 of 2007 : Central Educational Institutions (Reservation in Admission) Amendment Act, 2012 [Repealed]
Central Acts
Act 001 of 2013 : Enforcement of Security Interest and Recovery of Debts Laws (Amendment) Act, 2012
Central Acts
act 034 of 1948 : ESIC, Deputy Director Recruitment Regulations, 2014
Central Acts
telangana act 017 of 1968 : Excise Act, 1968
Central Acts
act 034 of 1948 : ESIC (Medical Teaching Faculty posts), Recruitment Regulations, 2015
Central Acts
act 034 of 1948 : ESIC, Commissioner (Medical Education), Recruitment Regulations, 2015
Central Acts
act 034 of 1968 : Enemy Property Rules, 2015
Central Acts
act 021 of 2000 : Electronic Signature or Electronic Authentication Technique and Procedure Rules, 2015
Central Acts
act 021 of 2000 : E-mail policy of Government of India
Central Acts
telangana act 016 of 1329f : Eunuchs Act, 1329
Central Acts
telangana act 020 of 1971 : Essential Services Maintenance Act, 1971
Central Acts
telangana act 014 of 1991 : Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991
Central Acts
telangana act 012 of 1993 : Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993
Central Acts
act 029 of 1986 : E-Waste (Management) Rules, 2016
Central Acts
act 043 of 1950 : Election Laws (Amendment) Act, 2016 [Repealed]
Central Acts
Ord 008 of 2016 1 : Enemy Property (Amendment and Validation) Fifth Ordinance, 2016
Central Acts
Ord 003 of 2016 : Enemy Property (Amendment and Validation) Second Ordinance, 2016
Central Acts
Act 010 of 2016 : Election Laws (Amendment) Act, 2016
Central Acts
Ord 001 of 2016 : Enemy Property (Amendment and Validation) Ordinance, 2016
Central Acts
Ord 006 of 2016 : Enemy Property (Amendment and Validation) Third Ordinance, 2016
Central Acts
Act 044 of 2016 : Enforcement of Security Interest and Recovery of Debts Laws and Miscellaneous Provisions (Amendment) Act, 2016
Central Acts
act 052 of 2001 : Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016
Central Acts
u p act 027 of 2016 : Era University, Lucknow, Uttar Pradesh Act, 2016
Central Acts
telangana act 015 of 1954 : Electricity Supply Undertakings (Acquisition) Act, 1954
Central Acts
act 034 of 1948 : ESIC, Additional Commissioner Recruitment Regulations, 2017
Central Acts
act 034 of 1948 : Employees' State Insurance Act, 1948
Central Acts
Act 011 of 2017 : Employee's Compensation (Amendment) Act, 2017
Central Acts
Act 003 of 2017 : Enemy Property (Amendment and Validation) Act, 2017
Central Acts
act 052 of 2001 : Energy Conservation Building Code Rules, 2018
Central Acts
act 029 of 1986 : Environmental Conditions for Buildings and Constructions
Central Acts
act 034 of 1948 : ESIC, Assistant Director (Official Language) Recruitment Regulations, 2018
Central Acts
ord 013 of 2019 : Central Educational Institutions (Reservation in Teachers' Cadre) Ordinance, 2019
Central Acts
act 034 of 1948 : ESIC, Senior Translator Recruitment Regulations, 2019
Central Acts
u p act 022 of 2019 : Education Service Selection Commission Act, 2019
Central Acts
act 034 of 1948 : ESIC, Senior Translator Recruitment Regulations, 2019
Central Acts
act 034 of 1948 : ESIC (Private Secretary) Recruitment Regulations, 2019
Central Acts
act 010 of 2019 : The Central Educational Institutions (Reservation in Teachers Cadre) Act, 2019
Central Acts
Date:
9 Jul 2019
Department:
Department of Higher Education
Ministry:
Ministry of Human Resource Development
act 010 of 1955 : Essential Commodities (Amendment) Ordinance, 2020
Central Acts
karnataka ord 007 of 2020 : Epidemic Diseases Ordinance, 2020
Central Acts
act 019 of 1952 : Employees' Provident Fund Organisation Senior Secretariat Assistant, Recruitment Rules, 2020
Central Acts
act 003 of 1897 : Epidemic Diseases (Amendment) Ordinance, 2020
Central Acts
act 025 of 2021 : The Essential Defence Services Act, 2021
Central Acts
Department:
Department of Defence Production
Ministry:
Ministry of Defence
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