Manipur Acts Starting With S

Manipur act 010 of 1972 : The Salaries and Allowances of the Vice-Chairman of the State Planning Committee (Manipur) Act, 1972
State: Manipur Date: 15 Dec 1972 Department: Law and Legislative Affairs Department
Manipur act 003 of 1972 : The Salaries and Allowances of Ministers (Manipur) Act, 1972
State: Manipur Date: 24 Jun 1972 Department: Law and Legislative Affairs Department
Manipur act 008 of 1972 : The Salaries and Allowances of Chairman of the Manipur Legislative Assembly (Hill Areas Committee) Act, 1972
State: Manipur Date: 15 Dec 1972 Department: Law and Legislative Affairs Department
Manipur act 004 of 1972 : The Salaries and Allowances of the Speaker and Deputy Speaker of the Legislative Assembly (Manipur) Act, 1972
State: Manipur Date: 24 Jun 1972 Department: Law and Legislative Affairs Department
Manipur act 012 of 1972 : The Shri Govindaji Temple Act, 1972
State: Manipur Date: 15 Dec 1972 Department: Arts and Culture Department
Manipur act 005 of 1976 : The Shri Govindaji Temple (Amendment) Act, 1976
State: Manipur Date: 12 Apr 1976 Department: Arts and Culture Department
Manipur act 003 of 1981 : The Salary and Allowances of Chairman of the Manipur Legislative Assembly (Hill Areas Committee) (Amendment) Act, 1981
State: Manipur Date: 8 Sep 1981 Department: Law and Legislative Affairs Department
Manipur act 010 of 1984 : The Shri Govindaji Temple (Second Amendment) Act, 1984
State: Manipur Date: 13 Sep 1984 Department: Arts and Culture Department
Manipur act 009 of 1989 : The Salary and Allowances of Government Chief Whip (Manipur) Act, 1989
State: Manipur Date: 18 Nov 1989 Department: Cabinet Department
Manipur act 009 of 1996 : The Salaries and Allowances of the Vice-Chairman of the State Planning Committee (Manipur) Second Amendment and Validation Act, 1996
State: Manipur Date: 9 Nov 1996 Department: Law and Legislative Affairs Department
Manipur act 010 of 2000 : The Shri Shri Govindaji Temple (Second Amendment) Act, 2000
State: Manipur Date: 31 Aug 2000 Department: Arts and Culture Department
Manipur act 005 of 2006 : The Salaries and Allowances of Deputy Chairperson of the State Planning Board (Manipur) Third Amendment Act, 2006
State: Manipur Date: 3 Apr 2006 Department: Law and Legislative Affairs Department
Manipur act 006 of 2006 : The Salaries and Allowances of Chairman of the Manipur Legislative Assembly(Hill Areas Committee) Amendment Acts
State: Manipur Date: 3 Apr 2006 Department: Law and Legislative Affairs Department
Manipur act 004 of 2006 : The Salaries and Allowances of Speaker and Deputy Speaker of the Legislative Assembly (Manipur) Amendment Act, 2006
State: Manipur Date: 3 Apr 2006 Department: Law and Legislative Affairs Department
Manipur act 005 of 2010 : Salaries and Allowances of Members of the Legislative Assembly (Manipur) Eighteenth Amendment Act, 2010
State: Manipur
Manipur act 006 of 2010 : Salaries and Allowances of Ministers (Manipur) Eleventh Amendment Act, 2010
State: Manipur
Manipur act 005 of 2020 : The Salaries and Allowances of Ministers (Manipur) (Thirteenth Amendment) Act, 2020
State: Manipur Department: Law and Legislative Affairs Department
Manipur act 006 of 2020 : The Salaries and Allowances of Members of the Legislative Assembly (Manipur) (Twenty-First Amendment) Act, 2020
State: Manipur Department: Law and Legislative Affairs Department