Constitution (37th amendment) act 1975 : Constitution ( 37th Amendment) Act, 1975

Preamble

An Act further to amend the Constitution of India

Be it enacted by Parliament in the Twenty-sixth Year of the Republic of India as follows:-

Section 1. Short title

1. Short title.-This Act may be called the Constitution (Thirty-seventh Amendment) Act, 1975.

Section 2. Amendment of Article 239-A

2. Amendment of Article 239-A.-In Article 239-A of the Constitution, in clause (1), for the words "Pondicherry and Mizoram", the words "Pondicherry, Mizoram and Arunachal Pradesh" shall be substituted.

Section 3. Amendment of Article 240

3. Amendment of Article 240.-In Article 240 of the Constitution, in clause (1), in both the provisos, for the words "Pondicherry or Mizoram", the words "Pondicherry, Mizoram or Arunachal Pradesh" shall be substituted.