Name of the post

Number of post

Classification

Level in the Pay Matrix

Whether selection or non-selection post

(1)

(2)

(3)

(4)

(5)

Senior Translator

41*

*(2019) Subject to variation dependent on workload.

Employees' State Insurance Corporation, Group B , Non-Ministerial, Non-Gazetted.

Level-7 (Rs. 44,900-1,42,400)

Selection

Age limit for direct recruits

Educational and other qualification required for direct recruits

Whether age and educational qualification prescribed for direct recruits will apply in the case of promotees

Period of probation, if any

Method of recruitment whether by direct recruitment or by promotion or by deputation or absorption and percentage of the vacancies to be filled by various methods

(6)

(7)

(8)

(9)

(10)

Not applicable

Not applicable

Not applicable

Not applicable

By promotion failing which by deputation including short-term contract

In case of recruitment by promotion or deputation or absorption grades from which promotion or deputation or absorption to be made.

(11)

Promotion:

From amongst Junior Translators in Level-6 (Rs. 35,400-1,12,400) in the pay matrix having five years' regular service in the grade.

Note 1. For promotion to the post of Senior Translators the officer should have completed ten working days Level A training as devised by the Employees' State Insurance Corporation:

Provided that those persons who have not completed training for promotion before the date of meeting of Departmental Promotion Committee shall also be considered subject to condition that the required training should be completed within one year of the date of meeting of Departmental Promotion Committee.

Note 2. Those persons who are due to retire within two years shall be exempted from completion of such training for promotion.

Note 3. Where juniors who have completed their qualifying or eligibility service are being considered for promotion, their seniors shall also be considered provided they are not short of the requisite qualifying or eligibility service by more than half of such qualifying or eligibility service or two years, whichever is less, and have successfully completed their probation period, for promotion to the next higher grade along with their juniors who have already completed such qualifying or eligibility service.

Deputation (Including short-term contract):

Officers from the Central Government or State Governments or Union territories or Public Sector Undertakings or Statutory and autonomous bodies

(a) (i) holding analogous post on regular basis in the parent cadre or department; or

(ii) having five years' regular service in the grade rendered after appointment thereto on a regular basis in posts in Level-6 (Rs. 35,400-1,12,400) in the pay matrix; and

(b) possessing the educational qualifications and experience as under:

(i) Master's degree of a recognized University in Hindi with English as a compulsory or elective subject or as the medium of examination at the degree level; or

Master's degree of a recognized University in English with Hindi as a compulsory or elective subject or as the medium of examination at the degree level; or

Master's degree of a recognized University in any subject other than Hindi or English, with Hindi medium and English as a compulsory or elective subject or as the medium of examination at the degree level; or

Master's degree of a recognized University in any subject other than Hindi or English, with English medium and Hindi as a compulsory or elective subject or as the medium of a examination at the degree level; or

Master's degree of a recognized University in any subject other than Hindi or English, with Hindi and English as compulsory or elective subjects or either of the two as a medium of examination and the other as a compulsory or elective subject at the degree level; and

(ii) recognized Diploma or Certificate course in translation from Hindi to English and vice versa or three years' experience of translation work from Hindi to English and vice versa in a Central Government or State Government office, including Government of India undertaking.

Note 1. The departmental officers in the feeder category who are in direct line of promotion shall not be eligible for consideration for appointment on deputation. Similarly, deputationists shall not be eligible for consideration for appointment by promotion.

[Period of deputation (including short-term contract) including period of deputation (including short-term contract) in another ex-cadre post held immediately preceding this appointment in the same or some other organization or department of the Central Government shall ordinarily not to exceed three years. The maximum age limit for appointment by deputation (including short-term contract) shall be not exceeding 56 years as on the closing date of receipt of applications].

If a Departmental Promotion Committee exists what is its composition

Circumstances in which Union Public Service Commission is to be consulted in making recruitment

(12)

(13)

Consultation with Union Public Service Commission is necessary on each occasion.

Member