Extending Prisons Act, 1870 to Coorg [Repealed]
ACTNO. 2 OF 1871
01 January, 1872
Repealed by Act 12 of 1891
Passed by the Governor General of India in Council.
(Received the assent of the Governor General on the 13th January 1871).
An Act to extend the Prisons' Act, 1870, to Coorg.
PREAMBLE
Preamble. For the purpose of extending the Prisons' Act, 1870, to Coorg; It is hereby enacted as follows:
Section 1. Extension to Coorg of Act XXVI of 1870
The said Act shall extend to the territories under the administration of the Chief Commissioner of Coorg, but subject to the following modifications (that is to say):
(a). The preamble and sections one and six shall be construed as if, after the words Central Provinces, the word Coorg were inserted.
(b). Section one shall be construed as if, for the words and figures December, 1870, the words and figures February, 1871 were substituted.