An Act further to amend the Constitution of India
Be it enacted by Parliament in the Thirtieth Year of the Republic of India as follows:-
1. Short title and commencement.-(1) This Act may be called the Constitution (Forty-fifth Amendment) Act, 1980.
(2) It shall be deemed to have come into force on the 25th day of January, 1980.
2. Amendment of Article 334.-In Article 334 of the Constitution, for the words "thirty years", the words "forty years" shall be substituted.