Acts Starting With S

act 003 of 1851 : Salt-smuggling [Repealed]
Central Acts
act 026 of 1852 : Sadr Amins and Munsifs Act, 1852 [Repealed]
Central Acts
Act 008 of 1852 : Sheriffs' Fees Act, 1852
Central Acts
act 018 of 1853 : Sales of Spirits in Cantonments Act, 1853 [Repealed]
Central Acts
act 011 of 1853 : Shore Nuisances (Bombay and Kolaba) Act, 1853
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Act 037 of 1855 : Sonthal Parganas Act, 1855
Central Acts
Act 010 of 1857 : Sonthal Parganas Act, 1857
Central Acts
act 034 of 1857 : Sale of Gunja (Bombay) Act, 1857 [Repealed]
Central Acts
act 021 of 1860 : Societies Registration Act, 1860
Central Acts Ministry: Ministry of Corporate Affairs
act 031 of 1861 : Saltpetre Manufacture Act, 1861 [Repealed]
Central Acts
act 007 of 1861 : Salt Duty (Bombay) Act, 1861 [Repealed]
Central Acts
act 016 of 1861 : Stage-Carriages Act, 1861
Central Acts Ministry: Ministry of Road Transport and Highways
act 007 of 1864 : Salt Central Provinces Act, 1864 [Repealed]
Central Acts
act 019 of 1866 : Salt (Madras) Act, 1866 [Repealed]
Central Acts
act 022 of 1867 : Sarais Act, 1867
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Act 024 of 1869 : Salt (Amendment) Act, 1869
Central Acts
act 025 of 1872 : Salt (Punjab) Act, 1872 [Repealed]
Central Acts
act 010 of 1874 : Salt Ganjam, Orissa Act, 1874 [Repealed]
Central Acts
Act 008 of 1878 : Sea Customs Act, 1878
Central Acts
act 007 of 1887 : Suits Valuation Act, 1887
Central Acts Department: Department of Legal Affairs Ministry: Ministry of Law and Justice
act 006 of 1893 : The Sir Dinshaw Manockjee Petit Act, 1893
Central Acts Date: 9 Mar 1893 Department: Department of States Ministry: Ministry of Home Affairs
Act 014 of 1897 : Short Titles Act, 1897
Central Acts
act 002 of 1899 : Stamp Act, 1899
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
Act 012 of 1915 : Soldiers (Litigation) Act, 1915
Central Acts
Act 009 of 1915 : Sea Customs (Amendment) Act, 1915
Central Acts
Act 002 of 1915 : Sir Sassoon Jacob David Baronetcy Act, 1915
Central Acts
act 010 of 1915 : Sir Jamsetjee Jejeebhoy Baronetcy Act, 1915
Central Acts Department: Department of Home Ministry: Ministry of Home Affairs
Act 025 of 1917 : Sir Currimbhoy Ebrahim Baronetcy (Amendment) Act, 1917
Central Acts
Act 009 of 1918 : Soldiers (Litigation) Act, 1918
Central Acts
Act 010 of 1920 : Securities Act, 1920
Central Acts
Act 019 of 1920 : Super-tax Act, 1920
Central Acts
act 024 of 1925 : Sikh Gurdwaras (Supplementary) Act, 1925
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 039 of 1925 : Succession Act, 1925
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 003 of 1930 : Sale of Goods Act, 1930
Central Acts Date: 15 Mar 1930 Department: Legislative Department Ministry: Ministry of Law and Justice
Act 002 of 1931 : Steel Industry (Protection) Act, 1931
Central Acts
Act 020 of 1931 : Sheriff of Calcutta (Powers of Custody) Act, 1931
Central Acts
Act 014 of 1931 : Salt (Additional Import Duty) Act, 1931
Central Acts
Act 013 of 1932 : Sugar Industry (Protection) Act, 1932
Central Acts
Act 007 of 1932 : Salt Additional Import Duty (Extending) Act, 1932
Central Acts
act 015 of 1934 : Sugar-Cane Act, 1934
Central Acts Department: Department of Agriculture, Cooperation and Farmers Welfare Ministry: Ministry of Agriculture and Farmers Welfare
Act 004 of 1935 : Salt Additional Import Duty (Extending) Act, 1935
Central Acts
Act 009 of 1939 : Standards of Weight Act, 1939
Central Acts
Act 026 of 1946 : Special Tribunals (Supplementary Provisions) Act, 1946
Central Acts
act 061 of 1948 : Central Silk Board Act, 1948
Central Acts Ministry: Ministry of Textiles
act 007 of 1949 : The Scheduled Securities (Hyderabad) Act,1949
Central Acts Date: 16 Feb 1949 Department: Department of States Ministry: Ministry of Home Affairs
act 008 of 1949 : Seaward Artillery Practice Act, 1949
Central Acts Department: Department of Military Affairs Ministry: Ministry of Defence
act 018 of 1950 : Special Criminal Courts (Jurisdiction) Act, 1950
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
Act 018 of 1951 : Supreme Court Advocates (Practice in High Courts) Act, 1951
Central Acts
act 037 of 1951 : Scheduled Areas (Assimilation of Laws) Act, 1951
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 063 of 1951 : State Financial Corporations Act, 1951
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
bihar act 007 of 1952 : School Examination Board Act, 1952
Central Acts
act 063 of 1952 : State Armed Police Forces (Extension of Laws) Act, 1952
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 058 of 1952 : Salaries and Allowances of Ministers Act, 1952
Central Acts Department: Department of Home Ministry: Ministry of Home Affairs
act 049 of 1953 : Salt Cess Act, 1953 [Repealed]
Central Acts
Act 049 of 1953 : Salt Cess Act, 1953
Central Acts
act 016 of 1953 : Scheduled Areas (Assimilation of Laws) Act, 1953
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 020 of 1953 : Salaries and Allowances of Officers of Parliament Act, 1953
Central Acts Ministry: Ministry of Parliamentary Affairs
bihar act 008 of 1954 : Shops & Establishments Act, 1953
Central Acts
Act 023 of 1954 : State Acquisition of Lands for Union Purposes (Validation) Act, 1954
Central Acts
act 043 of 1954 : Special Marriage Act, 1954
Central Acts Department: Legislative Department Ministry: Ministry of Law and Justice
act 031 of 1954 : Shillong (Rifle Range and Umlong) Cantonments Assimilation of Laws Act, 1954
Central Acts Department: Department of Defence Ministry: Ministry of Defence
act 030 of 1954 : Salary, Allowances and Pension of Members of Parliament Act, 1954
Central Acts Ministry: Ministry of Parliamentary Affairs
Act 039 of 1955 : Spirituous Preparations (Inter-State Trade and Commerce) Control Act, 1955
Central Acts
act 023 of 1955 : State Bank of India Act, 1955
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 007 of 1956 : Sales-Tax Laws Validation Act, 1956 [Repealed]
Central Acts
Act 021 of 1956 : St. John Ambulance Association (India) Transfer of Funds Act, 1956
Central Acts
Act 007 of 1956 : Sales-Tax Laws Validation Act, 1956
Central Acts
Act 063 of 1956 : Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1956
Central Acts Department: Department of Social Justice and Empowerment Ministry: Ministry of Social Justice and Empowerment
Act 079 of 1956 : State Bank of Hyderabad Act, 1956
Central Acts
act 055 of 1956 : Supreme Court (Number of Judges) Act, 1956
Central Acts Department: Department of Justice Ministry: Ministry of Law and Justice
act 042 of 1956 : Securities Contracts (Regulation) Act, 1956
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 037 of 1956 : States Reorganisation Act, 1956
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 096 of 1956 : Slum Areas (Improvement and Clearance) Act, 1956
Central Acts Ministry: Ministry of Housing and Urban Affairs
act 074 of 1956 : Central Sales Tax Act, 1956
Central Acts Date: 21 Oct 1956 Department: Department of Revenue Ministry: Ministry of Finance
bihar act 007 of 1957 : Supervision of Orphanages and Widows' Homes Act, 1954
Central Acts
act 074 of 1956 : Central Sales Tax (Registration and Turnover) Rules, 1957
Central Acts
rajasthan act 040 of 1957 : Statutory Rules and Orders (Extension) Act, 1957
Central Acts
Act 41 of 1958 : The Supreme Court Judges (Salaries and Conditions of Service) Act, 1958
Central Acts Date: 16 Oct 1958 Department: Department of Justice Ministry: Ministry of Law and Justice
act 041 of 1958 : Supreme Court Judges (Conditions of Service) Act, 1958
Central Acts Department: Department of Justice Ministry: Ministry of Law and Justice
act 030 of 1958 : Sugar Export Promotion Act, 1958
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Act 038 of 1959 : State Bank of India (Subsidiary Banks) Act, 1959
Central Acts
Act 058 of 1959 : Sugar (Special Excise Duty) Act, 1959
Central Acts
act 057 of 1959 : Statistical Institute Act, 1959
Central Acts Ministry: Ministry of Statistics and Programme Implementation
Act 055 of 1961 : Sugar (Regulation of Production) Act, 1961
Central Acts
madhya pradesh act 040 of 1961 : Second Extension of Laws Act, 1961
Central Acts
madhya pradesh act 039 of 1961 : Sugarcane (Purchase Tax) Act, 1961
Central Acts
act 026 of 1961 : Salar Jung Museum Act, 1961
Central Acts Ministry: Ministry of Culture
act 056 of 1962 : State-Associated Banks (Miscellaneous Provisions) Act, 1962
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 027 of 1962 : State of Nagaland Act, 1962
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
Act 014 of 1963 : Super Profits Tax Act, 1963
Central Acts
act 047 of 1963 : Specific Relief Act, 1963
Central Acts Date: 13 Dec 1963 Department: Legislative Department Ministry: Ministry of Law and Justice
goa act 003 of 1965 : Salaries and Allowances of Ministers Act, 1964
Central Acts
act 054 of 1966 : Seeds Act, 1966
Central Acts Department: Department of Agricultural Research and Education Ministry: Ministry of Agriculture and Farmers Welfare
act 004 of 1966 : Seamen's Provident Fund Act, 1966
Central Acts Ministry: Ministry of Shipping
Act 025 of 1967 : Standards of Weights and Measures (Extension to Kohima and Mokokchung Districts) Act, 1967
Central Acts
puducherry act 008 of 1967 : Survey and Boundaries Act, 1967
Central Acts
Act 060 of 1968 : State Agricultural Credit Corporations Act, 1968
Central Acts
Act 028 of 1969 : Central Sales Tax (Amendment) Act, 1969
Central Acts
act 028 of 1970 : Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970
Central Acts Department: Department of Justice Ministry: Ministry of Law and Justice
act 053 of 1970 : State of Himachal Pradesh Act, 1970
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
delhi act 082 of 1971 : Sikh Gurdwaras Act, 1971
Central Acts
Act 052 of 1971 : Small Coins (Offences) Act, 1971
Central Acts
himachal pradesh act 003 of 1971 : Salaries and Allowances of Ministers (Himachal Pradesh) Act, 1971
Central Acts
Act 61 of 1972 : The Central Sales Tax (Amendment) Act, 1972
Central Acts Date: 29 Nov 1972 Department: Department of Revenue Ministry: Ministry of Finance
Act 072 of 1972 : Sick Textile Undertakings (Taking Over of Management) Act, 1972
Central Acts
karnataka act 011 of 1974 : State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973
Central Acts
act 057 of 1974 : Sick Textile Undertakings (Nationalisation) Act, 1974
Central Acts Ministry: Ministry of Textiles
Act 060 of 1976 : Standards of Weights and Measures Act, 1976
Central Acts
act 0108 of 1976 : Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 011 of 1976 : Sales Promotion Employees (Conditions of Service) Act, 1976
Central Acts Ministry: Ministry of Labour and Employment
act 013 of 1976 : Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
Central Acts Department: Department of Revenue Ministry: Ministry of Finance
Act 041 of 1977 : Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977
Central Acts
act 033 of 1977 : Salary and Allowances of Leaders of Opposition in Parliament Act, 1977
Central Acts Date: 18 Apr 1977 Ministry: Ministry of Parliamentary Affairs
Act 049 of 1978 : Sugar Undertakings (Taking Over of Management) Act, 1978
Central Acts
tripura act 009 of 2000 : Security Act, 1980
Central Acts
act 052 of 1980 : Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980
Central Acts Department: Department of Science and Technology Ministry: Ministry of Science and Technology
Act 003 of 1982 : Sugar Cess Act, 1982
Central Acts
act 066 of 1982 : Suppression of Unlawful Acts Against Safety of Civil Aviation Act, 1982
Central Acts Ministry: Ministry of Civil Aviation
act 062 of 1982 : State Bank of Sikkim (Acquisition of Shares) and Miscellaneous Provisions Act, 1982
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 004 of 1982 : Sugar Development Fund Act, 1982
Central Acts Department: Department of Food and Public Distribution Ministry: Ministry of Consumer Affairs, Food and Public Distribution
bihar act 057 of 1982 : State Housing Board Act, 1982
Central Acts
bihar act 037 of 1982 : Sugarcane (Regulation of Supply and Purchase) Act, 1981
Central Acts
tripura act 004 of 1984 : State Rifles Act, 1983
Central Acts
Act 054 of 1985 : Standards of Weights and Measures (Enforcement) Act, 1985
Central Acts
bihar act 012 of 1985 : Sugar Undertaking (Acquisition) Act, 1985
Central Acts
Act 011 of 1986 : Spices Cess Act, 1986
Central Acts
Act 066 of 1986 : Shipping Development Fund Committee (Abolition) Act, 1986
Central Acts
act 010 of 1986 : Spices Board Act, 1986
Central Acts Department: Department of Commerce Ministry: Ministry of Commerce and Industry
act 069 of 1986 : State of Arunachal Pradesh Act, 1986
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 034 of 1986 : State of Mizoram Act, 1986
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 030 of 1986 : Swadeshi Cotton Mills Company Limited (Acquisition & Transfer of Undertakings) Act, 1986
Central Acts Ministry: Ministry of Textiles
act 034 of 1988 : Special Protection Group Act, 1988
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 059 of 1988 : Solatium Scheme, 1989
Central Acts
Act 001 of 1986 : Sick Industrial Companies (Special Provisions) Act, 1985
Central Acts
act 039 of 1989 : Small Industries Development Bank of India Act, 1989
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 033 of 1989 : SCs and the STs (Prevention of Atrocities) Act, 1989
Central Acts Date: 11 Sep 1989 Department: Department of Social Justice and Empowerment Ministry: Ministry of Social Justice and Empowerment
bihar act 019 of 1990 : Saw Mills (Regulation) Act, 1990
Central Acts
bihar act 007 of 1991 : State Minorities Commission Act, 1991
Central Acts
act 015 of 1992 : Securities and Exchange Board of India Act, 1992
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 027 of 1992 : Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 036 of 1993 : SAARC Convention (Suppression of Terrorism) Act, 1993
Central Acts Ministry: Ministry of External Affairs
act 033 of 1989 : SCs and the STs (Prevention of Atrocities) Rules, 1995
Central Acts
act 029 of 1966 : Statutory Investigation into Railway Accidents Rules, 1998
Central Acts
bihar act 010 of 2001 : State Vidyalaya Shiksha Samiti Act, 2000
Central Acts
Act 013 of 2000 : Sugarcane Control (Additional Powers) Repeal Act, 2000
Central Acts
act 039 of 1987 : Supreme Court Legal Services Committee Rules, 2000
Central Acts
act 037 of 2000 : Semiconductor Integrated Circuits Layout-Design Act, 2000
Central Acts Department: Department of Commerce Ministry: Ministry of Commerce and Industry
act 102 of 1956 : Screening Test Regulations, 2002
Central Acts
act 030 of 1954 : Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2002 [Repealed]
Central Acts
Act 021 of 2002 : St. John Ambulance Association (India) Transfer of Funds (Repeal) Act, 2002
Central Acts
Act 029 of 2002 : Salaries and Allowances of Officers of Parliament and Leaders of Opposition in Parliament (Amendment) Act, 2002
Central Acts
Act 030 of 2002 : Sugar Development Fund (Amendment) Act, 2002
Central Acts
Act 031 of 2002 : Salaries and Allowances of Officers of Parliament (Second Amendment) Act, 2002
Central Acts
Act 034 of 2002 : Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2002
Central Acts
Act 026 of 2002 : Succession (Amendment) Act, 2002
Central Acts
act 054 of 2002 : Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
act 069 of 2002 : Suppression of Unlawful Acts Against Safety of Maritime Navigation and Fixed Platforms on Continental Shelf Act, 2002
Central Acts Ministry: Ministry of Shipping
act 032 of 1994 : Service Tax (Advance Rulings) Rules, 2003
Central Acts
Act 008 of 2003 : Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2002
Central Acts
Act 020 of 2003 : Special Protection Group (Amendment) Act, 2003
Central Acts
Act 044 of 2003 : Sixth Schedule to the Constitution (Amendment) Act, 2003
Central Acts
Act 010 of 2003 : Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 2002
Central Acts
act 023 of 2004 : Securities Transaction Tax Rules, 2004
Central Acts
act 001 of 2004 : Sick Industrial Companies (Special Provisions) Repeal Act, 2003
Central Acts Department: Department of Financial Services Ministry: Ministry of Finance
Act 040 of 2005 : Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum (Amendment) Act, 2005
Central Acts
Act 001 of 2005 : Securities Laws (Amendment) Act, 2004
Central Acts
act 050 of 2005 : State Emblem of India (Prohibition of Improper Use) Act, 2005
Central Acts Department: Department of States Ministry: Ministry of Home Affairs
act 028 of 2005 : Special Economic Zones Act, 2005
Central Acts Department: Department of Commerce Ministry: Ministry of Commerce and Industry
act 030 of 1954 : Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2006 [Repealed]
Central Acts
act 061 of 1948 : Central Silk Board (Amendment) Act, 2006 [Repealed]
Central Acts
Act 032 of 2006 : Spirituous Preparations (Inter-State Trade and Commerce) Control (Repeal) Act, 2006
Central Acts
Act 003 of 2006 : Central Sales Tax (Amendment) Act, 2005
Central Acts
Act 042 of 2006 : Central Silk Board (Amendment) Act, 2006
Central Acts
Act 040 of 2006 : Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2006
Central Acts
act 002 of 2007 : ST and Other Traditional Forest Dwellers etc. Act, 2006
Central Acts Date: 29 Dec 2006 Ministry: Ministry of Tribal Affairs
Act 030 of 2007 : State Bank of India (Subsidiary Banks Laws) Amendment Act, 2007
Central Acts
Act 032 of 2007 : State Bank of India (Amendment) Act, 2007
Central Acts
01312 : State Bank of India (Amendment) Ordinance, 2007
Central Acts
Act 027 of 2007 : Securities Contracts (Regulation) Amendment Act, 2007
Central Acts
act 010 of 2007 : Sikkim University Act, 2006
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 053 of 2007 : Sashastra Seema Bal Act, 2007
Central Acts Department: Department of Internal Security Ministry: Ministry of Home Affairs
act 011 of 2007 : Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Act, 2007
Central Acts Ministry: Ministry of Information and Broadcasting
bihar act 020 of 2008 : State Mela Authority Act, 2008
Central Acts
bihar act 019 of 2008 : State Micro and Small Enterprises Rehabilitation Act, 2008
Central Acts
bihar act 017 of 2008 : State Public Library and Information Centre Act, 2008
Central Acts
Act 004 of 2008 : Sugar Development Fund (Amendment) Act, 2008
Central Acts
Act 030 of 2008 : Salaries and Allowances of Officers of Parliament (Amendment) Act, 2008
Central Acts
act 002 of 2007 : ST and Other Traditional Forest Dwellers etc. Rule, 2007
Central Acts
rajasthan act 012 of 2009 : SCs, STs, etc (Reservation of Seats etc State) Act, 2008
Central Acts
Act 011 of 2009 : Supreme Court (Number of Judges) Amendment Act, 2008
Central Acts
Act 048 of 2009 : State Bank of Saurashtra (Repeal) and the State Bank of India (Subsidiary Banks) Amendment Act, 2009
Central Acts
act 024 of 1997 : Standards of Quality of Service etc. Regulations, 2009
Central Acts
Act 008 of 2009 : South Asian University Act, 2008
Central Acts Ministry: Ministry of External Affairs
act 009 of 2009 : Science and Engineering Research Board Act, 2008
Central Acts Department: Department of Science and Technology Ministry: Ministry of Science and Technology
act 025 of 1961 : Saket District Court Lawyers' Chambers (Allotment and Occupancy) Rules, 2010
Central Acts
act 058 of 1952 : Salaries and Allowances of Ministers (Amendment) Act, 2009 [Repealed]
Central Acts
act 030 of 1954 : Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2010 [Repealed]
Central Acts
act 002 of 1934 : Securities and Insurance Laws (Amendment and Validation) Act, 2010 [Repealed]
Central Acts
punjab act 017 of 2010 : Self-Supporting Co-Operative Societies Act, 2006
Central Acts
Act 027 of 2010 : State Bank of India (Amendment) Act, 2010
Central Acts
Act 026 of 2010 : Securities and Insurance Laws (Amendment and Validation) Act, 2010
Central Acts
Act 002 of 2010 : Salaries and Allowances of Ministers (Amendment) Act, 2009
Central Acts
Act 037 of 2010 : Salary, Allowances and Pension of Members of Parliament (Amendment) Act, 2010
Central Acts
Act 007 of 2014 : Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
Central Acts
Act 017 of 2011 : State Bank of India (Subsidiary Banks Laws) Amendment Act, 2011
Central Acts
act 052 of 1962 : Sea Cargo Manifest and Transhipment Regulations, 2018
Central Acts
Act 022 of 2013 : Securities and Exchange Board of India (Amendment) Act, 2013
Central Acts
Act 009 of 2013 : Securities Laws (Amendment) Second Ordinance, 2013
Central Acts
act 014 of 2013 : Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013
Central Acts Ministry: Ministry of Women and Child Development
telangana act 016 of 1988 : State Council of Higher Education Act, 1988
Central Acts
telangana act 016 of 1993 : SCs, STs and Backward Classes Regulation of Issue of Community Certificates Act, 1993
Central Acts
Ord 001 of 2014 : Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Ordinance, 2014
Central Acts
Act 027 of 2014 : Securities Laws (Amendment) Act, 2014
Central Acts
act 033 of 1989 : SCs and the STs (Prevention of Atrocities) Act, 1989
Central Acts
act 037 of 2014 : School of Planning and Architecture Act, 2014
Central Acts Department: Department of Higher Education Ministry: Ministry of Human Resource Development
act 007 of 2014 : The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
Central Acts Date: 4 Mar 2014 Ministry: Ministry of Housing and Urban Affairs
act 033 of 1989 : SCs and the STs (Prevention of Atrocities) Act, 1989
Central Acts
Act 001 of 2016 : Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015
Central Acts
telangana act 015 of 1956 : Silkworm Seed and Cocoon (Control) Act, 1956
Central Acts
telangana act 014 of 1983 : State Handloom Weavers Co-Operative Society Limited (Merger of Certain Co-Operative Societies) Act, 1983
Central Acts
telangana act 020 of 1988 : Shops and Establishments Act, 1988
Central Acts
telangana act 014 of 1994 : Single Window Co-Operative Credit Structure at State Level Act, 1994
Central Acts
telangana act 014 of 1995 : Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995
Central Acts
telangana act 013 of 1998 : School Education Management (Community Participation) Act, 1998
Central Acts
act 004 of 1884 : Static and Mobile Pressure Vessels (Unfired) Rules, 2016
Central Acts
u p act 020 of 2016 : Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016
Central Acts
Act 021 of 2016 : Sikh Gurdwaras (Amendment) Act, 2016
Central Acts
Act 009 of 2016 : Sugar Cess (Amendment) Act, 2015
Central Acts
Ord 010 of 2016 : Specified Bank Notes (Cessation of Liabilities) Ordinance, 2016
Central Acts
act 029 of 1986 : Solid Waste Management Rules, 2016
Central Acts
u p act 035 of 2016 : Sam Higginbottom University of Agriculture, etc. U.P. Act, 2016
Central Acts
mizoram act 005 of 2017 : Street Vendor (Protection of Livelihood and Regulation of Street Vending) (Repeal) Act, 2017
Central Acts
act 020 of 2013 : Supplementary Nutrition (under the Integrated Child Development Services Scheme) Rules, 2017
Central Acts
act 002 of 2017 : Specified Bank Notes (Cessation of Liabilities) Act, 2017
Central Acts Department: Department of Economic Affairs Ministry: Ministry of Finance
act 033 of 1989 : SCs and the STs (Prevention of Atrocities) Act, 1989
Central Acts
u p act 040 of 2018 : Self-Financed Independent Schools (Fee Regulation) Act, 2018
Central Acts
act 047 of 1963 : Specific Relief (Amendment) Act, 2018
Central Acts
u p ord 006 of 2018 : Self-Financed Independent Schools (Fixation of Fees) Ordinance, 2018 [Repealed]
Central Acts
punjab act 006 of 2018 : Sikh Anand Karaj Marriage Act, 2018
Central Acts
u p ord 006 of 2018 : Self-Financed Independent Schools (Fixation of Fees) Ordinance, 2018
Central Acts
act 011 of 2016 : Steel and Steel Products (Quality Control) Order, 2019
Central Acts
act 058 of 1952 : Salaries and Allowances of Ministers (Amendment) Ordinance, 2020
Central Acts
u p act 006 of 2020 : State Ayush University, Uttar Pradesh Act, 2020
Central Acts
act 030 of 1954 : Salary, Allowances and Pension of Members of Parliament (Amendment) Ordinance, 2020
Central Acts
act 011 of 2016 : Steel and Steel Products (Quality Control) Order, 2020
Central Acts
act 011 of 2016 : Steel Tubes (Quality Control) Order, 2020
Central Acts
act 005 of 2020 : The Central Sanskrit Universities Act, 2020
Central Acts Date: 25 Mar 2020 Department: Department of Higher Education Ministry: Ministry of Human Resource Development
Act 47 of 2021 : The Surrogacy (Regulation) Act, 2021
Central Acts Department: Department of Health Research Ministry: Ministry of Health and Family Welfare