Acts Starting With C

Constitution of India
Central Acts
Act 19 of 1838 : The Coasting vessels Act, 1838
Central Acts Date: 26 Aug 1838 Ministry: Ministry of Shipping
act 019 of 1838 : Coasting-Vessels Act, 1838
Central Acts Ministry: Ministry of Ports, Shipping and Waterways
act 015 of 1851 : Cotton-frauds, Bombay [Repealed]
Central Acts
act 024 of 1852 : Crimping Act, 1852 [Repealed]
Central Acts
act 029 of 1852 : Circuits of Judicial Commissioners (Bombay) Act, 1852 [Repealed]
Central Acts
act 013 of 1852 : Calcutta Police Act, 1852 [Repealed]
Central Acts
act 010 of 1852 : Constituting Commissioners for the Improvement of the Town of Calcutta Act, 1852 [Repealed]
Central Acts
act 016 of 1852 : Criminal Procedure (Supreme Courts) Act, 1852 [Repealed]
Central Acts
act 001 of 1852 : Customs (Bombay) Act, 1852 [Repealed]
Central Acts
act 001 of 1853 : Corporal Punishment (Madras and Bombay) Act, 1853 [Repealed]
Central Acts
act 036 of 1855 : Contraband Salt (Agra) Act, 1855 [Repealed]
Central Acts
act 017 of 1855 : Copper Currency Straits Settlements Act, 1855 [Repealed]
Central Acts
Act 012 of 1856 : Civil Courts Amins Act, 1856
Central Acts
act 012 of 1856 : Civil Courts Amins Act, 1856 [Repealed]
Central Acts
act 004 of 1856 : Cattle Killing Act, 1856 [Repealed]
Central Acts
act 018 of 1856 : Calcutta Land-Revenue Act, 1856 [Repealed]
Central Acts
act 014 of 1856 : Conservancy Presidency-Towns Act, 1856 [Repealed]
Central Acts
act 018 of 1856 : The Calcutta Land-Revenue Act, 1856
Central Acts Date: 23 Aug 1856 Department: Department of States Ministry: Ministry of Home Affairs
act 008 of 1857 : Courts Martial Act, 1857 [Repealed]
Central Acts
act 002 of 1857 : Calcutta University Act, 1857 [Repealed]
Central Acts
act 030 of 1863 : Claims against Native Government of Oudh Act, 1857 [Repealed]
Central Acts
act 003 of 1857 : Cattle Trespass Act, 1857 [Repealed]
Central Acts
act 010 of 1858 : Confiscation, etc. for Rebellion Act, 1858 [Repealed]
Central Acts
act 017 of 1856 : Criminal Process Act, 1858 [Repealed]
Central Acts
act 011 of 1858 : Corporal Punishment Act, 1858 [Repealed]
Central Acts
act 017 of 1858 : Cambay Gulf Light Dues Act, 1858 [Repealed]
Central Acts
Act 012 of 1859 : Calcutta Pilots Act, 1859
Central Acts
act 012 of 1859 : Calcutta Pilots Act, 1859 [Repealed]
Central Acts
act 003 of 1861 : Customs Duty (Cochin) Act, 1861 [Repealed]
Central Acts
act 023 of 1861 : Code of Civil Procedure Act, 1861 [Repealed]
Central Acts
act 025 of 1861 : Code of Criminal Procedure Act, 1861 [Repealed]
Central Acts
act 022 of 1861 : Cattle Trespasses Act, 1861 [Repealed]
Central Acts
act 006 of 1861 : Commencement of Penal Code Act, 1861 [Repealed]
Central Acts
act 013 of 1862 : Calcutta Police Act, 1862 [Repealed]
Central Acts
act 024 of 1862 : Crimping Act, 1862 [Repealed]
Central Acts
act 016 of 1862 : Criminal Procedure (Supreme Courts) Act, 1862 [Repealed]
Central Acts
act 032 of 1863 : Continuing Act, 1863 [Repealed]
Central Acts
act 008 of 1863 : Confinement of Prisoners Sentenced by Courts Act, 1863 [Repealed]
Central Acts
act 026 of 1863 : Customs Duties Act, 1863 [Repealed]
Central Acts
act 001 of 1863 : Civil Courts (Burma) Act, 1863 [Repealed]
Central Acts
act 006 of 1863 : Consolidated Customs Act, 1863 [Repealed]
Central Acts
act 008 of 1864 : Comptoir d'Escompte de Paris Act, 1864 [Repealed]
Central Acts
act 023 of 1864 : Customs-Duties Act, 1864 [Repealed]
Central Acts
act 003 of 1865 : Carriers Act, 1865 [Repealed]
Central Acts
act 021 of 1866 : Converts' Marriage Dissolution Act, 1866 [Repealed]
Central Acts
act 001 of 1866 : Currency Amendment Act, 1866 [Repealed]
Central Acts
act 018 of 1866 : Customs Duty on Saltpetre Act, 1866 [Repealed]
Central Acts
act 029 of 1866 : Court of Requests, Straits Settlements Act, 1866
Central Acts
act 010 of 1866 : Companies Act, 1866 [Repealed]
Central Acts
Act 021 of 1866 : Converts' Marriage Dissolution Act, 1866
Central Acts
act 008 of 1866 : Criminal Procedure Act, 1866 [Repealed]
Central Acts
act 005 of 1868 : Commissioner in Sindh (Delegation of Powers) Act, 1868 [Repealed]
Central Acts
act 025 of 1868 : Coorg Courts Act, 1868 [Repealed]
Central Acts
act 014 of 1868 : Contagious Diseases Act, 1868 [Repealed]
Central Acts
act 010 of 1868 : Consolidated Customs Amendment Act, 1868 [Repealed]
Central Acts
Act 008 of 1869 : Code of Criminal Procedure Amendment Act, 1869
Central Acts
Act 017 of 1869 : Consolidated Customs' (Amendment) Act, 1869
Central Acts
Act 012 of 1869 : Customs Duties (Amendment) Act, 1869
Central Acts
act 028 of 1870 : Commitments from Andamans Act, 1870 [Repealed]
Central Acts
act 023 of 1870 : Coinage Act, 1870 [Repealed]
Central Acts
act 017 of 1870 : Customs Duties Act, 1870 [Repealed]
Central Acts
act 007 of 1870 : The Court-Fees Act, 1870
Central Acts Date: 11 Mar 1870 Department: Department of Justice Ministry: Ministry of Law and Justice
act 027 of 1871 : Criminal Tribes Act, 1871 [Repealed]
Central Acts
act 004 of 1871 : The Coroners Act, 1871
Central Acts Date: 27 Jan 1871 Department: Department of States Ministry: Ministry of Home Affairs
act 001 of 1871 : Cattle-Trespass Act, 1871
Central Acts Department: Department of Animal Husbandry and Dairying Ministry: Ministry of Agriculture and Farmers Welfare
act 027 of 1872 : Criminal Procedure Code (Sindh) Act, 1872 [Repealed]
Central Acts
act 010 of 1872 : Code of Criminal Procedure Act, 1872 [Repealed]
Central Acts
act 009 of 1872 : Contract Act, 1872
Central Acts
act 011 of 1874 : Criminal Procedure Act, 1874 [Repealed]
Central Acts
act 003 of 1875 : Correcting Act, 1874 [Repealed]
Central Acts
act 006 of 1876 : The Chutia Nagpur ( Chota Nagpur ) Encumbered Estates Act, 1876
Central Acts Date: 14 Mar 1876 Department: Department of States Ministry: Ministry of Home Affairs
act 003 of 1880 : Cantonments Act, 1880 [Repealed]
Central Acts
act 015 of 1880 : Census Act, 1880 [Repealed]
Central Acts
act 008 of 1880 : Correction of a Clerical Error in the Limitation Act, 1877 [Repealed]
Central Acts
act 012 of 1888 : The City of Bombay Municipal (Supplementary) Act, 1888
Central Acts Date: 12 Oct 1888 Department: Department of States Ministry: Ministry of Home Affairs
act 006 of 1890 : Charitable Endowments Act, 1890
Central Acts Date: 17 Mar 1890 Department: Legislative Department Ministry: Ministry of Law and Justice
Act 016 of 1891 : Colonial Courts of Admiralty Act, 1891
Central Acts
Act 023 of 1899 : Church of Scotland Kirk Sessions Act, 1899
Central Acts
act 023 of 1899 : Church of Scotland Kirk Sessions Act, 1899 [Repealed]
Central Acts
act 003 of 1906 : Coinage Act, 1906 [Repealed]
Central Acts
Act 014 of 1908 : Criminal Law Amendment Act, 1908
Central Acts
act 005 of 1908 commercial disputes : Civil Procedure Code, 1908 (For Commercial Disputes)
Central Acts
act 005 of 1908 : Civil Procedure Code, 1908
Central Acts Date: 21 Mar 1908 Department: Legislative Department Ministry: Ministry of Law and Justice
act 002 of 1912 : The Co-operative Societies Act, 1912
Central Acts Date: 1 Mar 1912 Ministry: Ministry of Cooperation
act 003 of 1914 : Copyright Act, 1914 [Repealed]
Central Acts
act 023 of 1918 : Cotton Cloth Act, 1918 [Repealed]
Central Acts
act 020 of 1918 : Companies (Foreign Interests) Act, 1918 [Repealed]
Central Acts
Act 023 of 1918 : Cotton Cloth Act, 1918
Central Acts
act 002 of 1918 : Cinematograph Act, 1918 [Repealed]
Central Acts
Act 005 of 1918 : Criminal Justice, Aden (Amendment) Act, 1918
Central Acts
Act 020 of 1918 : Companies (Foreign Interests) Act, 1918
Central Acts
act 012 of 1918 : Companies Restriction Act, 1918 [Repealed]
Central Acts
act 015 of 1919 : Calcutta High Court (Jurisdictional Limits) Act, 1919
Central Acts Department: Department of Justice Ministry: Ministry of Law and Justice
act 005 of 1908 : Code of Civil Procedure (Amendment) Act, 1920 [Repealed]
Central Acts
Act 046 of 1920 : Cutchi Memons Act, 1920
Central Acts
Act 024 of 1920 : Code of Civil Procedure (Amendment) Act, 1920
Central Acts
act 014 of 1920 : The Charitable and Religious Trusts Act, 1920
Central Acts Date: 20 Mar 1920 Department: Legislative Department Ministry: Ministry of Law and Justice
act 014 of 1923 : Cotton Cess Act, 1923 [Repealed]
Central Acts
Act 014 of 1923 : Cotton Cess Act, 1923
Central Acts
act 006 of 1923 : The Cantonments (House Accommodation) Act, 1923
Central Acts Date: 5 Mar 1923 Department: Department of Defence Ministry: Ministry of Defence
act 012 of 1925 : Cotton Ginning and Pressing Factories Act, 1925 [Repealed]
Central Acts
act 031 of 1925 : Coal Grading Board Act, 1925 [Repealed]
Central Acts
Act 031 of 1925 : Coal Grading Board Act, 1925
Central Acts
Act 012 of 1925 : Cotton Ginning and Pressing Factories Act, 1925
Central Acts
act 026 of 1925 : Carriage of Goods by Sea Act, 1925
Central Acts Ministry: Ministry of Shipping
Act 019 of 1929 : Child Marriage Restraint Act, 1929
Central Acts
act 019 of 1929 : Child Marriage Restraint Act, 1929 [Repealed]
Central Acts
Act 019 of 1930 : Companies (Amendment) Act, 1930
Central Acts
Act 007 of 1931 : Cantonments (Amendment) Act, 1931
Central Acts
Act 23 of 1932 : The Criminal Law (Amendment) Act, 1932
Central Acts Date: 18 Dec 1932 Department: Department of Internal Security Ministry: Ministry of Home Affairs
Act 023 of 1932 : Criminal Law Amendment Act, 1932
Central Acts
act 005 of 1908 : Code of Civil Procedure (Amendment) Act, 1932 [Repealed]
Central Acts
Act 021 of 1932 : Code of Criminal Procedure (Amendment) Act, 1932
Central Acts
Act 010 of 1932 : Code of Civil Procedure (Amendment) Act, 1932
Central Acts
Act 017 of 1932 : Cantonments (Amendment) Act, 1932
Central Acts
act 002 of 1933 : Children (Pledging of Labour) Act, 1933 [Repealed]
Central Acts
Criminal law amendment act 1935 : Criminal Law Amendment Act, 1935
Central Acts
Act 020 of 1938 : Criminal Law Amendment Act, 1938
Central Acts
act 010 of 1938 : Cutchi Memons Act, 1938
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 030 of 1939 : Commercial Documents Evidence Act, 1939
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
Act 011 of 1940 : Coal Mines Safety (Stowing) Amendment Act, 1940
Central Acts
Act 015 of 1941 : Code of Criminal Procedure (Second Amendment) Act, 1941
Central Acts
Act 014 of 1941 : Code of Criminal Procedure (Amendment) Act, 1941
Central Acts
act 007 of 1942 : Coffee Act, 1942
Central Acts Department: Department of Commerce Ministry: Ministry of Commerce and Industry
bombay act 030 of 1942 : Cotton Control Act, 1942
Central Acts
act 045 of 1860 : Criminal Law Amendment Ordinance, 1944
Central Acts
Act 010 of 1944 : Coconut Committee Act, 1944
Central Acts
bombay act 027 of 1946 : Cotton (Statistic) Act, 1946
Central Acts
act 026 of 1947 : Control of Shipping Act, 1947 [Repealed]
Central Acts
act 032 of 1947 : Coal Mines Labour Welfare Fund Act, 1947 [Repealed]
Central Acts
Act 026 of 1947 : Control of Shipping Act, 1947
Central Acts
Act 032 of 1947 : Coal Mines Labour Welfare Fund Act, 1947
Central Acts
act 038 of 1948 : Continuance of Legal Proceedings Act, 1948 [Repealed]
Central Acts
Act 038 of 1948 : Continuance of Legal Proceedings Act, 1948
Central Acts
bombay act 071 of 1948 : Children Act, 1948
Central Acts
bombay act 040 of 1948 : City Civil Court Act, 1948
Central Acts
act 033 of 1948 : Calcutta Port (Pilotage) Act, 1948
Central Acts Ministry: Ministry of Shipping
act 037 of 1948 : Census Act, 1948
Central Acts Department: Department of Home Ministry: Ministry of Home Affairs
act 046 of 1948 : The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948
Central Acts Date: 3 Sep 1948 Ministry: Ministry of Coal
act 038 of 1949 : Chartered Accountants Act, 1949
Central Acts Ministry: Ministry of Corporate Affairs
act 067 of 1950 : Cooch-Behar (Assimilation of Laws) Act, 1950 [Repealed]
Central Acts
act 049 of 1950 : Contingency Fund of India Act, 1950
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
Constitution (01st amendment) act 1951 : Constitution ( 1st Amendment) Act, 1951
Central Acts
act 054 of 1951 : Companies (Donations to National Funds) Act, 1951
Central Acts Ministry: Ministry of Corporate Affairs
act 012 of 1952 : Coal Mines (Conservation and Safety) Act, 1952 [Repealed]
Central Acts
act 032 of 1952 : Contempt of Courts Act, 1952 [Repealed]
Central Acts
Act 032 of 1952 : Contempt of Courts Act, 1952
Central Acts
Act 012 of 1952 : Coal Mines (Conservation and Safety) Act, 1952
Central Acts
act 060 of 1952 : The Commissions of Inquiry Act, 1952
Central Acts Date: 14 Aug 1952 Department: Department of Home Ministry: Ministry of Home Affairs
act 037 of 1952 : Cinematograph Act, 1952
Central Acts Date: 21 Mar 1952 Ministry: Ministry of Information and Broadcasting
act 032 of 1953 : Collection of Statistics Act, 1953 [Repealed]
Central Acts
Constitution (02nd amendment) act 1952 : Constitution ( 2nd Amendment) Act, 1952
Central Acts
Act 032 of 1953 : Collection of Statistics Act, 1953
Central Acts
act 041 of 1953 : Calcutta High Court (Extension of Jurisdiction) Act, 1953
Central Acts Department: Department of Justice Ministry: Ministry of Law and Justice
act 045 of 1953 : The Coir Industry Act, 1953
Central Acts Date: 23 Dec 1953 Ministry: Ministry of Micro, Small and Medium Enterprises
act 036 of 1954 : Chandernagore (Merger) Act, 1954 [Repealed]
Central Acts
Act 036 of 1954 : Chandernagore (Merger) Act, 1954
Central Acts
Act 019 of 1955 : Commanders-in-Chief (Change in Designation) Act, 1955
Central Acts
Constitution (03rd amendment) act 1954 : Constitution ( 3rd Amendment) Act, 1954
Central Acts
Constitution (04th amendment) act 1955 : Constitution ( 4th Amendment) Act, 1955
Central Acts
Constitution (05th amendment) act 1955 : Constitution ( 5th Amendment) Act, 1955
Central Acts
act 019 of 1955 : Commanders-in-Chief (Change in Designation) Act, 1955 [Repealed]
Central Acts
act 057 of 1955 : Citizenship Act, 1955
Central Acts Date: 30 Dec 1955 Department: Department of Internal Security Ministry: Ministry of Home Affairs
Constitution (07th amendment) act 1956 : Constitution ( 7th Amendment) Act, 1956
Central Acts
Constitution (06th amendment) act 1956 : Constitution ( 6th Amendment) Act, 1956
Central Acts
act 001 of 1956 : Companies Act, 1956 [Repealed]
Central Acts
bombay act 046 of 1956 : Contingency Fund Act, 1956
Central Acts
act 063 of 1957 : Countess of Dufferin's Fund Act, 1957 [Repealed]
Central Acts
Act 063 of 1957 : Countess of Dufferin's Fund Act, 1957
Central Acts
act 020 of 1957 : Coal Bearing Areas (Acquisition and Development) Act, 1957
Central Acts Ministry: Ministry of Coal
act 046 of 1957 : Cantonments (Extension of Rent Control Laws) Act, 1957
Central Acts Department: Department of Defence Ministry: Ministry of Defence
act 014 of 1957 : Copyright Act, 1957
Central Acts Date: 4 Jun 1957 Department: Department of Promotion of Industry and Internal Trade Ministry: Ministry of Commerce and Industry
act 023 of 1959 : Cost and Works Accountants Act, 1959
Central Acts Ministry: Ministry of Corporate Affairs
act 040 of 1960 : Customs Duties and Cesses (Conversion to Metric Units) Act, 1960 [Repealed]
Central Acts
Act 040 of 1960 : Customs Duties and Cesses (Conversion to Metric Units) Act, 1960
Central Acts
Constitution (08th amendment) act 1960 : Constitution ( 8th Amendment) Act, 1960
Central Acts
Constitution (09th amendment) act 1960 : Constitution ( 9th Amendment) Act, 1960
Central Acts
act 060 of 1960 : Children Act, 1960 [Repealed]
Central Acts
maharashtra act 020 of 1960 : Commercial Documents Evidence (Maharashtra Extension) Act, 1960
Central Acts
maharashtra act 014 of 1960 : Construction of References to 'District Magistrate' in the Hyderabad Area (Repeal) Act, 1960
Central Acts
Act 023 of 1961 : Criminal Law Amendment Act, 1961
Central Acts
act 043 of 1951 : Conduct of Elections Rules, 1961
Central Acts
Constitution (11th amendment) act 1961 : Constitution ( 11th Amendment) Act, 1961
Central Acts
Constitution (12th amendment) act 1962 : Constitution ( 12th Amendment) Act, 1962
Central Acts
Constitution (13th amendment) act 1962 : Constitution ( 13th Amendment) Act, 1962
Central Acts
Constitution (14th amendment) act 1962 : Constitution ( 14th Amendment) Act, 1962
Central Acts
act 052 of 1962 : Customs Act, 1962
Central Acts Date: 13 Dec 1962 Department: Department of Revenue Ministry: Ministry of Finance
act 021 of 1963 : Compulsory Deposit Scheme Act, 1963 [Repealed]
Central Acts
Act 021 of 1963 : Compulsory Deposit Scheme Act, 1963
Central Acts
Constitution (15th amendment) act 1963 : Constitution ( 15th Amendment) Act, 1963
Central Acts
Constitution (16th amendment) act 1963 : Constitution ( 16th Amendment) Act, 1963
Central Acts
Constitution (17th amendment) act 1964 : Constitution ( 17th Amendment) Act, 1964
Central Acts
act 007 of 1964 : Companies (Profits) Surtax Act, 1964
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
Act 42 of 1965 : The Cardamom Act, 1965
Central Acts Date: 8 Dec 1965 Department: Department of Commerce Ministry: Ministry of Commerce and Industry
act 042 of 1965 : Cardamom Act, 1965
Central Acts Department: Department of Commerce Ministry: Ministry of Commerce and Industry
Act 22 of 1966 : The Criminal Law Amendment (Amending) Act, 1966
Central Acts Date: 2 Sep 1966 Department: Department of Internal Security Ministry: Ministry of Home Affairs
Constitution (18th amendment) act 1966 : Constitution ( 18th Amendment) Act, 1966
Central Acts
Constitution (19th amendment) act 1966 : Constitution ( 19th Amendment) Act, 1966
Central Acts
Constitution (20th amendment) act 1966 : Constitution ( 20th Amendment) Act, 1966
Central Acts
Constitution (21st amendment) act 1967 : Constitution ( 21st Amendment) Act, 1967
Central Acts
Act 028 of 1967 : Court-Fees (Delhi Amendment) Act, 1967
Central Acts Department: Department of Justice Ministry: Ministry of Law and Justice
act 027 of 1968 : The Civil Defence Act, 1968
Central Acts Date: 24 May 1968 Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 045 of 1860 : Criminal and Election Laws Amendment Act, 1969
Central Acts
Act 035 of 1969 : Criminal and Election Laws Amendment Act, 1969
Central Acts
Constitution (22nd amendment) act 1969 : Constitution ( 22nd Amendment) Act, 1969
Central Acts
himachal pradesh act 027 of 1969 : Copying Fees Act, 1969
Central Acts
Constitution (23rd amendment) act 1969 : Constitution ( 23rd Amendment) Act, 1969
Central Acts
act 037 of 1970 : The Contract Labour (Regulation and Abolition) Act, 1970
Central Acts Date: 5 Sep 1970 Ministry: Ministry of Labour and Employment
act 020 of 1957 : Coal Bearing Areas (Acquisition and Development) Amendment and Validation Act, 1971 [Repealed]
Central Acts
act 064 of 1971 : Coking Coal Mines (Emergency Provisions) Act, 1971 [Repealed]
Central Acts
Act 054 of 1971 : Coal Bearing Areas (Acquisition and Development) Amendment and Validation Act, 1971
Central Acts
Constitution (24th amendment) act 1971 : Constitution ( 24th Amendment) Act, 1971
Central Acts
act 037 of 1970 : Contract Labour (Regulation and Abolition) Central Rules, 1971
Central Acts
Constitution (26th amendment) act 1971 : Constitution ( 26th Amendment) Act, 1971
Central Acts
Act 064 of 1971 : Coking Coal Mines (Emergency Provisions) Act, 1971
Central Acts
Constitution (27th amendment) act 1971 : Constitution ( 27th Amendment) Act, 1971
Central Acts
act 056 of 1971 : Comptroller and Auditor-General's (Duties, Powers and Conditions of Service) Act, 1971
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 070 of 1971 : Contempt of Courts Act, 1971
Central Acts Date: 24 Dec 1971 Department: Department of Justice Ministry: Ministry of Law and Justice
act 060 of 1952 : Commissions of Inquiry (Central) Rules, 1972
Central Acts
act 036 of 1972 : Coking Coal Mines (Nationalisation) Act, 1972 [Repealed]
Central Acts
act 058 of 1972 : Copper Corporation (Acquisition of Undertaking) Act, 1972
Central Acts
Constitution (25th amendment) act 1971 : Constitution ( 25th Amendment) Act, 1971
Central Acts
Act 036 of 1972 : Coking Coal Mines (Nationalisation) Act, 1972
Central Acts
Constitution (28th amendment) act 1972 : Constitution ( 28th Amendment) Act, 1972
Central Acts
Constitution (29th amendment) act 1972 : Constitution ( 29th Amendment) Act, 1972
Central Acts
act 069 of 1972 : Carriage by Air Act, 1972
Central Acts Date: 19 Dec 1972 Ministry: Ministry of Civil Aviation
Act 25 of 1973 : The Cinematograph (Amendment) Act, 1973
Central Acts Date: 27 May 1973 Ministry: Ministry of Information and Broadcasting
act 026 of 1973 : Coal Mines (Nationalisation) Act, 1973 [Repealed]
Central Acts
act 015 of 1973 : Coal Mines (Taking Over of Management) Act, 1973 [Repealed]
Central Acts
Act 015 of 1973 : Coal Mines (Taking Over of Management) Act, 1973
Central Acts
Constitution (30th amendment) act 1972 : Constitution ( 30th Amendment) Act, 1972
Central Acts
Constitution (31st amendment) act 1973 : Constitution ( 31st Amendment) Act, 1973
Central Acts
maharashtra act 033 of 1973 : College Teachers (Temporary Postponement of Confirmation) Act, 1973
Central Acts
act 037 of 1970 : Construction and Maintenance of Creches
Central Acts
act 020 of 1972 : Council of Architecture Rules, 1973
Central Acts
Act 017 of 1973 : Capital of Punjab (Development and Regulation) (Chandigarh Amendment) Act, 1973
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Constitution (32nd amendment) act 1973 : Constitution ( 32nd Amendment) Act, 1973
Central Acts
Constitution (33rd amendment) act 1974 : Constitution ( 33rd Amendment) Act, 1974
Central Acts
Constitution (34th amendment) act 1974 : Constitution ( 34th Amendment) Act, 1974
Central Acts
act 002 of 1974 : Criminal Procedure Code, 1973
Central Acts
Act 005 of 1908 : Civil Procedure Code, 1908
Central Acts
act 028 of 1974 : Coal Mines (Conservation and Development) Act, 1974
Central Acts Ministry: Ministry of Coal
act 052 of 1974 : Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
act 002 of 1974 : The Code of Criminal Procedure, 1973
Central Acts Date: 25 Jan 1974 Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 051 of 1975 : Customs Tariff Act, 1975
Central Acts
Act 049 of 1975 : Cigarettes (Regulation of Production, Supply and Distribution) Act, 1975
Central Acts
Constitution (35th amendment) act 1974 : Constitution ( 35th Amendment) Act, 1974
Central Acts
Constitution (36th amendment) act 1975 : Constitution ( 36th Amendment) Act, 1975
Central Acts
Constitution (37th amendment) act 1975 : Constitution ( 37th Amendment) Act, 1975
Central Acts
Constitution (39th amendment) act 1975 : Constitution ( 39th Amendment) Act, 1975
Central Acts
act 049 of 1975 : Cigarettes (Regulation of Production, Supply and Distribution) Act, 1975 [Repealed]
Central Acts
act 051 of 1975 : Customs Tariff Act, 1975
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
act 026 of 1973 : Coal Mines (Nationalisation) Amendment Act, 1976 [Repealed]
Central Acts
Constitution (40th amendment) act 1976 : Constitution ( 40th Amendment) Act, 1976
Central Acts
Constitution (41st amendment) act 1976 : Constitution ( 41st Amendment) Act, 1976
Central Acts
Act 067 of 1976 : Coal Mines (Nationalisation) Amendment Act, 1976
Central Acts
Constitution (42nd amendment) act 1976 : Constitution ( 42nd Amendment) Act, 1976
Central Acts
act 017 of 1977 : Caltex [Acquisition of Shares etc Ltd.] Act, 1977 [Repealed]
Central Acts
Act 017 of 1977 : Caltex [Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited] Act, 1977
Central Acts
maharashtra act 049 of 1977 : Co-operative Sugar Factories (under erection and certain others) (Postponement of Elections) Act, 1977
Central Acts
Constitution (43rd amendment) act 1977 : Constitution ( 43rd Amendment) Act, 1977
Central Acts
act 030 of 1978 : The Coast Guard Act, 1978
Central Acts Date: 18 Aug 1978 Department: Department of Defence Ministry: Ministry of Defence
Constitution (44th amendment) act 1978 : Constitution ( 44th Amendment) Act, 1978
Central Acts
act 005 of 1979 : Coconut Development Board Act, 1979
Central Acts Department: Department of Agriculture, Cooperation and Farmers Welfare Ministry: Ministry of Agriculture and Farmers Welfare
Act 63 of 1980 : The Code of Criminal Procedure (Amendment) Act, 1980
Central Acts Date: 25 Dec 1980 Department: Department of Internal Security Ministry: Ministry of Home Affairs
Constitution (45th amendment) act 1980 : Constitution ( 45th Amendment) Act, 1980
Central Acts
act 056 of 1980 : Company Secretaries Act, 1980
Central Acts Ministry: Ministry of Corporate Affairs
act 030 of 1981 : Cine-Workers Welfare Cess Act, 1981
Central Acts
goa act 015 of 1981 : Comunidade Employees (Conditions of Service) Act, 1981
Central Acts
act 050 of 1981 : Cine-Workers etc. Act, 1981
Central Acts Date: 24 Dec 1981 Ministry: Ministry of Labour and Employment
Act 15 of 1982 : The Customs Tariff (Amendment) Act, 1982
Central Acts Date: 10 May 1982 Department: Department of Revenue Ministry: Ministry of Finance
act 052 of 1962 : Customs, Excise and Service Tax Appellate Tribunal (Procedure) Rules, 1982
Central Acts
act 052 of 1962 : Customs (Appeals) Rules, 1982
Central Acts
act 036 of 1982 : Chaparmukh-Silghat Railway Line and the Katakhal-Lalabazar Railway Line (Nationalisation) Act, 1982
Central Acts Ministry: Ministry of Railways
act 040 of 1982 : Chit Funds Act, 1982
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 020 of 1972 : Council of Architecture Regulations, 1982
Central Acts
Act 043 of 1983 : Criminal Law (Second Amendment) Act, 1983
Central Acts
act 001 of 1872 : Criminal Law (Second Amendment) Act, 1983 [Repealed]
Central Acts
act 030 of 1981 : Cine-Workers Welfare Cess Rules, 1984
Central Acts
act 033 of 1983 : Chandigarh Disturbed Areas Act, 1983
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 050 of 1981 : Cine-Workers etc. Rules, 1984
Central Acts
Constitution (50th amendment) act 1984 : Constitution ( 50th Amendment) Act, 1984
Central Acts
Constitution (46th amendment) act 1982 : Constitution ( 46th Amendment) Act, 1982
Central Acts
Constitution (47th amendment) act 1984 : Constitution ( 47th Amendment) Act, 1984
Central Acts
Constitution (48th amendment) act 1984 : Constitution ( 48th Amendment) Act, 1984
Central Acts
Constitution (49th amendment) act 1984 : Constitution ( 49th Amendment) Act, 1984
Central Acts
act 033 of 1981 : Cine-Workers Welfare Fund Act, 1981
Central Acts Date: 17 Sep 1981 Ministry: Ministry of Labour and Employment
act 052 of 1962 : Customs (Amendment) Act, 1985 [Repealed]
Central Acts
act 010 of 1949 : Co-operative Banks (Period of Preservation of Records) Rules, 1985
Central Acts
act 010 of 1949 : Co-operative Banks (Nomination) Rules, 1985
Central Acts
Act 080 of 1985 : Customs (Amendment) Act, 1985
Central Acts
Constitution (51st amendment) act 1984 : Constitution ( 51st Amendment) Act, 1984
Central Acts
Constitution (38th amendment) act 1975 : Constitution ( 38th Amendment) Act, 1975
Central Acts
Constitution (52nd amendment) act 1985 : Constitution ( 52nd Amendment) Act, 1985
Central Acts
act 010 of 1985 : Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985
Central Acts Ministry: Ministry of Housing and Urban Affairs
Constitution (53rd amendment) act 1986 : Constitution ( 53rd Amendment) Act, 1986
Central Acts
Constitution (55th amendment) act 1986 : Constitution ( 55th Amendment) Act, 1986
Central Acts
act 062 of 1986 : Customs and Excise Revenues Appellate Tribunal Act, 1986 [Repealed]
Central Acts
Act 068 of 1986 : Consumer Protection Act, 1986
Central Acts Department: Department of Consumer Affairs Ministry: Ministry of Consumer Affairs, Food and Public Distribution
act 061 of 1986 : The Child and Adolescent Labour (Prohibition and Regulation) Act, 1986
Central Acts Date: 23 Dec 1986 Ministry: Ministry of Labour and Employment
act 027 of 1986 : Coal Mines Labour Welfare Fund (Repeal) Act, 1986
Central Acts Ministry: Ministry of Coal
act 068 of 1986 : The Consumer Protection Act, 1986
Central Acts Date: 24 Dec 1986 Department: Department of Consumer Affairs Ministry: Ministry of Consumer Affairs, Food and Public Distribution
act 004 of 1987 : Cotton, Copra and Vegetable Oils Cess (Abolition) Act, 1987
Central Acts
act 068 of 1986 : Consumer Protection Rules, 1987
Central Acts
Constitution (58th amendment) act 1987 : Constitution ( 58th Amendment) Act, 1987
Central Acts
Constitution (54th amendment) act 1986 : Constitution ( 54th Amendment) Act, 1986
Central Acts
Constitution (57th amendment) act 1987 : Constitution ( 57th Amendment) Act, 1987
Central Acts
act 052 of 1962 : Customs and Central Excises Laws (Amendment) Act, 1988 [Repealed]
Central Acts
Act 031 of 1988 : Companies (Amendment) Act, 1988
Central Acts
act 061 of 1986 : Child and Adolescent etc. Rules, 1988
Central Acts
act 003 of 1988 : Commission of Sati (Prevention) Rules, 1988
Central Acts
Constitution (59th amendment) act 1988 : Constitution ( 59th Amendment) Act, 1988
Central Acts
Constitution (60th amendment) act 1988 : Constitution ( 60th Amendment) Act, 1988
Central Acts
Act 029 of 1988 : Customs and Central Excises Laws (Amendment) Act, 1988
Central Acts
act 002 of 1988 : The Chandigarh (Delegation of Powers) Act, 1987
Central Acts Date: 3 Jan 1988 Department: Department of States Ministry: Ministry of Home Affairs
act 003 of 1988 : The Commission of Sati (Prevention ) Act, 1987
Central Acts Date: 3 Jan 1988 Ministry: Ministry of Women and Child Development
Constitution (61st amendment) act 1988 : Constitution ( 61st Amendment) Act, 1988
Central Acts
act 024 of 1989 : Carriage of Passengers Suffering etc. Rules, 1990
Central Acts
Act 015 of 1990 : Constitution (Scheduled Castes) Orders (Amendment) Act, 1990
Central Acts
Constitution (62nd amendment) act 1989 : Constitution ( 62nd Amendment) Act, 1989
Central Acts
Constitution (67th amendment) act 1990 : Constitution ( 67th Amendment) Act, 1990
Central Acts
Constitution (63rd amendment) act 1989 : Constitution ( 63rd Amendment) Act, 1989
Central Acts
Constitution (64th amendment) act 1990 : Constitution ( 64th Amendment) Act, 1990
Central Acts
Constitution (65th amendment) act 1990 : Constitution ( 65th Amendment) Act, 1990
Central Acts
Constitution (66th amendment) act 1990 : Constitution ( 66th Amendment) Act, 1990
Central Acts
act 024 of 1989 : Cessation of Responsibility etc. Rules, 1990
Central Acts
Act 038 of 1991 : Cancellation of General Elections in Punjab Act, 1991
Central Acts
Act 036 of 1991 : Constitution (Scheduled Tribes) Order (Amendment) Act, 1991
Central Acts
Act 034 of 1991 : Consumer Protection (Amendment) Act, 1991
Central Acts
Constitution (68th amendment) act 1991 : Constitution ( 68th Amendment) Act, 1991
Central Acts
Constitution (69th amendment) act 1991 : Constitution ( 69th Amendment) Act, 1991
Central Acts
maharashtra act 013 of 1991 : City of Nagpur Corporation (Re-Enactment etc.) Act, 1991
Central Acts
act 038 of 1991 : Cancellation of General Elections in Punjab Act, 1991 [Repealed]
Central Acts
act 001 of 1944 : Consumer Welfare Fund Rules, 1992
Central Acts
act 014 of 1957 : Copyright (Amendment) Act, 1993
Central Acts
Constitution (70th amendment) act 1992 : Constitution ( 70th Amendment) Act, 1992
Central Acts
Constitution (72nd amendment) act 1992 : Constitution ( 72nd Amendment) Act, 1992
Central Acts
Constitution (71st amendment) act 1992 : Constitution ( 71st Amendment) Act, 1992
Central Acts
act 016 of 1992 : Cess and Other Taxes on Minerals (Validation) Act, 1992
Central Acts Ministry: Ministry of Mines
Act 050 of 1993 : Consumer Protection (Amendment) Act, 1993
Central Acts
Constitution (73rd amendment) act 1992 : Constitution ( 73rd Amendment) Act, 1992
Central Acts
Constitution (74th amendment) act 1992 : Constitution ( 74th Amendment) Act, 1992
Central Acts
act 014 of 1957 : Copyright (Amendment) Act, 1994 [Repealed]
Central Acts
Constitution (75th amendment) act 1993 : Constitution ( 75th Amendment) Act, 1993
Central Acts
Constitution (76th amendment) act 1994 : Constitution ( 76th Amendment) Act, 1994
Central Acts
Constitution (78th amendment) act 1995 : Constitution ( 78th Amendment) Act, 1995
Central Acts
act 007 of 1995 : The Cable Television Networks (Regulation) Act, 1995
Central Acts Date: 25 Mar 1995 Ministry: Ministry of Information and Broadcasting
act 029 of 1986 : Chemical Accidents (Emergency Planning, Preparedness and Response) Rules, 1996
Central Acts
act 046 of 1948 : Coal Mines Pension Scheme, 1998
Central Acts
act 014 of 1957 : Copyright (Amendment) Act, 1999 [Repealed]
Central Acts
Act 046 of 1999 : Civil Procedure Code (Amendment) Act, 1999
Central Acts
Act 053 of 2000 : Companies (Amendment) Act, 2000
Central Acts
Constitution (81st amendment) act 2000 : Constitution ( 81st Amendment) Act, 2000
Central Acts
Constitution (82nd amendment) act 2000 : Constitution ( 82nd Amendment) Act, 2000
Central Acts
Constitution (83rd amendment) act 2000 : Constitution ( 83rd Amendment) Act, 2000
Central Acts
Constitution (79th amendment) act 1999 : Constitution ( 79th Amendment) Act, 1999
Central Acts
Constitution (80th amendment) act 2000 : Constitution ( 80th Amendment) Act, 2000
Central Acts
maharashtra act 008 of 2000 : Coroners (Maharashtra Repeal) Act, 1999
Central Acts
act 034 of 2000 : Chemical Weapons Convention Act, 2000
Central Acts Department: Department of Chemicals and Petro-Chemicals Ministry: Ministry of Chemicals and Fertilizers
act 045 of 2000 : Coal India (Regulation of Transfers and Validation) Act, 2000
Central Acts Ministry: Ministry of Coal
act 002 of 1974 : Code of Criminal Procedure (Amendment) Act, 2001 [Repealed]
Central Acts
Act 050 of 2001 : Code of Criminal Procedure (Amendment) Act, 2001
Central Acts
Act 012 of 2001 : Colonial Prisoners Removal (Repeal) Act, 2001
Central Acts
act 063 of 1986 : Clinical Thermometers (Quality Control) Order, 2001
Central Acts
act 012 of 2001 : Colonial Prisoners Removal (Repeal) Act, 2001 [Repealed]
Central Acts
act 030 of 1978 : Coast Guard (Amendment) Act, 2002 [Repealed]
Central Acts
Act 002 of 2003 : Cable Television Networks (Regulation) Amendment Act, 2002
Central Acts
act 065 of 2002 : Countess of Dufferin's Fund (Repeal) Act, 2002 [Repealed]
Central Acts
act 005 of 1908 : Civil Procedure Code (Amendment) Act, 2002 [Repealed]
Central Acts
act 007 of 1995 : Cable Television Networks (Regulation) Amendment Act, 2002 [Repealed]
Central Acts
Act 022 of 2002 : Civil Procedure Code (Amendment) Act, 2002
Central Acts
Act 065 of 2002 : Countess of Dufferin's Fund (Repeal) Act, 2002
Central Acts
Act 062 of 2002 : Consumer Protection (Amendment) Act, 2002
Central Acts
Act 025 of 2002 : Constitution (Scheduled Castes) Order (Amendment) Act, 2002
Central Acts
Constitution (84th amendment) act 2001 : Constitution ( 84th Amendment) Act, 2001
Central Acts
Constitution (86th amendment) act 2002 : Constitution ( 86th Amendment) Act, 2002
Central Acts
Act 032 of 2002 : Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Act, 2002
Central Acts
Act 044 of 2002 : Coast Guard (Amendment) Act, 2002
Central Acts
Act 001 of 2003 : Companies (Amendment) Act, 2002
Central Acts
Act 047 of 2003 : Constitution (Scheduled Tribes) Order (Amendment) Act, 2003
Central Acts
act 057 of 1955 : Citizenship (Registration of Citizens etc.) Rules, 2003
Central Acts
Constitution (89th amendment) act 2003 : Constitution ( 89th Amendment) Act, 2003
Central Acts
Act 011 of 2003 : Companies (Second Amendment) Act, 2002
Central Acts
act 012 of 2003 : The Competition Act, 2002
Central Acts Date: 13 Jan 2003 Ministry: Ministry of Corporate Affairs
act 034 of 2003 : Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003
Central Acts Department: Department of Health and Family Welfare Ministry: Ministry of Health and Family Welfare
act 013 of 2003 : Control of National Highways (Land and Traffic) Act, 2002
Central Acts Ministry: Ministry of Road Transport and Highways
act 001 of 1944 : CENVAT Credit Rules, 2004 [Superseded]
Central Acts
act 035 of 1952 : Colliery Control Rules, 2004
Central Acts
act 057 of 1955 : Citizenship (Amendment) Act, 2003 [Repealed]
Central Acts
Constitution (88th amendment) act 2003 : Constitution ( 88th Amendment) Act, 2003
Central Acts
Constitution (91st amendment) act 2003 : Constitution ( 91st Amendment) Act, 2003
Central Acts
Constitution (92nd amendment) act 2003 : Constitution ( 92nd Amendment) Act, 2003
Central Acts
act 036 of 2003 : CERC (Procedure, Terms and Conditions for grant of Trading Licence and other related matters) Regulations, 2004
Central Acts
act 057 of 1955 : Citizenship (Amendment) Act, 2005 [Repealed]
Central Acts
act 068 of 1986 : Consumer Protection Regulations, 2005
Central Acts
Act 025 of 2005 : Code of Criminal Procedure (Amendment) Act, 2005
Central Acts
act 034 of 2000 : Chemical Weapons Convention Appeals Rules, 2005
Central Acts
Act 032 of 2005 : Citizenship (Amendment) Act, 2005
Central Acts
act 024 of 2005 : Coastal Aquaculture Authority Act, 2005
Central Acts Department: Department of Fisheries Ministry: Ministry of Agriculture and Farmers Welfare
act 030 of 2005 : Credit Information Companies (Regulation) Act, 2005
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 070 of 1971 : Contempt of Courts (Amendment) Act, 2006 [Repealed]
Central Acts
act 004 of 2006 : Commissions for Protection of Child Rights (Amendment) Act, 2006 [Repealed]
Central Acts
act 002 of 1974 : Criminal Law (Amendment) Act, 2005 [Repealed]
Central Acts
act 024 of 2006 : Cess Laws (Repealing and Amending) Act, 2006 [Repealed]
Central Acts
Act 007 of 2006 : Cost and Works Accountants (Amendment) Act, 2006
Central Acts
Act 006 of 2006 : Contempt of Courts (Amendment) Act, 2006
Central Acts
Act 048 of 2006 : Constitution (Scheduled Tribes) Order Amendment Act, 2006
Central Acts
Act 004 of 2007 : Commissions for Protection of Child Rights (Amendment) Act, 2006
Central Acts
Act 025 of 2006 : Code of Criminal Procedure (Amendment) Amending Act, 2006
Central Acts
Act 023 of 2006 : Companies (Amendment) Act, 2006
Central Acts
Act 008 of 2006 : Company Secretaries (Amendment) Act, 2006
Central Acts
Constitution (93rd amendment) act 2005 : Constitution ( 93rd Amendment) Act, 2005
Central Acts
Constitution (94th amendment) act 2006 : Constitution ( 94th Amendment) Act, 2006
Central Acts
Act 024 of 2006 : Cess Laws (Repealing and Amending) Act, 2006
Central Acts
Act 009 of 2006 : Chartered Accountants (Amendment) Act, 2006
Central Acts
Act 002 of 2006 : Criminal Law (Amendment) Act, 2005
Central Acts
act 030 of 2005 : Credit Information Companies Rules, 2006
Central Acts
act 030 of 2005 : Credit Information Companies Regulations, 2006
Central Acts
act 045 of 1860 : Criminal Law (Amendment) Act, 2005 [Repealed]
Central Acts
act 041 of 2006 : The Cantonments Act, 2006
Central Acts Date: 13 Sep 2006 Department: Department of Defence Ministry: Ministry of Defence
act 004 of 2006 : Commissions for Protection of Child Rights Act, 2005
Central Acts Ministry: Ministry of Women and Child Development
act 034 of 2003 : Cigarettes and Other Tobacco Products (Prohibition etc.) Amendment Act, 2007 [Repealed]
Central Acts
Act 025 of 2007 : Cable Television Networks (Regulation) Amendment Act, 2007
Central Acts
act 007 of 1995 : Cable Television Networks (Regulation) Amendment Act, 2007 [Repealed]
Central Acts
Act 031 of 2007 : Constitution (Scheduled Castes) Order (Amendment) Act, 2007
Central Acts
Act 038 of 2007 : Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Amendment Act, 2007
Central Acts
act 052 of 1962 : Customs Valuation (Determination of Value of Imported Goods) Rules, 2007
Central Acts
Act 039 of 2007 : Competition (Amendment) Act, 2007
Central Acts
act 041 of 2007 : Carriage by Road Act, 2007
Central Acts Date: 29 Sep 2007 Ministry: Ministry of Road Transport and Highways
act 002 of 1934 : Currency Futures (Reserve Bank) Directions, 2008
Central Acts
act 030 of 2005 : Credit Information Companies (Regulation) (Removal of Difficulties) Order, 2008
Central Acts
act 012 of 2003 : CCI (Form and Time of Preparation of Annual Report) Rules, 2008
Central Acts
act 012 of 2003 : CompAT (Term of the Selection Committee etc.) Rules, 2008
Central Acts
act 002 of 1934 : Core Investment Companies-Overseas Investment RBI Directions, 2012
Central Acts
Act 014 of 2008 : Constitution (Scheduled Tribes) Order (Amendment) Act, 2008
Central Acts
act 002 of 1934 : Core Investment Companies (Reserve Bank) Directions, 2011
Central Acts
act 012 of 2003 : CCI (Return on Measures for Promotion of Competition Advocacy, etc.) Rules, 2008
Central Acts
act 012 of 2003 : CCI (Determination of Cost of Production) Regulations, 2009
Central Acts
act 012 of 2003 : CCI (Lesser Penalty) Regulations, 2009
Central Acts
act 012 of 2003 : CCI (General) Regulations, 2009
Central Acts
act 002 of 1974 : Code of Criminal Procedure (Amendment) Act, 2008 [Repealed]
Central Acts
act 057 of 1955 : Citizenship Rules, 2009
Central Acts
Act 002 of 2009 : Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Act, 2008
Central Acts
Act 039 of 2009 : Competition (Amendment) Act, 2009
Central Acts
Act 005 of 2009 : Code of Criminal Procedure (Amendment) Act, 2008
Central Acts
maharashtra act 019 of 2009 : Cotton Seeds (Regulation etc.) Act, 2009
Central Acts
act 012 of 2003 : CCI (Form of Annual Statement of Accounts) Rules, 2009
Central Acts
act 012 of 2003 : CompAT (Form and Fee for Filing an Appeal etc.) Rules, 2009
Central Acts
act 007 of 2009 : The Collection of Statistics Act, 2008
Central Acts Date: 7 Jan 2009 Ministry: Ministry of Statistics and Programme Implementation
act 027 of 1968 : Civil Defence (Amendment) Act, 2009 [Repealed]
Central Acts
Act 003 of 2010 : Civil Defence (Amendment) Act, 2009
Central Acts
act 002 of 1974 : Code of Criminal Procedure (Amendment) Act, 2010 [Repealed]
Central Acts
Act 023 of 2010 : Clinical Establishments (Registration and Regulation) Act, 2010
Central Acts Department: Department of Health and Family Welfare Ministry: Ministry of Health and Family Welfare
Act 041 of 2010 : Code of Criminal Procedure (Amendment) Act, 2010
Central Acts
Copyright amendment bill 2010 : The Copyright (Amendment) Bill, 2010
Central Acts
Constitution (95th amendment) act 2009 : Constitution ( 95th Amendment) Act, 2009
Central Acts
act 038 of 2010 : Civil Liability for Nuclear Damage Act, 2010
Central Acts Department: Department of Atomic Energy
act 007 of 1995 : Cable Television Networks (Regulation) Amendment Act, 2011 [Repealed]
Central Acts
act 012 of 2003 : CompAT (Procedure) Regulations, 2011
Central Acts
act 012 of 2003 : CCI (Procedure in regard to transaction of business etc.) Regulations, 2011
Central Acts
act 012 of 2003 : CCI (Manner of Recovery of Monetary Penalty) Regulations, 2011
Central Acts
act 024 of 1997 : Cost Accounting Records (Telecommunication Industry) Rules, 2011
Central Acts
Act 021 of 2011 : Cable Television Networks (Regulation) Amendment Act, 2011
Central Acts
Constitution (96th amendment) act 2011 : Constitution ( 96th Amendment) Act, 2011
Central Acts
act 052 of 1962 : Customs (Amendment and Validation) Act, 2011 [Repealed]
Central Acts
Act 014 of 2011 : Customs (Amendment and Validation) Act, 2011
Central Acts
act 007 of 2009 : Collection of Statistics Rules, 2011
Central Acts
act 012 of 2003 : CompAT (Procedure for Appeals and Applications) Regulations, 2010
Central Acts
act 011 of 2011 : Coinage Act, 2011
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 034 of 2000 : Chemical Weapons Convention (Amendment) Act, 2012 [Repealed]
Central Acts
act 014 of 1957 : Copyright (Amendment) Act, 2012 [Repealed]
Central Acts
punjab act 012 of 2012 : Common Infrastructure (Regulation and Maintenance) Act, 2012
Central Acts
Act 010 of 2012 : Cost and Works Accountants (Amendment) Act, 2011
Central Acts
Act 027 of 2012 : Copyright (Amendment) Act, 2012
Central Acts
Constitution (97th amendment) act 2011 : Constitution ( 97th Amendment) Act, 2011
Central Acts
Act 024 of 2012 : Constitution (Scheduled Tribes) Order (Amendment) Act, 2012
Central Acts
Act 004 of 2012 : Company Secretaries (Amendment) Act, 2011
Central Acts
Act 003 of 2012 : Chartered Accountants (Amendment) Act, 2011
Central Acts
Act 036 of 2012 : Chemical Weapons Convention (Amendment) Act, 2012
Central Acts
act 036 of 2003 : CERC (Standards of Performance of inter-State transmission licensees) Regulations, 2012
Central Acts
act 023 of 2010 : Clinical Establishments (Central Government) Rules, 2012
Central Acts
punjab act 001 of 2013 : Compulsory Registration of Marriages Act, 2012
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Order, 2013
Central Acts
act 052 of 1962 : Customs Brokers Licensing Regulations, 2013
Central Acts
act 002 of 1974 : Criminal Law (Amendment) Act, 2013 [Repealed]
Central Acts
act 052 of 1962 : Customs Baggage Declaration Regulations, 2013
Central Acts
Ord 003 of 2013 : Criminal Law (Amendment) Ordinance, 2013
Central Acts
Act 024 of 2013 : Constitution (Scheduled Tribes) Order (Amendment) Act, 2013
Central Acts
act 045 of 1860 : Criminal Law (Amendment) Act, 2013 [Repealed]
Central Acts
Constitution (98th amendment) act 2012 : Constitution ( 98th Amendment) Act, 2012
Central Acts
Act 013 of 2013 : Criminal Law (Amendment) Act, 2013
Central Acts
act 018 of 2013 : The Companies Act, 2013
Central Acts Date: 29 Aug 2013 Ministry: Ministry of Corporate Affairs
act 035 of 1952 : Coal Mines (Special Provisions) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Specification of Definitions Details) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Registration of Foreign Companies) Rules, 2014
Central Acts
andhra pradesh act 011 of 2014 : Capital Region Development Authority Act, 2014
Central Acts
act 018 of 2013 : Companies (Acceptance of Deposits) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Seventh Order, 2014
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Sixth Order, 2014
Central Acts
act 018 of 2013 : Companies (Incorporation) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Declaration and Payment of Dividend) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Authorised to Register) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Appointment and Remuneration of Managerial Personnel) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Appointment and Qualification of Directors) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Prospectus and Allotment of Securities) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Meetings of Board and its Powers) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Management and Administration) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Issue of Global Depository Receipts) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Fourth Order, 2014
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Third Order, 2014
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Second Order, 2014
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Order, 2014
Central Acts
act 018 of 2013 : Companies (Inspection, Investigation and Inquiry) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Cost Records and Audit) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Corporate Social Responsibility Policy) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Audit and Auditors) Rules, 2014
Central Acts
act 068 of 1986 : Consumer Protection (Procedure for Regulation of allowing appearance of Agents or Representatives or Non-Advocates or Voluntary Organisations before the Consumer Forum) Regulations, 2014
Central Acts
Ord 007 of 2014 : Coal Mines (Special Provisions) Second Ordinance, 2014
Central Acts
Act 034 of 2014 : Constitution (Scheduled Castes) Orders (Amendment) Act, 2014
Central Acts
act 018 of 2013 : Companies (Share Capital and Debentures) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Registration Offices and Fees) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Accounts) Rules, 2014
Central Acts
Constitution (99th amendment) act 2014 : Constitution ( 99th Amendment) Act, 2014
Central Acts
Ord 005 of 2014 : Coal Mines (Special Provisions) Ordinance, 2014
Central Acts
act 018 of 2013 : Companies (Registration of Charges) Rules, 2014
Central Acts
act 018 of 2013 : Companies (Miscellaneous) Rules, 2014
Central Acts
Act 001 of 2015 : Citizenship (Amendment) Act, 2015
Central Acts
Ord 001 of 2015 : Citizenship (Amendment) Ordinance, 2015
Central Acts
act 018 of 2013 : Companies Filing of Documents and Forms etc. Rules, 2015
Central Acts
act 018 of 2013 : Companies (Amendment) Act, 2015 [Repealed]
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Order, 2015
Central Acts
Act 004 of 2015 : Constitution (Scheduled Castes) Orders (Amendment) Act, 2015
Central Acts
Act 021 of 2015 : Companies (Amendment) Act, 2015
Central Acts
Constitution (100th amendment) act 2015 : Constitution (100th Amendment) Act, 2015
Central Acts
Ord 008 of 2015 : Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Ordinance, 2015
Central Acts
act 020 of 2013 : Cash Transfer of Food Subsidy Rules, 2015
Central Acts
act 018 of 2013 : Companies (Indian Accounting Standards) Rules, 2015
Central Acts
act 011 of 2015 : Coal Mines (Special Provisions) Act, 2015
Central Acts Ministry: Ministry of Coal
act 018 of 2013 : Companies (Removal of Difficulties) Fourth Order, 2016
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Third Order, 2016
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Second Order, 2016
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Order, 2016
Central Acts
act 018 of 2013 : Companies (Transfer of Pending Proceedings) Rules, 2016
Central Acts
act 018 of 2013 : Companies Removal of Names etc. Rules, 2016
Central Acts
act 036 of 2003 : CERC (Terms and Conditions for Dealing in Energy Savings Certificates) Regulations, 2016
Central Acts
act 018 of 2013 : Companies (Auditor's Report) Order, 2016
Central Acts
act 021 of 2000 : Cyber Appellate Tribunal (Powers and Functions of the Chairperson) Rules, 2016
Central Acts
act 018 of 2013 : Companies (Mediation and Conciliation) Rules, 2016
Central Acts
act 018 of 2013 : Companies (Compromises, Arrangements and Amalgamations) Rules, 2016
Central Acts
act 029 of 1986 : Construction and Demolition Waste Management Rules, 2016
Central Acts
Act 012 of 2016 : Carriage by Air (Amendment) Act, 2016
Central Acts
Constitution (101st amendment) act 2015 : Constitution (101st Amendment) Act, 2016
Central Acts
Act 024 of 2016 : Constitution (Scheduled Castes) Order (Amendment) Act, 2016
Central Acts
act 012 of 2003 : CCI (Competition Assessment etc.) Guidelines, 2016
Central Acts
Act 035 of 2016 : Child Labour (Prohibition and Regulation) Amendment Act, 2016
Central Acts
act 038 of 2016 : Compensatory Afforestation Fund Act, 2016
Central Acts Ministry: Ministry of Environment, Forest and Climate Change
act 004 of 2016 : The Commercial Courts Act, 2015
Central Acts Date: 31 Dec 2016 Department: Department of Legal Affairs Ministry: Ministry of Law and Justice
act 018 of 2013 : Companies (Removal of Difficulties) Order, 2017
Central Acts
act 018 of 2013 : Companies (Registered Valuers and Valuation) Rules, 2017
Central Acts
act 036 of 2003 : CERC (Communication System for inter-State transmission of electricity) Regulations, 2017
Central Acts
act 018 of 2013 : Companies (Removal of Difficulties) Second Order, 2017
Central Acts
act 067 of 1957 : Coal Blocks Allocation Rules, 2017
Central Acts
act 041 of 2006 : Cantonment Property Rules, 2017
Central Acts
act 018 of 2013 : Companies (Restriction on Number of Layers) Rules, 2017
Central Acts
act 018 of 2013 : Companies Arrests in connection with Investigation etc. Rules, 2017
Central Acts
Act 017 of 2017 : Constitution (Scheduled Castes) Orders (Amendment) Act, 2017
Central Acts
Act 021 of 2017 : Collection of Statistics (Amendment) Act, 2017
Central Acts
act 036 of 2003 : CERC (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018
Central Acts
act 018 of 2013 : Companies (Amendment) Ordinance, 2018
Central Acts
act 068 of 1986 : Consumer Protection (Administrative Control etc.) Regulations, 2018
Central Acts
act 002 of 1974 : Criminal Law (Amendment) Ordinance, 2018 [Repealed]
Central Acts
act 002 of 1974 : Criminal Law (Amendment) Act, 2018
Central Acts
act 052 of 1962 : Customs Brokers Licensing Regulations, 2018
Central Acts
Act 001 of 2018 : Companies (Amendment) Act, 2017
Central Acts
act 045 of 1860 : Criminal Law (Amendment) Ordinance, 2018 [Repealed]
Central Acts
act 045 of 1860 : Criminal Law (Amendment) Act, 2018
Central Acts
act 038 of 2016 : Compensatory Afforestation Fund Rules, 2018
Central Acts
ord 002 of 2018 : Criminal Law (Amendment) Ordinance, 2018
Central Acts
act 004 of 2016 : Commercial Courts etc. (Amendment) Act, 2018
Central Acts
act 018 of 2013 : Companies (Significant Beneficial Owners) Rules, 2018
Central Acts
act 040 of 1982 : Chit Funds (Amendment) Act, 2019
Central Acts
act 018 of 2013 : Companies (Amendment) Act, 2019
Central Acts
act 018 of 2013 : Companies (Amendment) Ordinance, 2019
Central Acts
act 057 of 1955 : Citizenship (Amendment) Act, 2019
Central Acts
act 029 of 2019 : Code on Wages, 2019
Central Acts
act 035 of 2019 : Consumer Protection Act, 2019
Central Acts
act 036 of 2003 : CERC (Cross Border Trade of Electricity) Regulations, 2019
Central Acts
act 038 of 1963 : Cochin Port Trust (Licensing of stevedoring and shore handling) Regulations, 2019
Central Acts
act 018 of 2013 : Companies (Amendment) Second Ordinance, 2019
Central Acts
act 038 of 1963 : Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019
Central Acts
act 029 of 2019 : The Code on Wages, 2019
Central Acts Date: 8 Aug 2019 Ministry: Ministry of Labour and Employment
act 036 of 2003 : CERC (Sharing of Revenue Derived etc.) Regulations, 2020
Central Acts
act 036 of 2020 : The Code on Social Security, 2020
Central Acts Ministry: Ministry of Labour and Employment
act 029 of 2021 : The Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021
Central Acts Ministry: Ministry of Environment, Forest and Climate Change
act 011 of 2022 : The criminal procedure (identification) act, 2022
Central Acts Date: 18 Apr 2022 Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 049 of 2023 : The Chief Election Commissioner And Other Election Commissioners (Appointment, Conditions of Service And Term of Office) Act, 2023
Central Acts Date: 28 Dec 2023 Department: Legislative Department Ministry: Ministry of Law And Justice