Essential Services (Maintenance) Ordinance Repeal Act, 2001
ACTNO. 1 OF 2002
01 April, 2002
An Act to repeal the Essential Services (Maintenance) Ordinance, 1941
Be it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Essential Services (Maintenance) Ordinance Repeal Act, 2001.
Section 2. Repeal of Ordinance 11 of 1941
The Essential Services (Maintenance) Ordinance, 1941 is hereby repealed.
1. Received the assent of the President on 4-1-2002 and published in the Gazette of India, Extra., Part II, Section 1.