Constitution (45th amendment) act 1980 : Constitution ( 45th Amendment) Act, 1980

Preamble

An Act further to amend the Constitution of India

Be it enacted by Parliament in the Thirtieth Year of the Republic of India as follows:-

Section 1. Short title and commencement

1. Short title and commencement.-(1) This Act may be called the Constitution (Forty-fifth Amendment) Act, 1980.

(2) It shall be deemed to have come into force on the 25th day of January, 1980.

Section 2. Amendment of Article 334

2. Amendment of Article 334.-In Article 334 of the Constitution, for the words "thirty years", the words "forty years" shall be substituted.